|
A D KUMAR Vs. STATE
|
September 3, 1982 |
|
A KUMAR Vs. UNION OF INDIA
|
August 26, 1982 |
|
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. REWARI ELECTRIC SUPPLY AND GENERAL INDUSTRIES
|
August 25, 1982 |
|
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. DELHI CLOTH AND GENERAL MILLS COMPANY LIMITED
|
May 10, 1982 |
|
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. MOTORS AND GENERAL FINANCE LIMITED
|
May 17, 1982 |
|
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. MARKAND ENGINEER
|
January 29, 1982 |
|
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. ROSHAN DASS BRIJ BHUSHAN
|
February 26, 1982 |
|
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. ROHTAK TEXTILES MILLS LIMITED
|
March 12, 1982 |
|
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. NETAR KRISHANA SAHGALS PRIVATE LIMITED
|
April 15, 1982 |
|
ADDL COMMISSIONER OF INCOME TAX DELHI II NEW DELHI Vs. ACHAL KUMAR JAIN
|
April 19, 1982 |
|
ADDL COMMISSIONER OF INCOME TAX NEW DELHI Vs. SHAMA ENGINE VALVES LIMITED
|
April 23, 1982 |
|
AGGARWAL HARDWARE WORKS PRIVATE LIMITED Vs. C V S VASANTHA
|
May 28, 1982 |
|
AGGARWAL OIL AND GENERAL MILLS Vs. DELHI ADMINISTRATION
|
March 2, 1982 |
|
AJIT PERSHAD Vs. NIRMAL DAS
|
August 20, 1982 |
|
AJIT SINGH Vs. NAND SINGH
|
May 26, 1982 |
|
AKIL Vs. R K BAWEJA
|
August 24, 1982 |
|
ALL INDIA INSTITUTE OF MEDICAL SCIENCES Vs. AMERICAN REFRIGERATION COMPANY LIMITED
|
February 9, 1982 |
|
AMAR NATH BHATIA Vs. TRADE FAIR AUTHORITY OF INDIA
|
July 29, 1982 |
|
AMBA LAL SARABHAI ENTERPRISES LTD Vs. SARA PHARMACEUTICALS
|
April 8, 1982 |
|
AMRITSAR SUGAR MILLS COMPANY LIMITED Vs. UNION OF INDIA
|
September 3, 1982 |
|
ANAND KUMAR SHARMA Vs. KANTA SHARMA
|
September 24, 1982 |
|
ANIL SACHDEVA Vs. TWO BROTHERS PRIVATE LIMITED
|
March 22, 1982 |
|
ARUN KUMAR Vs. NEELAM
|
August 24, 1982 |
|
ARYA SHIKSHA SAMITI Vs. AMAR NATH
|
October 21, 1982 |
|
ASHGAR ALI Vs. MOHAMMAD TAQI
|
March 30, 1982 |
|
ASHOK KUMAR Vs. RAMGOPAL
|
April 8, 1982 |
|
ASHOK KUMAR Vs. STATE
|
April 8, 1982 |
|
ASHOK KUMAR Vs. RADHA KISHAN VIJ
|
September 1, 1982 |
|
ASHOK KUMAR Vs. KISHAN KUMAR
|
August 24, 1982 |
|
ASHOK KUMAR Vs. DEV RAJ
|
August 24, 1982 |
|
ASHOK KUMAR Vs. LALA SRI KISHAN DASS
|
November 5, 1982 |
|
ASHOK KUMAR Vs. SATWANT KAUR
|
September 14, 1982 |
|
ASHOK LEY LAND LIMITED Vs. UNION OF INDIA
|
January 4, 1982 |
|
ASHOK LEYLAND LIMITED Vs. UNION OF INDIA
|
November 4, 1982 |
|
ASHOKA CEMENT LIMITED Vs. UNION OF INDIA
|
May 21, 1982 |
|
ATMA RAM AGGARWAL Vs. PARIS STAR MANUFACTURING CO
|
March 23, 1982 |
|
ATMA RAM PROPERTIES (P ) LTD Vs. UNION OF INDIA AND ANOTHER
|
February 23, 1982 |
|
AUTOCRAT TOURS Vs. ARJAN DEV
|
October 29, 1982 |
|
AVINASH CHANDER Vs. STATE
|
December 21, 1982 |
|
AVINASH CHANDER Vs. SOHINI DEVI
|
April 12, 1982 |
|
AVTAR KRISHAN BHATNAGAR Vs. KANWAL NARAIN
|
November 25, 1982 |
|
AVTAR SINGH VOHRA Vs. UNION OF INDIA
|
December 13, 1982 |
|
BAHUBALI GULAB CHAND Vs. DELHI ADMINISTRATION DELHI
|
November 12, 1982 |
|
BAKHTAWAR SINGH BALKRISHAN Vs. UNION OF INDIA
|
April 20, 1982 |
|
BALIRAM SHARMA Vs. STATION HOUSE OFFICER DEFENCE COLONY
|
January 29, 1982 |
|
BALRAJ SURI Vs. UNION OF INDIA
|
September 17, 1982 |
|
BANWARI LAL RADHE MOHAN Vs. PUNJAB STATE CO0OPERATIVE SUPPLY AND MARKETING FEDERATION LIMITED
|
April 8, 1982 |
|
BANWARI LAL RADHE MOHAN Vs. PUNJAB STATE CORPORATIVE SUPPLY AND MARKETING FEDERATION LIMITED
|
August 27, 1982 |
|
BASTI SUGAR MILLS COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
|
February 16, 1982 |
|
BHAGWAT PERSHAD Vs. SHANTI DEVI
|
March 31, 1982 |
|
BHAJAN LAL Vs. MADAN LAL BAJAJ
|
October 13, 1982 |
|
BHARAT LAL AND CO Vs. UNION OF INDIA
|
February 3, 1982 |
|
BHOLA NATH ARORA Vs. STATE
|
April 14, 1982 |
|
BIMAL CHANDRA SEN Vs. KAMLA MATHUR
|
May 25, 1982 |
|
BIMLA DEWAN Vs. LT GOVERNOR OF DELHI
|
March 4, 1982 |
|
BIMLADEVI Vs. UNION OF INDIA
|
October 24, 1982 |
|
BRIJ LAL GAUTAM Vs. PARBAT DEVI
|
March 16, 1982 |
|
BULAQI DAS Vs. SURINDER MOHAN
|
August 19, 1982 |
|
C D SHARMA Vs. MUNICIPAL CORPORATION OF DELHI
|
August 18, 1982 |
|
C HOWEL Vs. R S HOWEL
|
March 5, 1982 |
|
CAPITAL STORES Vs. BATRA SAREE EMPORIUM
|
September 16, 1982 |
|
CHAIRMAN WAKF BOARD FOR THE STATE OF PUNJAB HARYANA HIMACHAL PRADESH U T CHANDIGARH Vs. UNION OF INDIA NEW DELHI
|
October 19, 1982 |
|
CHAMAN LAL Vs. STATE
|
July 9, 1982 |
|
CHAMAN LAL KOHLI AND OTHERS Vs. RAKSHA (DIVORCEE)
|
May 19, 1982 |
|
CHAMELI WATI Vs. DELHI MUNICIPAL CORPORATION
|
January 27, 1982 |
|
CHANDER MUKHI Vs. BHAGAT RAM
|
December 1, 1982 |
|
CHANDU LAL GUPTA Vs. RAM NAGAR
|
August 4, 1982 |
|
CHAUDHRY HUKAM CHAND AND SONS Vs. SAGAR SILK AND SAREES
|
May 18, 1982 |
|
CHIKA LIMITED Vs. KRISHAN BEHARI
|
July 5, 1982 |
|
CHIRANJI LAL Vs. KAILASH CHAND JAIN
|
March 8, 1982 |
|
CITIBANK N A Vs. BRAKE LININGS LTD
|
September 22, 1982 |
|
CITIBANK N A NEW DELHI Vs. JUGGILAL KAMLAPAT JUTE MILLS COMPANY LTD
|
May 17, 1982 |
|
CLARIDGES HOTELS P LTD Vs. SALES TAX OFFICER
|
October 4, 1982 |
|
COMMDR P VASUDEVA Vs. COMMISSIONER OF INCOME TAX
|
July 7, 1982 |
|
COMMISSIONER OF INCOME TAX Vs. GOPAL J N AND CO
|
May 28, 1982 |
|
COMMISSIONER OF INCOME TAX Vs. BLAZE ADVERTISING DELHI P LIMITED
|
May 21, 1982 |
|
COMMISSIONER OF INCOME TAX Vs. K NARENDRA
|
May 26, 1982 |
|
COMMISSIONER OF INCOME TAX Vs. SHAMBHU RAM SONI
|
May 19, 1982 |
|
COMMISSIONER OF INCOME TAX Vs. JAY ENGINEERING WORKS LIMITED
|
May 19, 1982 |
|
COMMISSIONER OF INCOME TAX Vs. CONTINENTAL DEVICES INDIA LIMITED
|
May 19, 1982 |
|
COMMISSIONER OF INCOME TAX Vs. BHARAT INSURANCE COMPANY LIMITED
|
February 18, 1982 |
|
COMMISSIONER OF INCOME TAX Vs. PRATAP SINGH OF NABHA
|
January 29, 1982 |
|
COMMISSIONER OF INCOME TAX Vs. JYOTI PRASHAD
|
March 26, 1982 |
|
COMMISSIONER OF INCOME TAX Vs. ROHTAK TEXTILE MILLS LIMITED
|
March 12, 1982 |
|
COMMISSIONER OF INCOME TAX Vs. DALMIA CEMENT LTD
|
November 9, 1982 |
|
COMMISSIONER OF INCOME TAX Vs. MOHAN DAS HASSA NAND
|
November 16, 1982 |
|
COMMISSIONER OF INCOME TAX DELHI Vs. NATIONAL INDUSTRIAL CORPORATION
|
April 16, 1982 |
|
COMMISSIONER OF INCOME TAX DELHI Vs. BHARAT NIDHI LIMITED
|
April 23, 1982 |
|
COMMISSIONER OF INCOME TAX DELHI II NEW DELHI Vs. DEOKI NANDAN AND SONS DHARAMPUR DELHI
|
May 5, 1982 |
|
COMMISSIONER OF INCOME TAX DELHI IV NEW DELHI Vs. KUNDAN LAL
|
April 19, 1982 |
|
COMMISSIONER OF WEALTH TAX Vs. Y P PUNJ
|
March 26, 1982 |
|
COMMISSIONER OF WEALTH TAX Vs. BRIJ RAJ PUNJ
|
March 26, 1982 |
|
COMMISSIONER OF WEALTH TAX Vs. H S AHUJA
|
February 12, 1982 |
|
COMMISSIONER OF WEALTH TAX Vs. PROMILA BALI SMT
|
May 20, 1982 |
|
COMMISSIONER OF WEALTH TAX Vs. RUKMANI DEVI
|
November 24, 1982 |
|
CUREWELL INDIA LIMITED Vs. SAHIB SINGH
|
March 2, 1982 |
|
CYCLE EQUIPMENTS PRIVATE LIMITED Vs. MUNICIPAL CORPORATION OF DELHI
|
March 4, 1982 |
|
D C M CHEMICAL EMPLOYEES LOKHIT CONGRESS UNION REGD Vs. DELHI ADMINISTRATION
|
April 26, 1982 |
|
D N SRIVASTAVA Vs. PARTHAJOY DAS
|
November 29, 1982 |
|
D S SHARMA Vs. DELHI ADMINISTRATION
|
August 6, 1982 |
|
DAGA COMMERCIAL CORPORATION PVT LTD , NEW DELHI Vs. UNION OF INDIA
|
March 23, 1982 |
|
DALBIR SINGH Vs. STATE
|
October 5, 1982 |
|
DARSHAN KAPUR Vs. TILAK RAJ
|
March 25, 1982 |
|
DARSHNA KUMARI ALIAS WORSELY Vs. INDER KUMAR ARORA
|
August 26, 1982 |
|
DAUKLAT RAM PUBLIC TRUST Vs. COLLECTOR DELHI
|
September 16, 1982 |
|
DAULAT RAM MEHNIDRATTA Vs. LT GOVERNOR OF DELHI
|
May 28, 1982 |
|
DAYA WANTI PUNJ Vs. NEW DELHI MUNICIPAL CORPORATION
|
May 28, 1982 |
|
DEEPAK KUMAR ARORA Vs. SAMPURAN ARORA
|
September 21, 1982 |
|
DELHI CONSUMER CO PO WHOLESALE STORES LTD Vs. SECRETARY
|
August 27, 1982 |
|
DELHI DEVELOPMENT AUTHORITY Vs. UPPAL ENGINEERING CONSTRUCTION CO
|
March 5, 1982 |
|
DELHI DEVELOPMENT AUTHORITY Vs. ALKARAM
|
February 24, 1982 |
|
DELHI SAINIK CO OPERATIVE HOUSE BUILDING SOCIETY LIMITED Vs. FINANCIAL COMMISSIONER DELHI ADMINISTRATION
|
September 3, 1982 |
|
DELHI TRANSPORT CORPORATION Vs. KUMARI LALITA
|
April 27, 1982 |
|
DELHI TRANSPORT CORPORATION Vs. HARBANS KAUR
|
September 24, 1982 |
|
DEVELOPMENT CORPORATION VIDARBHA LTD Vs. INTERNATIONAL ENGINEERING CONSULTANCY SERVICES
|
December 16, 1982 |
|
DEVI DAYAL DIXIT Vs. RASHTRIYA ELECTRIC AND ENGINEERING CO
|
October 13, 1982 |
|
DHANPAT ALIAS SUSU Vs. STATE
|
November 12, 1982 |
|
DHARMA DEVI Vs. PADAM SINGH AND ORS.
|
December 2, 1982 |
|
DULI CHAND Vs. JAGMANDER DASS
|
March 30, 1982 |
|
EAST BULLIAREE KENDWADIH CO PRIVATE LIMITED Vs. UNION OF INDIA
|
August 11, 1982 |
|
ESCORTS FARMS RAMGARH LIMITED Vs. COMMISSIONER OF INCOME TAX
|
April 23, 1982 |
|
ESSCO SANITATIONS Vs. MASCOT INDUSTRIES INDIA
|
April 15, 1982 |
|
FAZILKA ELECTRIC SUPPLY COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
|
May 21, 1982 |
|
FLOWMORE PRIVATE LIMITED Vs. KESHAV KUMAR
|
August 20, 1982 |
|
G B KANUGA Vs. UNION OF INDIA
|
September 22, 1982 |
|
G P SARABHAI Vs. UNION OF INDIA
|
August 13, 1982 |
|
GAON SABHA BUDHELA Vs. DHARAM SINGH
|
November 23, 1982 |
|
GHAMANDI SINGH Vs. STATE
|
November 29, 1982 |
|
GHANSHYAM Vs. UNION OF INDIA
|
October 7, 1982 |
|
GILLANDERS ARBUTHNOT AND COMPANY LIMITED Vs. UNION OF INDIA
|
December 20, 1982 |
|
GIRDHARI LAL BHAT Vs. STATE
|
August 6, 1982 |
|
GIRDHARI LAL CHADHA Vs. UNION OF INDIA
|
August 16, 1982 |
|
GIRVER SINGH Vs. STATE
|
March 5, 1982 |
|
GITA GODHA PRIVATE LIMITED NEW DELHI Vs. PAN AMERICAN WORLD AIRWAYS DELHI AIRPORT DELHI
|
October 7, 1982 |
|
GOBIND PERSHAD JAGDISH PERSHAD Vs. NEW DELHI MUNICIPAL COMMITTEE
|
March 12, 1982 |
|
GOLCHA THEATRES Vs. LT GOVERNOR OF DELHI
|
November 18, 1982 |
|
GOPAL Vs. BASO MAI JAGAT NARAIN
|
December 13, 1982 |
|
GOPAL KHULLAR Vs. NEW DELHI HOTELS LIMITED
|
January 18, 1982 |
|
GOVIND GOPAL Vs. BANWARI LAL
|
October 18, 1982 |
|
GOVT EMPLOYEES S COOP H B SOCIETY Vs. UNION OF INDIA
|
March 31, 1982 |
|
GUL MOHD Vs. SAMAR JAHAN
|
May 27, 1982 |
|
GULU SINGH Vs. STATE
|
October 12, 1982 |
|
GURBUX SINGH Vs. UNION OF INDIA
|
August 30, 1982 |
|
GURCHARAN SINGH Vs. R N CHOUDHARY
|
April 5, 1982 |
|
GURDWARA SHRI GURU SINGH SABHA Vs. STATE
|
May 20, 1982 |
|
GURMUKH SINGH Vs. LOCCHMI DEVI
|
January 29, 1982 |
|
GURUDWARA SHRI GURU SINGH SABHA Vs. STATE
|
May 10, 1982 |
|
H C JAIN Vs. UNION OF INDIA
|
September 14, 1982 |
|
H L BHASIN Vs. A K DAS
|
November 18, 1982 |
|
H L VIJH Vs. UNION OF INDIA
|
December 20, 1982 |
|
H M GOVIL Vs. SUDHA GOVIL
|
July 10, 1982 |
|
H R KHANNA Vs. KRISHAN WANTI
|
May 18, 1982 |
|
H S GANDHI Vs. ABHA ARORA
|
March 4, 1982 |
|
H S GUPTA Vs. UNION OF INDIA
|
September 17, 1982 |
|
HAKUMAT RAI NIGAM Vs. STATE
|
July 27, 1982 |
|
HAR BHAGWAN SHARMA Vs. BADRI BHAGAT JHANDEWALAN TEMPLE SOCIETY
|
November 12, 1982 |
|
HARBAJAN SINGH Vs. MINISTRY OF DEFENCE
|
January 25, 1982 |
|
HARBINDER SINGH Vs. STATE
|
June 28, 1982 |
|
HARDEV SINGH Vs. HARVINDER SINGH AND OTHERS
|
January 25, 1982 |
|
HARDIT SINGH Vs. SURINDER NATH AND ORS
|
August 5, 1982 |
|
HARDIT SINGH Vs. SURINDER NATH
|
April 23, 1982 |
|
HARISH J MAL Vs. STATE
|
August 4, 1982 |
|
HARPRASHAD AND COMPANY LIMITED Vs. SUDARSHAN STEEL ROLLING MILLS
|
November 3, 1982 |
|
HEM RAJ BREJA Vs. RADHA RANI
|
August 6, 1982 |
|
HIGH POLYMER LABS PRIVATE LIMITED Vs. R K MUTREJA
|
September 7, 1982 |
|
HIMMAT SINGH SANDHU Vs. JOGINDER SINGH SANDHU
|
December 10, 1982 |
|
HOECHST PHARMACEUTICALS Vs. C V S MANI
|
August 13, 1982 |
|
I C GUPTA Vs. UNION OF INDIA
|
August 26, 1982 |
|
I T C LIMITED Vs. UNION OF INDIA
|
November 2, 1982 |
|
I T C LIMITED Vs. SUPERINTENDENT OF CENTRAL EXCISE AND OTHERS
|
April 12, 1982 |
|
INDER SAIN GUPTA Vs. SUSHIL KUMAR
|
August 5, 1982 |
|
INDIA EXPORTS HOUSE PRIVATE LIMITED Vs. J R VOHRA
|
October 18, 1982 |
|
INDIAN ALUMINIUM CABLES LIMITED Vs. UNION OF INDIA
|
May 7, 1982 |
|
INDIAN COMMERCE AND INDUSTRIES CORPN Vs. R C LAI
|
May 4, 1982 |
|
INDIAN STEEL CORPORATION Vs. UNION OF INDIA AND OTHERS
|
August 26, 1982 |
|
INDIAN TOURISM DEVELOPMENT CORPORATION Vs. DELHI ADMINISTRATION
|
January 29, 1982 |
|
INDU GUPTA Vs. RAJESHWAR PERSHAD
|
February 10, 1982 |
|
ISH KUMAR Vs. UNION OF INDIA
|
March 16, 1982 |
|
ISSAC JOTI SEN Vs. SUNILA SEN
|
March 9, 1982 |
|
J C MEHTA Vs. STATE
|
April 8, 1982 |
|
J D AGGARWAL Vs. STATE OF DELHI
|
November 5, 1982 |
|
J S BHALLA Vs. G J BHAWANI
|
October 18, 1982 |
|
J S GIRI RAO Vs. HIND KUSHT NIWARAN SANGH
|
April 1, 1982 |
|
J S SOOD Vs. SAAWAN KUMAR
|
December 21, 1982 |
|
J.K. MITTAL, AND OTHERS Vs. DELHI DEVELOPMENT AUTHORITY AND OTHERS
|
November 12, 1982 |
|
JACKSON CHOWKIDAR Vs. UNION OF INDIA
|
October 15, 1982 |
|
JAG JIT KAUR Vs. MOOL CHAND
|
April 20, 1982 |
|
JAGAT MITTAR SAIGAL Vs. KAILASH CHANDER SAIGAL
|
September 21, 1982 |
|
JAGDISH KUMAR AGGARWAL Vs. AGRA AERIAL TAXI SERVICE
|
December 21, 1982 |
|
JAGDISH PERSHAD Vs. HARDAYAL SINGH
|
February 16, 1982 |
|
JAGMOHAN Vs. COMMISSIONER OF POLICE
|
April 29, 1982 |
|
JAI KISHAN Vs. DELHI TRANSPORT UNDERTAKING
|
August 24, 1982 |
|
JAI RAM DASS AND CO Vs. R S BHATIA
|
August 10, 1982 |
|
JAIN MOTOR CAR CO Vs. SHYAM PRABHA JAIN
|
August 19, 1982 |
|
JARNAIL SINGH Vs. SPPERINTENDENT OF POLICE
|
September 1, 1982 |
|
JAWAHAR LAL Vs. COMPETENT AUTHORITY IAC
|
March 22, 1982 |
|
JIALAL SHARMA Vs. STATE
|
July 13, 1982 |
|
JIALAL SHARMA Vs. MAHADEV PRASAD
|
July 18, 1982 |
|
JORDEN DIENADOH Vs. SWARNJIT SINGH CHOPRA
|
February 19, 1982 |
|
JUGAL KISHORE Vs. RAI SINGH
|
May 17, 1982 |
|
JYOTI MALHOTRA Vs. KEWAL KISHORE MALHOTRA
|
February 24, 1982 |
|
K N MEHTA Vs. DIRECTOR OF ENFORCEMENT
|
May 20, 1982 |
|
KAILASH CHANDER BHAI Vs. MANGAL SINGH SACHDEVA
|
December 20, 1982 |
|
KAMAL OIL AND ALLIED INDUSTRIES PRIVATE LIMITED Vs. DELHI ADMINISTRATION
|
September 10, 1982 |
|
KANJI MAL AND SONS Vs. COMMISSIONER OF INCOME TAX
|
March 26, 1982 |
|
KANTA PARSHAD SHARMA Vs. UNION OF INDIA
|
November 3, 1982 |
|
KARAM SINGH NEGI Vs. MUNICIPAL CORPORATION OF DELHI
|
September 10, 1982 |
|
KARTAR SINGH Vs. UNION OF INDIA
|
September 14, 1982 |
|
KASHMIRI LAL SUNEJA Vs. STATE (DELHI ADMINISTRATION) AND OTHERS
|
February 16, 1982 |
|
KAUSHALYA SINGHA Vs. ANIL KUMAR SINGHA
|
March 12, 1982 |
|
KHALIL Vs. DELHI ADMINISTRATION
|
September 16, 1982 |
|
KHANDELWAL METAL AND ENGG Vs. UNION OF INDIA AND OTHERS
|
October 19, 1982 |
|
KHUSBHIR SINGH Vs. AJAIB SINGH
|
March 15, 1982 |
|
KHUSHI RAM Vs. LAL MAN
|
July 28, 1982 |
|
KHUSWANT KAUR Vs. BALWANT SINGH
|
May 14, 1982 |
|
KIRAN KAPOOR Vs. SURINDER KUMAR KAPOOR
|
May 27, 1982 |
|
KISHORE KUMAR Vs. STATE
|
December 3, 1982 |
|
KRISHAN CHANDER RAMESH CHANDER AND BROS Vs. SOHAN LAL
|
September 3, 1982 |
|
KRISHAN GOPAL Vs. MUNICIPAL CORPORATION OF DELHI
|
February 11, 1982 |
|
KRISHAN KUMAR VYAS Vs. SMT. LAKSHMI VYAS
|
April 1, 1982 |
|
KULDIP KAUR Vs. PRAKASH CHAND KHURANA
|
November 3, 1982 |
|
KUSAN INDUSTRIES Vs. PUNJAB FOOD CORPORATION
|
December 21, 1982 |
|
LABH SINGH Vs. STATE
|
May 29, 1982 |
|
LACHHMAN DASS Vs. VEER FINANCE COMPANY
|
November 26, 1982 |
|
LACHHMAN DASS Vs. SURAJ PRAKASH MAHAJAN
|
February 4, 1982 |
|
LAL BIKA SANGA Vs. STATE
|
November 25, 1982 |
|
LIFE INSURANCE CORPORATION OF INDIA Vs. RAJIV LOCHAN
|
September 24, 1982 |
|
LT CDR JAGMOHAN VERMA Vs. SUNITA VERMA
|
November 12, 1982 |
|
LUDWING WUNSCHE AND CO Vs. RAUNAQ INTERNATIONAL LIMITED
|
April 12, 1982 |
|
M FARCED UD DIN Vs. LAL
|
February 5, 1982 |
|
M.K. AUTO INDUSTRIES Vs. M.L. BHANDARI AND COMPANY
|
October 7, 1982 |
|
MADAN LAL BATRA Vs. STATE
|
April 1, 1982 |
|
MADAN LAL JAIN Vs. MUNICIPAL CORPORATION OF DELHI
|
March 16, 1982 |
|
MADHU Vs. SHIV CHARAN
|
October 19, 1982 |
|
MAGNUM FILMS Vs. GOLCHA PROPERTIES PRIVATE LIMITED
|
November 26, 1982 |
|
MAHANT ABHAY DASS Vs. MURLI DHAR SHARMA
|
September 20, 1982 |
|
MAHARAJ KISHAN KAPUR Vs. UNION OF INDIA
|
May 28, 1982 |
|
MAHINDRA AND MAHINDRA LIMITED Vs. UNION OF INDIA
|
May 7, 1982 |
|
MAN MOHAN TULI Vs. MUNICIPAL CORPORATION OF DELHI
|
May 24, 1982 |
|
MANGAT RAM Vs. STATE
|
May 27, 1982 |
|
MANJU BALA Vs. SATISH KUMAR MALHOTRA
|
August 24, 1982 |
|
MANJU GUPTA Vs. M S PAINTAL
|
January 7, 1982 |
|
MAYA DEVI Vs. BHAGAT SINGH BEDI
|
July 30, 1982 |
|
MEHAR CHAND Vs. RAM PARWAR
|
April 2, 1982 |
|
MEHAR ELAHI Vs. VERHA MAL
|
August 16, 1982 |
|
METAL FITTINGS PRIVATE LIMITED Vs. UNION OF INDIA
|
May 5, 1982 |
|
MEWA DEVI Vs. LALA SRI KISHAN DAS
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November 5, 1982 |
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MILVI DEVI Vs. DINA NATH
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January 11, 1982 |
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MINAKSHI BAHADUR Vs. UNIVERSITY OF DELHI
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September 14, 1982 |
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MOHAMMAD ALI KHAN Vs. COMMISSIONER OF WEALTH TAX
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November 16, 1982 |
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MOHAN LAL Vs. TIRATH RAM CHOPRA
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May 14, 1982 |
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MOHAN WAHI Vs. STATE
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May 28, 1982 |
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MOHD. MAQBOOL BHATT Vs. DELHI ADMINISTRATION
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August 6, 1982 |
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MOHINDER SINGH Vs. JAGAN NATH BANSAL
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December 21, 1982 |
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MOTI RAM Vs. SECRETARY MINISTRY OF DEUCATION AND SOCIAL WELFARE
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September 23, 1982 |
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MOTIA RANI BHATIA Vs. ADDITIONAL DIRECTOR OF ENFORCEMENT
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October 8, 1982 |
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MOTIA RANI BHATIA Vs. ADDL DIRECTOR OF ENFORCEMENT
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September 8, 1982 |
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MRIDULA BHASKAR Vs. ISHWAR INDUSTRIES LIMITED
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November 7, 1982 |
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MUKHDUM ALI Vs. NARGIS BANO
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October 7, 1982 |
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MUMTAZ JEHAN Vs. INSHA ALLAH ALIAS NOOR JEHAN
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July 21, 1982 |
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MUNICIPAL CORPORATION OF DELHI Vs. VED PARKASH VIJ
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July 27, 1982 |
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MUNICIPAL CORPORATION OF DELHI Vs. RAM LAL MALIK
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April 1, 1982 |
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MURARI LAL VERMA Vs. NANAK CHAND
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September 9, 1982 |
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N P SESHADRI Vs. UNION OF INDIA
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August 10, 1982 |
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N S PARTHASARTHY Vs. PADMINI DEVI
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April 23, 1982 |
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NANAK CHAND Vs. CHANDER KISHORE
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May 24, 1982 |
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NAND GOPAL BACCHAS Vs. BANK OF INDIA
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February 17, 1982 |
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NAND KISHORE BAGRODIA Vs. SIEMENS INDIA LIMITED
|
November 2, 1982 |
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NAND LAL PATEL Vs. SHIV SARAN LAL
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May 26, 1982 |
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NANDITA VIRMANI Vs. RAMAN VIRMANI
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February 19, 1982 |
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NARAIN Vs. STATE
|
January 12, 1982 |
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NARENDER KAUR Vs. PRITAM SINGH
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April 20, 1982 |
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NARINDER SINGH CHAUHAN Vs. SMT. BIMLA KUMARI
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October 4, 1982 |
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NATIONAL ASSN OF MOTION PICTURE EXHIBITORS DELHI Vs. UNION OF INDIA
|
December 20, 1982 |
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NAWAL BIHARI LAL GOEL Vs. COMMISSIONER OF INCOME TAX
|
May 21, 1982 |
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NAWAL KISHORE Vs. STATE
|
November 2, 1982 |
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NIRMAL JAIN Vs. STATE
|
December 10, 1982 |
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NIRMAL SINGH Vs. AVTAR SINGH
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August 30, 1982 |
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NIRMALA DEVI Vs. GOPAL KRISHAN
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January 29, 1982 |
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NORTHERN INDIA PAINT COLOUR AND VARNISH COMPANY PRIVATE LIMITED Vs. UNION OF INDIA
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March 31, 1982 |
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OM PARKASH Vs. STATE
|
September 14, 1982 |
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OM PRAKASH MITTAL Vs. COUNCIL OF ARCHITECTURE
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September 17, 1982 |
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OM PRAKASH SHARMA Vs. DELHI ADMINISTRATION
|
September 23, 1982 |
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ONKAR MAL LAKHOTIA Vs. SUMITRA DEVI
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September 9, 1982 |
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ORIENTAL BANK OF COMMERCE Vs. DELHI DEVELOPMENT AUTHORITY
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July 16, 1982 |
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P N BHATT Vs. KAUSHALYA DEVI
|
February 25, 1982 |
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P S SUNDRAM Vs. S VARSHASWAMI
|
January 27, 1982 |
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PHOOL SABHARWAL Vs. COMMISSIONER OF INCOME TAX
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March 26, 1982 |
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PRABHATI MITRA Vs. D.K. MITRA
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May 21, 1982 |
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PREM CHAND GUPTA Vs. MOOL CHAND
|
March 29, 1982 |
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PREM CHAND GUPTA OF M/S UNIVERSAL TRADING CO. Vs. M/S HINDUSTAN PENCILS PVT. LTD.
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December 20, 1982 |
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PRESCO APPLIANCES Vs. N J INDUSTRIES
|
September 15, 1982 |
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PRITAM PAL SINGH Vs. V P RAMAN
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May 28, 1982 |
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PUNNY RAM Vs. CHIRANJI LAL GUPTA
|
May 28, 1982 |
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PUSHPA DEVI Vs. MANOHAR LAI AND ANOTHER
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November 29, 1982 |
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PUSHPA KUMARI Vs. DEWAN CHAND TRUST
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April 29, 1982 |
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PUSHPA TALWAR Vs. A N KAPOOR
|
February 9, 1982 |
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R C MALIK Vs. UNION OF INDIA
|
February 19, 1982 |
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R K TRIKHA Vs. KISHAN CHAND
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November 18, 1982 |
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R N GUJRAL Vs. SHYAM SUNDER AND SONS
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August 3, 1982 |
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R N SRIVASTAVA Vs. UNION OF INDIA
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March 1, 1982 |
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R NANABHOY Vs. UNION OF INDIA
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August 23, 1982 |
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R P KAPUR Vs. KAUSHALYA EDUCATIONAL TRUST
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January 21, 1982 |
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R P SABLOK MANAGER SYNDICATE BANK Vs. KAUSHALYA DEVI
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March 12, 1982 |
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R RAMALINGAM Vs. P R THAKUR
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March 4, 1982 |
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RACHNA ANAND Vs. RAVINDER BHUSHAND ANAND
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September 14, 1982 |
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RADHA ENGINEERS Vs. YOUNGMEN ELECTRICLAS
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July 5, 1982 |
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RADHA MOHAN Vs. RADHA FANCY STORES
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November 12, 1982 |
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RADHEY SHYAM KHANNA Vs. AMAR NATH KHANNA
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January 29, 1982 |
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RAGHUBIR SINGH Vs. MUNICIPAL CORPORATION OF DELHI
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May 5, 1982 |
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RAJ KUMARI NANDA Vs. COMMISSIONER OF INCOME TAX
|
September 10, 1982 |
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RAJ RANI Vs. SUBHASH CHANDER
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December 7, 1982 |
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RAJ RANI Vs. SUKH RAJ
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July 6, 1982 |
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RAJAN BAKSHI Vs. STATE OF DELHI
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November 12, 1982 |
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RAJENDRA Vs. STATE OF DELHI
|
July 21, 1982 |
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RAJINDER KUMAR Vs. STATE
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September 2, 1982 |
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RAJINDER KUMAR Vs. RAVEL SINGH
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September 21, 1982 |
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RAJMDER NATH SHARMA Vs. RANI CHANDER KANTA
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May 25, 1982 |
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RAM ASRE DARBARI Vs. UNION OF INDIA
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October 25, 1982 |
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RAM CHANDERA RAM RAM KISHAN DASS Vs. DEWAN CHAND
|
September 1, 1982 |
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RAM DASS Vs. KUNTO
|
August 3, 1982 |
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RAM DEV Vs. DEPUTY COMMISSIONER
|
September 1, 1982 |
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RAM GOPAL SAWHNEY Vs. SURAJ BALRAM SAWHNEY
|
September 6, 1982 |
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RAM KISHAN SINGH Vs. SAVITRI DEVI
|
May 28, 1982 |
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RAM LAL NARANG Vs. UNION OF INDIA
|
February 5, 1982 |
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RAM MURTI Vs. BHOLA NATH
|
August 10, 1982 |
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RAM NARAIN Vs. DROPADI DEVI
|
August 30, 1982 |
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RAM NATH Vs. STATE
|
February 2, 1982 |
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RAM NIWAS AND OTHERS Vs. STATE
|
September 20, 1982 |
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RAM SINGH Vs. NATHI LAL
|
August 26, 1982 |
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RAM SWAROOP Vs. SUJAN SINGH
|
January 4, 1982 |
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RAMCHARAN CONVICT Vs. STATE OF DELHI
|
July 26, 1982 |
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RAMESH CHAND SHARMA Vs. R S AGGARWAL
|
April 27, 1982 |
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RANJIT SINGH TOMAR Vs. HINDUSTAN EXPORT AND IMPORT
|
September 10, 1982 |
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RATISH KUMAR AGGARWAL Vs. UNION OF INDIA
|
January 4, 1982 |
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RAUNAQ INTERNATIONAL LIMITED Vs. MINI SEA FOOD
|
December 1, 1982 |
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RAUNAQ RAJ Vs. APPELLATE OFFICER
|
April 14, 1982 |
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REFUGEE CO OPERATIVE HOUSING SOCIETY LIMITED Vs. HARBAN SINGH BHASIN
|
March 26, 1982 |
|
ROOP DEVI Vs. SULTAN SINGH
|
March 23, 1982 |
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RUKMANI DEVI Vs. SHANTI AGGARWAL
|
September 17, 1982 |
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S BALBIR SINGH Vs. RAJNI KANT SETTLEMENT COMMISSIONER
|
November 29, 1982 |
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S C TANEJA Vs. P N ATRESHI
|
May 14, 1982 |
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S KULDIP SINGH JOHAR Vs. V D NARANG
|
March 9, 1982 |
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S NIHAL SINGH Vs. ARJUN DAS
|
September 24, 1982 |
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S S SANDHU Vs. UNION OF INDIA
|
November 12, 1982 |
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SAFARI AIRWAYS Vs. ESTATE OFFICER
|
December 14, 1982 |
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SAIN DITTA MAL Vs. UNION OF INDIA
|
May 28, 1982 |
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SAKWAN PUBLIC SCHOOL Vs. D K DASS I A S DELHI SCHOOL TRIBUNAL
|
April 15, 1982 |
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SALES TAX OFFICER Vs. BYFORD LIMITED
|
May 6, 1982 |
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SALWAN PUBLIC SCHOOL Vs. D K DASS
|
May 14, 1982 |
|
SANATAN DHARAM SABHA Vs. JOHRIMAL
|
April 15, 1982 |
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SANGHI MOTORS Vs. COMMISSIONER OF INCOME TAX
|
January 22, 1982 |
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SANTOSH KUMAR JAIN Vs. BAHADUR SINGH JAIN
|
May 18, 1982 |
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SANTOSH KUMAR JAIN Vs. UNION OF INDIA
|
December 20, 1982 |
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SARDAR CHARANJIT SINGH Vs. ARUN PURIE
|
November 5, 1982 |
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SARIA MITTAL Vs. K C JAM
|
February 5, 1982 |
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SAT PAL Vs. NAND KISHORE
|
September 3, 1982 |
|
SATAR MASIAH Vs. STATE
|
May 5, 1982 |
|
SATISH CHANDER Vs. SHIV DUTT AND PREM NATH
|
March 15, 1982 |
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SATYA WATI Vs. V K SHUKIA
|
May 27, 1982 |
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SAVITRI DEVI Vs. NATHU RAM
|
January 25, 1982 |
|
SHAM SARUP BHATNAGAR Vs. STATE OF DELHI
|
May 12, 1982 |
|
SHAMSHAD BEGUM DAR Vs. UNION OF INDIA
|
October 19, 1982 |
|
SHAMSHER SINGH Vs. H K S MALIK
|
April 14, 1982 |
|
SHANTI DEVI Vs. STATE
|
March 23, 1982 |
|
SHANTILAL MEHTA Vs. UNION OF INDIA
|
November 9, 1982 |
|
SHIELA TANDON Vs. M PARKASH SUN
|
November 3, 1982 |
|
SHRI ISHWAR NARAIN Vs. MRS. MAYA WANTI AND ANOTHER
|
May 21, 1982 |
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SHRI RAMESHWAR DASS Vs. SHRI JAGAN NATH (DECEASED) AND ANOTHER
|
February 24, 1982 |
|
SHYAMDEV Vs. UNION OF INDIA
|
October 22, 1982 |
|
SIRI PAL JAIN Vs. BRIJ KISHORE
|
May 13, 1982 |
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SITA RAM JOGINDER KUMAR Vs. ASSISTANT COMMISSIONER OF SALES TAX
|
November 12, 1982 |
|
SLYTONE ELECTRICALS INDIA Vs. UNION OF INDIA
|
February 26, 1982 |
|
SMT. HARDARSHAN KAUR Vs. SHRI GAGAN INDER SINGH
|
April 12, 1982 |
|
SOHAN NAYYAR Vs. LT GOVERNOR OF DELHI ARBITRATOR
|
December 21, 1982 |
|
STATE Vs. DEV RAJ SINGH
|
December 16, 1982 |
|
STATE Vs. CHARANJIT SINGH
|
August 17, 1982 |
|
STATE BANK OF INDIA Vs. O P GUPTA
|
November 3, 1982 |
|
STATE DELHI ADMINISTRATION Vs. RAVINDER KUMAR BHATNAGAR
|
March 16, 1982 |
|
STATE TRADING CORPORATION OF INDIA LIMITED Vs. HARSHA TRACTORS LIMITED
|
December 21, 1982 |
|
STATEOF DELHI ADMINISTRATION Vs. JAI SHIV KUMAR
|
September 24, 1982 |
|
STRAW PRODUCTS LTD AND ANOTHER Vs. UNION OF INDIA AND OTHERS
|
August 11, 1982 |
|
SUBHASH CHANDER Vs. ARJAN KAUR
|
August 27, 1982 |
|
SUBHASH CHANDER Vs. STATE DELHI ADMINISTRATION DELHI
|
July 29, 1982 |
|
SUGAR MILLS Vs. STATE TRADING CORPORATION
|
July 30, 1982 |
|
SUNDER DEV Vs. UNION OF INDIA
|
November 18, 1982 |
|
SUNDER INDUSTRIES Vs. GENERAL ENGINEER WORKS
|
January 7, 1982 |
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SUPER TRADERS AND ANOTHER Vs. UNION OF INDIA AND OTHERS
|
September 23, 1982 |
|
SURAJ PARKASH Vs. UNION OF INDIA
|
July 16, 1982 |
|
SURESH BALA Vs. MAJOR G M S BALA
|
September 21, 1982 |
|
SURESH DEWAN Vs. HARI MOHAN ARYA
|
August 16, 1982 |
|
SURESH KUMAR JAIN Vs. UNION OF INDIA
|
September 2, 1982 |
|
SURESH KUMAR SANGHI Vs. AMIT KUMAR SANGHI ANDSONS
|
November 30, 1982 |
|
SURINDER KUMAR GROVER Vs. STATE
|
February 9, 1982 |
|
SURJEET BOOK DEPOT Vs. SURJEET BOOK DEPOT P LTD
|
May 12, 1982 |
|
SUSHIL KUMAR Vs. STATE
|
September 17, 1982 |
|
SUSHMA KUMARI Vs. RAMESH CHAND
|
February 26, 1982 |
|
SWASTIKA METAL Vs. UNION OF INDIA
|
March 22, 1982 |
|
SWATANTRA KUMAR Vs. UNION OF INDIA
|
May 3, 1982 |
|
SYED MOOSA EMAMI Vs. SUNIL KUMAR
|
August 23, 1982 |
|
SYLVANIA & LAXMAN LTD AND ANOTHER Vs. UNION OF INDIA AND OTHERS
|
February 5, 1982 |
|
TATA OIL MILLS COMPANY LIMITED Vs. REWARD SOAP WORKS
|
April 22, 1982 |
|
TEJ KAUR Vs. APPELLATE OFFICER
|
July 26, 1982 |
|
TEK BAHADUR Vs. STATE
|
January 14, 1982 |
|
TEK CHAND Vs. DEVELOPMENT COMMISSIONER DELHI
|
August 6, 1982 |
|
TILAK RAJ HANDA Vs. UNION OF INDIA
|
August 20, 1982 |
|
TOBU ENTERPRISES PRIVATE LIMITED Vs. JOGINDER METAL WORKS
|
August 31, 1982 |
|
TOKH RAM Vs. STATE DELHI ADMINISTRATION
|
September 3, 1982 |
|
TRILOCHAN SINGH RANA Vs. JOGINDER SINGH BAJWA
|
September 13, 1982 |
|
TRISHLA JAIN Vs. STATE
|
July 29, 1982 |
|
TRIVENI ENGINEERING WORKS LIMITED Vs. COMMISSIONER OF INCOME TAX NEW DELHI
|
April 5, 1982 |
|
U P CO OPERATIVE FEDERATION LIMITED Vs. UNION OF INDIA
|
September 21, 1982 |
|
U P STATE SUGAR CORPORATION LIMITED Vs. STATE TRADING CORPORATION
|
March 3, 1982 |
|
UMA BASSI Vs. ANIL KUMAR BASSI
|
October 21, 1982 |
|
UMESH SAXENA Vs. ASHARFI LAL
|
February 28, 1982 |
|
UNION BANK OF INDIA Vs. SWASTIKA MOTOR
|
July 6, 1982 |
|
UNION OF INDIA Vs. NAND KISHORE
|
May 21, 1982 |
|
UNION OF INDIA Vs. SHYAM KUMAR
|
March 1, 1982 |
|
UNION OF INDIA Vs. SYED SHAH NASIR HUSSAIN
|
February 15, 1982 |
|
UNION OF INDIA Vs. NAND KISHORE
|
January 7, 1982 |
|
UNION OF INDIA Vs. MEHTA TEJA SINGH
|
November 16, 1982 |
|
UNION OF INDIA Vs. RAM
|
November 11, 1982 |
|
UNITED BROTHERS Vs. UNITED TRADERS
|
January 28, 1982 |
|
UPENDER KUMAR Vs. FOOD CORPORATION OF INDIA
|
October 22, 1982 |
|
URMILA DEVI Vs. DEVINDER KUMAR PARCHA
|
December 8, 1982 |
|
USHA SALES LIMITED Vs. ARUNA GUPTA
|
September 6, 1982 |
|
UTTAM SINGH DUGGAL AND CO PRIVATE LIMITED Vs. UNITED STATES OF AMERICA AGENCY OF INTERNATIONAL DEVELOPMENT
|
April 1, 1982 |
|
V B RAJU Vs. R L MOHINDROO
|
April 26, 1982 |
|
V K KUMAR Vs. KENDRIYA VIDYALAYA SANGATHAN
|
May 28, 1982 |
|
V K MADHOK Vs. UNION OF INDIA
|
February 25, 1982 |
|
VASU DEV Vs. STATE
|
January 28, 1982 |
|
VEENA NANDA Vs. J.L. NANDA
|
September 15, 1982 |
|
VIBHA SAROOP NEE ALIAS VIBHA SAXENA Vs. NIGMENDRA SAROOP
|
September 16, 1982 |
|
VIJAY KAPUR Vs. NEELAM KAPUR
|
August 13, 1982 |
|
VIJAY KUMAR Vs. STATE OF DELHI
|
September 1, 1982 |
|
VIJAY KUMAR Vs. STATE
|
December 1, 1982 |
|
VIJAY PAL GUPTA Vs. STATE
|
March 18, 1982 |
|
VIJAY PAL SINGH Vs. DELHI ADMINISTRATION
|
December 3, 1982 |
|
VINAYAK RAMA CHANDRA VAZE Vs. STATE OF MAHARASHTRA
|
November 18, 1982 |
|
VINOD ARORA Vs. MANJU ARORA
|
February 17, 1982 |
|
VINOD KUMAR BHALLA Vs. NANAK SINGH
|
September 8, 1982 |
|
VIPIN MANEK LAL Vs. SUSHIL KUMAR
|
December 10, 1982 |
|
VIRENDRA DRESSES Vs. VARINDRA GARMENTS
|
March 12, 1982 |
|
VISHAL ANDHRA INDUSTRIES Vs. UNION OF INDIA
|
March 18, 1982 |
|
VISHNU BHAGWAN Vs. NAWAL KISHORE
|
February 19, 1982 |
|
VISHWANATH KHANNA Vs. RAM SWARUP RASTOGI AND SONS
|
January 13, 1982 |
|
YAMIN Vs. MOHAMMAD USMAN
|
September 8, 1982 |
|
YOG RAJ Vs. STATE
|
May 14, 1982 |
|
ZENON ELECTRONICS PRIVATE LIMITED AND OTHERS Vs. UNION OF INDIA AND OTHERS
|
February 5, 1982 |
LOGIN