|
A K BHATIA Vs. VIMAN ENGG COMPANY PRIVATE LIMITED
|
May 7, 1981 |
|
A K CHATTERJEE Vs. STATE
|
October 20, 1981 |
|
A K RAWAT Vs. SHAKUNTALA ANAND
|
November 5, 1981 |
|
ABBAS KHAN Vs. BAL BHAVAN BOARD
|
April 23, 1981 |
|
ABDUL WAHID Vs. UNION OF INDIA
|
December 14, 1981 |
|
ABHAY KUMAR YADAV Vs. K SRINIVASAN
|
March 24, 1981 |
|
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. FOOD SPECIALITIES LIMITED
|
February 25, 1981 |
|
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. BHAGWAT SWARUP CHARANJIT SINGH AND CO
|
February 25, 1981 |
|
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. MINERALS AND METALS TRADING CORPORATION OF INDIA
|
May 15, 1981 |
|
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. R S GARG
|
May 15, 1981 |
|
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. DCOSTA J K
|
April 27, 1981 |
|
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. VIDYA PRAKASH TALWAR
|
April 30, 1981 |
|
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. R D RAM NATH AND CO
|
July 21, 1981 |
|
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. MERCURY GENERAL CORPORATION PRIVATE LIMITED
|
August 25, 1981 |
|
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. GEDORE TOOLS INDIA PRIVATE LIMITED
|
August 26, 1981 |
|
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. CENTRAL INDIA CORPORATION
|
December 18, 1981 |
|
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. SETH VINEET VIRMANI
|
November 13, 1981 |
|
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. MADAN LAL JAIN AND SONS
|
November 19, 1981 |
|
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. AVTAR MOHAN SINGH MRS
|
October 16, 1981 |
|
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. KANTA BAHEN L H OF LATE L A DESAI
|
September 30, 1981 |
|
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. DISTILLERS TRADING CORPORATION LIMITED
|
September 4, 1981 |
|
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. FREE WHEELS INDIA LIMITED
|
September 14, 1981 |
|
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. DYERS STONE LIME CO P LIMITED
|
September 16, 1981 |
|
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. INDIAN DRUGS AND PHARMACEUTICALS LIMITED
|
September 17, 1981 |
|
ADDITIONAL COMMISSIONER OF INCOME TAX, DELHI-I Vs. KALSI TYRE (P.) LTD.
|
February 2, 1981 |
|
ADDL COMMISSIONER OF INCOME TAX Vs. WILLIAM LAND
|
September 24, 1981 |
|
ADDL COMMISSIONER OF INCOME TAX Vs. HANDICRAFT AND HANDLOOM EXPORTS CORPN OF INDIA
|
July 16, 1981 |
|
ADDL COMMISSIONER OF INCOME TAX, DELHI-II Vs. HANDICRAFTS AND HANDLOOM EXPORT CORPORATION
|
March 16, 1981 |
|
ADDL. COMMISSIONER OF INCOME TAX, DELHI-II Vs. R.D. RAM NATH & CO.
|
March 21, 1981 |
|
ALKARAM Vs. DELHI DEVELOPMENT AUTHORITY
|
April 8, 1981 |
|
ALLIED MOTORS PRIVATE LIMITED Vs. NEW DELHI MUNCIPAL COMMITTEE
|
May 28, 1981 |
|
AMAL MAL SINDHI Vs. RAM PARKASH
|
March 24, 1981 |
|
AMAR NATH Vs. MUNICIPAL CORPORATION OF DELHI
|
August 12, 1981 |
|
AMAR PARKASH SHARMA Vs. PARKASHWATI
|
September 14, 1981 |
|
AMAR SINGH Vs. HANS RAJ SACHDEVA
|
April 9, 1981 |
|
AMARJEET SINGH Vs. BHAGWATI DEVI
|
December 18, 1981 |
|
AMARJIT KAUR Vs. VANGUARD INSURANCE COMPANY LIMITED
|
May 12, 1981 |
|
AMARJIT SINGH Vs. STATE
|
March 9, 1981 |
|
AMIR CHAND ARORA Vs. SURAJ PARKASH BHASIN
|
October 22, 1981 |
|
AMRIT LAL BERRY Vs. UNION OF INDIA
|
February 27, 1981 |
|
ANAND BUILDERS Vs. DRIPLEX WATER ENGINEERING PRIVATE LIMITED
|
November 23, 1981 |
|
ANAND PRAKASH SAXENA Vs. JAGDISH CHANDER
|
October 1, 1981 |
|
ANIL GUPTA Vs. ATUL KUMAR GUPTA
|
July 20, 1981 |
|
ANIL GUPTA Vs. DELHI CLOTH AND GENERAL MILLS CO. LTD.
|
September 11, 1981 |
|
ANWAR Vs. STATE DELHI ADMINISTRATION
|
October 20, 1981 |
|
ARJAN LAL VERMA Vs. RAWEL KAUR
|
July 20, 1981 |
|
ARJAN SINGH Vs. DEPUTY MAL JAIN
|
November 2, 1981 |
|
ARUN KUMAR Vs. RESERVE BANK OF INDIA NEW DELHI
|
May 7, 1981 |
|
ASHA SRIVASTAVA Vs. R K SRIVASTAVA
|
May 1, 1981 |
|
ASHRAFI LAL Vs. LABH SINGH
|
March 10, 1981 |
|
ATAM PARKASH Vs. ARORA NEELAM
|
April 24, 1981 |
|
ATAR SAIN JAIN Vs. AMIR SINGH JAIN
|
September 30, 1981 |
|
AVON DELUX TRANSPORT CO Vs. SHEELATHA SELVAMANI
|
November 12, 1981 |
|
B B ALU CO Vs. SUNDERLAL AND SONS
|
May 19, 1981 |
|
B K BALI Vs. SANT LAL
|
September 14, 1981 |
|
B P N SHRIVASTAVA Vs. POORI BAI
|
March 27, 1981 |
|
BABU LAL Vs. STATEDELHI ADMINISTRATION
|
May 26, 1981 |
|
BAINI RAM Vs. JAINTI PERSHAD
|
November 9, 1981 |
|
BAL KRISHAN JULKA Vs. K L VERMA
|
September 17, 1981 |
|
BALDEV RAJ Vs. SAVITRI BAI
|
March 24, 1981 |
|
BANWARI LAL AND SONS Vs. UNION OF INDIA
|
May 25, 1981 |
|
BASHIRUDDIN Vs. SHRI MOHD. SHAFIQ
|
September 3, 1981 |
|
BAWA HOLIDAY HOME Vs. DELHI DEVELOPMENT AUTHORITY
|
April 1, 1981 |
|
BEGUM HAMID ALI KHAN Vs. B H ZAIDI
|
November 18, 1981 |
|
BHAI SARDAR SINGH AND SONS NEW DELHI Vs. NEW DELHI MUNICIPAL COMMITTEE
|
May 29, 1981 |
|
BHARAT NIDHI LTD Vs. SHITAL PRASHAD JAIN
|
May 1, 1981 |
|
BHILWARA SYNTHETIC LTD Vs. DELHI HINDUSTANI MERCHANTILE ASSOCIATION
|
November 20, 1981 |
|
BHIM SINGH JAIN Vs. UNION OF INDIA
|
March 27, 1981 |
|
BHOLA RAM Vs. LT GOVERNOR
|
March 25, 1981 |
|
BHOOMITRA SHARMA Vs. DEV RAJ SOOD
|
September 25, 1981 |
|
BHUSHAN INDUSTRIAL CO PRIVATE LIMITED Vs. CIMMCO INTERNATIONAL
|
March 30, 1981 |
|
BIPIN BEHARI TAWAKLEY Vs. KISHORI LAL MEHRA
|
January 23, 1981 |
|
BIRINDER AMARJIT SINGH Vs. GENERAL MARKETING AND MANUFACTURING CO. LTD.
|
October 29, 1981 |
|
BIRLA JUTE MANUFACTURING CO. LTD. Vs. JOINT SECRETARY, GOVERNMENT OF INDIA AND OTHERS
|
March 17, 1981 |
|
BRAHM SARUP Vs. DHAPI NAHATA
|
November 13, 1981 |
|
BRAHMA KUMARI Vs. SARWAN SINGH AND BABU SINGH
|
March 5, 1981 |
|
BRAMHA KUMARI Vs. SARWAN SINGH
|
March 2, 1981 |
|
BRIJ LAL Vs. RAM PRATAP
|
March 23, 1981 |
|
BRIJ SINGHVI Vs. RANI DEVI
|
November 12, 1981 |
|
BUDH PRAKASH SETHI Vs. SUMITRA DEVI
|
April 29, 1981 |
|
BULAKI DASS Vs. SURAJ BHAN
|
August 28, 1981 |
|
BYFORD LIMITED Vs. STO
|
February 5, 1981 |
|
C B TANWAR AND CO Vs. UNION OF INDIA
|
January 23, 1981 |
|
C JAIRAM PVT LTD Vs. COMMISSIONER OF SALES TAX NEW DELHI
|
March 4, 1981 |
|
CAPT. RAJINDER NATH KUMRAH Vs. UNION OF INDIA
|
September 3, 1981 |
|
CENTRAL BANK OF INDIA Vs. DELHI DEVELOPMENT AUTHORITY
|
May 4, 1981 |
|
CENTRAL DISTILLERY AND BREWERIES LIMITED Vs. COMMISSIONER OF EXCISE
|
September 14, 1981 |
|
CHAMELI WATI Vs. DELHI MUNICIPAL CORPORATION
|
April 15, 1981 |
|
CHANCHAL SINGH Vs. LABOUR COURT, DELHI
|
February 19, 1981 |
|
CHANDER KRISHAN GUPTA Vs. RANNALAL GIRDHARI LAL PRIVATE LIMITED
|
November 6, 1981 |
|
CHANDHOK LAJWANTI Vs. CHANDHOK
|
August 26, 1981 |
|
CHANDRA Vs. CAPTAIN M.C. PANDEY
|
March 11, 1981 |
|
CHANDRA BHAN DEMBLA TRADING, DELHI Vs. BHARAT SEWING MACHINE CO., BIKANER
|
October 30, 1981 |
|
CHATAR SAIN GOEL Vs. PURAN SINGH
|
March 6, 1981 |
|
CHHABLI DAS GUPTA Vs. PARYAGWATI
|
January 29, 1981 |
|
CHIEF COMMISSIONER OF SALES TAX Vs. RAJ KISHAN GOEL
|
October 15, 1981 |
|
COLONEL SHYAM KUMAR Vs. UNION OF INDIA
|
May 29, 1981 |
|
COMMISSIONE OF INCOME TAX Vs. MINERALS AND METALS TRADING CORPORATION OF INDIA LIMITED
|
May 15, 1981 |
|
COMMISSIONER OF GIFT TAX Vs. I P SONI
|
August 5, 1981 |
|
COMMISSIONER OF INCOME TAX Vs. DEWAN CHAND ROSHAN LAL
|
August 11, 1981 |
|
COMMISSIONER OF INCOME TAX Vs. BHARAT NIDHI LIMITED
|
August 18, 1981 |
|
COMMISSIONER OF INCOME TAX Vs. NAV BHARAT NIRMAN P LIMITED
|
July 20, 1981 |
|
COMMISSIONER OF INCOME TAX Vs. DALMIA CEMENT BHARAT LIMITED
|
July 23, 1981 |
|
COMMISSIONER OF INCOME TAX Vs. SANT LAL ARVIND KUMAR
|
May 15, 1981 |
|
COMMISSIONER OF INCOME TAX Vs. PURE ICE CREAM CO
|
April 16, 1981 |
|
COMMISSIONER OF INCOME TAX Vs. MADAN LAL JAIN
|
April 22, 1981 |
|
COMMISSIONER OF INCOME TAX Vs. FOOD SPECIALITIES LIMITED
|
March 27, 1981 |
|
COMMISSIONER OF INCOME TAX Vs. SAT PARKASH AGARWAL
|
April 7, 1981 |
|
COMMISSIONER OF INCOME TAX Vs. J M A INDUSTRIES LIMITED
|
January 30, 1981 |
|
COMMISSIONER OF INCOME TAX Vs. RAMANAND SACHDEVA
|
January 9, 1981 |
|
COMMISSIONER OF INCOME TAX Vs. ROSHAN LAL
|
February 6, 1981 |
|
COMMISSIONER OF INCOME TAX Vs. DELHI CLOTH AND GENERAL MILLS CO LTD
|
February 12, 1981 |
|
COMMISSIONER OF INCOME TAX Vs. PREM NARAIN AGGARWAL
|
March 6, 1981 |
|
COMMISSIONER OF INCOME TAX Vs. HINDUSTAN TIMES LIMITED
|
March 4, 1981 |
|
COMMISSIONER OF INCOME TAX Vs. BABURAM
|
March 19, 1981 |
|
COMMISSIONER OF INCOME TAX Vs. MRIDU HARI DALMIA
|
October 19, 1981 |
|
COMMISSIONER OF INCOME TAX Vs. MADHO SINGH ISHAR DASS
|
November 13, 1981 |
|
COMMISSIONER OF INCOME TAX Vs. SUCHA SINGH ANAND S
|
November 16, 1981 |
|
COMMISSIONER OF INCOME TAX Vs. RAUNAQ AND COMPANY PRIVATE LIMITED
|
November 18, 1981 |
|
COMMISSIONER OF INCOME TAX Vs. DALMIA R DECD
|
December 18, 1981 |
|
COMMISSIONER OF INCOME TAX Vs. DALMIA R DECD
|
December 16, 1981 |
|
COMMISSIONER OF INCOME TAX Vs. ALL INDIA HINDU MAHASABHA
|
December 10, 1981 |
|
COMMISSIONER OF INCOME TAX Vs. MRIDU HARI DALMIA
|
October 1, 1981 |
|
COMMISSIONER OF INCOME TAX Vs. BHARAT NIDHI LIMITED
|
August 13, 1981 |
|
COMMISSIONER OF INCOME TAX DELHI CENTRAL NEW DELHI Vs. BHARAT NIDHI LTD
|
October 5, 1981 |
|
COMMISSIONER OF INCOME TAX DELHI I Vs. HANS RAJ GUPTA
|
September 11, 1981 |
|
COMMISSIONER OF INCOME TAX DELHI I Vs. DEWAN CHAND DHOLAN DASS
|
May 15, 1981 |
|
COMMISSIONER OF INCOME TAX DELHI I NEW DELHI Vs. INDIAN INSTITUTE OF PUBLIC OPINION CO PVT LTD
|
September 10, 1981 |
|
COMMISSIONER OF INCOME TAX NEW DELHI Vs. HINDUSTAN GENERAL INDUSTRIES LTD
|
February 10, 1981 |
|
COMMISSIONER OF INCOME TAX, DELHI-III Vs. MADHO SINGH ISHAR DASS
|
November 13, 1981 |
|
COMMISSIONER OF SALES TAX Vs. R S ATMARAM SURI
|
March 20, 1981 |
|
COMMISSIONER OF SALES TAX DELHI Vs. R S ATMA RAM SURI AND SON
|
February 27, 1981 |
|
COMMISSIONER OF SALES TAX DELHI Vs. POP CORN
|
January 15, 1981 |
|
COMMISSIONER OF SALES TAX DELHI Vs. DELHI AUTOMOBILES P LTD
|
January 8, 1981 |
|
COMMISSIONER OF SALES TAX DELHI Vs. ENVOYS INDIA P LTD
|
January 28, 1981 |
|
COMMISSIONER OF WEALTH TAX Vs. SAVITRI DEVI SMT
|
December 16, 1981 |
|
COMMISSIONER SALES TAX NEW DELHI Vs. SITA RAM JOGINDER KUMAR
|
February 2, 1981 |
|
COMPELENT AUTHORITY UNDER REQUISITIONING Vs. RAJ SACHAR
|
February 9, 1981 |
|
CYCLE EQUIPMENT PRIVATE LIMITED Vs. MUNICIPAL CORPORATION OF DELHI
|
January 21, 1981 |
|
D C ANAND AND SONS Vs. COMMISSIONER OF INCOME TAX
|
February 27, 1981 |
|
D L F HOUSING AND CONSTRUCTION P LIMITED Vs. COMMISSIONER OF INCOME TAX
|
December 18, 1981 |
|
D N GUPTA Vs. JASWANT SINGH
|
October 30, 1981 |
|
D S S I INDUSTRIAL PRIVATE LIMITED Vs. G S SIAL
|
February 6, 1981 |
|
DABUR Vs. VIKAS PHARMA
|
September 9, 1981 |
|
DABUR DR S K BURMAN PRIVATE LIMITED Vs. STATE TRADING CORPORATION OF INDIA LIMITED
|
August 28, 1981 |
|
DAL CHAND ALIAS DALIA Vs. STATE
|
October 23, 1981 |
|
DALAM CHAND BAID Vs. UNION OF INDIA
|
December 1, 1981 |
|
DALAM CHAND BAID Vs. UNION OF INDIA AND OTHERS
|
December 18, 1981 |
|
DALMIA J Vs. COMMISSIONER OF INCOME TAX
|
September 30, 1981 |
|
DAMODAR PAINTS PRIVATE LIMITED Vs. INDIAN OIL CORPORATION
|
March 16, 1981 |
|
DARYAI LAL Vs. STATE
|
May 28, 1981 |
|
DAYA RAM SHARMA Vs. BHARTOO MAL
|
May 12, 1981 |
|
DAYA WATI Vs. RAJ SINGH
|
December 11, 1981 |
|
DEEP CHAND Vs. JHANDOO SINGH
|
May 26, 1981 |
|
DEEPCHAND ARYA Vs. KIRAN SOAPWORKS
|
January 7, 1981 |
|
DELHI ARYA PRATINIDHI SABHA Vs. MASTER VISHAN DASS
|
May 11, 1981 |
|
DELHI CLOTH AND GENERAL MILLS CO LTD Vs. COMMISSIONER OF SALES TAX VIKAS BHAWAN NEW DELHI
|
February 23, 1981 |
|
DELHI CLOTH AND GENERAL MILLS COMPANY LIMITED Vs. DHARAM SINGH
|
March 3, 1981 |
|
DELHI CLOTH AND GENERAL MILLS COMPANY LIMITED Vs. DIL BAHADUR
|
January 14, 1981 |
|
DELHI CLOTH AND GENERAL MILLS COMPANY LIMITED Vs. UNION OF INDIA
|
August 21, 1981 |
|
DELHI CONSUMERS CO OPERATIVE WHOLESALE STORE LIMITED Vs. COMMISSIONER OF SALES TAX
|
February 2, 1981 |
|
DELHI DEVELOPMENT AUTHORITY Vs. H S KALRA
|
February 20, 1981 |
|
DELHI DEVELOPMENT AUTHORITY Vs. SHANTI DEVI
|
September 3, 1981 |
|
DELHI TRANSPORT CORPORATION Vs. SHANTI
|
September 14, 1981 |
|
DELHI TRANSPORT CORPORATION Vs. RAM KUMAR AND ANOTHER
|
December 18, 1981 |
|
DEWAN CHAND PRUTHI Vs. MUNICIPAL CORPORATION OF DELHI
|
October 29, 1981 |
|
DHARAM ALIAS DHARAM SINGH Vs. STATE DELHI ADMINISTRATION
|
December 2, 1981 |
|
DHARAM PAL AND SONS Vs. PARMESHWARI DAS
|
July 14, 1981 |
|
DHARAM PAL VAID Vs. USHA KUMARI
|
March 19, 1981 |
|
DHARAMBIR ALIAS JONNI Vs. STATE
|
September 9, 1981 |
|
DIAMOND POCKET BOOKS P. LTD. Vs. PRASAD NYAS AND ORS.
|
April 11, 1981 |
|
DIPCHAND ARYA Vs. KIRAN SOAP WORKS
|
January 7, 1981 |
|
DOMESTIC APPLIANCES Vs. GLOBE SUPER PARTS
|
August 14, 1981 |
|
EDWIN BRAVE Vs. HARI CHAND
|
December 8, 1981 |
|
ELECTRONICS LIMITED Vs. UNION OF INDIA AND OTHERS
|
April 1, 1981 |
|
EMPLOYEES STATE INSURANCE CORPORATION Vs. MASCO PRIVATE LIMITED
|
October 5, 1981 |
|
EXPRESS ENGINEERING AND CONSTN CO Vs. MUNICIPAL CORPORATION OF DELHI
|
November 6, 1981 |
|
FEROZ AHMED Vs. STATE
|
October 30, 1981 |
|
FOOD CORPORATION OF INDIA Vs. BALKRISHNA GARG
|
December 10, 1981 |
|
FOOD CORPORATION OF INDIA NEW DELHI Vs. MEHTA PLASTIC INDUSTRIES AHMEDABAD
|
February 27, 1981 |
|
G C SHARMA Vs. UNIVERSITY OF DELHI
|
September 4, 1981 |
|
GABBE Vs. UNION OF INDIA
|
February 10, 1981 |
|
GANGA SAHAI RAJINDER KUMAR Vs. MAUJI RAM
|
April 24, 1981 |
|
GILLOO MAL Vs. RISAL SINGH
|
October 20, 1981 |
|
GOBIND RAM Vs. HARMAN DAS
|
March 9, 1981 |
|
GREAT EASTERN SHIPPING CO. LTD. Vs. UNION OF INDIA
|
May 13, 1981 |
|
GRINDLAYS BANK LTD Vs. HINDUSTAN EMBROIDERY MILLS P LTD
|
January 22, 1981 |
|
GULRAJ SINGH Vs. NEW DELHI MUNICIPAL CORPORATION
|
March 2, 1981 |
|
GURBACHAN SINGH Vs. RAJ PAUL
|
February 10, 1981 |
|
GURDIAL SINGH Vs. PEAREY LAL MALHAN
|
April 24, 1981 |
|
GURDIT SINGH BAJAJ Vs. RAMESH CHANDER
|
February 6, 1981 |
|
GURU NANAK UNIVERSITY Vs. INDIAN CARPET CENTRE
|
November 4, 1981 |
|
H. J. LEACH & COMPANY Vs. UNION OF INDIA AND ANOTHER
|
January 27, 1981 |
|
H. L. SEHGAL Vs. M/S. BANSAL WIRES AND OTHERS
|
September 2, 1981 |
|
HANDICRAFTS AND HANDLOOM EXPORT CORPORATION OF INDIA Vs. COMMISSIONER OF INCOME TAX
|
December 10, 1981 |
|
HANS RAJ MEHTA Vs. ASHA RANI VASUDEVA
|
February 6, 1981 |
|
HARBANS LAL Vs. STATE
|
March 31, 1981 |
|
HARI CHAND Vs. BIMLA DEVI
|
April 27, 1981 |
|
HARI SHANKER GAUR Vs. THE STATE
|
April 1, 1981 |
|
HARPRASHAD AND COMPANY LIMITED Vs. ALLAHABAD BANK
|
September 17, 1981 |
|
HAZARA SINGH Vs. UNION OF INDIA
|
August 24, 1981 |
|
HAZARI LAL Vs. S DHARAM PAL SINGH
|
April 12, 1981 |
|
HAZARILAL Vs. DHARAM PAL KHANNA
|
April 22, 1981 |
|
HOTCHAND JAWAHARMALL Vs. UNION OF INDIA AND OTHERS
|
September 7, 1981 |
|
IB B BINDAL Vs. BANARSI DAS GUPTA
|
August 5, 1981 |
|
IN RE: BEEJAY ENGINEERS PVT. LTD. Vs. STATE
|
October 1, 1981 |
|
IN RE: RAJDHANI GRAINS & JAGGERY EXCHANGE LTD. Vs. STATE
|
March 31, 1981 |
|
INCOME TAX OFFICER Vs. DWARKA DASS AND BROS
|
February 5, 1981 |
|
INDER SEN Vs. STATE
|
May 22, 1981 |
|
INDIAN ASSOCIATION OF THERMOMETRY Vs. HICKS THERMOMETERS INDIA LIMITED
|
May 29, 1981 |
|
INDIAN BANK Vs. R K BAWAJA
|
March 17, 1981 |
|
INDIAN GLASS AGENCY Vs. COMMISSIONER OF INCOME TAX
|
September 22, 1981 |
|
INDO AMERICAN ELECTRICALS Vs. M L SHARMA
|
November 23, 1981 |
|
INTERNATIONAL COMPUTERS INDIAN MANUFACTURERS LTD. AND ANOTHER Vs. UNION OF INDIA AND OTHERS
|
May 8, 1981 |
|
IQBAL SINGH Vs. STATE
|
January 9, 1981 |
|
ISHWAR SINGH Vs. COMMISSIONER OF POLICE
|
November 18, 1981 |
|
J K INDUSTRIES LIMITED Vs. M M LAL
|
May 29, 1981 |
|
J K SINGH Vs. STATE OF DELHI
|
July 28, 1981 |
|
J R ANAND Vs. DELHI TRANSPORT CORPORATION
|
February 9, 1981 |
|
J. K. SYNTHETICS LTD. AND ANOTHER Vs. UNION OF INDIA AND OTHERS
|
April 24, 1981 |
|
J.P. COATS LTD. AND ORS. Vs. GIAN AND CO. AND ORS.
|
April 15, 1981 |
|
J.R. SEHGAL Vs. COLLECTOR OF CENTRAL EXCISE, NEW DELHI AND ANOTHER
|
September 15, 1981 |
|
JAGAN NATH CHAWLA Vs. R K VIJ
|
October 16, 1981 |
|
JAGAN NATH PHOOL CHAND Vs. UNION OF INDIA
|
April 6, 1981 |
|
JAGDISH PD GUPTA Vs. YOUNGMAN BENEFIT CHIT FUND PRIVATE LIMITED
|
February 4, 1981 |
|
JAGJIT SINGH Vs. STATE
|
August 12, 1981 |
|
JAI NARAIN Vs. ZILEY SINGH
|
July 10, 1981 |
|
JAI PARKASH Vs. STATE
|
January 15, 1981 |
|
JAI PARKASH Vs. STATE
|
March 19, 1981 |
|
JAI RAJ Vs. STATE
|
February 19, 1981 |
|
JAIN SHUDH VANASPATI LIMITED Vs. UNION OF INDIA
|
February 23, 1981 |
|
JAMILA BEGUM Vs. JUMMA
|
May 7, 1981 |
|
JASWANT RAI Vs. CENTRAL BOARD OF DIRECT TAXES
|
March 6, 1981 |
|
JATINDER NAGRATH Vs. STATE
|
July 22, 1981 |
|
JAWAHAR LAL MOTUMAL MAMTANI Vs. BHAG CHAND MOTUMAL MAMTANI
|
March 17, 1981 |
|
JAY RUBBERCO INDIA PRIVATE LIMITED Vs. STATE CHEMICALS AND PHARMACEUTICAL CORPORATION OF INDIA LIMITED
|
August 28, 1981 |
|
JEEWAN DASS Vs. STATE
|
March 6, 1981 |
|
JHABBU MAL JANG BAHADUR Vs. NANAK CHAND AGGARWAL
|
July 30, 1981 |
|
JIWAN DAS Vs. NARAIN DAS
|
May 1, 1981 |
|
JOINT FINANCIERS P LIMITED Vs. COMMISSIONER OF INCOME TAX
|
January 8, 1981 |
|
JUGAL KISHORE SHARMA Vs. UNION OF INDIA
|
March 3, 1981 |
|
JYOTI MALHOTRA Vs. KEWAL KISHORE MALHOTRA
|
November 19, 1981 |
|
K C SAIGAL Vs. R P SEHGAL
|
November 16, 1981 |
|
K K BALI Vs. COMPTROLLER AND AUDITOR GENERAL OF INDIA
|
January 27, 1981 |
|
K M BINDRA Vs. UNION OF INDIA
|
January 15, 1981 |
|
KAILASH MEHTA Vs. MUNICIPAL CORPORATION OF DELHI
|
September 18, 1981 |
|
KAILASH WANTI Vs. OM DUTT
|
September 8, 1981 |
|
KALA NIKETAN KAROL BAGH N DELHI Vs. KALA NIKETAN G 10 BASEMENT SOUTH EXT MARKET I N DELHI
|
September 11, 1981 |
|
KALI CHARAN SHARMA Vs. MUNICIPAL CORPORATION OF DELHI
|
March 31, 1981 |
|
KAMAL BHANDARI Vs. BRIG SHAMSHER SINGH MALHOTRA
|
September 14, 1981 |
|
KAMLESH SABHARWAL Vs. VISHWANATH SABHARWAL
|
October 21, 1981 |
|
KANTI LAL Vs. HEERA LAL
|
January 7, 1981 |
|
KASTURI LAL NAND RAJ Vs. BAKSHI RAM
|
January 23, 1981 |
|
KEWAL KRISHAN Vs. STONE AND COMPANY INDIA PRIVATE LIMITED NEW DELHI
|
February 4, 1981 |
|
KHALSA PROVISIONS Vs. COMMISSIONER OF INCOME TAX
|
April 27, 1981 |
|
KISHAN CHAND PAHUJA Vs. HARIDEVI
|
September 25, 1981 |
|
KRISHAN CHANDER RAMESH CHANDER Vs. SOHAN LAL
|
August 24, 1981 |
|
KRISHAN DEV PURI Vs. UNION OF INDIA
|
November 17, 1981 |
|
KRISHAN GOPAL Vs. USHA RANI
|
December 4, 1981 |
|
KRISHAN LAL ARORA Vs. RAKESH KUMARI
|
March 20, 1981 |
|
KRISHNA KANTA Vs. GEETA ROY
|
November 27, 1981 |
|
KULDIP SINGH DHINGRA Vs. NEW DELHI MUNICIPAL COMMITTEE
|
May 1, 1981 |
|
KUNDAN LAL Vs. HARI RAM
|
February 1, 1981 |
|
KUSUM SAXENA Vs. I N KHANNA
|
March 11, 1981 |
|
L.R. SHARMA Vs. DELHI ADMINISTRATION AND OTHERS
|
July 24, 1981 |
|
LAKHA SINGH Vs. SOM NATH
|
December 9, 1981 |
|
LAKSHMI COMMERCIAL BANK LTD. Vs. HIRA LALL AND SON AND OTHERS
|
March 2, 1981 |
|
LEELA SEPARATORS PRIVATE LIMITED Vs. SECRETARY LABOUR DELHI ADMN
|
March 5, 1981 |
|
LIFE INSURANCE CORPORATION OF INDIA Vs. ASIA UDYOG PRIVATE LIMITED
|
April 16, 1981 |
|
LIFE INSURANCE CORPORATION OF INDIA Vs. SHAM SURAT SINGH
|
August 26, 1981 |
|
LIFE INSURANCE CORPORATION OF INDIA Vs. ASIA UDYOG (P) LTD. AND ORS.
|
April 1, 1981 |
|
LILA WATTI DATTA Vs. KAROL BAGH UNION CLUB
|
April 30, 1981 |
|
LT COL K C SUD Vs. S C GUDIMANI
|
February 13, 1981 |
|
LT COL KEWAL KRISHAN Vs. J STONE AND COMPANY INDIA PRIVATE LIMITED
|
February 4, 1981 |
|
LT COL SURJEET CHOUDHARY Vs. RANI CHOUDHARY
|
September 14, 1981 |
|
M D OSWAL HOSIERY REGD Vs. SWAMI KRISHNA NAND GOVINDA NAND BHAGWAT DHAM ASHRAM TRUST
|
December 2, 1981 |
|
M K MALHOTRA Vs. KIRTI MALHOTRA
|
August 11, 1981 |
|
M/S. INLAND COMMERCIAL (TPT) SERVICE, DELHI AND OTHERS Vs. UNION OF INDIA AND OTHERS
|
December 11, 1981 |
|
M/S. K. BAHADUR SINGH & SON, DELHI Vs. MUNICIPAL CORPORATION OF DELHI
|
July 22, 1981 |
|
MADAN LAMBA Vs. COMMISSIONER OF INCOME TAX
|
September 11, 1981 |
|
MADAN MOHAN GUPTA Vs. M/S. AHMED OOMERBHOY AND OTHERS
|
December 2, 1981 |
|
MADAN MOHAN LAL SHRIRAM PRIVATE LIMITED Vs. P TANDON
|
October 21, 1981 |
|
MADHUBALA GUPTA Vs. COMMISSIONER OF POLICE
|
September 23, 1981 |
|
MADRAS RUBBER FACTORY LTD., MADRAS Vs. UNION OF INDIA AND ANOTHER
|
April 24, 1981 |
|
MAHABIR PERSHAD AND SONS Vs. COMMISSIONER OF INCOME TAX NEW DELHI
|
April 14, 1981 |
|
MAHALAXMI JEWELLERS Vs. MAHALAXMI JEWELLERS OF CHAKWAL
|
September 7, 1981 |
|
MAHENDER SINGH JAIN Vs. GANGA PARSHAD
|
September 30, 1981 |
|
MAHESH CHANDER Vs. DERSHAN KAUR
|
September 16, 1981 |
|
MALKHAN SINGH Vs. UNION OF INDIA
|
February 13, 1981 |
|
MANOHAR LAL Vs. NARAIN DAS AND DDA
|
October 30, 1981 |
|
MANOHAR SINGH Vs. RAM NATH CHITKARA
|
February 3, 1981 |
|
MANPHUL SINGH SHARMA Vs. AHMEDI BEGUM
|
July 31, 1981 |
|
MARYS SCHOOL Vs. HENRY BROOKS
|
February 4, 1981 |
|
MAYA Vs. BRIJ NATH
|
November 24, 1981 |
|
MEHAR SINGH Vs. MUNICIPAL CORPORATION OF DELHI
|
October 29, 1981 |
|
MEHAR SINGH Vs. DELHI DEVELOPMENT AUTHORITY
|
May 18, 1981 |
|
MEHRA AND MEHRA A PARTNERSHIP CONCERN Vs. SANT KAUR GREWAL
|
December 8, 1981 |
|
MEHTA TEJA SINGH AND CO AGENCIES Vs. GLOBE MOTORS LTD
|
November 24, 1981 |
|
MOHAN LAL CONSTABLE NO 744 L 283 SD DELHI POLICE DELHI Vs. UNION OF INDIA
|
July 24, 1981 |
|
MOHINDER KAUR Vs. RAJINDER SINGH
|
August 6, 1981 |
|
MOHINDER SINGH Vs. IQBAL SINGH
|
April 7, 1981 |
|
MOTI FILMS PRIVATE LIMITED Vs. HARISH BANSAL
|
December 18, 1981 |
|
MOTION PICTURES ASSOCIATION, IN RE: G.S. MAYAWALA AND OTHERS Vs. MOTION PICTURES ASSOCIATION AND OTHERS
|
December 18, 1981 |
|
MRS SHUBA VERMA Vs. BAL BHAVAN AND NATIONAL CHILDRENS MUSEUM, NEW DELHI & OTHERS
|
April 6, 1981 |
|
MRS. MAYA SAGAR Vs. G.S. SAGAR
|
December 11, 1981 |
|
MUNICIAPAL CORPORATION OF DELHI Vs. MUKHTIAR SINGH
|
July 24, 1981 |
|
MUNICIPAL CORPORATION OF DELHI Vs. LAKSHMI CHAND
|
August 19, 1981 |
|
MUNICIPAL CORPORATION OF DELHI Vs. SHAIL AGENCIES
|
September 9, 1981 |
|
MURLIDHAR DALMIA Vs. COMMISSIONER OF INCOME TAX
|
January 13, 1981 |
|
N D KHANNA Vs. HINDUSTAN INDUSTRIAL CORPN
|
January 1, 1981 |
|
N D KHANNA Vs. HINDUSTAN INDUSTRIAL CORPORATION NEW DELHI
|
May 20, 1981 |
|
N D KHANNA Vs. HINDUSTAN INDUSTRIAL CORPORATION
|
May 29, 1981 |
|
N. R. SUNDARAM AND OTHERS Vs. CHIEF ADMINISTRATIVE OFFICER, MINISTRY OF DEFENCE, GOVT. OF INDIA, NEW DELHI AND ANOTHER
|
April 8, 1981 |
|
NANAK CHAND SHARMA Vs. UNION OF INDIA
|
March 3, 1981 |
|
NAND KAUR Vs. SUHK RAJ
|
March 17, 1981 |
|
NANDA BROTHERS EXPORTS PRIVATE LIMITED Vs. SHANTI DEVI
|
April 29, 1981 |
|
NARANG R L Vs. COMMISSIONER OF INCOME TAX
|
February 2, 1981 |
|
NARINDER KUMAR Vs. T C JAIN
|
December 15, 1981 |
|
NATHU Vs. HUKAM SINGH
|
November 24, 1981 |
|
NATIONAL BUILDING CONST CORPN LIMITED Vs. VYASA BANK LIMITED
|
August 3, 1981 |
|
NATIONAL BUILDING CONSTRUCTION Vs. UNION OF INDIA
|
March 17, 1981 |
|
NATIONAL INSURANCE CO. LTD. Vs. THE UNION OF INDIA AND OTHERS
|
September 4, 1981 |
|
NATIONAL LABOUR INSTITUTE Vs. PREM CHANDRA
|
January 10, 1981 |
|
NATIONAL SMALL INDUSTRIES CORPORATION LIMITED Vs. NATIONAL METAL CRAFT
|
January 5, 1981 |
|
NATWAR LAL SHAMAL DAS AND CO Vs. MINERALS AND METALS TRADING CORPORATION OF INDIA
|
April 1, 1981 |
|
NAV BHARAT NIRMAN (P.) LTD. Vs. COMMISSIONER OF INCOME TAX
|
July 20, 1981 |
|
NEERA GROVER Vs. NARINDER JAGGI
|
October 29, 1981 |
|
NEW ASSURANCE COMPANY LIMITED Vs. UNION OF INDIA
|
February 9, 1981 |
|
NEW BANK OF INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX
|
September 14, 1981 |
|
NEW DELHI MUNICIPAL COMMITTEE Vs. BHOPAL
|
March 11, 1981 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. RAJ RANI BHATIA
|
August 26, 1981 |
|
NIRANJAN SINGH Vs. SUKHMA DEVI AND ANOTHER
|
May 26, 1981 |
|
NIRMALA SHARMA Vs. RAJA RAM
|
October 6, 1981 |
|
O P MALHOTRA NEW DELHI Vs. COMMISSIONER OF INCOME TAX
|
February 16, 1981 |
|
O P VOHRA Vs. UNION OF INDIA
|
December 14, 1981 |
|
O.P. GUPTA Vs. UNION OF INDIA AND ANOTHER
|
January 5, 1981 |
|
OBEROI HOTELS (INDIA) P. LTD. Vs. CENTRAL BOARD OF DIRECT TAXES AND OTHERS.
|
May 29, 1981 |
|
OBEROI HOTELS INDIA PRIVATE LIMITED Vs. CENTRAL BOARD OF DIRECT TAXES
|
May 29, 1981 |
|
OM PARKASH Vs. THE STATE
|
November 6, 1981 |
|
OM PRAKASH Vs. UNION OF INDIA
|
January 4, 1981 |
|
OM SINGH AND SHRI FATEH SINGH Vs. GAON SABHA AND MUNICIPAL CORPORATION OF DELHI
|
April 1, 1981 |
|
ONKAR SINGH Vs. SHANTI DEVI
|
April 3, 1981 |
|
ORIENT PAPER MILLS LIMITED Vs. DEPUTY DIRECTOR OF INSPECTION, CUSTOMS AND CENTRAL EXCISE AND OTHERS
|
September 25, 1981 |
|
ORIENTAL BUILDING AND FURNISHING CO LTD Vs. UNION OF INDIA
|
April 24, 1981 |
|
ORIENTAL FIRE AND GENERAL INSURANCE CO. LTD. Vs. SHRI BALRAM K. KAPUR AND ANOTHER
|
May 11, 1981 |
|
P C KHANNA Vs. K K SHARMA
|
December 7, 1981 |
|
P L LAKHANPUR Vs. UNION OF INDIA
|
May 28, 1981 |
|
P N SIKAND Vs. COMMISSIONER OF INCOME TAX
|
February 20, 1981 |
|
P.L. JUNEJA Vs. NARANG BANK OF INDIA LTD. AND OTHERS
|
November 10, 1981 |
|
PANDIT BROTHERS Vs. UNION OF INDIA
|
October 1, 1981 |
|
PAPER PRODUCTS LTD Vs. COMMISSIONER OF INCOME TAX COM SUPER PROFITS TAX
|
April 27, 1981 |
|
PARGAT SINGH Vs. UNION OF INDIA
|
April 29, 1981 |
|
PARVEEN KUMARI Vs. HARISH ARORA
|
November 13, 1981 |
|
PARVIN SARIN Vs. MANBIR SINGH,
|
March 20, 1981 |
|
PESTICIDES INDIA Vs. STATE CHEMICALS AND PHARMACEUTICAL CORPORATION OF INDIA LIMITED
|
February 13, 1981 |
|
PETER SAMUEL WALLACE Vs. INSPECTOR GENERAL OF POLICE NEW DELHI
|
April 10, 1981 |
|
PILKHANI DISTILLERY AND CHEMICAL WORKS PILAKHANI N RLY SAHARANPUR U P Vs. LT GOVERNOR
|
February 24, 1981 |
|
PM PRAKASH SHARMA Vs. UNION OF INDIA
|
January 30, 1981 |
|
PNB FINANCE LIMITED Vs. SHITAL PRASAD JAIN
|
February 19, 1981 |
|
POONA BOTTELING COMPANY LIMITED Vs. UNION OF INDIA
|
May 19, 1981 |
|
PRECISION INSTRUMENT MANUFACTURING CO Vs. COMMISSIONER OF INCOME TAX
|
February 11, 1981 |
|
PREM CHANDRA SHARMA Vs. V.S. TALWAR
|
April 22, 1981 |
|
PREM KUMAR Vs. HARBANS SINGH
|
April 22, 1981 |
|
PREM SHANKAR SACHHAN ALIAS PREM SHANKAR THAKUR Vs. STATE
|
March 12, 1981 |
|
PREMIER TYRE LIMITED Vs. STATE TRADING CORPORATION
|
August 18, 1981 |
|
PREMNATH MOTORS PRIVATE LIMITED Vs. BAHADUR CHAND DHAWAN
|
February 24, 1981 |
|
PRITAM DASS Vs. KUMARI JIYA RANI
|
May 14, 1981 |
|
PROMILA KUMARI Vs. KRISHAN KUMAR MALHOTRA
|
May 15, 1981 |
|
PROMINENT MOTORS INDIA Vs. COMMISSIONER OF INCOME TAX
|
September 24, 1981 |
|
PUNJ SONS PRIVATE LIMITED Vs. MUNICIPAL CORPORATION OF DELHI
|
December 14, 1981 |
|
PUSHPA RANI Vs. KRISHAN LAL
|
April 9, 1981 |
|
R C CHEMICAL INDUSTRIES Vs. COMMISSIONER OF INCOME TAX
|
May 15, 1981 |
|
R DALMIA Vs. COMMISSIONER OF INCOME TAX
|
May 29, 1981 |
|
R DALMIA Vs. COMMISSIONER OF INCOME TAX
|
March 24, 1981 |
|
R L SAPRA Vs. OM PERKASH
|
May 26, 1981 |
|
R S GHALWAT Vs. UNION OF INDIA
|
June 4, 1981 |
|
R S RAJAN Vs. JAMNA DAS
|
November 5, 1981 |
|
R.K. LUTHRA Vs. BALKISHAN DASS RAM KISHORE GUPTA AND ANR.
|
February 3, 1981 |
|
R.N. GUJRAL, ASST MUNICIPAL PROSECUTOR AND ANOTHER Vs. MAHAVIR TRADING CO. AND OTHERS
|
July 23, 1981 |
|
RADHIKA NARAIN Vs. CHANDRA DEVI
|
August 21, 1981 |
|
RAGHBIR SINGH Vs. MUNICIPAL CORPORATION OF DELHI
|
May 18, 1981 |
|
RAGHBIR SINGH Vs. KANAHYA LAL AND ANR.
|
November 27, 1981 |
|
RAGHBIR SINGH SANGWAN Vs. UNION OF INDIA AND OTHERS
|
May 29, 1981 |
|
RAJ BAHADUR Vs. SUSHILA DEVI NIGAM
|
February 16, 1981 |
|
RAJ K. MEHRA Vs. MRS. ANJALI BHADURI
|
March 26, 1981 |
|
RAJ RANI Vs. SUBHASH CHANDER
|
December 8, 1981 |
|
RAJESHWAR DAYAL Vs. NANAK CHAND
|
October 20, 1981 |
|
RAJESHWAR PERSHAD Vs. COMMISSIONER OF INCOME TAX
|
July 21, 1981 |
|
RAJESHWAR PERSHAD Vs. COMMISSIONER OF INCOME TAX (CENTRAL), NEW DELHI
|
March 21, 1981 |
|
RAJINDER NATH Vs. KHOSLA M L ITO
|
October 21, 1981 |
|
RAM CHANDER AMAR Vs. UNION OF INDIA
|
February 24, 1981 |
|
RAM KALI Vs. RAMESH CHANDER
|
March 23, 1981 |
|
RAM KUMAR Vs. JANKI PARSHAD
|
May 12, 1981 |
|
RAM LUBHAYA KAPOOR Vs. RAM PRAKASH MEHRA
|
November 3, 1981 |
|
RAM NARAM SHARMA Vs. MAHESH NARAIN SHARMA
|
April 8, 1981 |
|
RAM NATH MEHRA AND SONS Vs. UNION OF INDIA
|
November 9, 1981 |
|
RAM NATH TANDON Vs. RAMESH KUMAR
|
October 23, 1981 |
|
RAM PARKASH SAROJ Vs. MOHINDER SINGH
|
February 20, 1981 |
|
RAM PERSHAD Vs. RAM CHANDER
|
January 6, 1981 |
|
RAM PRAKASH CHAWLA Vs. AMRIT KAUR
|
April 30, 1981 |
|
RAMCHAND SRI RAM JOINT HINDU FAMILY FIRM Vs. HIRA LAL
|
January 30, 1981 |
|
RAO TULA RAM COLLEGE SOCIETY Vs. UNIVERSITY OF DELHI
|
March 27, 1981 |
|
RAUNAQ RAJ AND ANOTHER Vs. APPELLATE OFFICER
|
April 14, 1981 |
|
RAWAL CONSTRUCTION CO Vs. UNION OF INDIA
|
October 30, 1981 |
|
REGIONAL PROVINDENT FUND COMMISSIONER EMPLOYEES PROVIDENT Vs. GLAMOUR PROPRIETOR SETH HASSARAM
|
August 3, 1981 |
|
RITA HAGO Vs. V P MAGO
|
April 23, 1981 |
|
ROSHAN LAL Vs. MANAGEMENT OF SWATANTRA BHARAT MILLS
|
December 17, 1981 |
|
S BHAGAT SINGH Vs. UNION OF INDIA
|
April 9, 1981 |
|
S C MALIK Vs. P P SHARMA
|
September 29, 1981 |
|
S K ARORA Vs. S L SAMA
|
September 24, 1981 |
|
S K CONSTRUCTION PVT Vs. MUNICIPAL CORPORATION OF DELHI
|
August 3, 1981 |
|
S K SEN Vs. KUNWARANI CHANDRA KUNWAR
|
May 18, 1981 |
|
S KHUSHWANT SINGH Vs. NEW DELHI MUNICIPAL COMMITTEE
|
May 11, 1981 |
|
S KUMAR Vs. ADDITIONAL DIRECTOR OF ENFORCEMENT
|
May 19, 1981 |
|
S MALGAONKAR Vs. JAGMOHAN
|
March 2, 1981 |
|
S TARSEM SINGH Vs. GULZAR SINGH
|
March 5, 1981 |
|
S. BALBIR SINGH AND ORS. Vs. RAJNI KANT, SETTLEMENT COMMISSIONER AND ORS.
|
November 29, 1981 |
|
S.S. SOBTI Vs. UNION OF INDIA AND OTHERS
|
September 9, 1981 |
|
SABIR Vs. STATE
|
April 8, 1981 |
|
SANJIV PRAKASH Vs. NEW DELHI MUNICIPAL COMMITTEE
|
May 29, 1981 |
|
SANTOSH FOOD PRODUCTS Vs. LEELA SHARMA
|
September 1, 1981 |
|
SATBIR SINGH Vs. SURAT RAM
|
April 29, 1981 |
|
SATINDER SANDHU Vs. BEE JAY ENGINEERS PRIVATE LIMITED
|
October 1, 1981 |
|
SATISH CHANDRA KHANDELWAL Vs. UNION OF INDIA
|
December 6, 1981 |
|
SATISH CHANDRA KHANDELWAL Vs. UNION OF INDIA AND ORS.
|
February 6, 1981 |
|
SATYA VIR SINGH Vs. UNION OF INDIA
|
September 25, 1981 |
|
SETH BANARASI DASS GUPTA Vs. B B BINDAL
|
April 29, 1981 |
|
SHAFIQ AHMAD Vs. JEHAN BEGUM
|
February 3, 1981 |
|
SHAFIQ U REHMAN Vs. MOHAMMAD ZAMIL
|
August 31, 1981 |
|
SHAM NARAIN Vs. INCOME TAX OFFICER
|
February 17, 1981 |
|
SHANTI SHARMA Vs. VED PRABHA
|
May 5, 1981 |
|
SHARWAN KUMAR Vs. SUDHA KUMARI
|
May 12, 1981 |
|
SHASHI KUMAR Vs. DHARAM PAL SHARMA
|
January 21, 1981 |
|
SHASHI PAL Vs. RAJKUMAR MAHINDRA
|
November 16, 1981 |
|
SHEEL CHANDRA Vs. CENTRAL BANK OF INDIA
|
October 1, 1981 |
|
SHER SINGH Vs. THE STATE
|
April 16, 1981 |
|
SHIV SARAN KRISHAN KUMAR Vs. COMMISSIONER OF INCOME TAX
|
September 30, 1981 |
|
SHRI CHAND JAIN Vs. KANTI CHAND JAIN & ANOTHER
|
August 19, 1981 |
|
SHRI JASWANT RAI AND OTHERS Vs. SHRI LAL CHAND
|
April 29, 1981 |
|
SHRI RAVINDER KUMAR JAIN Vs. SHRI T. N. IDNANI AND OTHERS
|
August 18, 1981 |
|
SHRI SHYAM LAL Vs. MUNICIPAL CORPORATION OF DELHI
|
September 10, 1981 |
|
SHUKLA Vs. BRIJ BHUSHAN MAKKAR
|
October 15, 1981 |
|
SHYAM BUHARI SINGH Vs. SUSHILA DEVI MITTAL
|
October 12, 1981 |
|
SHYAM LAL SUNDER LAL Vs. LT GOVERNER DELHI
|
February 4, 1981 |
|
SHYAM RUMAR Vs. UNION OF INDIA ANDORS.
|
May 29, 1981 |
|
SMT. DAYAWANTI Vs. LT. RAJ SINGH MATHUR
|
December 11, 1981 |
|
SMT. PUSHPA RANI Vs. KRISHAN LAL
|
April 8, 1981 |
|
SNAM PROGETTI S P A Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
|
February 12, 1981 |
|
SOHAN LAL TANEJA Vs. DELHI ADMINISTRATION
|
November 6, 1981 |
|
SOUTH ASIA INDUSTRIES PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX NEW DELHI
|
February 18, 1981 |
|
SOUTH INDIA VISCOSE LTD. AND ANOTHER Vs. UNION OF INDIA AND OTHERS
|
April 24, 1981 |
|
SPAN CONSULATANTS PRIVATE LIMITED NEW DELHI Vs. RASHTRIYA CHEMICAL AND FERTILIZERS LTD
|
October 19, 1981 |
|
SRAMAJIBI STORES Vs. UNION OF INDIA
|
May 8, 1981 |
|
STAR PAPER MILLS LIMITED Vs. UNION OF INDIA
|
February 6, 1981 |
|
STATE (DELHI ADMINISTRATION) Vs. DHARAM PAL AND OTHERS
|
November 4, 1981 |
|
STATE BANK OF INDIA, NEW DELHI Vs. D S DALAL
|
July 17, 1981 |
|
STATE DELHI ADMINISTRATION Vs. GOPAL KRISHAN
|
October 16, 1981 |
|
SUALIM Vs. SUNILA CHUGH
|
October 30, 1981 |
|
SUBASH MALHOTRA Vs. M L KAPUR
|
November 18, 1981 |
|
SUBHASH CHANDRA JAIN Vs. FEROZE KHAN
|
March 20, 1981 |
|
SUDSONS CONSTRUCTION CO Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
|
September 22, 1981 |
|
SUHAGWATI Vs. DELHI TRANSPORT UNDERTAKING
|
May 24, 1981 |
|
SULAKHANA MALHAN Vs. SHASHI KAPOOR
|
March 6, 1981 |
|
SUMITRA DEVI Vs. HARNAM DASS
|
March 9, 1981 |
|
SURESH KANTA Vs. PREM NARAIN AHUJA
|
April 1, 1981 |
|
SURESH KUMAR SANGHI Vs. SUPREME MOTORS
|
May 29, 1981 |
|
SURESH KUMAR SANGHI Vs. AMRIT KUMAR SANGHI
|
January 16, 1981 |
|
SURINDER PAL Vs. STATE
|
May 8, 1981 |
|
SURJEET CHOUDHARY Vs. RANI CHAUDHARY
|
September 14, 1981 |
|
SURJIT SINGH Vs. GURINDER KAUR
|
December 3, 1981 |
|
SURMDER SINGH Vs. STATE
|
August 11, 1981 |
|
SUSHIL KUMAR Vs. VIPIN MANEKLAL THE THEN COLLECTOR OF CENTRAL EXCISE NAGPUR
|
November 3, 1981 |
|
SUSHIL PRASAD Vs. VINOD MOTORS PR
|
February 20, 1981 |
|
SUSHILA AGGARWAL Vs. VIJAY KUMAR AGARWAL
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November 30, 1981 |
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SUSHILA DEVI JAIN Vs. COMMISSIONER OF INCOME TAX
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August 6, 1981 |
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SUSHILA MEHTA Vs. BANSI LAL ARORA
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October 26, 1981 |
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SUSHMA KHANNA Vs. SURESH KHANNA
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November 5, 1981 |
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SWAM LAL Vs. STATE
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August 10, 1981 |
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SWARAN SINGH Vs. UNION OF INDIA
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August 31, 1981 |
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SWARAN YASH Vs. COMMISSIONER OF INCOME TAX
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April 7, 1981 |
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TARLOK CHAND KHANNA AND NRS Vs. RAJ KUMAR KAPOOR
|
January 7, 1981 |
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TEJINDER SINGH Vs. BHAVI CHAND JINDAL
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August 21, 1981 |
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THE PELHI CLOTH & GENERAL MILLS CO. LTD. Vs. THE UNION OF INDIA AND ORS.
|
August 21, 1981 |
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THERMOFRIZ INSULATIONS PRIVATE LIMITED CALCUTTA Vs. VIJAYA UDYOG OPPOSOTE PARTY
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January 16, 1981 |
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TRILOCHAN SINGH Vs. STATE
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April 7, 1981 |
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TRILOCHAN SINGH Vs. UNION OF INDIA AND OTHERS
|
March 16, 1981 |
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TRILOCHAN SINGH Vs. THE STATE (DELHI ADMINISTRATION, DELHI)
|
July 17, 1981 |
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TRUCK POPERATORS UNION Vs. COMMISSIONER OF INCOME TAX
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February 2, 1981 |
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TUBULAR CONTAINERS PRIVATE LIMITED Vs. UNION OF INDIA
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August 3, 1981 |
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U N SOOD Vs. GURBACHAN SINGH
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March 17, 1981 |
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UDAI LAL Vs. SAVITRI DEVI
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November 23, 1981 |
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UDAY KAUSHISH Vs. COMMISSIONER OF WEALTH TAX
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November 25, 1981 |
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UDHAV DASS MAHARAJ RAJARDIA Vs. RUKMANI JOSHI AND OTHERS
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November 18, 1981 |
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UMA RANI Vs. VMOD KUMAR DUBEY
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November 9, 1981 |
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UMA SEHGAL Vs. DWARKA DASS SEHGAL
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April 7, 1981 |
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UMA SHANKAR SHARMA, FOOD INSPECTOR Vs. RAMAN CHONA AND OTHERS
|
May 12, 1981 |
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UNION CARBIDE INDIA LIMITED Vs. DALIP SINGH
|
March 6, 1981 |
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UNION OF INDIA Vs. RAMPUR DISTILLERY AND CHEMICAL CO LTD
|
January 29, 1981 |
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UNION OF INDIA Vs. M S RANA
|
January 16, 1981 |
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UNION OF INDIA Vs. RAMPUR DISTILLERY AND CHEMICAL COMPANY LIMITED
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April 24, 1981 |
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UNION OF INDIA Vs. MAHABIR PARSHAD AND SONS
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April 15, 1981 |
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UNION OF INDIA Vs. USHA SPINNING AND WEAVING MILLS LIMITED
|
July 31, 1981 |
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UNION OF INDIA Vs. COMMERCIAL METAL CORPORATION
|
August 13, 1981 |
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UNION OF INDIA Vs. CLEAN FOODS CORP
|
December 17, 1981 |
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UNION OF INDIA Vs. ASHOK WOOLEN INDUSTRIES PANIPAT
|
November 20, 1981 |
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UNION OF INDIA CLAIMANT Vs. JASWANT KAUR
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January 16, 1981 |
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UNION OF INDIA DELHI Vs. PAMPASSAR DESTILLERY BELLARY
|
March 5, 1981 |
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UNITED COMMERCIAL BANK NEW DELHI Vs. RATHI FIBRES AND FABRICS LTDNEW DELHI
|
October 20, 1981 |
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USMAN Vs. MAHABIR SINGH
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April 28, 1981 |
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UTTAM CHAND Vs. ATMA RAM
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February 2, 1981 |
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V V NAGARKAR Vs. M R DHAWAN
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July 23, 1981 |
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VARDESH CHANDER CHANANA Vs. PREM NATH
|
February 19, 1981 |
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VARDESH CHANDER CHANNA Vs. PREM NATH AND ORS.
|
February 10, 1981 |
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VIDYA RANI Vs. R N KHERA
|
February 11, 1981 |
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VIJ SALES CORPORATION Vs. LUGTHANSA GERMAN AIRLINES
|
September 23, 1981 |
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VIJAY KUAMR Vs. JULLUNDUR BODY BUILDERS
|
March 5, 1981 |
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VIJAY KUMAR Vs. STATE
|
March 9, 1981 |
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VIJAY KUMAR Vs. INDER SAIN MINOCHA
|
August 14, 1981 |
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VILLAYATI RAM MITTAL Vs. UNION OF INDIA
|
May 13, 1981 |
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VINOD KUMAR Vs. STATE
|
March 9, 1981 |
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VINOD KUMAR Vs. UNION OF INDIA AND OTHERS
|
April 7, 1981 |
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VISHAL BUILDERS PRIVATE LIMITED Vs. DELHI MUNICIPAL CORPORATION
|
October 21, 1981 |
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VIVEK KUMAR Vs. PEARL CYCLE INDUSTRIES LIMITED
|
February 18, 1981 |
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VOLGA RESTAURANT Vs. COMMISSIONER OF INCOME TAX
|
February 17, 1981 |
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W H BRADY AND CO Vs. GANESH FLOUR MILLS
|
March 6, 1981 |
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WIRE NETTING STORES DELHI Vs. REGIONAL PROVIDENT FUND COMMISSIONER
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May 8, 1981 |
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YED PERKASH GULATI Vs. COMMISSIONER OF POLICE
|
May 20, 1981 |
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YOG RAJ PURI Vs. YOGESHWAR RAJ PURI
|
July 21, 1981 |
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YOGESH SINGH SAHOTA Vs. NIRANJAN LAL GUPTA
|
April 27, 1981 |
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YOGESHWAR PRASAD Vs. JYOTI RANI PRASAD
|
January 15, 1981 |
|
YOUSUF Vs. MOHAMMAD ARAFIN
|
April 1, 1981 |
LOGIN