|
A K SAXENA Vs. UNION OF INDIA
|
March 14, 1980 |
|
A K SEN Vs. UNION OF INDIA
|
July 22, 1980 |
|
A R JOSRI Vs. STATE BANK OF INDIA NEW DELHI
|
February 4, 1980 |
|
ABHEY RAM Vs. STATE
|
February 4, 1980 |
|
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. DELHI BRICK KILN OWNERS ASSOCATION
|
March 18, 1980 |
|
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. CHANDERBHAN HARICHAND AND CO
|
August 11, 1980 |
|
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. RAJINDRA FLOUR AND ALLIED INDUSTRIES PRIVATE LIMITED
|
September 19, 1980 |
|
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. INDIAN CO OPERATIVE UNION LIMITED
|
November 26, 1980 |
|
ADDL COMMISSIONER OF INCOME TAX, DELHI-I Vs. INDIAN CO-OPERATIVE UNION LTD
|
November 26, 1980 |
|
AGENTS AND MANUFACTURERS Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
July 31, 1980 |
|
ALKA GARG Vs. UNIVERSITY OF DELHI
|
November 21, 1980 |
|
ALKALI AND CHEMICAL CORPORATION OF INDIA LIMITED Vs. UNION OF INDIA AND OTHER
|
July 22, 1980 |
|
ALL INDIA FILM DISTRIBUTORS P LIMITED Vs. COMMISSIONER OF INCOME TAX
|
January 22, 1980 |
|
AMAR BHARTI Vs. STATE OF PUNJAB
|
December 11, 1980 |
|
AMAR NATH KHANDELWAL Vs. COMMISSIONER OF INCOME TAX
|
April 23, 1980 |
|
ANAND FINANCE PRIVATE LIMITED Vs. BANK OF BARODA
|
January 4, 1980 |
|
ANGLO DUTCH COLOR AND VARNISHING WORKS WORKS PRIVATE LIMITED Vs. INDIAN TRADING HOUSE
|
March 12, 1980 |
|
ANIL KUMAR Vs. STATE
|
January 21, 1980 |
|
ANIL KUMAR Vs. UPENDER NATH
|
July 28, 1980 |
|
ANNIE BENJAMIN Vs. BANJAMIN MATHEW
|
December 19, 1980 |
|
APPOLLO TYRES LIMITED AND OTHERS Vs. UNION OF INDIA AND OTHERS
|
March 19, 1980 |
|
ARVIND GUPTA Vs. UNIVERSITY OF DELHI
|
October 13, 1980 |
|
ASHOK BHOJWANI Vs. ESTATE OF MIRA BHOJWANI
|
July 21, 1980 |
|
ASHOK KUMAR JAIN Vs. STATE AND M. C. D.
|
January 16, 1980 |
|
ASOKE KUMAR SEN Vs. INCOME TAX OFFICER, SPECIAL CIRCLE-V, NEW DELHI AND ANOTHER
|
March 22, 1980 |
|
ASSOCIATED CEMENT COMPANIES LTD. Vs. UNION OF INDIA
|
April 17, 1980 |
|
ASSTT COLLECTOR OF CUSTOMS, NEW DELHI Vs. HARBANS LAL SHARAF,
|
February 8, 1980 |
|
ATLAS CYCLE INDUSTRIES LIMITED Vs. UNION OF INDIA
|
March 13, 1980 |
|
AVTAR SINGH SANDHU Vs. WEALTH TAX OFFICER
|
April 30, 1980 |
|
B CHAWLA AND SONS Vs. BRIGHT AUTO INDUSTRIES
|
November 21, 1980 |
|
B L KAPOOR Vs. UNION OF INDIA
|
May 23, 1980 |
|
B L SHARMA Vs. UNION OF INDIA
|
March 13, 1980 |
|
B P N SHRIVASTAVA Vs. POORI BAI
|
September 29, 1980 |
|
B.L. GUPTA Vs. PUNJAB NATIONAL BANK
|
January 4, 1980 |
|
BABU RAM Vs. STATE AND M.C.D.
|
February 1, 1980 |
|
BABU RAM Vs. DEVINDER MOHAN KAURA
|
May 6, 1980 |
|
BALDEV SAHAI BANGIA Vs. R C BHASIN
|
February 20, 1980 |
|
BANARASI DASS DECD Vs. MEVA DEVI
|
May 14, 1980 |
|
BANK OF BARODA Vs. PRAKASH WAREHOUSE
|
March 20, 1980 |
|
BANSI DHAR AND SONS L Vs. COMMISSIONER OF INCOME TAX
|
July 14, 1980 |
|
BANSI DHAR KAPUR AND SONS Vs. C B R
|
September 19, 1980 |
|
BANSI LAL Vs. STATE
|
February 15, 1980 |
|
BAWA POTTERIES, MEHRAULI Vs. UNION OF INDIA AND ANOTHER
|
September 9, 1980 |
|
BHAGWAN DASS Vs. STATE
|
May 7, 1980 |
|
BHAGWAN SINGH Vs. STATE
|
April 29, 1980 |
|
BHAI GIAN CHAND MOHAN SINGH Vs. UNION OF INDIA
|
August 5, 1980 |
|
BHARAT CARBON AND RIBBON MANUFACTURING COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
|
January 30, 1980 |
|
BHARAT METAL INDUSTRIES Vs. SHRI T.P. SINGH, SECRETARY, MINISTRY OF FINANCE
|
October 28, 1980 |
|
BHARAT SAROOP SAXENA, CHURIWALAN. Vs. SHRI NIRANJAN SWAROOP SAXENA.
|
May 23, 1980 |
|
BHIM SAIN Vs. UNION OF INDIA
|
September 26, 1980 |
|
BHIM SEN KHOSLA Vs. COMMISSIONER OF INCOME TAX
|
April 30, 1980 |
|
BHIM SINGH JAIN Vs. UNION OF INDIA
|
March 17, 1980 |
|
BHUPENDER KAMAL Vs. NEW DELHI MUNICIPAL COMMITTEE
|
February 5, 1980 |
|
BIKRAMJIT NAYAR Vs. UNION OF INDIA
|
January 21, 1980 |
|
BIMLA DEVI Vs. UNION OF INDIA
|
August 24, 1980 |
|
BISHMABER DAYAL Vs. RAM PERSHAD
|
August 20, 1980 |
|
BOOTA SINGH Vs. STATE AND M.C.D.
|
February 19, 1980 |
|
BRAMEC SURI PRIVATE LIMITED Vs. SURI SMITH CHEM
|
October 3, 1980 |
|
BRATPAL MANDAL Vs. LT GOVERNOR DELHI
|
March 14, 1980 |
|
BRIDGESTONE TYRE COMPANY LTD Vs. BRIDGESTONE COMPANY PRIVATE LTD
|
April 7, 1980 |
|
BRIJ LAL GAUTAM Vs. PARBATI DEVI
|
September 30, 1980 |
|
BRIJ MOHAN (HUF) Vs. COMMISSIONER OF INCOME TAX
|
March 16, 1980 |
|
BRIJ MOHAN HUF Vs. COMMISSIONER OF INCOME TAX
|
July 16, 1980 |
|
BUDHWANT KAUR Vs. SOM NATH
|
May 20, 1980 |
|
BULAND SUGAR COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
|
February 6, 1980 |
|
BURMAH SHELL OIL STORAGE AND DISTRIBUTING COMPANY OF INDIA LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER DELHI
|
March 21, 1980 |
|
C K KARANAKARAN Vs. UNION OF INDIA
|
April 30, 1980 |
|
C M GROVER Vs. KARTAR SINGH PHOOL SINGH
|
April 21, 1980 |
|
C M STEPHEN Vs. ATAL BEHARI VAJPAYEE
|
April 22, 1980 |
|
C M STEPHEN Vs. ATAL BEHARI VAJPAYEE
|
May 23, 1980 |
|
CANARA BANK Vs. GOVIND RAM RAJINDER KUMAR
|
September 25, 1980 |
|
CANARA BANK Vs. ARAVALI HILLWINE SALE CORPORATION
|
November 4, 1980 |
|
CAPITAL BUS SERVICE Vs. GIMARI DEVI
|
October 10, 1980 |
|
CAPITAL BUS SERVICE PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
February 14, 1980 |
|
CEAT TYRES OR INDIA LIMITED Vs. UNION OF INDIA (UOI) AND ORS.
|
March 19, 1980 |
|
CHAIRMAN C B D T MINISTRY OF FINANCE NEW DELHI Vs. V S MALHOTRA
|
November 10, 1980 |
|
CHAJJU RAM Vs. RAM DULARY
|
October 7, 1980 |
|
CHANAN SINGH Vs. SUDHIR SARAN
|
July 28, 1980 |
|
CHANDER MOHAN KHANNA Vs. NATIONAL COUNCIL OF EDUCATIONAL RESEARCH
|
April 10, 1980 |
|
CHANDER SAIN Vs. STATE
|
January 15, 1980 |
|
CHEMICALS AND FIBRES OF INDIA LIMITED Vs. UNION OF INDIA
|
May 19, 1980 |
|
CHETAN DASS AND CO Vs. SALES TAX OFFICER AND ASSESSING AUTHORITY WARD NO 30 NEW DELHI
|
September 29, 1980 |
|
CHIRANJI LAL Vs. COMMISSIONER OF INCOME TAX
|
May 21, 1980 |
|
CHIRNAJILAL Vs. COMMISSIONER OF INCOME TAX
|
May 21, 1980 |
|
CITIBANK Vs. INDO AMERICAN ELECTRICALS LIMITED
|
May 23, 1980 |
|
CLARIDGES HOTEL PRIVATE LIMITED Vs. INCOME TAX OFFICER
|
January 2, 1980 |
|
COLLECTOR OF CENTRAL EXCISE Vs. J.K. SYNTHETICS LTD., KOTA
|
October 16, 1980 |
|
COMMISSIONER OF INCOME TAX Vs. GURPRITT SINGH
|
October 3, 1980 |
|
COMMISSIONER OF INCOME TAX Vs. ORIENT ENTERPRISES
|
January 10, 1980 |
|
COMMISSIONER OF INCOME TAX Vs. GURPRITT SINGH
|
January 11, 1980 |
|
COMMISSIONER OF INCOME TAX Vs. DALMIA R
|
January 11, 1980 |
|
COMMISSIONER OF INCOME TAX Vs. ORISSA CEMENT LIMITED
|
February 14, 1980 |
|
COMMISSIONER OF INCOME TAX Vs. NEW INDIA CONSTRUCTION CO
|
February 12, 1980 |
|
COMMISSIONER OF INCOME TAX Vs. DALMIA DADRI CEMENT LIMITED
|
February 12, 1980 |
|
COMMISSIONER OF INCOME TAX Vs. VINAY BHARAT RAM
|
February 18, 1980 |
|
COMMISSIONER OF INCOME TAX Vs. TALWAR O N
|
February 18, 1980 |
|
COMMISSIONER OF INCOME TAX Vs. PRATIVA DUTTA
|
February 26, 1980 |
|
COMMISSIONER OF INCOME TAX Vs. NEW GARAGE LIMITED
|
March 17, 1980 |
|
COMMISSIONER OF INCOME TAX Vs. MAHABIR PRASHAD AND SONS
|
March 19, 1980 |
|
COMMISSIONER OF INCOME TAX Vs. PHOOL CHAND JIWAN RAM
|
April 2, 1980 |
|
COMMISSIONER OF INCOME TAX Vs. MEDIRATTA ENGINEERING CORPORATION
|
April 2, 1980 |
|
COMMISSIONER OF INCOME TAX Vs. GURBUX SINGH DR
|
March 10, 1980 |
|
COMMISSIONER OF INCOME TAX Vs. DALMIA CEMENT BHARAT LIMITED
|
March 11, 1980 |
|
COMMISSIONER OF INCOME TAX Vs. HAR PRASAD AND CO P LIMITED
|
February 28, 1980 |
|
COMMISSIONER OF INCOME TAX Vs. KISHAN LAL
|
March 3, 1980 |
|
COMMISSIONER OF INCOME TAX Vs. DELHI CLOTH AND GENERAL MILLS COMPANY LIMITED
|
May 23, 1980 |
|
COMMISSIONER OF INCOME TAX Vs. D L F HOUSING CONSTRUCTION P LIMITED
|
May 23, 1980 |
|
COMMISSIONER OF INCOME TAX Vs. BHARAT DEVELOPMENT PRIVATE LIMITED
|
August 1, 1980 |
|
COMMISSIONER OF INCOME TAX Vs. INDIAN AND EASTERN NEWSPAPER SOCIETY
|
May 13, 1980 |
|
COMMISSIONER OF INCOME TAX Vs. SRIKISHAN DASS
|
April 21, 1980 |
|
COMMISSIONER OF INCOME TAX Vs. PREMIER AUTO FINANCE PRIVATE LIMITED
|
April 18, 1980 |
|
COMMISSIONER OF INCOME TAX Vs. RAJINDER KUMAR SOMANI
|
April 30, 1980 |
|
COMMISSIONER OF INCOME TAX Vs. NATIONAL AIR PRODUCTS LIMITED
|
April 25, 1980 |
|
COMMISSIONER OF INCOME TAX Vs. ALLIED MOTORS PRIVATE LIMITED
|
October 1, 1980 |
|
COMMISSIONER OF INCOME TAX Vs. COCA COLA EXPORT CORPORATION
|
September 22, 1980 |
|
COMMISSIONER OF INCOME TAX Vs. ANAND PRASAD
|
September 22, 1980 |
|
COMMISSIONER OF INCOME TAX Vs. ROHTAK AND HISSAR DISTRICT ELECTRIC SUPPLY CO
|
September 15, 1980 |
|
COMMISSIONER OF INCOME TAX Vs. DALMIA R
|
November 5, 1980 |
|
COMMISSIONER OF INCOME TAX Vs. NORTHERN INDIA THEATRES PRIVATE LIMITED
|
October 31, 1980 |
|
COMMISSIONER OF INCOME TAX Vs. CAXTON PRESS P LIMITED
|
December 18, 1980 |
|
COMMISSIONER OF INCOME TAX Vs. BANWARI LAL AND SONS LIMITED
|
December 8, 1980 |
|
COMMISSIONER OF INCOME TAX NEW DELHI Vs. GEDORE TOOLS INDIA PRIVATE LIMITED
|
August 1, 1980 |
|
COMMISSIONER OF INCOME TAX NEW DELHI Vs. ETERNAL SCIENCE OF MANS SOCIETY NEW DELHI
|
August 29, 1980 |
|
COMMISSIONER OF SALES TAX Vs. NANGUMAL RAMKISHORE
|
December 18, 1980 |
|
COMMISSIONER OF SALES TAX Vs. DEVI CHAAT BHANDAR
|
November 25, 1980 |
|
COMMISSIONER OF SALES TAX DELHI Vs. RASHMI ELECTRICALS
|
November 25, 1980 |
|
COMMISSIONER OF SALES TAX DELHI Vs. INDIA NEON SIGNS
|
December 18, 1980 |
|
COMMISSIONER OF WEALTH TAX Vs. GURDIAL SINGH
|
March 4, 1980 |
|
CUMMINS DIESEL SALES SERVICE INDIA LIMITED Vs. DIRECTOR GENERAL OF SUPPLIES AND DISPOSALS NEW DELHI
|
September 1, 1980 |
|
CUSTODIAN OF EVACUEE PROPERTY Vs. QABOOL SINGH
|
January 30, 1980 |
|
D L F HOUSING AND CONSTRUCTION PRIVATE LIMITED Vs. UNION OF INDIA
|
April 25, 1980 |
|
D N VOHRA Vs. AGYA WANTI
|
July 18, 1980 |
|
D P MAHESHWARI Vs. DELHI ADMINISTRATION
|
July 25, 1980 |
|
DALEL SINGH Vs. JAG MOHAN SINGH
|
September 1, 1980 |
|
DALEL SINGH Vs. JAG MOHAN SINGH AND OTHERS
|
October 16, 1980 |
|
DALIP CHAND AGGARWAL Vs. ESCORTS
|
December 19, 1980 |
|
DALMIA DADRI CEMENT LTD Vs. COMMISSIONER OF INCOME TAX
|
February 27, 1980 |
|
DALMIA DAIRY INDUSTRIES LIMITED Vs. UNION OF INDIA
|
February 11, 1980 |
|
DARSHAN SINGH AND ANOTHER Vs. LT. GOVERNOR, DELHI AND OTHERS
|
September 19, 1980 |
|
DAULAT RAM Vs. SOM NATH
|
October 14, 1980 |
|
DEEP CHAND Vs. SAROOPI DEVI
|
February 22, 1980 |
|
DEEP CHAND ARYA Vs. KIRAN SOAP WORKS
|
October 7, 1980 |
|
DEEP CHAND MITTAL Vs. LT GOVERNOR OF DELHI
|
December 10, 1980 |
|
DEEPAK KUMAR ARORA Vs. SAMPURAN ARORA
|
October 10, 1980 |
|
DELHI ADMINISTRATION Vs. IAN SINGH
|
October 13, 1980 |
|
DELHI ADMINISTRATION Vs. FRIENDS HOUSING SOCIETY
|
September 19, 1980 |
|
DELHI CLOTH AND GENERAL MILLS COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX NEW DELHI
|
April 3, 1980 |
|
DELHI CLOTH AND GENERAL MILLS COMPANY LIMITED Vs. KHEM CHAND AND BIPIN KUMAR SATISH KUMAR
|
August 11, 1980 |
|
DELHI DEVELOPMENT AUTHORITY Vs. GANGA SINGH
|
July 11, 1980 |
|
DELHI DEVELOPMENT AUTHORITY Vs. PUNJAB NATIONAL BANK
|
October 29, 1980 |
|
DELHI FLOUR MILLS INDUSTRIES LIMITED Vs. INDIAN HARDWARE
|
September 24, 1980 |
|
DELHI IRON SYNDICATE (PVT.) LTD. Vs. M/S. BAHADUR SINGH GAURI SHANKER ETC.
|
January 24, 1980 |
|
DELHI STOCK EXCHANGE ASSOCIATION LIMITED Vs. COMMISSIONER OF INCOME TAX
|
February 29, 1980 |
|
DELHI TRANSPORT CORPORATION Vs. PUSHPA CHOPRA
|
July 17, 1980 |
|
DEPUTY GENERAL MANAGER PHONES DELHI TELEPHONE DISTRICT NEW DELHI Vs. INDIA SAIN ALAG
|
April 7, 1980 |
|
DEV RAJ Vs. STATE AND M.C.D.
|
May 22, 1980 |
|
DEVENDER KUMAR JAIN Vs. STATE
|
March 19, 1980 |
|
DEVI DAYAL ELECTRONICS AND WIRES LTD. ANDANOTHER Vs. UNION OF INDIA AND OTHERS
|
October 16, 1980 |
|
DEWAN HARI CHAND Vs. MUNICIPAL COMMITTEE OF DELHI
|
May 16, 1980 |
|
DEWAN IZZAT RAI Vs. DEWAN IQBAL NATH NANDA
|
September 18, 1980 |
|
DHARAM YASH DEV AND ANOTHER Vs. LATE SHRI SANJAY GANDHI
|
November 11, 1980 |
|
DILNAWAZ KHAN Vs. STATE
|
March 12, 1980 |
|
DR. RAM CHANDRA Vs. SBRI MUNI LAL MEHRA AND ANOTHER
|
February 15, 1980 |
|
DULI CHAND Vs. REGISTRAR OF TRADE MARKS AND NAUSHADAR BAR ASSOCIATION
|
September 5, 1980 |
|
EAST INDIA HOTELS LTD Vs. COMMISSIONER OF SALES TAX DELHI ADMINISTRATION NEW DELHI
|
December 18, 1980 |
|
EDWIN STEPHEN Vs. SADA NAND
|
October 28, 1980 |
|
ELECTRIC CONSTRUCTION AND EQUIPMENT COMPANY LIMITED Vs. UNION OF INDIA
|
August 20, 1980 |
|
ELECTRIC CONSTRUCTION AND EQUIPMENT COMPANY LIMITED Vs. UNION OF INDIA (UOI) AND ORS.
|
August 23, 1980 |
|
ELECTRICAL MFG COMPANY LIMITED Vs. D D BHARGAVA
|
January 29, 1980 |
|
EMKAY EXPORTERS PRIVATE LIMITED Vs. DELHI DEVELOPMENT AUTHORITY
|
December 18, 1980 |
|
EMPLOYEES STATE INSURANCE CORPORATION Vs. ROOP CHAND AND COMPANY
|
September 12, 1980 |
|
ENGINEERING PRODUCT (INDIA) LTD. Vs. S.K. MALHOTRA AND ANR.
|
November 11, 1980 |
|
EOVA BALL BEARING INDUSTRIES Vs. MICO BALL BEARING
|
September 1, 1980 |
|
ESTATE OF MIRA BHOJWANI ASHOK BHOJWANI Vs. CONSTITUTION OF INDIA
|
July 21, 1980 |
|
ETHYL SAXENA Vs. COMMISSIONER OF INCOME TAX
|
February 18, 1980 |
|
FAQIR CHAND GUPTA Vs. TANWAR FINANCE PRIVATE LIMITED
|
April 30, 1980 |
|
FOOD CORPORATION OF INDIA Vs. P L JUNEJA
|
April 8, 1980 |
|
G A MANI Vs. FOOD CORPORATION OF INDIA
|
March 17, 1980 |
|
G L MIRCHANDANI Vs. LIFE INSURANCE CORPORATION
|
March 12, 1980 |
|
GALA BEAUTY PARLOUR DELHI Vs. GALA BEAUTY PARLOUR ROORKEE
|
February 6, 1980 |
|
GANESH ANAND CHELA Vs. SWAMI DIVYANAND
|
February 29, 1980 |
|
GANESH OIL TRADERS Vs. DELHI TERMINAL TAX AGENCY
|
July 23, 1980 |
|
GANGA PARSHAD GUPTA AND SONS GUPTA MEDICAL HALL HATHRAS Vs. ASSISTANT OF TRADE MARKS NEW DELHI
|
May 5, 1980 |
|
GANGA PRASAD GUPTA AND SONS Vs. ASSTT RAGISTRAR OF TRADE MARKS
|
May 5, 1980 |
|
GANGA SARAN AND SONS HUF Vs. INCOME TAX OFFICER
|
May 6, 1980 |
|
GANPAT RAM Vs. GAYATRI DEVI
|
August 28, 1980 |
|
GIAN SINGH Vs. CHIEF SETTLEMENT COMMISSIONER
|
February 4, 1980 |
|
GIAN SINGH Vs. STATE DELHI ADMINISTRATION
|
October 15, 1980 |
|
GIAN SINGH Vs. STATE (DELHI ADMINISTRATION)
|
September 19, 1980 |
|
GIRDHARI LAL Vs. G C JAIN
|
January 11, 1980 |
|
GIRDHARI LAL Vs. LAXMI NARAIN
|
August 26, 1980 |
|
GOPAL PAPER AND BOARD MILLS Vs. UNION OF INDIA AND OTHERS
|
November 3, 1980 |
|
GOPAL SISODIA Vs. UNION OF INDIA
|
March 21, 1980 |
|
GURBAKSH SINGH Vs. DHANI DEVI
|
March 13, 1980 |
|
GURBAX RAI Vs. VIDYAWATI
|
September 1, 1980 |
|
GURBUX RAI ARORA Vs. VIDYAWATI
|
September 10, 1980 |
|
GURBUX SINGH Vs. KISHAN CHAND AND ANR.
|
May 9, 1980 |
|
H K DAS SHARMA Vs. INDIA G FINANCE
|
April 14, 1980 |
|
H M PAVRI Vs. UNION OF INDIA
|
November 5, 1980 |
|
H S JOLLY Vs. KISHAN
|
May 6, 1980 |
|
H.M.M. LIMITED Vs. UNION OF INDIA (UOI) AND ORS.
|
March 31, 1980 |
|
HAJI NEMATULLAH Vs. HAJI MOHAMMAD ZIKRIYA
|
November 12, 1980 |
|
HAR SWARUP GUPTA Vs. UNION OF INDIA
|
March 31, 1980 |
|
HARBHAJAN DAS Vs. TILAK RAJ MEHTA
|
September 26, 1980 |
|
HARDEV SINGH Vs. EMPLOYEES STATE INSURANCE COMPANY
|
October 10, 1980 |
|
HARI MOHAN NEHRU Vs. RAMESHWAR DAYAL
|
February 4, 1980 |
|
HARI SINGH Vs. DHARAM SINGH
|
July 14, 1980 |
|
HARI VISHNU POPHALE Vs. UNION OF INDIA
|
April 16, 1980 |
|
HARKISHAN Vs. DELHI SIMLA CATHOLIC ARCHDIOCESE
|
November 21, 1980 |
|
HARVINDER SINGH Vs. DELHI ADMINISTRATION
|
August 27, 1980 |
|
HARYANA BREWERIES LIMITED Vs. ALUMINIUM MANUFACTURING COMPANY LIMITED
|
April 10, 1980 |
|
HENRY S CLERK AND CO Vs. UNION OF INDIA
|
May 6, 1980 |
|
HINDUSTAN ALUMINIUM CORPORATION LTD Vs. SUPERINTENDENT, CENTRAL EXCISE, MIRZAPUR AND OTHERS
|
November 27, 1980 |
|
HINDUSTAN COPPER LIMITED Vs. ASSAM BEARING AGENCIES
|
January 15, 1980 |
|
HINDUSTAN DEWIDAT TOOLS LTD. Vs. UNION OF INDIA
|
October 21, 1980 |
|
HINDUSTAN MILKFOOD MANUFACTURERS LIMITED Vs. UNION OF INDIA (UOI) THROUGH THE JOINT SECRETARY MINISTRY OF FINANCE DEPARTMENT OF REVENUE AND INSURANCE AND ORS.
|
July 24, 1980 |
|
HINDUSTAN VACUM GLASS LIMITED Vs. UNION OF INDIA
|
August 26, 1980 |
|
HOTEL DIPLOMAT Vs. COMMISSIONER OF INCOME TAX
|
April 30, 1980 |
|
HOTEL RAJDOOT PRIVATE LIMITED Vs. B MUNICIPAL CORPORATION OF INDIA
|
March 19, 1980 |
|
HYDERABAD ASBESTOS CEMENT PRODUCTS LTD Vs. UNION OF INDIA
|
January 1, 1980 |
|
HYDERABAD ASBESTOS CEMENT PRODUCTS LTD AND ANOTHER Vs. UNION OF INDIA AND OTHERS
|
May 5, 1980 |
|
IMPERIAL CHEMICAL INDUSTRIES LIMITED Vs. REGISTRAR OF TRADE MARKS BOMBAY
|
December 11, 1980 |
|
IN RE: TELESOUND INDIA LTD. Vs. STATE
|
December 5, 1980 |
|
INCOME TAX OFFICER Vs. OFFICIAL LIQUIDATOR
|
October 1, 1980 |
|
INDERJIT KAUR Vs. RAJINDER SINGH
|
April 16, 1980 |
|
INDERJIT SEHDEV Vs. RAM SINGH
|
January 22, 1980 |
|
INDIAN HARDWARE INDUSTRIES LTD. AND OTHERS Vs. S.K. GUPTA AND ANOTHER
|
March 14, 1980 |
|
INDIAN OIL CORPORATION LIMITED Vs. MULTIMETALS LIMITED
|
October 17, 1980 |
|
INDIAN PLASTICS & CHEMICALS PVT LTD Vs. UNION OF INDIA
|
October 22, 1980 |
|
INDIRA RAMCHANDANI Vs. UNION OF INDIA
|
August 4, 1980 |
|
INDRAJ AND OTHERS Vs. HE COLLECTOR, DELHI AND OTHERS
|
April 10, 1980 |
|
INDRAWATI Vs. SITAL GIR
|
October 16, 1980 |
|
INTERADS ADVERTISING (P.) LTD. Vs. PALMEX ENTERPRISES.
|
February 29, 1980 |
|
INTERADS ADVERTISING PRIVATE LIMITED Vs. BENTREX AND COMPANY
|
August 5, 1980 |
|
INTERNATIONAL CENTRE FOR KATHAKALI Vs. H.K. MALIK
|
August 8, 1980 |
|
ISH KUMAR Vs. BHAGWANTI DEVI
|
October 28, 1980 |
|
ISHAR DAS SAWHNEY Vs. S C MAHINDRU
|
May 20, 1980 |
|
J B KANSAL Vs. WARYAM SINGH
|
November 11, 1980 |
|
J K COTTON SPINNING & WEAVING MILLS CO LTD AND ANOTHER Vs. UNION OF INDIA AND OTHERS
|
October 16, 1980 |
|
J K INDUSTRIES LIMITED Vs. M M LAL
|
May 29, 1980 |
|
J L PAUL Vs. RANJIT SINGH
|
July 24, 1980 |
|
J M A INDUSTRIES LIMITED Vs. UNION OF INDIA
|
January 30, 1980 |
|
J N SHARMA AND SONS Vs. COMMISSIONER OF INCOME TAX
|
February 5, 1980 |
|
J S KHANNA Vs. UNIVERSITY OF DELHI
|
October 17, 1980 |
|
J S SODHI Vs. AMARJIT KAUR
|
January 15, 1980 |
|
JAG MOHAN LAL Vs. TARA CHAND VERMA
|
September 4, 1980 |
|
JAGATJIT INDUSTRIES CORPORATION Vs. UNION OF INDIA
|
September 22, 1980 |
|
JAGATJIT INDUSTRIES LIMITED Vs. RAJIV GUPTA
|
September 25, 1980 |
|
JAGDAMBA CHARITY TRUST Vs. COMMISSIONER OF INCOME TAX
|
May 23, 1980 |
|
JAGDISH CHAND Vs. BHIM SAIN
|
April 3, 1980 |
|
JAGDISH PERSHAD Vs. PHOOLWATI DEVI
|
March 7, 1980 |
|
JAGDISH POPLI Vs. THE STATE & N.D.M.C. NEW DELHI
|
August 12, 1980 |
|
JAGDISH SINGH Vs. DAIJIT SINGH
|
February 26, 1980 |
|
JAGMOHAN Vs. STATE
|
February 29, 1980 |
|
JAI PRAKASH Vs. JEAN CONEA
|
November 18, 1980 |
|
JAIN SHUDH VANASPATI LTD Vs. UNION OF INDIA
|
August 22, 1980 |
|
JAIN SHUDH VANASPATI LTD. AND ANOTHER Vs. UNION OF INDIA AND OTHERS
|
August 28, 1980 |
|
JAIPUR CHARITABLE TRUST Vs. COMMISSIONER OF INCOME TAX
|
April 14, 1980 |
|
JAMMU AND KASHMIR BANK LIMITED Vs. RAWINDAN
|
March 21, 1980 |
|
JASWANT SUGAR MILLS LIMITED Vs. UNION OF INDIA
|
October 21, 1980 |
|
JAWAHAR LAL GUPTA Vs. MUNICIPAL CORPORATION OF DELHI
|
March 28, 1980 |
|
JAWAHARLAL MAMTANI Vs. BHAGCHAND MOTUMAL MAMTANI
|
October 16, 1980 |
|
JAY ENGINEERING WORKS LIMITED Vs. UNION OF INDIA
|
October 24, 1980 |
|
JAY ENGINEERING WORKS LTD. AND ANR. Vs. UNION OF INDIA AND ORS.
|
December 24, 1980 |
|
JYOTI PRAKASH MITTER Vs. UNION OF INDIA
|
January 28, 1980 |
|
K R BERI AND CO Vs. METAL GOODS MANUFACTURING CO PRIVATE LIMITED
|
January 21, 1980 |
|
K R BERI AND CO Vs. METAL GOODS MFG COMPANY PRIVATE LIMITED
|
May 15, 1980 |
|
KALA KHAN Vs. STATE
|
April 21, 1980 |
|
KARTAR SINGH Vs. STATE
|
October 16, 1980 |
|
KASHMERE GATE CHARITABLE TRUST Vs. M G SHAHNI AND CO
|
April 9, 1980 |
|
KASTURILAL HARKESH KUMAR Vs. UNION OF INDIA
|
March 21, 1980 |
|
KISHORE LAL Vs. STATE
|
September 16, 1980 |
|
KRISHAN KUMAR JAIN Vs. R C DHINGRA
|
February 29, 1980 |
|
KRISHAN KUMAR MADHOK Vs. UNION OF INDIA
|
January 18, 1980 |
|
KRISHAN LAL Vs. MUKUND LAL
|
November 5, 1980 |
|
KRISHNA DEVI DALMIA Vs. INCOME TAX OFFICER
|
November 6, 1980 |
|
KRISHNA DEVI NIGAM Vs. SHYAM BABU GUPTA
|
February 4, 1980 |
|
KRISHNA GOLD AND SILVER THREAD MILLS Vs. UNION OF INDIA
|
February 27, 1980 |
|
KRISHNA PRAKASH Vs. SHANTA SINHA CHENOY
|
February 26, 1980 |
|
KULDIP KUMAR MEHTA Vs. SHADI LAL PASSI
|
July 22, 1980 |
|
KULDIP SINGH Vs. ADMINISTRATOR DELHI ADMNS
|
March 5, 1980 |
|
KUNDAN LAL MEHTA Vs. PRAKASH WATI
|
August 11, 1980 |
|
L BANSI DHAR AND SONS Vs. COMMISSIONER OF INCOME TAX
|
January 11, 1980 |
|
L. BANSI DHAR AND SONS Vs. COMMISSIONER OF INCOME TAX, DELHI-I
|
March 14, 1980 |
|
LACHHMAN DAS Vs. SURAJ PARKASH MAHAJAN
|
April 21, 1980 |
|
LACHHMAN DASS AND ANOTHER Vs. SURAJ PARKASH MAHAJAN
|
August 20, 1980 |
|
LAJPAT RAI Vs. USHA RANI
|
April 1, 1980 |
|
LAJPAT RAI Vs. USHA RANI
|
February 18, 1980 |
|
LAJWANTI Vs. BAHADUR SINGH
|
August 29, 1980 |
|
LAL BANSIDHAR AND SONS Vs. COMMISSIONER OF INCOME TAX DELHI I
|
January 11, 1980 |
|
LAL CHAND Vs. PRAKASH NARAIN BHATNAGAR
|
May 14, 1980 |
|
LALA GIRDHARI LA Vs. ABDUL JALIL
|
January 21, 1980 |
|
LALITA DALMIA Vs. COMMISSIONER OF WEALTH TAX
|
March 31, 1980 |
|
LAND ACQUISITION COLLECTOR Vs. GAJPAL SINGH
|
July 28, 1980 |
|
LAXMI KANT MUKT Vs. JITENDER KUMAR AGGARWAL
|
January 12, 1980 |
|
LEELA WATI Vs. GANGA DEVI
|
April 29, 1980 |
|
M PARKASH Vs. GOODWILL INDIA LIMITED
|
January 18, 1980 |
|
M.C.D. Vs. LALA RAM AND ANOTHER
|
August 26, 1980 |
|
M.C.D. Vs. JAWAHAR LAL
|
August 27, 1980 |
|
M.C.D. Vs. LALA RAM AND ANOTHER
|
August 25, 1980 |
|
M.D. OSWAL HOSIERY Vs. SWAMI KRISHNA NAND GOVINDA NAND BHAGWAT DHAM
|
December 2, 1980 |
|
M/S MURARKA ENGINEERING WORKS Vs. SHRI S. S. GAMBHIR
|
December 11, 1980 |
|
M/S VINOD METAL INDUSTRIES Vs. SHRI S. N. SIKAND AND ORS.
|
November 4, 1980 |
|
M/S. USHA SALES LTD., DELHI Vs. REGIONAL PROVIDENT FUND COMMISSIONER, NEW DELHI AND ANOTHER
|
February 1, 1980 |
|
MADAN LAL Vs. STATE
|
November 24, 1980 |
|
MADAN LAL BHATIA Vs. RATTANSEHGAL
|
October 31, 1980 |
|
MADAN LAL SETH Vs. AMAR SINGH BHALLA
|
August 6, 1980 |
|
MADAN MOHAN LAL JAIN Vs. CHANDER VATI DEVI
|
October 13, 1980 |
|
MADAN MOHAN VOHRA Vs. SHARWAN KUMAR
|
August 7, 1980 |
|
MADANLAL BHATIA Vs. RATAN SEHGAL
|
October 31, 1980 |
|
MADRAS RUBBER FACTORY LTD. Vs. UNION OF INDIA (UOI),
|
April 1, 1980 |
|
MAHINDRA AND MAHINDRA LIMITED Vs. UNION OF INDIA
|
August 1, 1980 |
|
MALIK SINGH Vs. JAGAN NATH BAHL
|
May 6, 1980 |
|
MANAGEMENT OF BHARAT KALA KENDRA PRIVATE LIMITED Vs. R K BAWEJA
|
October 9, 1980 |
|
MANGANCES ORE INDIA LTD Vs. MANGILAL RUNGTA CALCUTTA
|
August 27, 1980 |
|
MANJULA BHARGAVA Vs. BHARAT BHUSHAN BHARGAVA
|
October 28, 1980 |
|
MANOHAR LAL Vs. LIFE INSURANCE CORPORATION
|
September 11, 1980 |
|
MANOHAR SINGH Vs. KAMLA DEVI
|
February 11, 1980 |
|
MASCOT ENTERPRISES Vs. LT GOVERNOR OF DELHI
|
September 29, 1980 |
|
MEERA BAI Vs. ANAND KUMAR
|
December 27, 1980 |
|
MESSRS RAJASTHAN BUILDERS Vs. UNION OF INDIA AND ANOTHER
|
September 1, 1980 |
|
MESSRS S.S. AND S.N. GOENKA Vs. UNION OF INDIA
|
October 9, 1980 |
|
METRO ELECTRIC COMPANYNEW DELHI Vs. DELHI DEVELOPMENT AUTHORITY NEW DELHI
|
January 21, 1980 |
|
MODI CARPETS LIMITED Vs. UNION OF INDIA
|
April 16, 1980 |
|
MODI INDUSTRIES LTD. Vs. UNION OF INDIA AND OTHERS
|
April 9, 1980 |
|
MOHAN LAL Vs. KALU RAM
|
August 19, 1980 |
|
MOHINDER KAUR Vs. MANPHOOL SINGH
|
December 10, 1980 |
|
MOHINDER KAUR KOCHHAR Vs. PUNJAB NATIONAL BANK LTD
|
September 16, 1980 |
|
MOHINI SAYAL Vs. KUSHAL KUMAR
|
October 22, 1980 |
|
MOORTI ALIAS RAM MOORTI WD O SEVA RAM Vs. PARAI DEVI WD O LATE SHRI BAL MUKAND
|
September 24, 1980 |
|
MRS. R. BUDHWAR Vs. SHRI MAHARAJ KUMAR MAHIJIT SINGH
|
February 26, 1980 |
|
MUKESH KUMAR Vs. KAMINI GUPTA
|
December 1, 1980 |
|
MUNICIPAL CORPORATION OF DELHI Vs. RAM KUMAR BHARDWAJ
|
April 2, 1980 |
|
MUNICIPAL CORPORATION OF DELHI Vs. R N GHANERKAR
|
February 27, 1980 |
|
MUNICIPAL CORPORATION OF DELHI Vs. Y K KAPOOR
|
March 18, 1980 |
|
MUNICIPAL CORPORATION OF DELHI Vs. CHILDREN BOOK TRUST
|
February 29, 1980 |
|
MUNICIPAL CORPORATION OF DELHI Vs. S. RAMANATHAN AND ANOTHER
|
May 23, 1980 |
|
MUNICIPAL CORPORATION OF DELHI Vs. RAJINDER KUMAR AND OTHERS
|
September 19, 1980 |
|
MUNICIPAL CORPORATION OF DELHI Vs. BADRI NATH
|
May 23, 1980 |
|
MUNICIPAL CORPORATION OF DELHI Vs. RAJ KUMAR
|
February 21, 1980 |
|
MUNICIPAL CORPORATION OF DELHI Vs. JIA LAL
|
February 8, 1980 |
|
MUNICIPAL CORPORATION OF DELHI Vs. NAND LAL AND ANOTHER
|
February 8, 1980 |
|
MUNICIPAL CORPORATION OF DELHI Vs. NANAK CHAND
|
February 20, 1980 |
|
MUNICIPAL CORPORATION OF DELHI Vs. SHRI BALI RAM AND ANOTHER
|
February 21, 1980 |
|
MUNICIPAL CORPORATION OF DELHI Vs. THE STATE
|
March 20, 1980 |
|
MUNICIPAL CORPORATION OF DELHI Vs. JAI RAM SINGH AND STATE
|
February 19, 1980 |
|
MUNICIPAL CORPORATION OF DELHI Vs. MANAK DUTT
|
January 23, 1980 |
|
MUNICIPAL CORPORATION OF DELHI Vs. MANGE RAM
|
January 11, 1980 |
|
MUNICIPAL CORPORATION OF DELHI Vs. BHAGAT SINGH
|
January 10, 1980 |
|
MUNICIPAL CORPORATION OF DELHI Vs. M/S. OM PARKASH AND SONS AND OTHERS
|
February 8, 1980 |
|
MUNICIPAL CORPORATION OF DELHI Vs. DINA NATH
|
February 15, 1980 |
|
MUNICIPAL CORPORATION OF DELHI Vs. SHRI ANIL KUMAR AND OTHERS
|
March 27, 1980 |
|
MUNICIPAL CORPORATION OF DELHI Vs. TILAK RAJ AND ANOTHER
|
January 15, 1980 |
|
MUNICIPAL CORPORATION OF DELHI Vs. M/S. LAHSA RESTAURANT AND OTHERS
|
April 1, 1980 |
|
MUNICIPAL CORPORATION OF DELHI Vs. ABHEY RAM
|
January 28, 1980 |
|
MUNICIPAL CORPORATION OF DELHI Vs. SEWAK RAM
|
January 9, 1980 |
|
MUNICIPAL CORPORATION OF DELHI Vs. P.P. KUNJIPAL
|
February 20, 1980 |
|
MUNICIPAL CORPORATION OF DELHI Vs. M/S. CRYSTAL ICE FACTORY
|
January 29, 1980 |
|
MUNICIPAL CORPORATION OF DELHI Vs. AMRIT LAL
|
October 31, 1980 |
|
MUNICIPAL CORPORATION OF DELHI Vs. RAM KUMAR
|
February 21, 1980 |
|
MUNICIPAL CORPORATION OF DELHI Vs. JAGAT NARAIN AND STATE
|
January 22, 1980 |
|
MUNICIPAL CORPORATION OF DELHI (DELHI ELECTRIC SUPPLY UNDERTAKING) DELHI Vs. D.C. JAIN
|
April 14, 1980 |
|
MUNSHI RAM SAKHUJA Vs. RAM PARSHAD
|
December 19, 1980 |
|
NARAIN DAS Vs. KRISHAN LAL LONGANI
|
September 9, 1980 |
|
NARAIN DUTT JHAMB Vs. M C D AND STATE
|
May 14, 1980 |
|
NARAIN SINGH SUGAR MILLS P LTD Vs. COMMISSIONER OF INCOME TAX
|
March 27, 1980 |
|
NARINDER KUMAR Vs. STATE DELHI ADMINISTRATION
|
February 7, 1980 |
|
NARINDER KUMAR Vs. PARVATI DEVI
|
April 18, 1980 |
|
NARULA TRADING AGENCY Vs. COMMISSIONER OF SALES TAX DELHI
|
September 26, 1980 |
|
NASUR UD DIN Vs. STATE TRANSPORT AUTHORITY
|
February 4, 1980 |
|
NATIONAL AGRL CO OP MARKETING FEDERATION OF INDIA Vs. UNION OF INDIA
|
September 17, 1980 |
|
NATIONAL BUILDINGS CONSTRUCTION CORPORATION LTD , NEW DELHI Vs. M K JAIN
|
May 8, 1980 |
|
NATIONAL ELECTRIC SUPPLY AND TRADING CORPORATION PRIVATE LIMITED Vs. UNION OF INDIA
|
December 10, 1980 |
|
NATIONAL SMALL INDUSTRIES CORPORATION LIMITED Vs. METAL PRODUCTS OF INDIA
|
February 29, 1980 |
|
NAUBAT RAI AHLUWALIA Vs. SHYAM SUNDAR KHANNA
|
August 27, 1980 |
|
NAWABGANJ SUGAR MILLS COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
|
February 5, 1980 |
|
NEELAM KALRA Vs. VINOD KALRA
|
September 17, 1980 |
|
NEELAM RAIS Vs. VINOD KUMAR RAIS
|
August 26, 1980 |
|
NEW BANK OF INDIA LTD. Vs. UNION OF INDIA AND ANOTHER
|
February 27, 1980 |
|
NEW DELHI MUNICIPAL COMMITTEE Vs. CHAMAN LAL AND THE STATE
|
January 22, 1980 |
|
NEW DELHI MUNICIPAL COMMITTEE Vs. LITTLE THEATRE GROUP
|
April 9, 1980 |
|
NEW DELHI MUNICIPAL COMMITTEE AND ANOTHER Vs. DARSHAN LAL AND OTHERS
|
February 15, 1980 |
|
NEW DELHI MUNICIPAL COMMITTEE, NEW DELHI Vs. THANWAR LAL AND OTHERS
|
January 15, 1980 |
|
NEW DELHI MUNICIPAL CORPORATION Vs. HARDEV SINGH
|
April 8, 1980 |
|
NEW INDIA INDUSTRIAL CORPORATION LIMITED Vs. UNION OF INDIA
|
May 16, 1980 |
|
NOOR ELAHI Vs. SHEIKH ABDUL GAFFAR
|
March 7, 1980 |
|
NOORUDDIN Vs. CHAUDHARY NAUBAT SINGH
|
August 6, 1980 |
|
OM PARKASH Vs. UNION OF INDIA
|
August 26, 1980 |
|
OM PARKASH Vs. HANUMAN PERSHAD GENERIWALA AND ANR.
|
July 29, 1980 |
|
OM PRAKASH Vs. STATE
|
August 26, 1980 |
|
OM PRAKASH Vs. BRIJ NATH SHARMA
|
May 22, 1980 |
|
OM PRAKASH Vs. CHILD WELFARE BOARD
|
February 1, 1980 |
|
OMVIK ELECTRONICS PRIVATE LIMITED Vs. UNION OF INDIA
|
January 30, 1980 |
|
ORIENT LONGMAN LIMITED Vs. COMMISSIONER OF INCOME TAX
|
July 28, 1980 |
|
ORIENT LONGMAN LTD. Vs. COMMISSIONER OF INCOME TAX, DELHI-II
|
March 28, 1980 |
|
ORIENTAL FIRE AND GENERAL INSURANCE COMPANY LIMITED Vs. SUSHILA JAIN
|
February 29, 1980 |
|
ORIENTAL FIRE AND GENERAL INSURANCE COMPANY LIMITED Vs. KIRAN WATI
|
September 16, 1980 |
|
ORIENTAL INDUSTRIAL INVESTMENT CORPORATION Vs. UNION OF INDIA
|
July 28, 1980 |
|
P L BHARDWAJ Vs. STATE BANK OF INDIA
|
March 4, 1980 |
|
P N CHOPRA Vs. UNION OF INDIA
|
December 17, 1980 |
|
P N SIKAND Vs. COMMISSIONER OF INCOME TAX
|
April 30, 1980 |
|
P ROY COMPANY Vs. PUNJAB NATIONAL BANK
|
May 23, 1980 |
|
P. N. MUTTOO Vs. UNION OF INDIA AND OTHERS
|
October 1, 1980 |
|
PARKASH WATI Vs. AMAR PRAKASH
|
July 11, 1980 |
|
PARMESHWARI DASSKHANNA Vs. BHALA NATH PARIHAR
|
May 12, 1980 |
|
PARVEEN KUMAR Vs. STATE
|
January 2, 1980 |
|
PHALWANT SINGH Vs. JAI NARAIN
|
July 11, 1980 |
|
PHELPS AND CO Vs. SHALIMAR PAINTS NDMC
|
May 12, 1980 |
|
PORRITTS AND SPENCER ASIA LIMITED Vs. UNION OF INDIA
|
February 29, 1980 |
|
PRABHAT MANUFACTURING INDUSTRIAL COOPERATIVE SOCIETY Vs. BANWARI LAL
|
May 20, 1980 |
|
PRABHU DAYAL Vs. MUNICIPAL CORPORATION OF DELHI
|
February 29, 1980 |
|
PRAYAG DASS RAJGARHIA Vs. COMMISSIONER OF INCOME TAX
|
September 17, 1980 |
|
PRECISION STEEL AND ENGINEERING WORKS Vs. PREM DEVA NIRANJAN DEVA TAYAL
|
December 8, 1980 |
|
PREM CHANDRA SHARMA Vs. V S TALWAR
|
April 22, 1980 |
|
PREM DUTT GUPTA Vs. DHAN DEVI
|
March 20, 1980 |
|
PREM NATH KAPUR Vs. RAM SHIKSH MEHTA
|
May 23, 1980 |
|
PREM NATH MOTORS Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL DELHI
|
April 10, 1980 |
|
PREM SWARUP PURI Vs. DELHI ADMINISTRATION AND UNION OF INDIA
|
February 15, 1980 |
|
PREMI Vs. STATE
|
July 25, 1980 |
|
PREMIER TYRES LIMITED Vs. STATE TRADING CORPORATION OF INDIA LIMITED
|
August 18, 1980 |
|
PREMIER TYRES LTD. Vs. STATE TRADING CORPORATION OF INDIA LTD.
|
May 5, 1980 |
|
PRITAM LAL Vs. STATE AND M.C.D.
|
February 27, 1980 |
|
PRITAM SINGH Vs. STATE OF PUNJAB
|
July 23, 1980 |
|
PRITAM SINGH Vs. STATE OF PUNJAB
|
December 11, 1980 |
|
PRITAM SINGH Vs. RAM GOPAL MADAN LAL
|
November 17, 1980 |
|
PRITAM SINGH Vs. BHAJAN LAL
|
September 4, 1980 |
|
PRITHVI RAJ Vs. NIRMAL MULTANI
|
March 20, 1980 |
|
PROMILA DEWAN Vs. MUNICIPAL CORPORATION OF DELHI
|
May 12, 1980 |
|
PUNJAB & SIND BANK Vs. RAM PRAKASH JAGDISH CHANDER
|
February 16, 1980 |
|
PUNJAB NATIONAL BANK Vs. UNION OF INDIA
|
November 27, 1980 |
|
PURAN CHAND Vs. COMMISSIONER MUNICIPAL CORPORATION OF DELHI
|
May 21, 1980 |
|
R BUDHAWAR Vs. MAHARAJ KUMAR M SINGH
|
February 11, 1980 |
|
R M JOSHI Vs. RESERVE BANK OF INDIA
|
March 19, 1980 |
|
R N DHAWAN Vs. UNION OF INDIA
|
October 10, 1980 |
|
R S BHAGAT Vs. UNION OF INDIA
|
October 1, 1980 |
|
R S NALVA Vs. AUIED METAL AND ENGINEERING WORKS
|
May 21, 1980 |
|
RADHKA NARAIN AND ORS. Vs. CHANDRA DEVI AND ANR.
|
August 21, 1980 |
|
RAGHUBIR SINGH Vs. THE DELHI ADMINISTRATION AND ORS.
|
January 25, 1980 |
|
RAGHUNANDAN CHAUHAN Vs. STATE
|
March 28, 1980 |
|
RAGUNATH RAI Vs. HARI BAI
|
July 15, 1980 |
|
RAJ CHOPRA Vs. SHANNO DEVI
|
March 26, 1980 |
|
RAJ KUMAR OHRI Vs. PARMOD KANTA
|
December 19, 1980 |
|
RAJASTHAN BUILDERS Vs. UNION OF INDIA
|
December 10, 1980 |
|
RAJBANS BEHARI LAL Vs. ADDITIONAL ASSISTANT CONTROLLER OF ESTATE DUTY NEW DELHI
|
December 5, 1980 |
|
RAJESH CHAND Vs. DAYAWANT
|
March 4, 1980 |
|
RAJINDER SINGH Vs. CHAKRAVARTI MALHOTRA
|
February 13, 1980 |
|
RAJINDER SINGH JOON Vs. TARA WANTI
|
January 10, 1980 |
|
RAJINDRA ELECTRIC WORKS NEW DELHI Vs. DELHI STATE INDUSTRIAL DEVELOPMENT CORPORATION LIMITED
|
December 19, 1980 |
|
RAM CHANDER GARG Vs. THE SECRETARY, MINISTRY OF DEFENCE, UNION OF INDIA, NEW DELHI
|
March 27, 1980 |
|
RAM I LAL Vs. GURBAX SINGH
|
February 18, 1980 |
|
RAM KISHAN ROHATGI AND OTHERS Vs. MUNICIPAL CORPORATION OF DELHI AND OTHERS
|
March 5, 1980 |
|
RAM LALWANI Vs. STATE
|
April 24, 1980 |
|
RAM NARAIN Vs. STATE
|
January 16, 1980 |
|
RAM NATH Vs. O P KHADRIA
|
February 22, 1980 |
|
RAM PRAKASH Vs. STATE AND M.C.D.
|
February 1, 1980 |
|
RAM RAKHA MAL Vs. STATE
|
January 4, 1980 |
|
RAMA KANT AND OTHERS Vs. M/S TULSHI BHAI GORDHAN BHAI PATEL
|
November 11, 1980 |
|
RAMESH CHAND SHARMA Vs. HARPAL SINGH SHARMA
|
September 9, 1980 |
|
RAMESH KUMAR Vs. RAVINDER KUMAR GAMBHIR AND ANR.
|
May 20, 1980 |
|
RAMESH SURI Vs. CUSTODIAN GENERAL OF EVACNEE
|
May 14, 1980 |
|
RAMESHWAR Vs. STATE
|
October 3, 1980 |
|
RAMJI LAL AND ORS. Vs. GURBAX SINGH
|
January 15, 1980 |
|
RANDHIR SINGH Vs. STATE
|
April 29, 1980 |
|
RANDHIR SINGH Vs. STATE
|
May 15, 1980 |
|
RANI LILA BHARGAVA Vs. UNION OF INDIA
|
February 14, 1980 |
|
RANJIT KUMAR Vs. STATE
|
July 8, 1980 |
|
RANJIT SINGH Vs. SUDHIR SINGH
|
July 28, 1980 |
|
RAVI DUTT SHARMA Vs. RATTAN LAL BHARGAVA
|
August 26, 1980 |
|
REGISTRAR OF TRADE MARKS Vs. HAMDARD NATIONAL FOUNDATION
|
March 4, 1980 |
|
REHABILITATION MINISTRY EMPLOYEES CO0OPERATIVE HOUSE BUILDING SOCIETY LIMITED Vs. UNION OF INDIA
|
September 1, 1980 |
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RENUSAGAR POWER COMPANY LIMITED Vs. UNION OF INDIA
|
November 17, 1980 |
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RICHHA RAM Vs. THE STATE
|
April 11, 1980 |
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RISHI RAJ VERMA AND ANOTHER Vs. SMT. VEENA KUMARI ETC.
|
November 26, 1980 |
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ROHTAK AND HISSAR DISTRICTS ELECTRIC SUPPLY CO P LIMITED Vs. COMMISSIONER OF INCOME TAX
|
September 15, 1980 |
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ROMESH KUMAR BHATIA Vs. ZORRIK ENTERPRISES
|
August 4, 1980 |
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S JAGJIT SINGH Vs. UNION OF INDIA
|
September 5, 1980 |
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S L GUPTA Vs. SWARAN LATA GUPTA
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March 1, 1980 |
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S L KAPOOR Vs. JAGMOHAN LT GOVERNOR
|
May 9, 1980 |
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S N BHATIA Vs. Y D SHARMA
|
October 30, 1980 |
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S NARAIN SINGH Vs. RAM GOPAL MADAN LAL
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November 17, 1980 |
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S R DUTTA Vs. CHUNNI LAL BHATIA
|
December 11, 1980 |
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S RAUS I A S STUDY CIRDE Vs. SUSHILA NANDA
|
December 17, 1980 |
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S SHARMA Vs. M L SAWHNEY
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May 22, 1980 |
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SADHNA Vs. STATE
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November 11, 1980 |
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SAHNI ENTERPRISES Vs. KEYS INTERNATIONAL
|
March 12, 1980 |
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SAMPURAN SINGH BHELA Vs. R GOPAL
|
February 28, 1980 |
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SANDEEP MANI PROPRIETOR OF CAPITAL RADIO COMPANY NEW DELHI Vs. CAPITAL SOUND EQUIPMENT DELHI
|
March 3, 1980 |
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SANT RAM Vs. DELHI STATE
|
March 5, 1980 |
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SANTDAS IDANMAL & COMPANY Vs. UNION OF INDIA AND OTHERS
|
December 11, 1980 |
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SARASWATI MUSIC COLLEGE Vs. ANNAPOORNA ADVERTISING PRIVATE LIMITED
|
March 12, 1980 |
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SARDAR KULWANT SINGH Vs. COLLECTOR OF CENTRAL EXCISE AND CUSTOMS AND OTHERS
|
October 15, 1980 |
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SARDARI LAL JAIN Vs. AMAR NATH
|
April 2, 1980 |
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SARDARI LAL KOHLI AND ORS. Vs. M/S INDIAN SUGAR INDUSTRIES EXPORT CORPORATION LTD.
|
April 28, 1980 |
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SARUPA Vs. STATE AND M.C.D.
|
February 26, 1980 |
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SARVATI DEVI Vs. G C JAIN
|
August 28, 1980 |
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SAT PERKASH ANAND Vs. D K PODDAR
|
October 28, 1980 |
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SATINDER LAL GUPTA Vs. SWAMA LATA GUPTA
|
March 6, 1980 |
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SATISH SWARUP GUPTA Vs. VRAJ LAL MANILAL AND COMPANY
|
December 19, 1980 |
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SATYA PRAKASH AND ORS. Vs. BALRAM BHASIN
|
December 10, 1980 |
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SAWHNEY RUBBER INDUSTRIES Vs. COMMISSIONER OF SALES TAX NEW DELHI
|
December 8, 1980 |
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SCINDIA POTTERIES PRIVATE LIMITED Vs. PUROLATOR INDIA LIMITED
|
February 22, 1980 |
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SH. SAT PRAKASH ANAND ALIAS SAT PAL Vs. SH. D.K. PODDAR AND OTHERS
|
October 18, 1980 |
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SHAILASH JAIN Vs. MUNICIPAL CORPORATION OF DELHI
|
September 30, 1980 |
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SHAKTI SUGERS LIMITED Vs. UNION OF INDIA AND S T C OF INDIA
|
October 24, 1980 |
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SHAKUNTLA DEVI Vs. COMMISSIONER OF INCOME TAX
|
March 4, 1980 |
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SHAKUNTLA KUMARI Vs. OM PRAKASH GHAI
|
October 6, 1980 |
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SHAM LAL GHINGRA Vs. JASWANT KAUR
|
January 25, 1980 |
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SHANKAR LAL SHARMA Vs. MUNICIPAL CORPORATION OF DELHI
|
August 12, 1980 |
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SHASHI KAPUR Vs. SULAKSHNA MALHAN
|
May 23, 1980 |
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SHASHI KAPUR Vs. O P GOGNE
|
October 13, 1980 |
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SHER SINGH GUPTA Vs. PREM CHAND
|
May 8, 1980 |
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SHRI AMRIT LAL Vs. DR. ROSHAN LAL KALIA (DECEASED)
|
November 11, 1980 |
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SHRI JHABHU MAL AND ANOTHER Vs. SHRI SRI BHAGWAN AND ANOTHER
|
July 23, 1980 |
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SHRI KASHMERE LAL Vs. SMT. SHEILA DEVI
|
August 4, 1980 |
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SHRI KISHAN SINGH Vs. UNION OF INDIA AND OTHERS
|
November 6, 1980 |
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SHRI LAKSHMI CHAND JAIN Vs. SHRI RAM KANWAR AND ORS.
|
August 1, 1980 |
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SHRI PANNA LAL JAIN Vs. SHRI SUNDER LAL
|
February 8, 1980 |
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SHRI UTTAM CHAND Vs. SMT. RAM MURTI GUPTA
|
July 25, 1980 |
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SHRIMATI JANKI DEVI Vs. RAGHUBAR DAYAL
|
March 7, 1980 |
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SHRIRAM REFRIGERATION INDUSTRIES LIMITED Vs. COMMISSIONER OF INCOME TAX
|
August 1, 1980 |
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SIDDHARTHA PUBLICATIONS P LIMITED Vs. COMMISSIONER OF INCOME TAX
|
March 5, 1980 |
|
SITA DEVI Vs. UNION OF INDIA
|
May 20, 1980 |
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SMT. BHAGWAN DEVI AND ORS. Vs. SHRI ABDUL JALIL AND ORS.
|
January 21, 1980 |
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SMT. GANGA DEVI AND ORS. Vs. MUNICIPAL CORPORATION OF DELHI AND ORS.
|
March 7, 1980 |
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SMT. INDERBIR KAUR AND OTHERS Vs. SATBIR SINGH AND OTHERS
|
November 13, 1980 |
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STATE Vs. GIAN SINGH
|
October 13, 1980 |
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STATE Vs. SMT. CHAMELI DEVI AND ORS.
|
September 19, 1980 |
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STATE Vs. JITENDER CHOPRA
|
April 1, 1980 |
|
STATE Vs. SHRI KANHIYA LAL
|
May 23, 1980 |
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STATE (DELHI ADMINISTRATION) Vs. DHARAM PAL
|
July 10, 1980 |
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STATE BANK OF INDIA Vs. MACHINE WELL INDUSTRIES AND OTHERS
|
November 18, 1980 |
|
STATE DELHI ADMINISTRATION Vs. VED PERKASH
|
March 11, 1980 |
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STATE DELHI ADMINISTRATION Vs. HARI CHAND JAIN
|
February 5, 1980 |
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STATE DELHI ADMINISTRATION Vs. RAM MULCHAND LALWANI
|
June 20, 1980 |
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STATE OF PUNJAB Vs. GRINDLAYS BANK LIMITED
|
January 28, 1980 |
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SUBHASH ARYA Vs. CHARANJIT SINGH
|
July 1, 1980 |
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SUBHASH ARYA Vs. CHARANJIT SINGH
|
July 21, 1980 |
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SUBHASH CHANDER Vs. MUNICIPAL CORPORATION OF DELHI
|
March 7, 1980 |
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SUBHASH MEHTA Vs. S P CHAUDHARY
|
October 27, 1980 |
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SUDARSHAN MALIK Vs. DAYA MALIK
|
October 30, 1980 |
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SUDESH KUMAR Vs. ATAM PARKASH
|
December 19, 1980 |
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SUDHIR SAREEN Vs. INCOME TAX OFFICER
|
December 3, 1980 |
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SULEMAN Vs. APPELLATE OFFICER
|
August 18, 1980 |
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SUMITRA BALUJA Vs. BHARAT CHEMICAL INDUSTRIES AND OTHERS
|
March 21, 1980 |
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SUNDER DASS Vs. MULAKH RAJ
|
December 10, 1980 |
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SUNDER DEVI Vs. BRIJ LAL
|
October 31, 1980 |
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SUNITA SHARMA Vs. ADMINISTRATOR DELHI ADMINISTRATION
|
January 9, 1980 |
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SURAJ BHAN Vs. STATE
|
March 17, 1980 |
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SURAJ BHAN SARAD KUMAR Vs. DELHI ADMINISTRATION
|
September 25, 1980 |
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SURENDRA LAL MAHENDRA Vs. JAIN GLAZERS
|
August 25, 1980 |
|
SURESH KUMAR Vs. STATE
|
November 5, 1980 |
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SURINDER KUMAR Vs. PREM KUMAR
|
May 23, 1980 |
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SUSHIL CHANDER GUPTA Vs. RADHA KRISHAN BHATIJA
|
February 26, 1980 |
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SUSHILA SETH Vs. STATE OF MADHYA PRADESH
|
February 27, 1980 |
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SUSHMA Vs. SATISH CHANDER
|
November 20, 1980 |
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SYNTHETICS AND CHEMICALS LIMITED, BOMBAY Vs. GOVERNMENT OF INDIA
|
May 16, 1980 |
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T B ASSOCIATION LALA RAM SWARUP T B HOSPITAL T B CENTRE Vs. REG PROV FUND COMMISSIONER
|
October 22, 1980 |
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TAYUB JAMAL AND CO Vs. COLLECTOR OF CUSTOMS CALCUTTA
|
April 1, 1980 |
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TEJ PAL SINGH Vs. COMMISSIONER OF POLICE DELHI AND OTHERS
|
September 15, 1980 |
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TEJPAL SINGH Vs. HARDIT SINGH
|
May 7, 1980 |
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THE CENTURY SPINNING AND MANUFACTURING CO. LTD. Vs. UNION OF INDIA (UOI)
|
March 6, 1980 |
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THE MODERN MILLS LIMITED Vs. UNION OF INDIA AND OTHERS
|
January 29, 1980 |
|
THOMSON PRESS INDIA LIMITED Vs. SECRETARY MINISTRY OF FINANCE
|
October 31, 1980 |
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TIKKAN LAL SEWA RAM Vs. SETH JIWAN DASS DES RAJ
|
May 15, 1980 |
|
TULSI RAM Vs. SAME SINGH
|
November 13, 1980 |
|
UNION OF INDIA Vs. TRIVENI ENGINEERING WORKS LIMITED
|
December 14, 1980 |
|
UNION OF INDIA Vs. DELHI SMALL SCALE INDUSTRIES
|
December 16, 1980 |
|
UNION OF INDIA Vs. VIJAY CONSTRUCTION COMPANY
|
September 30, 1980 |
|
UNION OF INDIA Vs. GANGA RAM JAIBHAGWAN
|
April 18, 1980 |
|
UNION OF INDIA Vs. RALLIA RAM
|
August 7, 1980 |
|
UNION OF INDIA Vs. SETH SAT NARAIN
|
July 23, 1980 |
|
UNION OF INDIA Vs. SARJU PRASAD JAGDISH PRASAD
|
February 21, 1980 |
|
UNION OF INDIA Vs. D.K. JAIN
|
January 24, 1980 |
|
UNION OF INDIA Vs. PARTAP SINGH AND ANOTHER
|
January 28, 1980 |
|
UNION OF INDIA Vs. PARTAP SINGH
|
March 7, 1980 |
|
UNION OF INDIA Vs. TRIVENI ENGINEERING WORKS LTD.
|
October 14, 1980 |
|
UNION OF INDIA Vs. B C GUPTA
|
January 4, 1980 |
|
UNION OF INDIA Vs. BHARAT CARPETS LIMITED
|
February 12, 1980 |
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UNION OF INDIA AND OTHERS Vs. HIND LAMPS LIMITED, SHIKOHABAD, U P
|
September 4, 1980 |
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UNION TERRITORY OF DELHI Vs. PATIALA FLOUR MILLS CO PRIVATE LIMITED
|
October 31, 1980 |
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UTTAM SINGH DUGGAL AND COMPANY PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
September 17, 1980 |
|
VIDYA WATI Vs. STATE
|
December 19, 1980 |
|
VIJAY AUTOMOBILES Vs. UNION OF INDIA
|
October 31, 1980 |
|
VIJAY BANK LIMITED Vs. S S UPADHYAYA
|
April 22, 1980 |
|
VIJAY CONSTRUCTION CO Vs. UNION OF INDIA
|
September 4, 1980 |
|
VIJAY KUMAR MUNDHRA Vs. GLOBE MOTORS LIMITED
|
January 18, 1980 |
|
VIJAY KUMAR PURI Vs. USHA MEHRA
|
September 4, 1980 |
|
VIPIN KUMAR GARG Vs. SHRI R.C. JOSHI AND ANOTHER
|
September 4, 1980 |
|
WESTERN MANUFACTURING COMPANYLIMITED Vs. DEEPAK INDUSTRIES LIMITED
|
October 29, 1980 |
|
WG CDR PRITAM SINGH BHINDER Vs. UNION OF INDIA
|
December 19, 1980 |
|
WINNER MOULDERS Vs. MOHAN BROTHERS
|
May 6, 1980 |
|
WOODCRAFTS PRODUCTS LIMITED Vs. SUPERINTENDENT (TECHNICAL) AND OTHERS
|
March 17, 1980 |
|
YADU HARI DALMIA Vs. COMMISSIONER OF INCOME TAX
|
May 23, 1980 |
|
ZAMIRUL HAQ Vs. SHRI P. R. VARSHNEYA COMPETENT AUTHORITY (UNDER SLUM AREAS ACT) TIS HAZARI COURTS, DELHI. AND ANR.
|
December 1, 1980 |
|
ZOHRA BAI Vs. ABDUL WALI
|
August 28, 1980 |