REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. DELHI CLOTH AND GENERAL MILLS COMPANY LIMITED	August 9, 1979
ALYA RADIOS NOVELTIES PRIVATE LIMITED Vs. HARI NATH	April 27, 1979
AMARJIT KAUR Vs. KISHAN CHAND	November 14, 1979
AMERICAN REFRIGERATION COMPANY LIMITED Vs. ALL INDIA INSTITUTE OF MEDICAL SCIENCES	May 25, 1979
AMOLAK SINGH JAIN Vs. SATYAWATI	March 21, 1979
ANIL KUMAR HANDA Vs. SUMAN BALA	August 24, 1979
ANITA REWAL Vs. STATE	October 15, 1979
ARJAN DASS GUPTA AND BROS Vs. COMMISSIONER OF SALES TAX DELHI ADMINISTRATION VIKASH BHAWAN NEW DELHI	August 1, 1979
ARUN CONSTRUCTION CO Vs. UNION OF INDIA	April 9, 1979
ASHOK KUMAR Vs. STATE	April 17, 1979
ASHOK KUMAR Vs. STATE	May 17, 1979
ASHOK LEYLAND LTD Vs. UNION OF INDIA	December 13, 1979
ATAM PARKASH Vs. COMPTR AND AUDJ GEN OF INDIA	March 6, 1979
ATLANTIC ENGINEERING SERVICES P LTD Vs. UNION OF INDIA	January 23, 1979
ATLANTIC ENGINEERING SERVICES P LTD Vs. UNION OF INDIA	April 23, 1979
AVTAR KRISHAN DASS Vs. COMMISSIONER OF INCOME TAX	November 14, 1979
B L GROVER Vs. UNION OF INDIA	September 20, 1979
B M ADVANI Vs. UNION OF INDIA	February 15, 1979
BACHITTAR SINGH Vs. INDERJIT SINGH	August 3, 1979
BAL KISHEN DAS Vs. SEWA NAND	December 11, 1979
BALRAM SINGH Vs. STATE	October 17, 1979
BANK OF BARODA Vs. UTTAM SINGH DUGAL AND COMPANY LIMITED	December 13, 1979
BANSI LAL Vs. STATE	October 11, 1979
BASHESHAR NATH SETIA Vs. P C TANDON	October 29, 1979
BENNET COLEMAN AND COMPANY LIMITED Vs. PREMCHAND JAIN	January 15, 1979
BHAGWAN DAS Vs. UNION OF INDIA	September 14, 1979
BHAGWAN SINGH Vs. STATE	August 10, 1979
BHAGWAT DAYAL GALGOTIA Vs. PRITAM DAYAL GALGOTIA	May 14, 1979
BHAI MEHAR SINGH KISHAN SINGH Vs. UNION OF INDIA	January 23, 1979
BHARAT COMMERCE OF INDUSTRIES LTD Vs. UNION OF INDIA AND ORS	May 7, 1979
BHARAT DEVELOPMENT P LIMITED Vs. COMMISSIONER OF INCOME TAX	December 19, 1979
BHAYA RAM Vs. UNION OF INDIA	January 23, 1979
BIJINDER SINGH Vs. STATE	April 27, 1979
BIRLA COTTON SPG AND WVG MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX	December 10, 1979
BIRLA COTTON SPINNING AND WEAVINGMILLS LIMITED Vs. UNION OF INDIA	April 20, 1979
BISHAMBER NATH RAM SARUP Vs. INCOME TAX OFFICER	September 26, 1979
BRIJINDER SINGH, I.P.S. Vs. THE UNION OF INDIA AND OTHERS	May 21, 1979
C N SHARMA Vs. LIFE INSURANCE CORPORATION	March 5, 1979
CHAMAN LAL Vs. M.C.D. AND STATE	March 29, 1979
CHAMAN LAL KAPUR Vs. KUNDAN LAL KAPUR	May 23, 1979
CHANDA Vs. STATE	November 12, 1979
CHANDER DEV CHADHA Vs. RANI BALA	March 26, 1979
CHARANJIT SINGH Vs. STATE OF DELHI	December 21, 1979
CHITTAR MAL Vs. SHANTI AGGARWAL	May 21, 1979
COLGATE PALMOLIVE INDIA PRIVATE LIMITED Vs. UNION OF INDIA	December 13, 1979
COMMISSIONER OF INCOME TAX Vs. GIAN SINGH KALSI	December 18, 1979
COMMISSIONER OF INCOME TAX Vs. PURE ICE CREAM CO	December 19, 1979
COMMISSIONER OF INCOME TAX Vs. P S JAIN MOTOR CO	December 21, 1979
COMMISSIONER OF INCOME TAX Vs. PUNJAB ELECTRICS LIMITED	November 12, 1979
COMMISSIONER OF INCOME TAX Vs. KULWANT KAUR	November 9, 1979
COMMISSIONER OF INCOME TAX Vs. BHAI SARDAR SINGH AND SONS	November 14, 1979
COMMISSIONER OF INCOME TAX Vs. RAMLAL RAJGHARIA AND SONS	November 13, 1979
COMMISSIONER OF INCOME TAX Vs. PRATAP KUMARI OF ALWAR M K SMT	November 13, 1979
COMMISSIONER OF INCOME TAX Vs. EDWARD KEVENTER SUCCESSORS PRIVATE LIMITED	November 13, 1979
COMMISSIONER OF INCOME TAX Vs. SHYAM SUNDER	November 13, 1979
COMMISSIONER OF INCOME TAX Vs. H P SHARMA	December 10, 1979
COMMISSIONER OF INCOME TAX Vs. RAMESHWAR LAL PAHWA DR	December 10, 1979
COMMISSIONER OF INCOME TAX Vs. SHARMA H P	December 10, 1979
COMMISSIONER OF INCOME TAX Vs. DELHI PRINTING WORKS	November 27, 1979
COMMISSIONER OF INCOME TAX Vs. CHARAN DASS KHANNA AND SONS	November 19, 1979
COMMISSIONER OF INCOME TAX Vs. SARDAR AMARJIT SINGH	November 21, 1979
COMMISSIONER OF INCOME TAX Vs. KALYAN SINGH	November 22, 1979
COMMISSIONER OF INCOME TAX Vs. SANT SINGH	November 23, 1979
COMMISSIONER OF INCOME TAX Vs. BHAI TRILOCHAN SINGH	November 26, 1979
COMMISSIONER OF SALES TAX DELHI Vs. PURAN CHAND AND SONS	August 27, 1979
COMMISSIONER OF SALES TAX DELHI ADMINISTRATION VIKAS BHAWAN NEW DELHI Vs. BALUJA GLASS COMPANY	July 10, 1979
COMMISSIONER SALES TAX NEW DELHI Vs. STANDARD METAL INDUSTRIES	November 6, 1979
D A SHAHNI Vs. H D MEHRA	January 17, 1979
D L F UNITED PRIVATE LIMITED Vs. UNION OF INDIA	March 15, 1979
D L F UNITED PRIVATE LIMITED Vs. UNION OF INDIA	May 3, 1979
DALIP SINGH Vs. STATE	December 20, 1979
DALMIA DADRI CEMENT LIMITED Vs. COMMISSIONER OF INCOME TAX	November 12, 1979
DAYAL SINGH Vs. SHANTI SWAROOP	February 13, 1979
DELHI CLOTH AND GENERAL MILLS COMPANY LIMITED Vs. ULFAT RAI KAILASH CHAND	February 20, 1979
DELHI CLOTH AND GENERAL MILLS COMPANY LIMITED Vs. MUNICIPAL CORPORATION OF DELHI	September 28, 1979
DELHI CLOTH AND GENERAL MILLS COMPANY LIMITED Vs. GANGA GHARAN SHARMA DECD	July 10, 1979
DELHI DEVELOPMENT AUTHORITY Vs. PRINCIPAL VOCATIONAL TRAINING COLLEGE	August 16, 1979
DELHI SIMLA CATHOLIC ARCHILOCESS Vs. UNION OF INDIA	April 24, 1979
DELHI TRANSPORT CORPORATION Vs. PRESIDING OFFICER ADDITIONAL INDUSTRIAL TRIBUNAL AND MOHINDER SINGH	July 9, 1979
DELHI TRANSPORT CORPORATION Vs. JIWAN KISHORE	May 22, 1979
DEV RAJ DIWAN Vs. T R KAKKAR	November 2, 1979
DEVINDER KISHORE MEHRA Vs. OFFICIAL LIQUIDATOR	May 9, 1979
DEVKI NANDAN Vs. UNION OF INDIA	May 16, 1979
DEWAN CHAND Vs. STATE	May 18, 1979
DHARAMBIR Vs. STATE	March 30, 1979
DINESH CHANDRA PANDE Vs. CHUDHURY CHARAN SINGH	August 13, 1979
DURGA CHAND KAUSHISH Vs. UNION OF INDIA	May 15, 1979
DYER MEAKIN BREWERIES LTD Vs. SCOTCH WHISKY ASSOCIATION EDI NBURGH SCOTLAND	July 23, 1979
E P W DA COSTA Vs. UNION OF INDIA	February 14, 1979
EASTERN COMMERCIAL CORPORATION Vs. BEHARI LAL LAKSHMAN PERSHAD	July 25, 1979
ELLORA INDUSTRIES Vs. BANARSI DAS GOELA	October 19, 1979
FABINDIA Vs. COMMISSIONER OF INCOME TAX	November 28, 1979
FEDDERS LLOYD CORPORATION (P) LIMITED Vs. UNION OF INDIA AND OTHERS	February 1, 1979
G C SHARMA Vs. MUNICIPAL CORPORATION OF DELHI	August 24, 1979
G R KHAN Vs. LAKSHMI NARAIN	July 24, 1979
G V NANJUNDIAH Vs. STATE	April 12, 1979
GANESH FLOUR MILLS Vs. RAMESH CHAND	May 24, 1979
GANESH OIL TRADERS Vs. DELHI TERMINAL TAX AGENCY	November 2, 1979
GENERAL AUTO PARTS CO Vs. COMMISSIONER OF INCOME TAX	December 12, 1979
GENL MRIGENDRA SHUM SHER JUNG BAHADUR RANA Vs. INCOME TAX OFFICER	September 12, 1979
GHAI LAMBA CATERING CONSULTANTS PRIVATE LIMITED Vs. CENTRAL BOARD OF DIRECT TAXES	April 27, 1979
GIAN CHAND Vs. URMILA KUMARI	December 7, 1979
GIAN DEVI ANAND Vs. JIWAN KUMAR	October 11, 1979
GIRDHARI LAL Vs. ABDUL JALIL	October 11, 1979
GLOBE SUPER PARTS Vs. DOMESTIC APPLIANCES	February 5, 1979
GOMTI DEVI Vs. OM PARKASH	February 23, 1979
GOODWILL INDIA LIMITED Vs. COMMISSIONER OF SALES TAX DELHI	April 20, 1979
GOODWILL INDIA LTD Vs. STATE	April 29, 1979
GULAB RAI SHARMA Vs. PUSHPA DEVI	March 9, 1979
GURDITTA MAL Vs. BAL SARUP	October 19, 1979
GURDITTAMAL Vs. BAI SARUP	December 18, 1979
GYAN CHAND Vs. M.C.D. AND THE STATE	November 22, 1979
H JAHANGIR BHATUSHA Vs. UNION OF INDIA AND ANOTHER	November 14, 1979
H L TREHAN Vs. UNION OF INDIA	August 20, 1979
HARBANS LAL Vs. RAM JAWAI DEVI	April 9, 1979
HARBHAJAN SINGH SOOD Vs. UNION OF INDIA AND OTHERS	August 9, 1979
HARDEV SINGH Vs. UNION OF INDIA AND OTHERS	August 31, 1979
HARI RAM Vs. COMMISSIONER OF POLICE DELHI	March 23, 1979
HARIDEV SHOURIE Vs. MADAN MOHAN	October 17, 1979
HARMOHAN DAS BAGAI Vs. TARSERN PERKASH	April 20, 1979
HARPRASHAD AND COMPANY LIMITED Vs. SUDARSHAN STEEL MILLS	August 1, 1979
HAZI P V MOHAMMAD BARAMY SONS Vs. UNION OF INDIA	January 29, 1979
HEM CHAND BAID Vs. PREM WATI PAREKH	August 8, 1979
HEMANT KUMAR Vs. STATE	April 17, 1979
HINDUSTAN MOTORS LIMITED Vs. UNION OF INDIA AND OTHERS	December 5, 1979
HINDUSTAN TIMES LIMITED Vs. COMMISSIONER OF INCOME TAX	November 12, 1979
HOLTEC ENGINEERS PRIVATE LIMITED Vs. CENTRAL BOARD OF DIRECT TAXES	March 21, 1979
IN RE: TANWAR FINANCE P. LTD. (IN LIQUIDATION) Vs. KANWAR RAM CHANDER AND ORS.	February 28, 1979
INCOME-TAX CO-OPERATIVE SUPPLY SOCIETY LTD Vs. COMMISSIONER OF SALES TAX DELHI	September 26, 1979
INDER MOHAN BHARDWAJ Vs. UNION OF INDIA	September 4, 1979
INDIAN ALUMINIUM COMPANY LTD AND ANOTHER Vs. UNION OF INDIA AND OTHERS	May 24, 1979
INDIAN HARD METAL LTD Vs. UNION OF INDIA	October 31, 1979
INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA Vs. V P AGRAWAL	December 13, 1979
ISHERDAS SAHNI AND BROS Vs. DELHI ADMINISTRATION	November 29, 1979
ISHWAR DASS Vs. COMMISSIONER OF INCOME TAX	December 11, 1979
J C VERMA Vs. CENTRAL BUREAU OF INVESTIGATION	May 23, 1979
J K BOMBAY LIMITED Vs. CENTRAL BOARD OF DIRECT TAXES	January 17, 1979
J N ELECTRICALS INDIA Vs. PRESIDENT ELECTRICALS	August 20, 1979
J N MALHOTRA Vs. LT GOVERNOR OF DELHI	March 21, 1979
JAGAT TARAN BERRY Vs. SARDAR SANT SINGH	May 25, 1979
JAI KISHAN DASS Vs. JASJIT SINGH AND ORS	October 26, 1979
JAI NARAIN Vs. UNION OF INDIA	December 3, 1979
JAI PARKASH Vs. STATE,	April 20, 1979
JAIWANT KUMAR JAIN Vs. SANTOSH DEVI	February 2, 1979
JASJIT FILMS PRIVATE LIMITED Vs. DELHI DEVELOPMENT AUTHORITY	September 21, 1979
JASWANT RAI GUPTA Vs. DELHI ADMINISTRATION	September 18, 1979
JECRONIMO FRANCISCO SACRAFAMILLA ERIC DSOUZA Vs. FLORENCE MARTHA DSOUZA NEE FERNANDES	October 12, 1979
JIJAR SINGH Vs. MAHENDER KAUR	July 10, 1979
JIWAN LAL SETH Vs. P N NAGPAL	April 4, 1979
K C RAJ AND CO Vs. COMMISSIONER OF INCOME TAX NEW DELHI	November 7, 1979
K D SINGH Vs. HARI BABU KANWAL	April 18, 1979
K G KHOSLA COMPRESSORS PRIVATE LIMITED Vs. UNION OF INDIA	April 23, 1979
K R GOEL Vs. S N SARKAR	May 7, 1979
K R RAGHAVAN Vs. UNION OF INDIA	May 4, 1979
K S MALIK Vs. COMMISSIONER OF INCOME TAX	November 16, 1979
KAILA DEVI Vs. BANARSI DAS	July 9, 1979
KALI PERSHAD Vs. COLLECTOR	April 16, 1979
KAMAL RANI Vs. CHAND RANI	October 26, 1979
KARAM CHAND Vs. OMA DEVI	October 11, 1979
KASHI RAM JAIN Vs. DELHI DEVELOPMENT AUTHORITY	May 18, 1979
KESHO RAM Vs. STATE	December 11, 1979
KHAIRATI LAL Vs. STATE AND UNION OF INDIA	August 1, 1979
KHAN CHAND Vs. UNION OF INDIA	February 15, 1979
KHAZAN SINGH Vs. UNION OF INDIA	August 30, 1979
KIRAN ARORA Vs. RAM PRAKASH ARORA	September 27, 1979
KIRAN ARORA Vs. RAM PARKASH ARORA	March 9, 1979
KRISHAN LAL AHUJA Vs. SURESH KUMAR AHUJA	September 21, 1979
KRISHNA DEVI Vs. STATE	April 27, 1979
KRISHNA GOODS CARRIERS PRIVATE LIMITED Vs. UNION OF INDIA	September 19, 1979
KRISHNA MURGAI Vs. SUPERINTENDENCE COMPANY OF INDIA PRIVATE LIMITED	July 20, 1979
KULDIP KAUR Vs. JASWINDER SINGH	July 27, 1979
KULDIP RASTOGI Vs. VISHWANATH KHANNA	February 23, 1979
KULJEET SINGH ALIAS RANGA KHUS Vs. STATE	November 16, 1979
KUNDAN LAL Vs. UNION OF INDIA	November 29, 1979
KWALITY RESTAURANT AND ICE CREAM COMPANY Vs. KWALITY CONFECTIONERS NEW DELHI	September 26, 1979
L R SHARMA Vs. DELHI ADMINISTRATION	May 2, 1979
LACHHMAN DASS Vs. COMMISSIONER OF INCOME TAX	November 26, 1979
LAIQAN BEGAM Vs. ABDUL HAMID	July 12, 1979
LAL CHAND KHANNA Vs. PRAMOD KUMAR SOOD	October 11, 1979
LILA WANTI Vs. C P PRABHAKAR	November 15, 1979
LURGI INDIA COMPANY PRIVATE LIMITED Vs. CENTRAL BOARD OF DIRECT TAXES	February 15, 1979
M M MEHTA Vs. CHAMAN LAL KAPOOR	December 20, 1979
M. SHANKARAN Vs. STATE	November 27, 1979
M.C.D. Vs. HAR NARAIN	November 22, 1979
M.C.D. Vs. JAGDISH PARSHAD	November 7, 1979
M.C.D. Vs. DIN DAYAL MURARI LAL AND OTHERS	January 19, 1979
M.C.D. Vs. BIPIN KUMAR	October 22, 1979
M.C.D. Vs. NAND LAL	December 19, 1979
M/S JAI NATH GUPTA AND COMPANY Vs. SHRI MAHABIR PRASAD	January 2, 1979
M/S. KWALITY RESTAURANT AND ICE CREAM COMPANY AND OTHERS Vs. MUNICIPAL CORPORATION OF DELHI	August 27, 1979
MADHUBAN PVT LTD Vs. NARAIN DASS GOKAL CHAND	October 20, 1979
MAHESH KUMAR Vs. UNION OF INDIA	May 22, 1979
MAN SINGH Vs. STATE	May 15, 1979
MAN SINGH Vs. STATE	March 15, 1979
MANGAT RAM Vs. STATE AND NORTHERN RAILWAY	December 21, 1979
MAQSOOD AHMED Vs. MUNICIPAL CORPORATION OF DELHI AND STATE	January 15, 1979
MEHROSE ICE CREAM AND FROZEN FOOD COMPANY Vs. JASWANT RAI	March 29, 1979
METAL FORGINGS PRIVATE LIMITED NEW DELHI Vs. CENTRAL HANDLU ZARANIZZNEGO POLAND	January 11, 1979
MOHAN MEAKIN BRWERIES LIMITED Vs. SOUTH WHISKY ASSOCIATION	July 23, 1979
MOHINDER KAUR Vs. S S SABHARWAL	November 12, 1979
MOHINDER KAUR Vs. RAJINDER SINGH	May 2, 1979
MOHINDER SINGH Vs. THE STATE	August 1, 1979
MOHINDRA TRADERS Vs. GODREJ AND BOYCE MFG PVT LTD	January 30, 1979
MOOLU RAM Vs. STATE AND ANOTHER	April 16, 1979
MUNICIPAL CORPORATION OF DELHI Vs. PARMESHWARI DASS AND ANOTHER	December 12, 1979
MUNICIPAL CORPORATION OF DELHI Vs. SHRI BRIJ MOHAN AND THE STATE	May 18, 1979
MUNICIPAL CORPORATION OF DELHI Vs. SHRI SOHAN LAL AND THE STATE	May 24, 1979
MUNICIPAL CORPORATION OF DELHI Vs. SURJIT SINGH	October 30, 1979
MUNICIPAL CORPORATION OF DELHI Vs. JWALA PARSHAD AND HAZARI LAL	November 26, 1979
MUNICIPAL CORPORATION OF DELHI Vs. GANGA RAM	January 24, 1979
MUNICIPAL CORPORATION OF DELHI Vs. VIPIN KUMAR AND OTHERS	August 6, 1979
MUNICIPAL CORPORATION OF DELHI Vs. MAYA RAM AND DADAJI DHAKJEE & CO. (PVT.) LTD.	October 24, 1979
MUNICIPAL CORPORATION OF DELHI Vs. CHAMAN LAL	November 9, 1979
MUNICIPAL CORPORATION OF DELHI Vs. SURJIT SINGH	October 31, 1979
MUNICIPAL CORPORATION OF DELHI Vs. OM PARKASH	November 6, 1979
MUNICIPAL CORPORATION OF DELHI Vs. NAND LAL AND OTHERS	December 6, 1979
MUNICIPAL CORPORATION OF DELHI Vs. SHRI MAHESH KUMAR	November 2, 1979
MUNICIPAL CORPORATION OF DELHI Vs. M/S. PARLE PRODUCTS (P) LTD. AND ANOTHER	August 3, 1979
MUNICIPAL CORPORATION OF DELHI Vs. HARI CHAND AND ANOTHER	August 20, 1979
MUNICIPAL CORPORATION OF DELHI Vs. RAM KARTAR	November 26, 1979
MUNICIPAL CORPORATION OF DELHI Vs. NARINDER KUMAR	December 19, 1979
MUNICIPAL CORPORATION OF DELHI Vs. SMT. KELA DEVI AND ANOTHER	November 16, 1979
MUNICIPAL CORPORATION OF DELHI Vs. DARSHAN KUMAR	January 16, 1979
MUNICIPAL CORPORATION OF DELHI Vs. CHARANJIT LAL	March 20, 1979
MUNICIPAL CORPORATION OF DELHI Vs. HARMOHINDER SINGH	March 15, 1979
MUNICIPAL CORPORATION OF DELHI Vs. VED SAYAL KUMAR ICE FACTORY	November 23, 1979
MUNICIPAL CORPORATION OF DELHI Vs. SUNDER DASS	September 24, 1979
MUNICIPAL CORPORATION OF DELHI Vs. TULSI RAM VERMA	November 12, 1979
MUNICIPAL CORPORATION OF DELHI Vs. RAMESH CHADER	August 22, 1979
MURARI LAL Vs. DELHI CLOTH AND GENERAL MILLS COMPANY LIMITED	August 8, 1979
N D GADDIREDDI Vs. STATE	February 5, 1979
NANAK CHAND GUPTA Vs. ISH KUMAR VERMA	November 9, 1979
NAND LAL Vs. STATE	November 23, 1979
NARAIN DEVI Vs. VINOD KUMAR	August 7, 1979
NARAIN PARSHAD Vs. NARESH CHANDRA	March 30, 1979
NATIONAL RESEARCH DEVELOPMENT CORPORATION OF INDIA NEW DELHI Vs. DELHI CLOTH AND GENERAL MILLS COMPANY LIMITED	October 31, 1979
NATIONAL TAR PRODUCTS Vs. HIMACHAL PRADESH STATE ELECTRICITY BOARD	April 20, 1979
NATRAJ STORES PRIVATE LIMITED Vs. KRISHAN LAL KOCHAR	December 14, 1979
NEW BANK OF INDIA LIMITED Vs. INCOME TAX OFFICER	August 2, 1979
NEW DELHI MUNICIPAL COMMITTEE Vs. LILA GUHA	May 22, 1979
NEW DELHI MUNICIPAL COMMITTEE Vs. TIRATH RAM AHUJA PRIVATE LIMITED	December 19, 1979
NEW DELHI MUNICIPAL COMMITTEE Vs. HARDEV SINGH AND OTHERS	February 6, 1979
NIRMAL CONSTRUCTION AND FINANCE COMPANY Vs. UNION OF INDIA	October 29, 1979
O.P. GUPTA FOOD INSPECTOR Vs. MUNICIPAL CORPORATION OF DELHI AND STATE	July 24, 1979
OIL AND NATURAL GAS COMMISSION Vs. FORASOL	December 21, 1979
OM PARKASH Vs. STATE	May 3, 1979
OM PARKASH ALIAS BILLU BHATIA Vs. STATE	April 11, 1979
ORIENTAL TRAVELS PRIVATE LIMITED NEW DELHI Vs. STATE TRANSPORT AUTHORITY UNION TERRITTORY OF DELHI	December 12, 1979
PADMA LAL CHAND MIRCHANDANI Vs. COMMISSIONER OF INCOME TAX DELHI II	April 19, 1979
PALAM POTTERIES Vs. COMMISSIONER OF SALES TAX DELHI ADMINISTRATION VIKAS BHAWAN NEW DELHI	May 9, 1979
PALSINGH Vs. STATE	May 10, 1979
PARAS RAM DARSHAN Vs. UNION OF INDIA	January 30, 1979
PARKASH PLAYING CARDS MANUFACTURING COMPANYDELHI Vs. DELHI FINANCIAL CORPORATION NEW DELHI	September 18, 1979
PARSHOTAM KRISHAN Vs. PREM LATA	March 27, 1979
PETER JAMES Vs. DEWAN CHAND	February 9, 1979
PRAFULLA KUMAR SAMAL Vs. UNION OF INDIA	July 30, 1979
PREM LATA Vs. MAN MOHAN CHAWLA	December 7, 1979
PRINT PAK MACHINERY LIMITED Vs. JAY KAY PAPERS CONVETERS	May 25, 1979
PRITHIVI NATH SODHI Vs. SHRI TRILOK NATH TULI	August 3, 1979
PUSHPA DEVI Vs. OM PERKASH	May 4, 1979
QAMMAR UD DIN AND SONS Vs. COMMISSIONER OF INCOME TAX	October 29, 1979
R B BASAKHA SINGH AND SONS Vs. INDIAN DRUGS AND PHARMACEUTICAL LIMITED	January 5, 1979
R C JAIN Vs. DELHI DEVELOPMENT AUTHORITY	July 27, 1979
R C JAIN Vs. S K GUPTA	August 7, 1979
R N TIJDKU Vs. UNION OF INDIA	July 11, 1979
R.B. SHARMA Vs. UNION OF INDIA AND OTHERS	January 11, 1979
R.S. SEHGAL Vs. UNION OF INDIA AND OTHERS	April 20, 1979
RAI TOYS INDUSTRIES Vs. MUNIR PRINTING PRESS DELHI	December 21, 1979
RAJ KRISHAN CHOPRA Vs. NATIONAL MINERAL DEVELOPMENT CORPORATION LIMITED	May 18, 1979
RAJ KUMAR Vs. VIJAY SINGH	March 26, 1979
RAJ PRAKASH Vs. CHOUDHRY PLASTIC WORKS	February 23, 1979
RAJA RAM Vs. BHIM SAIN	April 9, 1979
RAJENDER ANAND Vs. UNION OF INDIA	November 19, 1979
RALLIS INDIA LTD. AND OTHERS Vs. MUNICIPAL CORPORATION OF DELHI AND OTHERS	August 31, 1979
RAM BALAK ALIAS GAURI SHANKER Vs. DELHI ADMINISTRATION	April 16, 1979
RAM CHANDER Vs. UNION OF INDIA	February 5, 1979
RAM COPAL Vs. WASHESHWAR NATH	June 1, 1979
RAM GULAM Vs. STATE	April 27, 1979
RAM KISHAN Vs. BHARAT BHUSHAN	February 1, 1979
RAM KUMAR Vs. STATE AND M.C D.	January 24, 1979
RAM KUMAR Vs. STATE AND M.C.D	May 17, 1979
RAM PANJWANI Vs. SHANTI DEVI SUKHUJA	August 27, 1979
RAM SINGH Vs. STATE	December 6, 1979
RAMESH Vs. STATE,	February 6, 1979
RAMESH CHAND GUPTA Vs. SUSHMA GUPTA	March 9, 1979
RAMESH CHANDER Vs. SAROJ KUMARI	February 16, 1979
RAMESHWAR DAYAL Vs. DEVI SAHAI PRABHU LAL	August 23, 1979
RAVINDER KUMAR Vs. STATE	July 30, 1979
S B KHANNA Vs. TRILOK NATH TREHAN	August 10, 1979
S B NORONAH Vs. PREM KUMARI KHANNA	January 25, 1979
S D KHANNA Vs. TNLOK NATH TREHAN	November 7, 1979
S K BHATTACHARYA Vs. UNION OF INDIA	November 12, 1979
S K SEHGAL Vs. PRITHVI RAJ GUPTA	March 20, 1979
S KAPUR Vs. OM PARAKASH SHARMA	August 30, 1979
S KARAM SINGH TRADING AS MANKOO ENGG WORKS ETC LUDHIANA Vs. MASTER MACHINE AND SERVICE KANPUR	September 5, 1979
S N RAI Vs. UNION OF INDIA	February 2, 1979
S. KUMAR Vs. OM PARKASH SHARMA	August 10, 1979
S. R. MEHTA Vs. UNION OF INDIA	February 23, 1979
SABHA CHAND Vs. UNION OF INDIA	July 18, 1979
SABHA RAI Vs. UNION OF INDIA	February 14, 1979
SADHU SINGH Vs. UNION OF INDIA	January 30, 1979
SAMPERIT AKTIENGE SELLSCHAFT Vs. SYNTHETIC MOULDERS	March 16, 1979
SANGEETA SHRIVASTAVA Vs. U N SINGH	October 26, 1979
SANTOSH SACHDEVA Vs. YOG RAJ	December 21, 1979
SARDAR GURCHARAN SINGH Vs. SMT. RAM KAUR AND ANOTHER	September 14, 1979
SARJEET SINGH BHANGUL Vs. BAR COUNCIL OF DELHI	May 22, 1979
SAT PAL AND COMPANY Vs. LT GOVERNOR OF DELHI	March 9, 1979
SATYA PAL Vs. AMAR SINGH	May 7, 1979
SATYA PAL SAWHNEY Vs. LIFE INSURANCE CORPORATION OF INDIA	July 25, 1979
SETH KEWAL RAM MOOL CHAND ANAND Vs. S N KAPOOR	May 4, 1979
SHAMLAL Vs. OMPERKASH GUPTA	August 9, 1979
SHANKAR VIJAY SAW MILL Vs. UNION OF INDIA	November 13, 1979
SHANTA SABHARWAL Vs. SUSHILA SABHARWAL	February 23, 1979
SHANTI DEVI Vs. STATE	May 2, 1979
SHANTI DEVI Vs. PUSHPAWATI	May 23, 1979
SHANTI DEVI Vs. DELHI ADMINISTRATION	November 23, 1979
SHANTI DEVI Vs. UTTAM PARKASH BANSAL	August 16, 1979
SHASHI BALA Vs. ANIL KUMAR	April 19, 1979
SHEEL UTPAL Vs. HARI CHAND	April 25, 1979
SHER SINGH Vs. UNION OF INDIA	November 15, 1979
SHIV DAYAL Vs. LIBERTY FINANCE PRIVATE LIMITED	November 20, 1979
SHOPS AND COMMERCIAL WORKERS UNION Vs. MANGEMENT OF AYURVEDIC AND UNANI TIBBIA COLLEGE BOARD	July 19, 1979
SHRI CHAMAN LAL SAREEN Vs. SQ. LDR. VED PARKASH	December 12, 1979
SHRI HARI SHANKAR Vs. SHAI DHAN RAJ SHARMA	March 19, 1979
SHRI J. MAHAJAN Vs. SMT. LILA WATI KAPOOR	October 30, 1979
SHRI JAGDISH PARSAD GUPTA Vs. SHRI SURINDER KUMAR AND OTHERS	April 2, 1979
SHRI KRISHAN LAL Vs. AMRIT DEVI	January 25, 1979
SHRI MADAN LAL JAIN AND ANR. Vs. SMT. CHANDRAVATI DEVI	March 15, 1979
SHRI N.K. BHASIN Vs. SHRI PURAN PRAKASH	January 16, 1979
SHRI PYARE LAL SHARMA Vs. NEW DELHI MUNICIPAL COMMITTEE AND OTHERS	October 24, 1979
SHRI R. K. GUPTA Vs. UNION OF INDIA	November 5, 1979
SHRI RISHI PRAKASH Vs. SHRI RAGHBAR DYAL	April 6, 1979
SHRI SUBHASH CHANDER Vs. THE LT. GOVERNOR, DELHI ADMINISTRATION, DELHI	May 2, 1979
SHRI SURENDER NATH ANAND Vs. SHRI KANWAL SINGH AND OTHERS	September 20, 1979
SHRI VIRENDRA PAL Vs. SHRI DALJIT SINGH SANDHU	March 30, 1979
SHRIMTI PREMA JAIN Vs. SUDHIR KUMAR JAIN	April 25, 1979
SIALKOT TRADING COMPANY Vs. ASSISTANT COMMISSIONER OF SALES TAX	November 23, 1979
SIMON CARVES INDIA LIMITED Vs. CENTRAL BOARD OF DIRECT TAXES	March 26, 1979
SIS RAM Vs. UNION OF INDIA	February 15, 1979
SITA RAM TALWAR Vs. JAI DEV SHARMA	July 27, 1979
SMT. LACHHMI DEVI Vs. SHRI AIYA RAM KATYAL	March 9, 1979
SMT. PUSHPA DEVI Vs. SHRI OM PARKASH	May 4, 1979
SMT. SAVITRI DEVI Vs. MUNICIPAL CORPORATION OF DELHI AND OTHERS	May 22, 1979
SMT. VED KUMARI SURI Vs. MRS. ASHA MEHTA	March 22, 1979
SMT. VIDYA WATI Vs. SHRI BHOOP SINGH	January 16, 1979
SOM NATH RAINA Vs. KRIPA RAM BHATEJA	August 10, 1979
STATE BANK Vs. O P GUPTA	March 8, 1979
STATE DELHI ADMINISTRATION Vs. ANIL PURI	May 25, 1979
STATE DELHI ADMINISTRATION Vs. JOGINDER NATH KAPOOR	December 17, 1979
STATE OF HARYANA Vs. J N JOSHI	July 27, 1979
SUBASH CHANDER SEHGAL Vs. SONA ENTERPRISES NEW DELHI	May 25, 1979
SUCHET SINGH Vs. CHANDER BAL	March 6, 1979
SUKHDEV KUMAR Vs. NASIM ANSARI	September 21, 1979
SURAJ PARKASH CHHABRA Vs. SHRI GOBIND RAM	December 7, 1979
SURESH KUMAR Vs. MANAGEMENT OF BAND BOX PRIVATE LIMITED	November 23, 1979
SURINDER KUMAR GOYAL Vs. R N JAVERI	January 9, 1979
SURINDER SINGH Vs. STATE	April 11, 1979
SURINDER SINGH Vs. STATE	August 10, 1979
SURJIT SINGH Vs. STATE	November 8, 1979
SURMDER NATH Vs. HARDIT SINGH	January 12, 1979
SUSHIL ANSAL Vs. UNION OF INDIA	September 27, 1979
SWAM SINGH BHINDRA Vs. SURMDER KAUR	April 30, 1979
SWAMI DHIRENDRA BRAHMACHARI Vs. UNION OF INDIA	January 15, 1979
SWARAN SINGH KANWAR Vs. WEALTH TAX OFFICER	November 5, 1979
SYNTHETIC MOULDERS Vs. SAMPERIT AKTIENGE SELLSCHAFT	October 22, 1979
TRILOK NATH Vs. SARDARI LAL	August 3, 1979
UJJAL SINGH Vs. UNION OF INDIA	March 29, 1979
UNION OF INDIA Vs. V K BAHRI	March 6, 1979
UNION OF INDIA Vs. BHAGWANA	March 7, 1979
UNION OF INDIA Vs. RAMKISHAN	February 23, 1979
UNION OF INDIA Vs. RAM CHANDER	February 6, 1979
UNION OF INDIA Vs. DALMIA DEDRI CEMENT COMPANY LIMITED	May 23, 1979
UNION OF INDIA Vs. S S PRASAD	May 24, 1979
UNION OF INDIA Vs. PUNJAB COLONISING CO	July 10, 1979
UNION OF INDIA Vs. PALAM POTTERIES	May 9, 1979
UNION OF INDIA Vs. MADAN LAL SETHEE	September 26, 1979
UNION OF INDIA Vs. JAGTAR SINGH	September 4, 1979
UNION OF INDIA Vs. S. K. SRIVASTAVA AND OTHERS	July 26, 1979
UNION OF INDIA Vs. RANJIT SINGH GREWAL AND OTHERS	September 26, 1979
UNITED TRADING AND CONSTRUCTION CO Vs. UNION OF INDIA	November 23, 1979
UNIVERSITY OF DELHI Vs. VANDANA GUPTA	October 16, 1979
USHA BHASIN Vs. COMPETENT AUTHORITY	August 30, 1979
UTTAM CHEMICAL UDYOG BALLABHGARH Vs. RISHI LAL GUPTA TRADING AS RISHI SOAP WORKS BALLABHGARH	November 5, 1979
V K GUJRAL Vs. ROLAND BURNY	September 13, 1979
VARINDAR KUMAR MATHUR Vs. INDER NARAIN	May 2, 1979
VASANT MAHADEO WAKANKAR AND ANOTHER Vs. UNION OF INDIA AND ORS.	September 5, 1979
VENKATASWAMI Vs. STATE	April 3, 1979
VICCO LABS Vs. HINDUSTAN RIMMER	January 31, 1979
VICKERS PRIVATE LIMITED Vs. BAIRA MEHTA	September 6, 1979
VIDYA SAGAR Vs. UNION OF INDIA	May 23, 1979
VIJAY Vs. STATE	April 20, 1979
VIJAY KUMAR Vs. STATE	May 14, 1979
VILLAYATI RAM MITTAL Vs. UNION OF INDIA	December 13, 1979
VINOD KUMAR MALHOTRA Vs. S L SEHGAL	May 7, 1979
VIRENDER SINGH Vs. LT GOVERNOR DELHI	December 19, 1979
WAJINDER SINGH Vs. STATE	May 25, 1979
WORLD SCIENCE NEWS Vs. DAS RAJ	July 26, 1979
YOUNGMEN BENEFIT CHIT FUND P. LTD. (IN LIQUIDATION) Vs. JAGDISH PARSHAD GUPTA AND ORS.	March 27, 1979

Year 1979 of HIGH COURT OF DELHI

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