|
A K AHLUWALIA Vs. N KANTA
|
September 29, 1977 |
|
A R JOSHI Vs. STATE BANK OF INDIA
|
February 18, 1977 |
|
A.K. VENKATESH ASSISTANT DIRECTOR Vs. UNION OF INDIA AND ANOTHER
|
August 9, 1977 |
|
ABDUL MAJID Vs. STATE (DELHI ADMINISTRATION), DELHI,
|
May 17, 1977 |
|
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. JAY ENGINEERING WORKS
|
October 24, 1977 |
|
ANAND GUPTA AND ORS. Vs. MUNICIPAL CORPORATION OF DELHI AND STATE
|
February 2, 1977 |
|
ANURADHA ALIAS CHANCHAL KUMARI Vs. SANTOSH NATH KHANNA
|
September 27, 1977 |
|
ATMA RAM Vs. STATE
|
March 24, 1977 |
|
AUDHOGIC KARAMCHARI GROUP HOUSING SOCIETY LIMITED Vs. DELHI DEVELOPMENT AUTHORITY
|
December 20, 1977 |
|
AUTAR SINGH Vs. STATE
|
July 28, 1977 |
|
B B KHANNA AND CO Vs. K N KHANNA
|
May 27, 1977 |
|
B K KHANNA Vs. K N KHANNA
|
July 25, 1977 |
|
B R KUNDRA Vs. MOTION PICTURES ASSOCIATION
|
May 3, 1977 |
|
B.R. KUNDRA AND ORS. Vs. MOTION PICTURES ASSOCIATION AND ORS. (NO. 2)
|
November 1, 1977 |
|
BAHADUR SINGH JAIN Vs. RAM SUNDER
|
February 21, 1977 |
|
BALCHAND CHORARIA Vs. UNION OF INDIA
|
August 12, 1977 |
|
BANARSI DAS Vs. STATE
|
March 8, 1977 |
|
BANYAN BAI Vs. SOHAN LAL BEHL
|
February 9, 1977 |
|
BEJOLI ROY CHOWDHRY Vs. AMAR KUMAR
|
March 14, 1977 |
|
BHAGWANTI Vs. SHIV DEI
|
April 15, 1977 |
|
BHARAT SINGH Vs. SHEO PARSHAD GIANI RAM
|
April 25, 1977 |
|
BHIKU RAM JAIN Vs. MUNICIPAL CORPORATION OF DELHI
|
February 9, 1977 |
|
BHIKU RAM JAIN AND ORS. Vs. MUNICIPAL CORPORATION OF DELHI AND ORS.
|
March 25, 1977 |
|
CANTEEN EMPLOYEES OF THE CENTRAL ORDNANCE DEPOT Vs. CENTRAL GOVT
|
May 27, 1977 |
|
CENTRAL BANK OF INDIA Vs. CURRENT TRANSPORT FINANCE PRIVATE LIMITED
|
May 5, 1977 |
|
CENTURY TRADERS Vs. ROSHANLAL DUGGAR AND COMPANY
|
April 27, 1977 |
|
CHANDER BHAN SHARMA Vs. DELHI ADMINISTRATION
|
March 10, 1977 |
|
CHANDU LAL Vs. MUNICIPAL CORPORATION OF DELHI
|
November 9, 1977 |
|
CHHOTEY Vs. MOHAMMAD YASIN
|
August 1, 1977 |
|
CHUNI LAL Vs. SUKH DEVI
|
March 14, 1977 |
|
COL. SIR BATA SINGH Vs. MUNICIPAL CORPORATION OF DELHI
|
May 2, 1977 |
|
COMMISSIONER OF INCOME TAX Vs. MEMO DEVI
|
May 13, 1977 |
|
D R MALHOTRA Vs. INDIAN ALUMINIUM CABLES
|
November 8, 1977 |
|
DELHI CLOTH AND GENERAL MILLS COMPANY LIMITED Vs. T S BHATIA
|
February 18, 1977 |
|
DELHI DEVELOPMENT AUTHORITY Vs. BAWA RAGHBIR SINGH
|
August 24, 1977 |
|
DELHI TRANSPORT CORPORATION Vs. SURENDRA KUMAR
|
September 30, 1977 |
|
DELHI TRANSPORT CORPORATION Vs. D D GUPTA
|
May 17, 1977 |
|
DEVENDRA KUMAR SHUKLA Vs. UNION OF INDIA
|
July 29, 1977 |
|
DEVI SINGH Vs. CHAMAN LAL ITORORA
|
July 12, 1977 |
|
DILBAR AHMED Vs. STATE
|
February 3, 1977 |
|
DIMPLES PRIVATE LIMITED Vs. REGISTRAR OF COMPANIES
|
March 10, 1977 |
|
DIN DAYAL AND OTHERS Vs. STATE AND OTHERS
|
April 28, 1977 |
|
DOCTOR PESI EDULJEE MEHTA Vs. ADDITIONAL DISTRICT MAGISTRATE
|
August 24, 1977 |
|
DR. BHARAT RAM AND OTHERS Vs. M.C.D. AND OTHERS
|
March 25, 1977 |
|
EKNATH LAXMAN CHOUDHARY Vs. SUPERINTENDENT CENTRAL JAIL
|
October 11, 1977 |
|
FARIDABAD COLD STORAGE Vs. OFFICIAL LIQUIDATOR
|
December 2, 1977 |
|
FORASOL Vs. OIL AND NATURAL GAS COMMISSION
|
July 27, 1977 |
|
G D LYER Vs. STATE
|
October 17, 1977 |
|
GANDHI HARIJAN UCCHAR MADHYAMIK VIDYALAY Vs. DIRECTOR OF EDUCATION DELHI ADMINISTRATION DELHI
|
May 17, 1977 |
|
GANGA RAM Vs. MOHAMMAD USMAN
|
November 3, 1977 |
|
GIRDHARILAL GUPTA Vs. K GIAN CHAND JAIN AND CO
|
December 22, 1977 |
|
GLOBE SUPER PARTS Vs. PARAMOUNT ELECTRICALS
|
December 23, 1977 |
|
GOPAL DASS Vs. STATE
|
October 10, 1977 |
|
GOPI SHYAM Vs. UNION OF INDIA
|
December 23, 1977 |
|
GREYSHAM AND CO Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
August 16, 1977 |
|
GURU DAYAL PERSHAD Vs. UNION OF INDIA
|
December 23, 1977 |
|
H P SHRIVASTAVA Vs. RAM SAROOP
|
April 22, 1977 |
|
HANUMAN PERSHAD Vs. CHUNI ALIAS CHUNI LAL
|
August 25, 1977 |
|
HARBANS LAL Vs. MUNICIPAL CORPORATION OF DELHI AND STATE
|
May 4, 1977 |
|
HARBANS SINGH Vs. SHANTI DEVI
|
September 15, 1977 |
|
HARI CHAND AND RAJ PAL Vs. STATE
|
March 24, 1977 |
|
HARI KISHEN Vs. STATE
|
January 21, 1977 |
|
HARWARI LAL VERMA Vs. ESTATE OFFICER
|
April 12, 1977 |
|
HEERO BIBI Vs. UNION OF INDIA
|
November 2, 1977 |
|
HINDUSTAN EMBROIDERY MILL Vs. HEMLA E MILL
|
December 19, 1977 |
|
HOSHIAR SINGH Vs. STATE AND ANOTHER
|
March 28, 1977 |
|
I D GARG Vs. UNION OF INDIA
|
August 19, 1977 |
|
IMPEX CHEMICLES AND AGENCIES PRIVATE LTD Vs. LEELA G KANUGA
|
May 19, 1977 |
|
INDER SINGH Vs. STATE
|
December 16, 1977 |
|
INDIAN OXYGEN LTD Vs. INDUSTRIAL TRIBUNAL
|
May 18, 1977 |
|
INVEST IMPORT Vs. WATKING MAYOR AND COMPANY
|
December 9, 1977 |
|
J P GUPTA Vs. MUNICIPAL CORPORATION OF DELHI
|
September 28, 1977 |
|
J.L. MAMTANI Vs. INDIAN INSTITUTE OF TECHNOLOGY, DELHI AND ANOTHER
|
May 5, 1977 |
|
JAGTJIT DISTILLING AND ALLIED INDUSTRIES Vs. BHARAT NIDHI LIMITED
|
October 5, 1977 |
|
JAIMAL SINGH MAKIN Vs. OFFICIAL LIQUIDATOR OF MAJESTIC FINANCIERS PRIVATE LIMITED
|
December 2, 1977 |
|
JARNAIL SINGH AND OTHERS Vs. M.C.D. AND ANOTHER
|
April 29, 1977 |
|
JITENDAR SINGH VERMA Vs. MANMOHANLAL
|
August 22, 1977 |
|
JUGMUG ELECTRIC AND RADIO CO Vs. TELERAD PRIVATE LIMITED
|
October 25, 1977 |
|
K C GEHANI Vs. PARVATI DEVI
|
August 22, 1977 |
|
K K SARIN Vs. MEENAKSHI DATTA GHOSH
|
July 28, 1977 |
|
K R TAHILIANI Vs. UNION OF INDIA
|
May 23, 1977 |
|
K. K. PASRICHA Vs. CHAMAN LAL GHEI
|
March 25, 1977 |
|
KAHAN CHAND MAKAN Vs. B S BHAMBRI
|
April 4, 1977 |
|
KALYAN SINGH Vs. J P GUPTA
|
February 19, 1977 |
|
KAMAL KISHORE CHOPRA Vs. O P DWEDI
|
April 15, 1977 |
|
KANTA GOEL Vs. B P PATHAK
|
January 21, 1977 |
|
KANWALJIT SINGH Vs. STATE TRANSPORT APPELLATE TRIBUNAL DELHI
|
September 1, 1977 |
|
KANWAR SAIN CHIB Vs. MINICIPAL CORPORATION OF DELHI
|
January 10, 1977 |
|
KARAM CHAND FOOD INSPECTOR Vs. STATE AND ANOTHER
|
April 15, 1977 |
|
KRISHAN BHARDWAJ Vs. MANOHAR LAL GUPTA
|
May 18, 1977 |
|
KRISHNA DEVI Vs. PARMESHWARI DEVI
|
July 11, 1977 |
|
L BANSI DHAR AND SONS Vs. COMMISSIONER OF INCOME TAX
|
July 15, 1977 |
|
LAL CHAND Vs. MUNICIPAL CORPORATION OF DELHI AND ANR.
|
March 14, 1977 |
|
LALA RAM Vs. MUNICIPAL CORPORATION OF DELHI
|
March 8, 1977 |
|
M.C.D Vs. MEMBER SINGH
|
November 17, 1977 |
|
M.C.D Vs. AMAR LAL
|
November 30, 1977 |
|
M.C.D. Vs. GANGA RAM
|
November 24, 1977 |
|
M.C.D. Vs. N.C. RAJAN
|
December 1, 1977 |
|
M.C.D. Vs. SHRI OM PARKASH AND ANOTHER
|
November 23, 1977 |
|
M.C.D. Vs. GURDIAL CHANDER RAI AND OTHERS
|
October 4, 1977 |
|
M.C.D. Vs. BABU LAL
|
November 29, 1977 |
|
M.C.D. Vs. TARJEET SINGH
|
April 1, 1977 |
|
M/S SHEO CHAND RAI RAM PARTAP Vs. SHRI JAGDISH PRASAD SRIVASTAVA (DECEASED) REPRESENTED BY HIS LEGAL REPRESENTATIVES
|
August 23, 1977 |
|
M/S VIRAJ LAL MANI LAL AND CO. Vs. SHRI SATISH SWARUP GUPTA
|
August 22, 1977 |
|
MADAN GOPAL Vs. M.C.D.
|
March 21, 1977 |
|
MADAN MOHAN GUPTA, FOOD INSPECTOR Vs. STATE AND ANOTHER
|
April 15, 1977 |
|
MAHABIR PARSHAD Vs. V K DUGGAL
|
July 21, 1977 |
|
MAHABIR PERSHAD Vs. MUNICIPAL CORPORATION OF DELHI
|
January 5, 1977 |
|
MAHADEO PRASAD Vs. NEW DELHI MUNICIPAL COMMITTEE AND ORS.
|
May 18, 1977 |
|
MAHANT PURUSHOTTAM DASS Vs. HAR NARAIN
|
October 24, 1977 |
|
MAN MOHAN TULI Vs. UNION OF INDIA
|
January 27, 1977 |
|
MANOHAR SINGH Vs. MUNICIPAL CORPORATION OF DELHI
|
September 29, 1977 |
|
MATHUR AVIATION Vs. LT GOVERNOR
|
February 10, 1977 |
|
MEHTA TEJA SINGH AND CO Vs. UNION OF INDIA
|
February 9, 1977 |
|
MISRI DEVI Vs. COLLECTOR OF DELHI
|
January 21, 1977 |
|
MODEL PRESS PRIVATE LIMITED Vs. DELHI MUNICIPAL CORPORATION
|
February 15, 1977 |
|
MODERN NEON SIGNS Vs. UNION OF INDIA
|
August 25, 1977 |
|
MOHAN LAL GOELA Vs. SIRI KISHAN
|
October 8, 1977 |
|
MOHINDER SINGH GILL Vs. CHIEF ELECTION COMMISSIONER
|
April 25, 1977 |
|
MOTI LAL Vs. MANJIT SINGH
|
July 19, 1977 |
|
MUKHTIAR AHMED Vs. MASHA ALLAH BEGUM
|
May 12, 1977 |
|
MUNI LAL VOHRA Vs. DELHI MUNICIPAL CORPORATION
|
October 24, 1977 |
|
MUNICIPAL CORPORATION OF DELHI Vs. J B BOTTLING COMPANY PRIVATE LIMITED
|
November 9, 1977 |
|
MUNICIPAL CORPORATION OF DELHI Vs. S N GUPTA
|
May 12, 1977 |
|
MUNICIPAL CORPORATION OF DELHI Vs. MANSA DEVI
|
December 13, 1977 |
|
MUNICIPAL CORPORATION OF DELHI Vs. RAJINDER PRASAD
|
February 14, 1977 |
|
MUNICIPAL CORPORATION OF DELHI Vs. GURDIAL CHANDER AND OTHERS
|
February 10, 1977 |
|
MUNICIPAL CORPORATION OF DELHI Vs. LAXMI NARAIN TANDON AND ANR.
|
February 2, 1977 |
|
MUNICIPAL CORPORATION OF DELHI Vs. KRISHAN LAL
|
February 7, 1977 |
|
MUNICIPAL CORPORATION OF DELHI Vs. DEEP CHAND AND THE STATE
|
April 12, 1977 |
|
MUNICIPAL CORPORATION OF DELHI Vs. KHURANA STORES AND ANOTHER
|
May 25, 1977 |
|
MUNICIPAL CORPORATION OF DELHI Vs. CHARANJIT LAL
|
December 1, 1977 |
|
MUNICIPAL CORPORATION OF DELHI Vs. ASHOK KUMAR AND ANOTHER
|
December 23, 1977 |
|
N S JAIN Vs. STATE
|
September 29, 1977 |
|
N.D.M.C. Vs. RAM LAL AND OTHERS
|
April 5, 1977 |
|
NAND KISHORE SHARMA Vs. UNION OF INDIA
|
January 28, 1977 |
|
NARANG OVERSES PRIVATE LIMITED Vs. MEHAR CHAND
|
March 15, 1977 |
|
NATIONAL AND GRINDLAY BANK Vs. RADIO ELECTONICS CORPORATION PRIVATE LIMITED
|
November 3, 1977 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. UNION OF INDIA
|
August 24, 1977 |
|
NEW BANK OF INDIA LIMITED Vs. UNION OF INDIA
|
September 1, 1977 |
|
NIRMALA Vs. VASDEV PARDASANI
|
August 9, 1977 |
|
OFFICAL LIQUIDATOR OF SECURITY AND FINANCE PRIVATE LIMITED Vs. PUSHPAWATI PURI
|
April 25, 1977 |
|
OFFICIAL LIQUIDATOR, MILAN CHIT FUND & FINANCE P. LTD. Vs. JOGINDER SINGH KOHLI AND ORS.
|
April 19, 1977 |
|
OLRITE AGENCIES PRIVATE LIMITED NEW DELHI Vs. PRESIDING OFFICER, NEW DELHI
|
May 20, 1977 |
|
OM OIL AND OILSEEDS EXCHANGE LIMITED Vs. UNION OF INDIA
|
January 19, 1977 |
|
OM PARKASH AND OTHERS Vs. MUNICIPAL CORPORATION OF DELHI AND STATE
|
April 19, 1977 |
|
OM PARKASH NARANG Vs. PRABHA NARANG
|
November 17, 1977 |
|
OM PRAKASH KHAITAN Vs. KESHARIYA INVESTMENT LIMITED
|
March 1, 1977 |
|
PADAM CHAND JAIN Vs. STATE
|
August 26, 1977 |
|
PRABHU DAYAL LAXMI NARAIN Vs. UNION OF INDIA
|
December 23, 1977 |
|
PREMLATA AGARWAL Vs. RATHI ISPAT LTD
|
November 24, 1977 |
|
PUNJAB CLOTH STORE Vs. COMMISSIONER OF INCOME TAX
|
December 9, 1977 |
|
PUNJAB NATIONAL BANK Vs. DURGA DEVI
|
August 25, 1977 |
|
R C ABROL AND COMPANY PRIVATE LIMITED Vs. A R CHADHA AND COMPANY
|
December 2, 1977 |
|
R C SHARMA Vs. UNION OF INDIA
|
April 18, 1977 |
|
R P CONDUIT MFG CO Vs. UNION OF INDIA
|
November 2, 1977 |
|
RAGHBIR SINGH Vs. BUDH SINGH
|
August 11, 1977 |
|
RAIL CHAND Vs. ALAL CHAND
|
May 27, 1977 |
|
RAJ HANS PRESS Vs. LABOUR COURT
|
March 28, 1977 |
|
RAJ PARKASH Vs. MANGAT RAM CHOWDHRY
|
March 25, 1977 |
|
RAJ PRAKASH VARSHNEY Vs. ADDL DISTRICT MAGISTRATE NEW DELHI
|
August 5, 1977 |
|
RAJDOOT HOTEL Vs. STATE
|
March 25, 1977 |
|
RAM AVTAR Vs. MUNICIPAL CORPORATION OF DELHI
|
April 19, 1977 |
|
RAM CHAND AGHI Vs. NEW DELHI MUNICIPAL COMMITTEE AND OTHERS
|
April 20, 1977 |
|
RAM KISHAN Vs. STATE
|
October 20, 1977 |
|
RAM MURTI Vs. ANIL SASHI GORE
|
July 21, 1977 |
|
RAM NARAIN KHANNA Vs. S ISHAR SINGH
|
April 20, 1977 |
|
RAM PIARI Vs. UNION OF INDIA
|
October 18, 1977 |
|
RAM PYARE LAL Vs. OM PARKASH
|
January 14, 1977 |
|
RAM RATTAN BHARTIA Vs. FOOD CORPORATION OF INDIA
|
October 26, 1977 |
|
RAMJAS FOUNDATION Vs. UNION OF INDIA
|
March 21, 1977 |
|
RATAN LAL Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
May 5, 1977 |
|
RAZA SUGAR COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
|
May 27, 1977 |
|
REFUGEES CO OPERATIVE HOUSING SOCIETY LIMITED Vs. HARBANS SINGH BHASIN
|
May 19, 1977 |
|
ROOP LAL MAKKAR Vs. THAKUR JAGDISH SINGH
|
October 26, 1977 |
|
ROSHAN LAL SINGHANIA Vs. MUNICIPAL CORPORATION OF DELHI
|
November 18, 1977 |
|
S B LALL Vs. REGISTRAR OF CO OPERATIVE SOCIETIES NEW DELHI
|
March 30, 1977 |
|
S JAGAT SINGH Vs. UNION OF INDIA
|
September 29, 1977 |
|
S P SOOD Vs. REGISTRAR OF COMPANIES DELHI
|
March 10, 1977 |
|
S S BHAGAT Vs. N S AHLUWALIA
|
April 4, 1977 |
|
S S MAKHIJANI Vs. V K JOTWANI
|
February 15, 1977 |
|
SADIQ Vs. UNION OF INDIA
|
October 4, 1977 |
|
SAEEDAN Vs. JWALA PERSHAD
|
April 11, 1977 |
|
SAIYAD MUSHTAQ ALI KHAN Vs. NATIONAL FIRE AND GENERAL INSURANCE COMPANY LIMITED
|
February 24, 1977 |
|
SALIM AND CO Vs. MUNICIPAL CORPORATION OF DELHI
|
February 2, 1977 |
|
SALWAN CONSTRUCTION CO Vs. UNION OF INDIA
|
May 10, 1977 |
|
SAVITRI DEVI Vs. PURANCHAND
|
July 11, 1977 |
|
SH. O. P. GUPTA Vs. MUNICIPAL CORPORATION OF DELHI AND OTHERS
|
August 11, 1977 |
|
SHANKAR HOUSING CORPORATION Vs. M DEVI
|
December 2, 1977 |
|
SHEOCHAND RAM PRASAD Vs. SAVITRI DEVI
|
August 23, 1977 |
|
SHRI HAR PARKASH EX Vs. UNION OF INDIA AND ANOTHER
|
March 24, 1977 |
|
SHRI MADAN LAL Vs. SHRI HUKAM CHAND AND ORS.
|
August 19, 1977 |
|
SHRI NARESH KUMAR Vs. DELHI TRANSPORT CORPORATION AND OTHERS
|
November 2, 1977 |
|
SHRI OM PARKASH AND ANR. Vs. SHRI BISHAN LAL
|
April 22, 1977 |
|
SHRI RAM SARAN Vs. M/S GAIN CHAND KEDAR NATH
|
July 29, 1977 |
|
SHRI RAM SARUP Vs. SHRI SULTAN SINGH
|
April 25, 1977 |
|
SHRI S.G. GUPTA Vs. UNION OF INDIA AND OTHERS
|
August 8, 1977 |
|
SHRI SATYA NARAIN Vs. SMT. VIDYA WATI
|
May 4, 1977 |
|
SHRI VIRENDRA PAL Vs. SRI DALJIT SINGH SANDHU
|
September 14, 1977 |
|
SHUSHIL KUMAR DANG Vs. PREM KUMAR DANG
|
February 11, 1977 |
|
SHYAM SUNDER GAUTAM Vs. BIMLA KUMARI GAUTAM
|
January 14, 1977 |
|
SIALKOT INDUSTRIAL CORPORATION Vs. UNION OF INDIA
|
September 27, 1977 |
|
SIS RAM Vs. STATE AND M.C.D
|
December 5, 1977 |
|
SMT. SAOOMI PREETI VALENTINE Vs. MR. BRUCE VALENTINE
|
April 14, 1977 |
|
SMT. SHANTI DEVI Vs. SHRI RATTAN LAL
|
August 29, 1977 |
|
SMT. SUSHIL MALHOTRA Vs. CAPT. SATYA PAL MALHOTRA
|
April 14, 1977 |
|
SRI KRISHNA PARSHAD AND ORS. Vs. REGISTRAR OF COMPANIES
|
November 17, 1977 |
|
SRI RAM AND ANOTHER Vs. M.C.D. AND ANOTHER
|
January 19, 1977 |
|
SRINIWAS GOYAL AND OTHERS Vs. M.C.D. AND STATE
|
May 12, 1977 |
|
STATE BANK OF INDIA Vs. HARNAM SINGH
|
October 14, 1977 |
|
STATE DELHI ADMINISTRATION Vs. GURCHARAN SINGH
|
September 19, 1977 |
|
SUDARSHAN TALKIES DEL PRIVATE LIMITED Vs. CHIEF CONTROLLING REVENUE AUTHOTITY
|
November 16, 1977 |
|
SUDERSHAN TALKIES DELHI PRIVATE LIMITED Vs. COLLECTOR OF STAMPS
|
November 16, 1977 |
|
SULEMAN ALIAS KALLU AND BABUDIN Vs. STATE
|
September 14, 1977 |
|
SUMAN KANODIA Vs. UNION OF INDIA AND OTHERS
|
April 26, 1977 |
|
SUMER CHAND Vs. MUNICIPAL CORPORATION OF DELHI AND ANR.
|
May 26, 1977 |
|
SUMITRA DEVI Vs. SWARAN SINGH
|
March 11, 1977 |
|
SUNDER LAL Vs. JEET SINGH
|
May 24, 1977 |
|
SURENDER KUMAR Vs. STATE AND ANOTHER
|
March 28, 1977 |
|
SURESH VASUDEVA Vs. STATE
|
September 5, 1977 |
|
SWAMI GANESH DASS JI UDASIN Vs. CHIEF SETTLEMENT COMMISSIONER
|
March 22, 1977 |
|
TAQWEEN RAZA Vs. STATE
|
August 18, 1977 |
|
TARA CHAND Vs. GANGA RAM
|
March 10, 1977 |
|
TEJ PAL Vs. STATE
|
April 12, 1977 |
|
TRIKHA RAM VED PARKASH Vs. UNION OF INDIA
|
January 28, 1977 |
|
UDHAM DADHWANI Vs. UNION PUBLIC SERVCE COMMISSIONS
|
September 29, 1977 |
|
UNION OF INDIA Vs. D K GUPTA OF SUDHIR BROS
|
September 28, 1977 |
|
UNION OF INDIA Vs. MOHAMMAD AHMED
|
July 27, 1977 |
|
UNION OF INDIA Vs. BHARAT ENGINEERING CORPORATION
|
April 20, 1977 |
|
UNION OF INDIA Vs. HARBANS LAL JAIN
|
April 26, 1977 |
|
UNION OF INDIA Vs. H S PARASHAR
|
December 9, 1977 |
|
UNION OF INDIA Vs. AMRIK SINGH AND OTHERS
|
March 30, 1977 |
|
V C SHUKLA SANJAY GANDHI Vs. STATE
|
August 25, 1977 |
|
V K AGGARWAL Vs. UNIVERSITY OF DELHI
|
March 8, 1977 |
|
VISHAL BUILDERS PRIVATE LIMITED Vs. DELHI DEVELOPMENT AUTHORITY
|
March 23, 1977 |
|
WAZIR CHAND Vs. NARAIN DEVI
|
May 25, 1977 |
|
YOGESH SHARMA Vs. DEVI DAYAL
|
April 12, 1977 |
|
ZUMARD UL NISA Vs. CUSTODIAN OF EVACUEE PROPERTY
|
February 9, 1977 |
LOGIN