|
A K CHANDRA Vs. MUNICIPAL CORPORATION OF DELHI
|
March 23, 1976 |
|
ABDUL HAMID Vs. NUR MOHD
|
April 21, 1976 |
|
ADHIKARLA ANANDA RAO Vs. S GURMEL SINGH
|
December 14, 1976 |
|
AFTAB AHMAD Vs. NASIRUDDIN
|
February 13, 1976 |
|
ALI HASAN Vs. LT GOVERNOR
|
January 30, 1976 |
|
AMARJIT SINGH Vs. D D GUPTA
|
August 17, 1976 |
|
AMBA MOTORS AGENCIES PVT LIMITED Vs. REGISTRAR OF COMPANIES
|
October 18, 1976 |
|
ANAND FINANCE PRIVATE LIMITED Vs. RAM LAL ANAND
|
August 3, 1976 |
|
ANGLO DUTCH COLOUR AND VARNISH WORKS PRIVATE LIMITED Vs. INDIA TRADING HOUSE
|
April 8, 1976 |
|
ANGOORI DEVI Vs. CHAMELI DEVI
|
July 16, 1976 |
|
ANIL GUPTA Vs. SANT RAM DHUPER AND CO
|
September 3, 1976 |
|
ANIL KUMAR CHANANA Vs. UNION OF INDIA
|
July 23, 1976 |
|
ANSAL PROPERTIES AND INDUSTRIES LIMITED Vs. IN RE:
|
December 16, 1976 |
|
ARTI SINGH Vs. KANWAR PAL SINGH
|
February 27, 1976 |
|
ASSAM SILLIMANITE LIMITED Vs. UNION OF INDIA
|
November 29, 1976 |
|
ASSOCIATED TRADERS AND ENGINEERS PRIVATE LIMITED Vs. BIR SINGH
|
March 1, 1976 |
|
ATTAR SINGH Vs. STATE OF DELHI AND M.C.D.
|
December 13, 1976 |
|
AVTAR SINGH Vs. DELHI ADMINISTRATION
|
May 25, 1976 |
|
BADRI DASS Vs. MAHABIR PERSHAD
|
August 16, 1976 |
|
BAL KISHAN Vs. STATE
|
May 20, 1976 |
|
BAL KISHAN DASS AND SONS Vs. COMMISSIONER OF INCOME TAX
|
February 18, 1976 |
|
BANSI DHAR Vs. UNION OF INDIA
|
December 24, 1976 |
|
BHAGAT RAJA OF BOMBAY Vs. UNION OF INDIA
|
August 17, 1976 |
|
BHAGWAN SARUP Vs. MUNICIPAL CORPORATION OF DELHI
|
December 13, 1976 |
|
BHOLA NATH Vs. STATE,
|
January 28, 1976 |
|
BIRLA COTTON SPINNING AND WEAVING MILLS LIMITED Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
March 26, 1976 |
|
BLUE STAR LIMITED Vs. N R SHARMA
|
May 25, 1976 |
|
BRIGHTO AUTO INDUSTRIES Vs. B CHAWLA AND SONS
|
March 24, 1976 |
|
BRIGHTO AUTO INDUSTRIES Vs. RAJ CHAWLA
|
December 24, 1976 |
|
BRIJBHUSHAN DECD Vs. DELHI ADMINISTRATION
|
October 8, 1976 |
|
C L SETH Vs. DEVKI NANDAN
|
December 24, 1976 |
|
C P SINGH AND CO Vs. NEW DELHI MUNICIPAL COMMITTEE
|
December 17, 1976 |
|
CAPITAL CHIT FUND PVT. LTD. AND ANR. Vs. OFFICIAL LIQUIDATOR
|
March 22, 1976 |
|
CHAMAN LAL Vs. MOHAN LAL
|
November 24, 1976 |
|
CHATTAR SINGH Vs. BANARSI LAL
|
February 27, 1976 |
|
CHAUDHRY METAL INDUSTRIES PRIVATE LIMITED Vs. STATE
|
May 10, 1976 |
|
CHIRANJI LAL RAMJI DAS Vs. INCOME TAX OFFICER
|
August 24, 1976 |
|
CHITRA LEKHA Vs. RANJIT RAI
|
July 30, 1976 |
|
COMMISSIONER OF INCOME TAX Vs. ASHOKA INVESTMENT CO
|
March 30, 1976 |
|
COMMISSIONER OF INCOME TAX, DELHI-I, CENTRAL REVENUE BUILDING, NEW DELHI-I Vs. S. DALJIT SINGH, 10, REGAL BUILDING, CONNAUGHT CIRCUS, NEW DELHI-I.
|
March 30, 1976 |
|
D.S. WADHWA Vs. UNION OF INDIA AND OTHERS
|
July 14, 1976 |
|
DAULAT RAM DHARAM BIR Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
August 27, 1976 |
|
DAYA CHAND Vs. STATE AND UNION OF INDIA
|
April 30, 1976 |
|
DAYA SINGH Vs. BHAGWAN SINGH
|
April 29, 1976 |
|
DELHI CLOTH AND GENERAL MILLS COMPANY LIMITED Vs. UNION OF INDIA
|
April 23, 1976 |
|
DELHI CLOTH AND GENERAL MILLS COMPANY LIMITED Vs. UNION OF INDIA
|
February 5, 1976 |
|
DELHI FINANCIAL CORPORATION Vs. RAM PERSHAD
|
December 6, 1976 |
|
DELHI IRON AND STEEL STOCKISTS ASSN Vs. REGIONAL P F COMMISSIONER
|
October 11, 1976 |
|
DELHI TRANSPORT CORPORATION Vs. SURINDER KUMAR
|
February 11, 1976 |
|
DEV DUTT BHAGLAL Vs. UNION OF INDIA AND OTHERS
|
April 26, 1976 |
|
DEVI DAYAL TEXTILE CO Vs. NAND LAL
|
May 4, 1976 |
|
DIAMOND ELECTRONICS Vs. REGIONAL PROVIDENT FUND COMMUNICTION
|
September 1, 1976 |
|
ESSO STANDARD EASTERN INC COMPANY Vs. WEARWELL CYCLE COMPANY
|
October 29, 1976 |
|
FATEH SINGH Vs. HUKAM CHAND
|
December 24, 1976 |
|
GANGA PERSHAD Vs. MUNICIPAL CORPORATION OF DELHI
|
August 24, 1976 |
|
GANGA PERSHAD Vs. MUNICIPAL CORPORATION OF DELHI
|
August 23, 1976 |
|
GANGA PRASAD SHARMA Vs. DELHI HIGH COURT AND OTHERS
|
May 3, 1976 |
|
GANJA DEVI Vs. PURSHOTAM GIRI
|
February 2, 1976 |
|
GEM PLASTIC INDUSTRIES Vs. UNION OF INDIA
|
May 5, 1976 |
|
GENERAL MANAGER DELHI TRANSPORT UNDERTAKING NEW DELHI Vs. BALKRISHAN
|
May 4, 1976 |
|
GOBIND SUGAR MILLS LIMITED Vs. SUGARCANE ADDITIONAL PRICE FIXATION AUTHORITY
|
November 18, 1976 |
|
GOPI CHAND Vs. BISHAMBER NATH
|
September 13, 1976 |
|
GULAB Vs. RAM KRISHAN DASS
|
April 15, 1976 |
|
GUR DAYAL SINGH Vs. STATE
|
May 14, 1976 |
|
GYASI RAM Vs. STATE AND ANR.
|
December 7, 1976 |
|
H H NAWAB MIRZA YAVAR KHAN Vs. ANAND FINANCE PRIVATE LIMITED
|
July 28, 1976 |
|
HANS RAJ Vs. STATE
|
April 19, 1976 |
|
HANS RAJ KALRA Vs. KISHAN LAL KALRA
|
August 2, 1976 |
|
HARBANS LAL DECD Vs. SALES TAX OFFICER
|
November 17, 1976 |
|
HARBHAJAN SINGH Vs. P N CHOPRA
|
November 23, 1976 |
|
HARI CHAND GUPTA Vs. UNION OF INDIA
|
October 13, 1976 |
|
HARI KISHAN Vs. STATE AND M.C.D.
|
December 20, 1976 |
|
HARI RAM Vs. STATE
|
October 22, 1976 |
|
HARISH CHAND SRIVASTAVA Vs. STATE
|
December 7, 1976 |
|
HARVANSH KUMARI Vs. J P SEHGAL
|
March 31, 1976 |
|
HAZARI LAL SHARMA Vs. BIRLA COTTON AND SPINNING WEAVING MILLS
|
February 11, 1976 |
|
HET RAM Vs. STATE
|
January 30, 1976 |
|
HIND LAMPS LIMITED Vs. UNION OF INDIA
|
September 15, 1976 |
|
HINDUSTAN PETROLEUM CORPORATION LIMITED Vs. WEARWELL CYCLES CO INDIA LIMITED
|
October 29, 1976 |
|
HIRA LAL Vs. AMARJIT SINGH
|
October 29, 1976 |
|
HOSHIAR SINGH Vs. RAM DEV
|
March 5, 1976 |
|
INCOME TAX OFFICER Vs. CHIRANJI LAL RAMJI DAS
|
January 28, 1976 |
|
INDER CHAND Vs. ARYA PRATINIDHI SABHA
|
April 22, 1976 |
|
IQBAL SINGH Vs. STATE
|
September 10, 1976 |
|
JAGDISH LAL Vs. M E PERIERA
|
March 9, 1976 |
|
JAGDISH PRASAD Vs. STATE
|
November 30, 1976 |
|
JAIPAL SINGH Vs. TANWAR FINANCE PRIVATE LIMITED
|
January 21, 1976 |
|
JAMILA KHATOON Vs. SADUL UL NISA
|
July 16, 1976 |
|
JANARDHAN SRIVASTAVA Vs. DARYAO PERSHAD
|
September 7, 1976 |
|
JANKI DEVI Vs. SALES TAX OFFICER WARD NO VIII NEW DELHI
|
November 17, 1976 |
|
JITEN AND COMPANY Vs. SALES TAX OFFICER
|
December 1, 1976 |
|
JIWAT BAI AND SONS Vs. G C BATRA
|
February 3, 1976 |
|
JOGINDER LAL SAWHNEY Vs. UNION OF INDIA
|
November 5, 1976 |
|
JUGMUG ELECTRIC AND RADIO CO Vs. TELERAD PRIVATE LIMITED
|
October 19, 1976 |
|
K B HIRALAL AND SONS Vs. KUMAR INDUSTRIES
|
October 15, 1976 |
|
K K MATHAI Vs. MATER DEI SCHOOL
|
August 23, 1976 |
|
K P JAIN Vs. S K GUPTA
|
July 16, 1976 |
|
K R K TALWAR Vs. UNION OF INDIA
|
November 24, 1976 |
|
K S BANSAL Vs. INDIAN AIRLINES
|
August 10, 1976 |
|
K.C. KAPOOR Vs. STATE
|
January 19, 1976 |
|
KALI RAM Vs. RAM RATAN
|
May 26, 1976 |
|
KANHIYA LAL BANSAL Vs. RAJ NATH SHARMA
|
February 22, 1976 |
|
KASHMIRA SINGH AND CO Vs. UNION OF INDIA
|
August 19, 1976 |
|
KASTURI LAL Vs. SHIV CHARAN DAS MATHUR
|
February 27, 1976 |
|
KELPUNJ ENTERPRISES Vs. UNION OF INDIA
|
May 28, 1976 |
|
KEWAL KRISHAN MAYOR Vs. KAILASH CHAND MAYOR
|
May 27, 1976 |
|
KEWAL SINGH Vs. K N BOSE
|
December 20, 1976 |
|
KIRPA RAM Vs. ISHWAR DASS
|
April 20, 1976 |
|
KISHAN CHAND Vs. UNION OF INDIA
|
January 20, 1976 |
|
KISHAN DASS TALWAR Vs. ADESHWAR LAL JAIN
|
March 25, 1976 |
|
KRISHAN LAL GUPTA Vs. DUJODWALA INDUSTRIES
|
February 19, 1976 |
|
KRISHAN MURARI LAL KAPUR Vs. PRESIDING OFFICER ADDITIONAL LABOUR COURT
|
April 26, 1976 |
|
KULDIP CHAND SHARMA Vs. GEETA SHARMA
|
February 25, 1976 |
|
LACHHMANDAS BIHARILAL Vs. BHAGWAN DASS
|
October 14, 1976 |
|
LACHMAN DAS Vs. INDIAN EXPRESS NEWSPAPERS (BOMBAY) PVT LTD
|
October 8, 1976 |
|
LACHMAN SINGH Vs. STATESMAN LIMITED
|
September 24, 1976 |
|
LAL BEHARI TEWARI Vs. STATE
|
May 25, 1976 |
|
LT COL M M LAL Vs. BALBIR SINGH
|
October 7, 1976 |
|
LT. GOVERNOR OF DELHI AND ANOTHER Vs. DALIP SINGH
|
January 9, 1976 |
|
M NAZIR AHMED Vs. UNION OF INDIA
|
April 22, 1976 |
|
M/S JAG RAM NATHU RAM Vs. SH. SURINDER KUMAR
|
April 28, 1976 |
|
MADAN GOPAL Vs. STATE
|
February 3, 1976 |
|
MAHABIR PERSHAD Vs. DELHI TRADERS
|
April 5, 1976 |
|
MANAGEMENT OF DAILY ALJAMIAT Vs. GOPI NATH AMAN
|
September 3, 1976 |
|
MANAGEMENT OF HINDUSTAN LEVER LIMITED Vs. ADMINISTRATOR OF DELHI ADMINISTRATION
|
December 13, 1976 |
|
MANAGEMENT OF INDIAN COMPRESSOR MAKERS CORPORATION NEW DELHI Vs. D D GOPTA PRESIDING OFFICER LABOUR COURT DELHI AND TWO ORS
|
April 27, 1976 |
|
MANGAL SINGH Vs. STATE
|
October 26, 1976 |
|
MANMOHAN SARUP KAUSHAL Vs. MELA RAM
|
December 23, 1976 |
|
MITHAN LAL Vs. STATE
|
September 21, 1976 |
|
MOHANLAL GUPTA Vs. BOARD OF SCHOOL EDUCATION HARYANA
|
May 28, 1976 |
|
MOHINDER SINGH Vs. UNION OF INDIA
|
October 14, 1976 |
|
MOHINDER SINGH DHAMRAIT Vs. UNION OF INDIA
|
April 30, 1976 |
|
MOOL CHAND Vs. GANDA RAM
|
December 23, 1976 |
|
MOTILAL KHANNA Vs. ABDUL JALIL
|
May 26, 1976 |
|
MRS. PROMILA BANSAL Vs. WEARWELL CYCLE CO. (INDIA) LTD.
|
May 28, 1976 |
|
MUNICIPAL CORPORATION OF DELHI Vs. VED RAM
|
October 28, 1976 |
|
MUNICIPAL CORPORATION OF DELHI Vs. VEENA MEHTA
|
November 12, 1976 |
|
MUNICIPAL CORPORATION OF DELHI Vs. SUNDER LAL
|
January 30, 1976 |
|
MUNICIPAL CORPORATION OF DELHI Vs. GAURI SHANKAR PREM NARAIN
|
December 9, 1976 |
|
MUNICIPAL CORPORATION OF DELHI Vs. RAM SAROOP
|
November 30, 1976 |
|
MUNICIPAL CORPORATION OF DELHI Vs. RICHPAL
|
November 9, 1976 |
|
MUNICIPAL CORPORATION OF DELHI Vs. GYASI RAM
|
November 9, 1976 |
|
MUNICIPAL CORPORATION OF DELHI Vs. PHOOL CHAND AND ANOTHER
|
November 1, 1976 |
|
MUNICIPAL CORPORATION OF DELHI Vs. KISHEN CHAND
|
October 28, 1976 |
|
MURLI DHAR DALMIA Vs. UNION OF INDIA
|
April 21, 1976 |
|
NARULA AND CO Vs. UNION OF INDIA
|
May 25, 1976 |
|
NATIONAL AND GRINDLAYS BANK LIMITED Vs. WORLD SCIENCE NEWS
|
January 27, 1976 |
|
NATIONAL SMALL INDUSTRIES CORPORATION LTD Vs. GOLDEN WORKSHIP
|
October 14, 1976 |
|
NEM CHAND Vs. LAXMI CHAND
|
May 12, 1976 |
|
NEW DELHI MUNICIPAL COMMITTEE Vs. NAND KUMAR BUSSI
|
August 25, 1976 |
|
NEWFIELDS ADVERTISING PRIVATE LIMITED Vs. ASSISTANT SALES TAX OFFICER
|
July 15, 1976 |
|
OFFICIAL LIQUIDATOR OF R C ABROL COMPANY PRIVATE LIMITED IN LIQUIDATION Vs. R C ABROL
|
April 28, 1976 |
|
OFFICIAL LIQUIDATOR OF UNITED INDIA GENERAL FINANCE PRIVATE LIMITED Vs. SATYA DEV AWASTHI
|
December 7, 1976 |
|
OM PARKASH AND ORS. Vs. STATE AND ANR.
|
December 13, 1976 |
|
OM PARKASH GUPTA Vs. RAM NATH GUPTA
|
August 3, 1976 |
|
ONKAR SWARUP Vs. THAKUR BITO AM SINGH
|
January 26, 1976 |
|
ORIENTAL BANK OF COMMERCE LIMITED Vs. RAJ KUMAR AND COMPANY
|
November 2, 1976 |
|
ORIENTAL TRADING CORPORATION Vs. PUNJAB SPIN TRADING CO
|
July 16, 1976 |
|
P C BADHWAR Vs. LAJWANTI MALIK
|
March 31, 1976 |
|
P N KARKHANIS Vs. P N CHOPRA
|
November 3, 1976 |
|
P N LEKHI Vs. ADMINISTRATOR UNION TERRITORY OF DELHI
|
August 20, 1976 |
|
PARAMJIT SINGH Vs. PARKASH KAUR
|
December 14, 1976 |
|
PARKASH CHAND AND ANR. Vs. STATE AND ANR.
|
November 22, 1976 |
|
PARKASH RAI Vs. J N DHAR
|
March 5, 1976 |
|
PHIPSON AND COMPANY LIMITED Vs. GAYCO PRIVATE LIMITED
|
January 27, 1976 |
|
PRABHAT SINGH Vs. STATE
|
April 30, 1976 |
|
PRAHLAD DASS Vs. BHAGIRATH LAL
|
February 24, 1976 |
|
PRAN NATH LEKHI Vs. UNION OF INDIA
|
August 16, 1976 |
|
PREM DEVI PANDEY Vs. DAYAL SINGH
|
May 28, 1976 |
|
PREM LAL Vs. ESTATE OFFICER
|
December 15, 1976 |
|
PREM PARKASH KAPUR Vs. ATMA RAM
|
January 30, 1976 |
|
PREM RAJ Vs. STATE AND ANOTHER
|
November 4, 1976 |
|
PREM RAJ MADAN LAL ABOTI Vs. COLLECTOR OF CENTRAL EXCISES
|
December 15, 1976 |
|
PRITAM LAL Vs. ANAND KAUR
|
February 6, 1976 |
|
PRIVATE LTD. Vs. STATE AND ANR.
|
November 30, 1976 |
|
PUNJSONS PRIVATE LIMITED Vs. DELHI PRINTING AND PUBLISHING CO PRIVATE LIMITED
|
May 17, 1976 |
|
QUTUBUDDM Vs. STATE
|
December 24, 1976 |
|
R DALMIA Vs. COMMISSIONER OF INCOME TAX
|
September 1, 1976 |
|
R K MISRA Vs. GENERAL MANAGER NORTHERN RAILWAY
|
September 23, 1976 |
|
R P DUBE Vs. LT GOVERNOR
|
August 12, 1976 |
|
R P KAPUR Vs. COMMISSIONER MUNICIPAL CORPORATION OF DELHI
|
December 24, 1976 |
|
R.N. MULLA Vs. UNION OF INDIA AND OTHERS
|
March 10, 1976 |
|
RADHA KISHAN BAL KISHAN MUCHHAL AND CO Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
October 18, 1976 |
|
RADHEY SHAM Vs. STATE
|
December 22, 1976 |
|
RAJ KUMAR Vs. STATE
|
July 19, 1976 |
|
RAJDHANI GRAINS AND JAGGERY EXCHANGE LIMITED Vs. PUNJAB EXCHANGE LIMITED
|
April 23, 1976 |
|
RAM Vs. PANNALAL
|
May 14, 1976 |
|
RAM CHANDER Vs. GOKAL CHAND
|
December 6, 1976 |
|
RAM JAWAI Vs. COMMISSIONER OF INCOME TAX
|
February 18, 1976 |
|
RAM KISHAN Vs. STATE AND M.C.D.
|
December 16, 1976 |
|
RAM KISHAN DAS Vs. STATE
|
May 28, 1976 |
|
RAM KUMAR Vs. STATE
|
October 12, 1976 |
|
RAM LAKHAN Vs. STATE AND ANOTHER
|
January 22, 1976 |
|
RAM MURTI WADHWA Vs. UNION OF INDIA
|
May 24, 1976 |
|
RAM PIARE LAL JOGESHWAR MUNSHI Vs. STATE
|
May 4, 1976 |
|
RAVI DUTT Vs. PHOOL WATI
|
May 14, 1976 |
|
RAWLA CONSTRUCTION CO Vs. UNION OF INDIA
|
August 13, 1976 |
|
S K GUPTA Vs. UNION OF INDIA
|
December 24, 1976 |
|
S N RAI Vs. UNION OF INDIA
|
August 2, 1976 |
|
S SURRINDER SINGH ROSHA Vs. RATHI STEELS
|
February 3, 1976 |
|
SAHIB DAYAL CHAMAN LAL Vs. MUNICIPAL CORPORATION OF DELHI
|
May 18, 1976 |
|
SANT RAM Vs. KALI CHARAN
|
November 8, 1976 |
|
SANTOSH CHOPRA Vs. TEJA SINGH SARDUL SINGH
|
August 13, 1976 |
|
SARABJIT SINGH Vs. MOHAN SINGH
|
December 10, 1976 |
|
SARDAR CARBONIC GAS CO Vs. SHER I PUNJAB TRADING COMPANY
|
August 6, 1976 |
|
SAVITRI DEVI ABDALI Vs. RAM BHAJ DATTA
|
August 13, 1976 |
|
SHADI RAM RAM SARUP DASS Vs. RAVI CHANDER MANGLA
|
November 26, 1976 |
|
SHAMBHUNATH GOENKA Vs. MADAN MOHAN GHUWALEWALA
|
November 10, 1976 |
|
SHARIFFUDDIN HAJI NOOR BAKSH Vs. STATE,
|
July 12, 1976 |
|
SHIVAN DASS Vs. STATE
|
November 4, 1976 |
|
SIPSO AGENCIES P. LTD. (IN LIQUIDATION) Vs. GAJRAJ SINGH AND ORS.
|
August 4, 1976 |
|
SOHAN SINGH Vs. UNION OF INDIA AND ANOTHER
|
May 17, 1976 |
|
STATE Vs. V N SOOD AND FIVE ORS
|
February 17, 1976 |
|
SUDHIR GOYAL Vs. STATE
|
November 10, 1976 |
|
SUNDER SINGH Vs. OM PARKASH
|
November 26, 1976 |
|
SURAJ BHAN GUPTA Vs. UNION OF INDIA
|
September 16, 1976 |
|
SURAJ PARKASH VAID Vs. UNION OF INDIA
|
January 12, 1976 |
|
SURGIAN CHAND Vs. MUNICIPAL CORPORATION OF DELHI AND ANR.
|
October 20, 1976 |
|
SUSHIL KUMARI Vs. PREM KUMAR
|
February 11, 1976 |
|
SWALLEHIN Vs. LT GOVERNOR
|
November 23, 1976 |
|
TEK CHAND MADAN Vs. SHYAM KAMAL AGENCIES
|
November 15, 1976 |
|
TILAK RAM Vs. MAYA DEVI
|
November 11, 1976 |
|
TIRLOCHAN SINGH Vs. CHANDER BADAN SINGH
|
March 5, 1976 |
|
TOSHNIWAL BROTHERS PRIVATE LIMITED Vs. DELHI ADMINISTRATION
|
July 12, 1976 |
|
TRIBHUVAN NATH BHARGAVA Vs. UNION OF INDIA
|
April 28, 1976 |
|
TRILOK CHAND Vs. ESTATE OFFICER
|
December 17, 1976 |
|
UNION CO OPERATIVE SOCIETY LIMITED Vs. R K BAHAL
|
April 5, 1976 |
|
UNION COOPERATIVE INSURANCE SOCIETY LIMITED Vs. RAMA NAND
|
December 14, 1976 |
|
UNION OF INDIA Vs. KEWAL PARKASH
|
November 8, 1976 |
|
UNION OF INDIA Vs. JASHAN MAL AND CO
|
April 8, 1976 |
|
UNION OF INDIA Vs. SAHDEV
|
May 3, 1976 |
|
UNION OF INDIA Vs. K L BHALLA
|
February 4, 1976 |
|
UNION OF INDIA Vs. GANGARAM MOOLCHAND
|
July 20, 1976 |
|
UNION OF INDIA Vs. GOPAL DASS RAMESH CHAND
|
July 20, 1976 |
|
UNION OF INDIA Vs. KUNDAN DECD
|
May 28, 1976 |
|
UNION OF INDIA Vs. INTERNATIONAL CHEMICALS CORPORATION
|
October 4, 1976 |
|
UNION OF INDIA Vs. JAGE
|
August 10, 1976 |
|
UNION OF INDIA (UOI) Vs. NATIONAL OVERSEAS AND GRINDLAYS BANK LTD.
|
January 22, 1976 |
|
V L KASHYAP Vs. R P PURI
|
September 22, 1976 |
|
VED PARKASH Vs. RAM NARAIN GOYAL
|
April 1, 1976 |
|
VEDPRAKASH Vs. RAM NARIAN GOEL
|
April 1, 1976 |
|
VIDYA WATI BAI Vs. PRAKASH VATI DEVI
|
January 12, 1976 |
|
VINOD CHANDRA DUBEY Vs. ARUNA DUBEY
|
March 26, 1976 |
|
VISHWA NATH KHANNA Vs. COLLECTOR OF CENTRAL EXCISE
|
December 15, 1976 |
|
WALTAR ALFRED BAID Vs. UNION OF INDIA
|
February 18, 1976 |
|
WATTAN SINGH AND SONS Vs. REGISTRAR OF TRADE MARKS
|
May 26, 1976 |
|
WIPPERMANN JR GMBH Vs. WIPPERDRIVE ENGINEERING
|
November 15, 1976 |
|
YOUNUS Vs. LT GOVERNOR DELHI
|
August 31, 1976 |
LOGIN