|
A N DHINGRA Vs. UNION OF INDIA
|
January 24, 1975 |
|
ADDISON PAINTS AND CHEMICALS LIMITED Vs. SATNRAM PARMANAND
|
September 12, 1975 |
|
AMAR NATH Vs. REGIONAL PROVIDENT FUND COMMISSIONER DELHI
|
July 17, 1975 |
|
AMBER WOOLLEN MILLS AMRIT MARKET SADAR BAZAR DELHI Vs. NOMINATIONS INDIA NEW DELHI
|
December 10, 1975 |
|
AMIR SINGH Vs. CHAUDHARY
|
November 6, 1975 |
|
AMRIK SINGH Vs. STATE
|
February 26, 1975 |
|
ANAND SILK STORE Vs. RAM SILK MANUFACTURING COMPANY
|
April 21, 1975 |
|
ANIL KUMAR MATHUR Vs. STATE
|
October 23, 1975 |
|
ANURADHA ALIAS CHANCHAL KUMARI Vs. SANTOSH NATH KHANNA
|
April 9, 1975 |
|
ARUN KUMAR Vs. UNION OF INDIA AND ORS.
|
September 22, 1975 |
|
ARYA SAMAJ EDUCATION TRUST DELHI Vs. DIRECTOR OF EDUCATION DELHI ADMN
|
November 17, 1975 |
|
ASHOK KUMAR Vs. STATE
|
December 5, 1975 |
|
ASHOKA MARKETING LIMITED Vs. B D GUPTA
|
March 12, 1975 |
|
ATLANTIC EAST LIMITED Vs. RAM PRAKASH
|
May 15, 1975 |
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B K JHAMB Vs. HONERABLE THE CHIEF JUSTICE DELHI HIGH C0URT NEW DELHI
|
October 17, 1975 |
|
B R KUNDRA PROPRIETOR FILM EXPLOITERS CHANDNI CHOWK DELHI Vs. MOTION PICTURES ASSOCIATION FILM COLONY CHANDNI CHOWK DELHI
|
January 13, 1975 |
|
BABU LAL JAIN Vs. STATE
|
September 18, 1975 |
|
BABUL LAL JAIN Vs. MUNICIPAL CORPORATION OF DELHI AND STATE
|
January 13, 1975 |
|
BACHITTAR SINGH Vs. JIT SINGH
|
August 5, 1975 |
|
BAHADUR SINGH Vs. UNION OF INDIA
|
December 18, 1975 |
|
BALJEET SINGH Vs. STATE
|
July 23, 1975 |
|
BALKRISHAN SOMANI Vs. RAM KRISHAN
|
May 29, 1975 |
|
BANSI DHAR Vs. BAJRANG LAL MAHABIR PERSHAD
|
July 16, 1975 |
|
BHAGWATI DEVI Vs. UNION OF INDIA
|
June 6, 1975 |
|
BHANDARI HOMOEOPATHIC LABORATORIES Vs. L R BHANDARI HOMOEOPATHS PRIVATE LIMITED
|
April 3, 1975 |
|
BHARAT FINANCE CO Vs. SHANKUTALA DEVI
|
March 25, 1975 |
|
BHARTI NAYYAR Vs. UNION OF INDIA
|
September 15, 1975 |
|
BHATNAGAR AND CO Vs. UNION OF INDIA
|
September 19, 1975 |
|
BHAWANA HINGORANI ALIAS SAVITA Vs. MANOHAR LAL HINGORANI
|
May 13, 1975 |
|
BHUPINDER KUMAR BHATNAGAR Vs. STATE
|
January 9, 1975 |
|
BINANI BROS PRIVATE LIMITED Vs. UNION OF INDIA
|
March 18, 1975 |
|
BIPLA CHEMICALS INDUSTRIES Vs. KESHARIYA INVESTMENT LIMITED
|
July 30, 1975 |
|
BIRENDAR AMARJIT SINGH Vs. GENERAL MARKETING AND MANUFACTURING CO LTD
|
July 28, 1975 |
|
BISHAN SINGH Vs. KALA WATI
|
September 18, 1975 |
|
BRAHMAKUMARI PRAKASH MANI Vs. UNION OF INDIA
|
May 21, 1975 |
|
CAXTON PRESS PRIVATE LIMITED NEW DELHI Vs. MUNICIPAL CORPORATION OF DELHI
|
March 4, 1975 |
|
CENTRAL BOARD OF INDUSTRIES AND COMMERCE, NEW DELHI AND ANR Vs. SHAM LAL GUPTA
|
October 27, 1975 |
|
CHANDER BHAN Vs. NARSINGH DASS
|
August 5, 1975 |
|
CHANDER BHAN Vs. STATE
|
April 2, 1975 |
|
CHANDER KISHORE Vs. NANK CHAND
|
February 14, 1975 |
|
CHANDER NAGAR CO OPERATIVE HOUSE BUILDING SOCIETY LIMITED Vs. ASHOK OHRI
|
September 18, 1975 |
|
CHANDRIKA PRASAD Vs. STATE
|
September 8, 1975 |
|
CHARTERED BANK Vs. M R BALOONI
|
August 22, 1975 |
|
CHUNI LAL MANGA Vs. MANGAT RAM
|
May 13, 1975 |
|
COMMISSIONER OF INCOME TAX Vs. INCOME TAX APPELLATE TRIBUNAL
|
January 8, 1975 |
|
COMMISSIONER OF INCOME TAX Vs. HINDUSTAN COLD STORAGE AND REFRIGERATION PRIVATE LIMITED
|
September 24, 1975 |
|
COMPTROLLER AND AUDITOR GENERAL OF INDIA NEW DELHI AND TWO OTHER Vs. SAMIR SINGH IN PERSON
|
October 3, 1975 |
|
COURT ON ITS OWN MOTION Vs. STATE
|
September 9, 1975 |
|
COZ AND KINGS AGENTS LTD Vs. THEIR WORKMEN
|
November 7, 1975 |
|
D R MALHOTRA Vs. P R CHOPRA
|
February 5, 1975 |
|
DAYA SHANKAR KAPOOR Vs. UNION OF INDIA
|
May 8, 1975 |
|
DELHI CLOTH AND GENERAL MILLS COMPANY LIMITED Vs. MUNICIPAL CORPORATION OF DELHI
|
February 24, 1975 |
|
DELHI CLOTH AND GENERAL MILLS LTD. Vs. PIARA LAL AND ANOTHER
|
February 6, 1975 |
|
DELHI DEVELOPMENT AUTHORITY Vs. SHIV CHARAN
|
July 14, 1975 |
|
DELHI DEVELOPMENT AUTHORITY Vs. SHASHI RANI
|
October 22, 1975 |
|
DELHI SIMLA CATHOLIC ARCHDIOCESE Vs. STATE OF UTTAR PRADESH
|
February 7, 1975 |
|
DEVA GIR Vs. DELHI TRANSPORT CORPORATION
|
November 6, 1975 |
|
DEVI DAYAL Vs. ZAMANI BEGUM
|
February 14, 1975 |
|
DIRECTOR OF ENFORCEMENT Vs. RAVINDER AGGARWAL
|
March 10, 1975 |
|
DR VED MITRA Vs. GLOBE MOTORS LIMITED
|
February 17, 1975 |
|
DURGA DEVI Vs. BRIJMOHAN LAL
|
September 9, 1975 |
|
EAST INDIA HOTELS LIMITED Vs. ADDL COMMISSIONER SALES TAX
|
November 21, 1975 |
|
EKLERA CHINA CLAY WORKS AND THREE ORS Vs. ASHWIN AND CO AND THREE ORS
|
December 16, 1975 |
|
EMMANUAL SIMON PETERS Vs. ALICE PETERS
|
August 12, 1975 |
|
EX SERVICE ENTERPRISES PRIVATE LIMITED Vs. SAMEY SINGH
|
May 23, 1975 |
|
EX SERVICEMEN ENTERPRISES PRIVATE LIMITED Vs. SUMEY SINGH
|
September 29, 1975 |
|
F R JESURATNAM Vs. CHIEF OF AIR STAFF
|
May 19, 1975 |
|
FATEH SINGH MOHAN LAL DEV RAJ Vs. LAND ACQUISITION COLLECTOR
|
December 9, 1975 |
|
FERRO ALLOYS CORPORATION LIMITED Vs. UNION OF INDIA
|
November 20, 1975 |
|
G S ATWAL AND CO Vs. UNION OF INDIA
|
May 16, 1975 |
|
GANGA PERSHAD Vs. TRIBENI DEVI
|
August 14, 1975 |
|
GAURI SHANKAR GUPTA Vs. FINANCIAL COMMISSIONER
|
March 28, 1975 |
|
GIAN CHAND DHAWAN Vs. UNION OF INDIA
|
July 16, 1975 |
|
GIAN SINGH Vs. TARLOK SINGH
|
March 12, 1975 |
|
GOPAL DAS JAI SINGHMAL Vs. APPELLATE OFFICER
|
April 21, 1975 |
|
GOPAL SINGH HIRA SINGH MERCHANTS Vs. PUNJAB NATIONAL BANK
|
July 17, 1975 |
|
GURDIAL SINGH CHEEMA Vs. UNION OF INDIA AND ORS.
|
March 12, 1975 |
|
GURMUKH SINGH Vs. INDERPRASTH FINANCE CO
|
November 6, 1975 |
|
HAKIM SINGH Vs. GIRWAR SINGH
|
September 5, 1975 |
|
HARBANS MOTOR STORES Vs. SALES TAX COMMISSIONER
|
March 7, 1975 |
|
HARBHAJAN SINGH Vs. SHAKUNTIA DEVI SHARMA
|
October 22, 1975 |
|
HARISH CHANDER SHARMA Vs. PRITI SHARMA
|
October 27, 1975 |
|
HARISH VOHRA Vs. UNION OF INDIA
|
November 20, 1975 |
|
HAZARA SINGH Vs. UNION OF INDIA AND OTHERS
|
August 12, 1975 |
|
HEEMANSHU TRADERS Vs. DELHI ELECTRICALS
|
March 13, 1975 |
|
HIGH COURT Vs. SANT RAM
|
May 8, 1975 |
|
HINDUSTAN ALUMINIUM CORPORATION LIMITED Vs. CONTROLLER OF ALUMINIUM
|
December 17, 1975 |
|
HIRA SINGH Vs. UNION OF INDIA
|
April 18, 1975 |
|
HIS HIGHNESS MANABENDRA SHAH MAHARAJA OF TEHRI GARHWAL Vs. OFFICIAL LIQUIDATOR INDIAN ELECTRIC TOOL CORPORATION LIMITED
|
May 15, 1975 |
|
HOLKAR MALL Vs. MUNSHI LAL
|
May 28, 1975 |
|
INDER KUMAR JAIN Vs. OSRA BOTTLING CO PRIVATE LIMITED
|
March 17, 1975 |
|
INDIA INTERNATIONAL CENTRE Vs. S N PANDIT
|
October 24, 1975 |
|
INDO FOREIGN COMMERCIAL AGENCY PRODUCE PRIVATE LIMITED Vs. UNION OF INDIA
|
July 31, 1975 |
|
INDRAJ Vs. COLLECTOR DELHI
|
March 31, 1975 |
|
ISHAR DAS Vs. ADMINISTRATOR UNION TERRITORY OF DELHI
|
March 31, 1975 |
|
JAGAN NATH PREM NATH Vs. BHARTIYA DHOOP KARYALAYA
|
April 29, 1975 |
|
JAGAT RAM KHULLAR Vs. BATTU MAL
|
September 9, 1975 |
|
JAGDISH RAI Vs. SANT KAUR
|
August 14, 1975 |
|
JAI NARAYAN Vs. LAND AQUISITION COLLECTOR DELHI
|
November 17, 1975 |
|
JAIMAL SINGH Vs. JALWA DEVI
|
July 17, 1975 |
|
JAIN SOAP MILLS Vs. UNION OF INDIA AND ORS
|
October 1, 1975 |
|
K K BIRLA Vs. PRESS COUNCIL OF INDIA
|
September 22, 1975 |
|
K N KAPOOR Vs. UNION OF INDIA
|
July 24, 1975 |
|
KAILASH NATH AND ASSOCIATES Vs. NEW DELHI MUNICIPAL COMMITTEE
|
November 28, 1975 |
|
KAMAL NARAIN KAPOOR Vs. UNION OF INDIA
|
November 20, 1975 |
|
KANGRA VALLEY SLATA COMPANY LIMITED Vs. UNION OF INDIA
|
May 30, 1975 |
|
KANWAR SAIN Vs. STATE
|
July 30, 1975 |
|
KHEM SINGH Vs. UNION OF INDIA
|
May 30, 1975 |
|
KHEMRAJ SHRIKRISHANDAS Vs. GARG AND CO
|
March 7, 1975 |
|
KIMTI LAL Vs. STATE
|
August 8, 1975 |
|
KIRLOSKAR BROTHERS LIMITED Vs. PRESIDING OFFICER LABOUR COURT DELHI
|
November 14, 1975 |
|
KIRTI CHANDRA SHARMA Vs. THE DIRECTOR OF EDUCATION DELHI AND OTHERS
|
January 16, 1975 |
|
KRISHAN KANAHYA Vs. VIJAY KUMAR
|
September 26, 1975 |
|
KRISHAN KUMAR AND RADHA RANI Vs. VIMLA SAIGAL
|
April 4, 1975 |
|
KUNDAN LAL Vs. DELHI ADMINISTRATION
|
April 10, 1975 |
|
KUSUM KHANNA Vs. MOTHER ACQUINAS
|
August 19, 1975 |
|
L D MALHOTRA INDUSTRIES Vs. ROPI INDUSTRIES
|
October 28, 1975 |
|
L R CHAWLA Vs. MURARI
|
August 14, 1975 |
|
LACHHMAN DAS Vs. HAKIM RAM KRISHAN
|
March 21, 1975 |
|
LOVELY BENEFIT CHIT FUND PRIVATE LIMITED Vs. PURAN DUTT SOOD
|
February 4, 1975 |
|
M N SOI Vs. NEW DELHI MUNICIPAL CORPORATION
|
May 30, 1975 |
|
M.C.D. Vs. KISHAN LAL
|
April 23, 1975 |
|
M/S. BHAGAT INDUSTRIAL CORPORATION LTD. Vs. M/S. EGO METAL WORKS PRIVATE LTD.
|
May 23, 1975 |
|
MAHENDER NATH GUPTA Vs. MOTI RAM RATTAN CHAND
|
March 26, 1975 |
|
MALTEX MALSTERS PRIVATE LIMITED Vs. ALLIED ENGINEERS
|
March 17, 1975 |
|
MAN SINGH Vs. STATE
|
October 21, 1975 |
|
MANAGEMENT OF PATIALA IRON WORKS Vs. UNION OF INDIA
|
January 27, 1975 |
|
MANEKBEN Vs. UNION OF INDIA
|
April 18, 1975 |
|
MANGAL SINGH Vs. TEK RAM
|
May 19, 1975 |
|
MANJEET SINGH Vs. STATE
|
January 13, 1975 |
|
MANOHAR LAL Vs. MOOL CHAND
|
August 26, 1975 |
|
MANORMA KHANNA Vs. A R MALIK
|
May 1, 1975 |
|
MARGARET GEORGE CHANDAMANNIL Vs. CHANDAMANNIL MANANMAN GEORGE
|
August 14, 1975 |
|
MARY ASSUMPTION TRADING Vs. VINCENT MANUEL TRINIDADE
|
August 14, 1975 |
|
MATHURA DASS Vs. STATE
|
August 12, 1975 |
|
MAYA DEVI Vs. ZIAUDIN
|
April 30, 1975 |
|
METRO ELECTRIC CO Vs. DELHI DEVELOPMENT AUTHORITY
|
December 4, 1975 |
|
MINICIPAL CORPORATION OF DELHI Vs. BHAWANI SHANKAR
|
February 11, 1975 |
|
MOHAN MEAKIN BREWERIES LTD Vs. UNION OF INDIA
|
May 9, 1975 |
|
MOHINDER PAL SINGH Vs. KULWANT KAUR
|
August 19, 1975 |
|
MUNI LAL Vs. DULARA
|
October 29, 1975 |
|
MUNI LAL Vs. STATE
|
October 31, 1975 |
|
MUNICIPAL CORPN , DELHI Vs. JAGAN NATH
|
March 28, 1975 |
|
MUNICIPAL CORPORATION OF DELHI Vs. PARAS DAS JAIN
|
July 25, 1975 |
|
MUNICIPAL CORPORATION OF DELHI Vs. MUNSHI RAM
|
May 28, 1975 |
|
MUNICIPAL CORPORATION OF DELHI Vs. KRISHAN KUMAR
|
April 2, 1975 |
|
MUNICIPAL CORPORATION OF DELHI Vs. SUMER CHAND
|
May 30, 1975 |
|
MUNICIPAL CORPORATION OF DELHI Vs. ATTAR SINGH
|
May 12, 1975 |
|
MUNICIPAL CORPORATION OF DELHI Vs. SEWATI DEVI
|
February 11, 1975 |
|
MUNICIPAL CORPORATION OF DELHI Vs. MANGU RAM AND ANOTHER
|
May 30, 1975 |
|
MUNICIPAL CORPORATION OF DELHI Vs. CHHATRUGAN AND ANOTHER
|
July 17, 1975 |
|
MUNICIPAL CORPORATION OF DELHI Vs. GIAN CHAND AND ANOTHER
|
July 31, 1975 |
|
MUNICIPAL CORPORATION OF DELHI Vs. TIKAM DASS
|
July 25, 1975 |
|
MUNICIPAL CORPORATION OF DELHI Vs. CHAKAR PAN
|
July 25, 1975 |
|
MUNICIPAL CORPORATION OF DELHI Vs. KRISHAN KUMAR
|
July 21, 1975 |
|
MUNICIPAL CORPORATION OF DELHI Vs. OM PARKASH
|
May 12, 1975 |
|
MUNICIPAL CORPORATION OF DELHI Vs. OM PRAKASH AND ANOTHER
|
May 7, 1975 |
|
MUNICIPAL CORPORATION OF DELHI Vs. BANARSI LAL
|
February 19, 1975 |
|
MUNICIPAL CORPORATION OF DELHI Vs. BADRI PERSHAD
|
May 30, 1975 |
|
MUNICIPAL CORPORATION OF DELHI Vs. SHANTI DEVI DUTT
|
August 18, 1975 |
|
MUNICIPAL CORPORATION OF DELHI Vs. FRUIT AND VEGETABLE MERCHANTS UNION REGD FRUIT AND VEGETABLE MARKET SUBZI MANDI DELHI
|
May 9, 1975 |
|
MUNICIPAL CORPORATION OF DELHI Vs. MADAN KHANNA
|
July 31, 1975 |
|
MUNICIPAL CORPORATION OF DELHI Vs. NESTLES PRODUCTS INDIA LIMITED
|
February 21, 1975 |
|
MUNICIPAL CORPORATION OF DELHI Vs. AIL DASS
|
February 27, 1975 |
|
MUNICIPAL CORPORATION OF DELHI Vs. RAM
|
January 24, 1975 |
|
MUNICIPAL CORPORATION OF DELHI Vs. ALTAF
|
January 17, 1975 |
|
MUNICIPAL CORPORATION OF DELHI Vs. J B BOTTLING COMPANY PRIVATE LIMITED
|
March 14, 1975 |
|
MUNICIPAL CORPORATION OF DELHI AND ANOTHER Vs. DEWAN CHAND AND ANOTHER
|
September 12, 1975 |
|
MUNICIPAL CORPORATION OF DELHI AND ANOTHER Vs. NAND LAL AND ANOTHER
|
January 17, 1975 |
|
NAGENDRA KUMAR Vs. MALIK TEJRAM ANAND
|
April 30, 1975 |
|
NARAIN DATT Vs. SWARAN SINGH
|
August 29, 1975 |
|
NATIONAL EMPLOYERS MUTUAL GENERAL INSURANCE ASSOCIATION LIMITED Vs. KRISHNAWANTI
|
May 8, 1975 |
|
NATIONAL INDUSTRIAL DEVELOPMENT CORPORATION Vs. K R JHUMB
|
May 13, 1975 |
|
NEBH RAJ Vs. SHANTI DEVI
|
April 15, 1975 |
|
NEMI CHAND Vs. STATE
|
March 3, 1975 |
|
NEW DELHI MUNICIPAL COMMITTEE Vs. STATE OF ANDHRA PRADESH
|
August 1, 1975 |
|
NEW DELHI MUNICIPAL COMMITTEE Vs. RAJ KUMAR SHARMA
|
March 21, 1975 |
|
NEW DELHI MUNICIPAL COMMITTEE Vs. RAGHU NATH,
|
February 21, 1975 |
|
NIRANJAN LAL DALMIA Vs. UNION OF INDIA
|
May 13, 1975 |
|
O P GUPTA Vs. SHIV GENERAL FINANCE PRIVATE LIMITED
|
September 9, 1975 |
|
O P SABHARWAL Vs. HONBLE CHIEF JUSTICE
|
February 24, 1975 |
|
OFFICE LIQUIDATOR R S MOTORS PRIVATE LIMITED Vs. J S SAWHNEY
|
September 2, 1975 |
|
OFFICIAL LIQUIDATOR OF GURCO PHARMA PRIVATE LIMITED IN LIQUIDATION Vs. S NIHAL SINGH
|
September 3, 1975 |
|
ORIENTAL FIRE AND GENERAL INSURANCE COMPANY LIMITED Vs. LEELAVATJ R ADYANTHAYA
|
February 5, 1975 |
|
P D JAIN Vs. H S SEHGAL
|
March 5, 1975 |
|
P N BALASUBRAMANIAN Vs. UNION OF INDIA
|
July 25, 1975 |
|
P S DEVGUN Vs. S P WALIA
|
February 12, 1975 |
|
PALAM POTTERIES Vs. COMMISSIONER OF SALES TAX NEW DELHI
|
April 15, 1975 |
|
PALI RAM Vs. STATE
|
February 18, 1975 |
|
PARTAP SINGH BHATIA Vs. KARTAR SINGH
|
November 25, 1975 |
|
PRAN NATH PUSHKARMA Vs. MADAN MOHAN
|
May 28, 1975 |
|
PREM NARAIN Vs. STATE,
|
March 7, 1975 |
|
PREMIER TYRES LIMITED Vs. MONOPOLIES AND RESTRICTIVE TRADE PRACTICES COMMISSION NEW DELHI
|
February 28, 1975 |
|
PRITHVI RAJ SACHDEV Vs. DEEP CHAND RAM DASS AND SONS
|
October 31, 1975 |
|
PUNJAB EXCHANGE Vs. RAJDHANI GRAINS LIMITED
|
August 5, 1975 |
|
PURAN Vs. ANGURI DEVI
|
September 22, 1975 |
|
PUSHPA RANI Vs. ANOKHA SINGH
|
May 19, 1975 |
|
R D MALHOTRA Vs. UNION OF INDIA
|
November 5, 1975 |
|
R K VARMA Vs. DELHI ELECTRIC SUPPLY UNDERTAKING
|
September 26, 1975 |
|
R N VASUDEVA Vs. UNION OF INDIA
|
October 29, 1975 |
|
R P KAPUR Vs. DELHI DEVELOPMENT AUTHORITY
|
October 15, 1975 |
|
R S RAMACHANDRAN Vs. CONTEMPT PROCEEDINGS INITIATED
|
August 11, 1975 |
|
RADHEY BAI Vs. SAVITRI SHARMA
|
February 21, 1975 |
|
RAGHBEER SAIN Vs. STATE
|
July 22, 1975 |
|
RAJ KISHAN GOYAL Vs. SALES TAX OFFICER
|
March 4, 1975 |
|
RAJ NARAIN AGGARWAL Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
March 28, 1975 |
|
RAJ RANI BHASIN AND ORS Vs. S KARTAR SINGH MEHTA
|
January 16, 1975 |
|
RAJA RAM GOYAL Vs. ASHOK KUMAR
|
April 29, 1975 |
|
RAJINDER KAUR Vs. UNION OF INDIA
|
April 2, 1975 |
|
RAM CHAND Vs. UNION OF INDIA
|
September 23, 1975 |
|
RAM KARAN Vs. UNION OF INDIA AND OTHERS
|
April 8, 1975 |
|
RAM NARAIN KHER Vs. AMBASSADOR INUSTRIES NEW DELHI
|
May 28, 1975 |
|
RAM PAL SINGH Vs. INSPECTOR GENERAL OF POLICE DELHI
|
May 2, 1975 |
|
RAM RALAYA Vs. OFFICIAL RECEIVER
|
November 5, 1975 |
|
RAM SAROOP Vs. JANKI DASS JAI KUMAR
|
November 5, 1975 |
|
RAMADEVI Vs. K A GAFOOR
|
September 26, 1975 |
|
RAMESH CHANDER JAIN Vs. MANOHAR LAL JAIN
|
January 24, 1975 |
|
RAMESH CHANDRA Vs. UNION OF INDIA
|
September 16, 1975 |
|
RAMJI DASS Vs. H C ARORA
|
October 6, 1975 |
|
RASHID KHAN Vs. UNION OF INDIA
|
May 12, 1975 |
|
RATAN AND CO Vs. P NARAYANAN
|
April 22, 1975 |
|
RATAN AND COMPANY Vs. ASSISTANT REGISTRAR OF TRADE MARKS
|
April 22, 1975 |
|
RATLAM STRAW BOARD MILLS PRIVATE LIMITED Vs. UNION OF INDIA
|
March 26, 1975 |
|
RATTAN LAL Vs. VARDESH CHANDER
|
May 30, 1975 |
|
RAWAL INDUSTRIES PRIVATE LIMITED Vs. DUKE ENTERPRISES
|
May 23, 1975 |
|
REGISTRAR OF COMPANIES Vs. HARDIT SINGH GIANI
|
March 14, 1975 |
|
REGISTRAR OF COMPANIES DELHI Vs. HARDIT SINGH GIANI LIQUIDATOR
|
October 29, 1975 |
|
ROSHAN DEVI Vs. ARJAN DASS GUPTA
|
April 4, 1975 |
|
S AMRIK SINGH LYALLPURI Vs. RAVI DUTT SHARMA
|
January 7, 1975 |
|
S ANAND PRAKASH Vs. OSWAL TRADING AGENCY
|
May 26, 1975 |
|
S B GURBAX SINGH Vs. UNION OF INDIA
|
April 11, 1975 |
|
S BHAGWANT SINGH Vs. JAGAN NATH
|
August 25, 1975 |
|
S L KAPUR Vs. P D LAL
|
February 28, 1975 |
|
S N SONO Vs. TAUFIQ FAROOKI
|
May 2, 1975 |
|
S S DHANOA Vs. MUNICIPAL CORPORATION OF DELHI
|
September 17, 1975 |
|
S S JAIN SABHA OF RAWALPINDI DELHI Vs. UNION OF INDIA
|
December 5, 1975 |
|
S VISHAN SINGH Vs. CHIEF SETTLEMENT COMMISSION
|
November 5, 1975 |
|
SALES TAX COMMISSIONER Vs. HARBANS MOTOR STORES
|
March 31, 1975 |
|
SAMAR SINGH Vs. THE COMPTROLLER AND AUDITOR GENERAL OF INDIA AND OTHERS
|
April 7, 1975 |
|
SANT LAL NAGRATH Vs. KRISHAN LAL SUN
|
July 25, 1975 |
|
SANT RAM Vs. UNION OF INDIA
|
May 23, 1975 |
|
SAT PRAKASH GUPTA Vs. THE STATE AND M.C.D.
|
November 24, 1975 |
|
SATYA SHARMA Vs. UNION OF INDIA
|
October 31, 1975 |
|
SAVITRI DEVI Vs. R S BINDRA
|
February 7, 1975 |
|
SAXENA P C Vs. STATE
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February 28, 1975 |
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SHAKUNTLA MEHRA Vs. COMMISSIONER OF WEALTH TAX
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January 13, 1975 |
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SHANTI DEVI Vs. RATTAN LAL
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December 1, 1975 |
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SHARMA BANU Vs. JAGDISH PARSHAD
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March 6, 1975 |
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SHIV LAL Vs. KARTAR DEVI
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September 19, 1975 |
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SHRI EMMANUEL SIMON PETERS Vs. MRS. ALICE PETERS AND ANOTHER
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November 21, 1975 |
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SHRI ONKAR SINGH KHOSLA Vs. UNION OF INDIA AND ORS.
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February 3, 1975 |
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SIKANDER LAL Vs. ANAND MOHAN BHUTANI
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April 28, 1975 |
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SMT. BHAGWATI DEVI AND ORS. Vs. HAJI S.M. SAYEED
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February 18, 1975 |
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SMT. KAILASHWANTI Vs. FAZAL MOBEEN
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February 18, 1975 |
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SMT. LAKSHMI KAPUR Vs. SUBHASH CHANDER KAPUR
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May 20, 1975 |
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SMT. MANGLA DEVI Vs. SHRI RAM BAHADUR THAPA
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April 21, 1975 |
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SMT. SUDESH KUMARI Vs. VIJAY KUMAR
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April 28, 1975 |
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SOBHA SINGH Vs. VINOD KUMAR
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February 24, 1975 |
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SRI RAMCHANDER GARG Vs. THE SECRETARY, MINISTRY OF DEFENCE, UNION OF INDIA AND ANR.
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January 17, 1975 |
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SRINIWAS PANDIT Vs. JAGJEET SINGH SAWHNEY S
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March 25, 1975 |
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STATE Vs. PYARE LAL NEHRU
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May 9, 1975 |
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STATE Vs. JAI RAM
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July 21, 1975 |
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STATE Vs. HAR NARAIN
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September 2, 1975 |
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STATE OF ANDHRA PRADESH Vs. NEW DELHI MUNICIPAL COMMITTEE
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March 14, 1975 |
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STATE OF RAJASTHAN Vs. INDIAN ALUMINIUM CABLES LIMITED
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August 22, 1975 |
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SUBHAG SINGH GURCHARAN SINGH Vs. SALES TAX COMMISSIONER
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March 7, 1975 |
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SUDERSHAN BHALLA Vs. R N AGGARWAL DISTRICT JUDGE DELHI
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March 13, 1975 |
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SURAJBHAN KAILASH CHAND Vs. HARI SHANKAR VASHSIST
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September 12, 1975 |
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SURESH CHANDRA CHIMAN LAL SHAH Vs. UNION OF INDIA
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February 14, 1975 |
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TARSEM KUMAR Vs. STATE,
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April 21, 1975 |
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TIRATH RAM AHUJA P LIMITED Vs. COMMISSIONER OF INCOME TAX
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March 21, 1975 |
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TULSI DASS Vs. PANNA LAL
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December 5, 1975 |
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UNION OF INDIA Vs. NATIONAL SMALL INDUSTRIES CORPORATION LIMITED
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August 28, 1975 |
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UNION OF INDIA Vs. B PRAHLAD AND CO
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November 14, 1975 |
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UNION OF INDIA Vs. VISHAKARMA SHILPI
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January 28, 1975 |
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UNION OF INDIA Vs. BHAGWAN DASS
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August 7, 1975 |
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UNION OF INDIA Vs. SHAKUNTALA DEVI
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July 17, 1975 |
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UNION OF INDIA Vs. BALDEV SINGH
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April 22, 1975 |
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VIDYA PRAKASH SETHI Vs. PUNJAB NATIONAL BANK NEW DELHI
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November 28, 1975 |
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VINOD SAGAR Vs. UNION OF INDIA
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August 11, 1975 |
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VISHWANATH Vs. CHAMAN LAL KHANNA
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March 19, 1975 |
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WALAITI RAM Vs. KRISHAN
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July 23, 1975 |
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Y P GUPTA Vs. UNION OF INDIA
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May 27, 1975 |
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YASHPAL MALHOTRA Vs. S INDERJIT SINGH
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April 10, 1975 |
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YUNUS Vs. KANHIA LAL
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February 4, 1975 |