|
A D CHAWLA Vs. NAVRANG PICTURES
|
February 26, 1974 |
|
A. N. GUPTA Vs. STATE BANK OF INDIA
|
November 12, 1974 |
|
ABNASH KAUR Vs. AVINASH NAYYAR
|
April 5, 1974 |
|
AMAR NATH Vs. UNION OF INDIA
|
September 6, 1974 |
|
AMARENDRA CHAUDHARY Vs. NALMI CHAUDHARY
|
August 16, 1974 |
|
ANAND PARKASH AND SONS Vs. GIRJA SHANKAR AND ANOTHER
|
October 11, 1974 |
|
ASA RAM Vs. GULAB RAI
|
December 2, 1974 |
|
ASHOLA FATEHPUR BERI CO OPERATIVE LABOUR AND CONSTRUCTION SOCIETY LIMITED Vs. UNION OF INDIA
|
January 8, 1974 |
|
ASSOCIATED TRADERS AND ENGINEERS PRIVATE LIMITED Vs. DELHI CLOTH AND GENERAL MILLS COMPANY LIMITED
|
January 29, 1974 |
|
ASUDA SINGH Vs. R B PAHLAJ SINGH
|
August 23, 1974 |
|
AVTAR SINGH ALIAS TARI Vs. DELHI ADMINISTRATION
|
November 22, 1974 |
|
AZIZUR REHMAN Vs. AMINUDDIN
|
December 4, 1974 |
|
B S SURI Vs. L N DASS
|
May 28, 1974 |
|
B. L. KOHLI Vs. UNION OF INDIA AND ORS.
|
April 9, 1974 |
|
BALBIR SINGH Vs. STATE
|
June 7, 1974 |
|
BALBIR SINGH Vs. MANMOHAN LAL
|
September 24, 1974 |
|
BALBIR SINGH Vs. MANMOHAN LAL
|
April 24, 1974 |
|
BALRAJ MADHOK Vs. REGISTRAR CO OPERATIVE SOCIETIES DELHI
|
June 7, 1974 |
|
BANSIDHAR GANGA PERSHAD AGENCY Vs. CHANAN LAL
|
October 31, 1974 |
|
BAR COUNCIL OF DELHI Vs. BAR COUNCIL OF INDIA
|
October 16, 1974 |
|
BASANTILAL ALIAS BASANT KUMAR Vs. SIRI CHAND AND ANR
|
May 17, 1974 |
|
BAWA MASALACO Vs. GUIZARI LAL LAJPAT RAI
|
May 27, 1974 |
|
BHAGWATI DEVI Vs. ISH KUMAR
|
July 26, 1974 |
|
BHUPINDER SINGH Vs. UNION OF INDIA
|
December 18, 1974 |
|
BINDRA WATCH CO Vs. DELHI SIKH GURDWARA BOARD
|
April 12, 1974 |
|
BISHAMBER SINGH Vs. D. T. C. THROUGH ITS GENERAL MANAGER
|
August 30, 1974 |
|
BLUE STAR LIMITED Vs. LABOUR COURT
|
August 23, 1974 |
|
BLUE STAR LIMITED Vs. N.R. SHARMA AND ORS.
|
February 22, 1974 |
|
BOUCHER PIERRE AUDRE Vs. SUPRINTENDENT CENTRAL JAIL NEW DELHI
|
September 27, 1974 |
|
BRIJ KHANDELWAL Vs. UNION OF INDIA
|
November 25, 1974 |
|
BULLION MERCHANTS Vs. UNION OF INDIA
|
May 17, 1974 |
|
CAPITAL CHIT FUND (P.) LTD. (IN LIQUIDATION) Vs. STATE
|
March 21, 1974 |
|
CHAKRAVARTI Vs. UNION OF INDIA
|
September 18, 1974 |
|
CHAMBER OF COLOURS AND CHEMICALS PRIVATE LIMITED Vs. FORWARD MARKETS COMMISSION
|
November 8, 1974 |
|
CHUNI LAL KAPUR Vs. PRAKASH WANTI
|
October 23, 1974 |
|
COMMISSIONER OF INCOME TAX Vs. NARANG AND CO
|
May 8, 1974 |
|
COMMISSIONER OF INCOME TAX Vs. SOHAN LAL NAYYAR
|
January 31, 1974 |
|
COMMISSIONER OF INCOME TAX Vs. RAM KRISHNA STEEL ROLLING MILLS
|
February 15, 1974 |
|
COMMISSIONER OF WEALTH TAX Vs. GIRDHARI LAL
|
May 2, 1974 |
|
COMMISSIONER OF WEALTH TAX Vs. KRISHAN MOHAN
|
April 25, 1974 |
|
COMPANIES ACT 1956 AND CAPITAL CHIT FUND PRIVATE LIMITED Vs. STATE
|
March 21, 1974 |
|
D P RAI AHUJA Vs. DELHI DEVELOPMENT AUTHORITY
|
March 22, 1974 |
|
DALIP KAUR Vs. VANGUARD INSURANCE COMPANY LIMITED
|
April 16, 1974 |
|
DARSHAN SINGH Vs. THE STATE
|
February 15, 1974 |
|
DARYAO SINGH Vs. COMPETENT AUTHORITY
|
October 17, 1974 |
|
DAVINDER SINGH Vs. STATE
|
February 11, 1974 |
|
DAYA SHANAR KAPOOR Vs. UNION OF INDIA
|
November 22, 1974 |
|
DELHI CLOTH AND GENERAL MILLS COMPANY LIMITED Vs. PRAG VANASPATI PRODUCTS ALIGARH
|
April 5, 1974 |
|
DELHI CLOTH AND GENERAL MILLS COMPANY LIMITED Vs. UNION OF INDIA
|
March 11, 1974 |
|
DELHI FLOUR MILLS COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
|
February 8, 1974 |
|
DES RAJ CHOPRA Vs. POORAN MAL
|
August 27, 1974 |
|
DEV RAJ MALHOTRA Vs. D D BHARGAVA
|
January 14, 1974 |
|
DHARAM DEV MEHTA Vs. UNION OF INDIA
|
November 1, 1974 |
|
DHEER SINGH Vs. THE UNION OF INDIA AND OTHERS
|
July 31, 1974 |
|
DHIREN KIRI Vs. SURAJ BALRAM SAHNI
|
February 27, 1974 |
|
DHIREN KIRI Vs. SURAJ BALRAM SAWHNEY AND SONS
|
April 26, 1974 |
|
DINA NATH AND SONS Vs. SALES TAX OFFICER
|
September 10, 1974 |
|
DUNLOP INDIA LIMITED Vs. B D GUPTA
|
June 7, 1974 |
|
DURLAB SINGH Vs. THE DISTRICT MAGISTRATE, DELHI AND ORS.
|
January 25, 1974 |
|
DWARKA DASS Vs. COMMISSIONER OF WEALTH TAX
|
April 15, 1974 |
|
FITWELL ENGINEERS Vs. FINANCIAL COMMISSIONER DELHI ADMINISTRATION DELHI
|
April 26, 1974 |
|
GANPATI RAI Vs. STATE
|
October 31, 1974 |
|
GARG AND COMPANY Vs. COMMISSIONER OF INCOME TAX
|
May 28, 1974 |
|
GAURA DEVI Vs. RAMESHWAR PERSHAD
|
October 14, 1974 |
|
GAURA DEVI Vs. RAMESHWAR PERSKLAD AND ANR.
|
November 14, 1974 |
|
GAYCO PRIVATE LIMITED Vs. EXCISE COMMISSIONER DELHI STATE
|
January 4, 1974 |
|
GEE VEE ENTERPRISE Vs. ADDITIONAL COMMISSIONER OF NICOME TAX
|
October 7, 1974 |
|
GIAN DEVI Vs. AMAR NATH AGGARWAL
|
October 22, 1974 |
|
GIAN DEVI Vs. AMAR NATH AGGARWAL ETC.
|
November 22, 1974 |
|
GIRDHARI LAL Vs. LIFE INSURANCE CORPORATION OF INDIA AND ANR
|
April 19, 1974 |
|
GLAMOUR Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
May 17, 1974 |
|
GLOBE MOTORS LIMITED Vs. GLOBE UNITED ENGINEERING AND FOUNDRY COMPANY LIMITED
|
November 25, 1974 |
|
GLOBE MOTORS W LIMITED Vs. SANGHI MOTORS
|
September 20, 1974 |
|
GOBIND Vs. STATE
|
April 4, 1974 |
|
GOODWILL INDIA LIMITED Vs. UNION OF INDIA
|
April 18, 1974 |
|
GULAB CHAND SHARMA Vs. SARASWATI DEVI
|
November 11, 1974 |
|
GULZARI LAL Vs. OFFICIAL RECEIVER CUM OFFICIAL LIQUIDATOR CUM OFFICIAL RECEIVER AND ANOTHER
|
November 19, 1974 |
|
H K AGNIHOTRI Vs. DELHI HIGH COURT
|
May 14, 1974 |
|
H R WOOL TRADING CO Vs. RAM LAL
|
March 15, 1974 |
|
HARDIT SINGH OBRA Vs. DAIJIT SINGH
|
July 26, 1974 |
|
HARI CHAND Vs. STATE
|
May 2, 1974 |
|
HARI SHANKAR Vs. BHOORI DEVI
|
April 12, 1974 |
|
HARI SHANKAR BHARGAVA Vs. MOHAN DEVI
|
August 8, 1974 |
|
HARI SHANKAR BHARGAYA Vs. MOHAN DEVI AND ORS.
|
September 8, 1974 |
|
HARI SHANKAR GUPTA Vs. UNION OF INDIA
|
February 8, 1974 |
|
HAZARI LAL Vs. STATE
|
April 19, 1974 |
|
INDER NATH ANANDM Vs. HARBANS LAL
|
September 2, 1974 |
|
INDIAN BANK Vs. R K BAWEJA
|
April 22, 1974 |
|
INDIAN OIL CORPORATION LIMITED Vs. THAKUR SHIPPING COMPANY LIMITED
|
January 17, 1974 |
|
INDIAN REFRIGERATION INDUSTRIES Vs. LABOUR COURT
|
January 25, 1974 |
|
IQBAL SINGH Vs. GENERAL MANAGER NORTHERN RAILWAY
|
April 5, 1974 |
|
IRON TRADERS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
May 8, 1974 |
|
ISLAMUDDIN Vs. STATE
|
December 13, 1974 |
|
J C BATRA Vs. RADHEY SHYAM
|
November 8, 1974 |
|
J. N. GUPTA & OTHER Vs. UNION OF INDIA & OTHER
|
May 6, 1974 |
|
JAGATJIT INDUSTRIAL CORPORATION Vs. UNION OF INDIA
|
January 11, 1974 |
|
JAGDISH CHANDER Vs. BAKSHI CHATARPAL SINGH
|
May 23, 1974 |
|
JAGDISH PERSHAD Vs. JOTI PERSHAD
|
December 16, 1974 |
|
JAIN V K Vs. UNION OF INDIA
|
August 12, 1974 |
|
JANAK KUMARI Vs. UNION OF INDIA
|
June 7, 1974 |
|
JASPAL SINGH Vs. ZEB UN NISA BEGUM
|
April 18, 1974 |
|
JASWANT SINGH Vs. M PARKASH
|
March 20, 1974 |
|
JEEVAN INDUSTRIES PRIVATE LIMITED Vs. HAJI BASHIRUDDIN MADHUSUDAN DAYAL
|
November 8, 1974 |
|
JOGINDER SINGH Vs. BAR COUNCIL OF INDIA
|
October 17, 1974 |
|
JUNGLI Vs. SYED WARIS ALI
|
March 22, 1974 |
|
K. C. JAIN Vs. EMPLOYEES STATE INSURANCE CORPORATION NEW DELHI, AND OTHERS.
|
November 1, 1974 |
|
KAILASH CHAND Vs. RAM WATI
|
August 2, 1974 |
|
KAMLA L M HARVETTAKER Vs. M PARKASH
|
February 18, 1974 |
|
KANWAL SHAMSHER SINGH Vs. UNION OF INDIA
|
January 16, 1974 |
|
KAVIRAJ GANPAT LAL SINDHWANI Vs. OM PARKASH
|
August 20, 1974 |
|
KESAR LAL Vs. STATE
|
December 19, 1974 |
|
KESORAM CEMENT KARIMNAGAR Vs. GOVERNMENT OF INDIA
|
March 29, 1974 |
|
KHAIRATI LAL Vs. DELHI DEVELOPMENT AUTHORITY
|
March 1, 1974 |
|
KISHAN Vs. MAHABIR SINGH AND TWO ORS
|
November 20, 1974 |
|
KISHAN CHAND Vs. UNION OF INDIA
|
May 29, 1974 |
|
KISHAN CHAND CHOPRA (K C CHOPRA) Vs. SATYA PAUL CHADDHA AND ANR
|
July 26, 1974 |
|
KRISHNA KANTA Vs. HANS RAJ
|
November 5, 1974 |
|
KRISHNA PARKASH Vs. SHANTA SINHA CHENOY
|
May 1, 1974 |
|
KULWANT KAUR Vs. HAZARI LAL
|
October 23, 1974 |
|
KULWANT KAUR Vs. HAZARI LAL AND ORS.
|
November 23, 1974 |
|
KULWANT SINGH Vs. STATE
|
February 8, 1974 |
|
KUMARI GURBIR CHANDOK Vs. DELHI ADMINISTRATION, THROUGH ITS CHIEF SECRETARY, DELHI AND OTHERS
|
April 5, 1974 |
|
KWALITY ICE CREAM CO AND RESTAURANT Vs. SALES TAX OFFICER
|
March 27, 1974 |
|
KWALITY RESTAURANT AND ICE CREAM CO Vs. INCOME TAX OFFICER
|
March 15, 1974 |
|
LAKSHMI CHAND Vs. IQBAL SINGH
|
August 26, 1974 |
|
LAKSHMI OIL CO Vs. AGGARWAL OIL COMPANY
|
March 1, 1974 |
|
LAKSHMI RESTAURANT Vs. REGIONAL PROVIDENT FUNDS COMMISSIONER
|
August 9, 1974 |
|
LALA RAM Vs. KALAWATI
|
May 21, 1974 |
|
M. S. MANN Vs. UNION OF INDIA AND OTHERS
|
November 4, 1974 |
|
M.C.D. Vs. DHAN KUMAR
|
March 19, 1974 |
|
M.C.D. Vs. GHANSHYAM DASS
|
January 11, 1974 |
|
M.C.D. Vs. LACHHMAN DASS
|
May 29, 1974 |
|
M.C.D. Vs. CHATTAR SINGH
|
April 3, 1974 |
|
MADAN LAL Vs. STATE
|
January 11, 1974 |
|
MADAN LAL SETHEE Vs. UNION OF INDIA AND OTHERS
|
October 21, 1974 |
|
MADHO RAM Vs. H G SEKHRI
|
January 22, 1974 |
|
MADHUSUDAN LIMITED Vs. SOUTH ASIA IND PRIVATE LIMITED
|
March 6, 1974 |
|
MAHAVIR PERSHAD Vs. MUNICIPAL CORPORATION OF DELHI AND ORS.
|
October 28, 1974 |
|
MAHESH KUMAR Vs. S D KHANDEPAL
|
May 27, 1974 |
|
MAKHAN LAL Vs. M.C.D.
|
March 27, 1974 |
|
MAKHAN SINGH Vs. UNION OF INDIA
|
August 5, 1974 |
|
MALIK CHAND Vs. ZUBEDA BEGUM
|
January 25, 1974 |
|
MAM RAJ Vs. RAM CHANDER
|
April 26, 1974 |
|
MAN SINGH Vs. A
|
February 15, 1974 |
|
MANAGEMENT OF NORTHERN INDIA THEATRES Vs. PRESIDING OFFICER LABOUR COURT
|
January 24, 1974 |
|
MANAGEMENT OF SARAN MOTORS PRIVATE LIMITED Vs. HANS RAJ
|
May 31, 1974 |
|
MANAGEMENT OF STATESMAN LIMITED Vs. LT GOVERNOR
|
May 31, 1974 |
|
MASCO PRIVATE LIMITED Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
April 12, 1974 |
|
MAZDA THEATERS PRIVATE LIMITED Vs. NEW BANK OF INDIA LTD
|
September 27, 1974 |
|
MEHBOOB PRODUCTIONS PRIVATE LTD Vs. MORION PICTURES ASSOCIATION DELHI
|
April 24, 1974 |
|
MEMOONA BI Vs. MUNICIPAL CORPORATION OF DELHI
|
February 1, 1974 |
|
MERCURY TRAVELS INDIA PRIVATE LIMITED Vs. DIRECTOR OF ENFORCEMENT
|
May 31, 1974 |
|
METAL FABRICATORS (INDIA) Vs. B D GUPTA
|
November 5, 1974 |
|
MITHAN LAL Vs. SULTAN SINGH
|
April 26, 1974 |
|
MOHAMMADATIQUE SIUDIQUI Vs. MUNSHI ANUSAHMED
|
April 18, 1974 |
|
MOHAN Vs. STATE
|
November 8, 1974 |
|
MOHAN Vs. STATE
|
December 8, 1974 |
|
MOHANDAS AND ANOTHER Vs. MUNICIPAL CORPORATION OF DELHI AND OTHERS
|
March 22, 1974 |
|
MOHINDER PAL Vs. RAM RATI DEVI
|
February 15, 1974 |
|
MOHINDER SINGH JAGDEV Vs. SECRETARY MINISTRY OF IRRIGATION AND POWER GOVERNMENT OF INDIA
|
April 12, 1974 |
|
MOHINDROO O N Vs. COMMISSIONER OF INCOME TAX
|
May 2, 1974 |
|
MOTI RAFN AND ORS. Vs. SECRETARY, MINISTRY OF EDUCATION AND SOCIAL WELFARE ETC.
|
September 23, 1974 |
|
MOTIA KAUR Vs. SHANTI DEVI
|
February 22, 1974 |
|
MUNICIPAL CORPORATION Vs. AJIT SINGH
|
November 20, 1974 |
|
MUNICIPAL CORPORATION OF DELHI Vs. HARI SINGH
|
February 13, 1974 |
|
MUNICIPAL CORPORATION OF DELHI Vs. DHARAM CHAND
|
December 19, 1974 |
|
MUNICIPAL CORPORATION OF DELHI Vs. BISHAN DASS
|
January 21, 1974 |
|
MUNICIPAL CORPORATION OF DELHI Vs. ASSA RAM
|
November 4, 1974 |
|
MUNICIPAL CORPORATION OF DELHI Vs. OM PARKASH
|
January 7, 1974 |
|
MUNICIPAL CORPORATION OF DELHI Vs. SHRI TEK RAM
|
March 5, 1974 |
|
MUNICIPAL CORPORATION OF DELHI Vs. KRISHAN KUMAR ETC.
|
April 4, 1974 |
|
MUNICIPAL CORPORATION OF DELHI Vs. CHANDER PARKASH
|
September 13, 1974 |
|
MUNICIPAL CORPORATION OF DELHI Vs. MOTI RAM AND ANOTHER
|
April 19, 1974 |
|
MUNICIPAL CORPORATION OF DELHI Vs. RAM CHAND ETC.
|
April 19, 1974 |
|
MUNICIPAL CORPORATION OF DELHI Vs. SHIV DAYAL AND ANOTHER
|
March 4, 1974 |
|
MUNICIPAL CORPORATION OF DELHI Vs. RAMJIDAS
|
March 1, 1974 |
|
MUNICIPAL CORPORATION OF DELHI Vs. RAM MURTI
|
May 31, 1974 |
|
MUNICIPAL CORPORATION OF DELHI Vs. RATTI RAM AND OTHERS
|
May 16, 1974 |
|
MUNICIPAL CORPORATION OF DELHI Vs. NANU RAM
|
January 30, 1974 |
|
MUNICIPAL CORPORATION OF DELHI Vs. HUKAM CHAND
|
January 23, 1974 |
|
MUNICIPAL CORPORATION OF DELHI Vs. AMICHAND AND ANOTHER
|
January 4, 1974 |
|
MUNICIPAL CORPORATION OF DELHI Vs. RAJINDER SINGH
|
March 28, 1974 |
|
MUNICIPAL CORPORATION OF DELHI Vs. BISHAN DASS
|
January 4, 1974 |
|
MUNICIPAL CORPORATION OF DELHI Vs. CHABIL DASS
|
April 15, 1974 |
|
MUNICIPAL CORPORATION OF DELHI Vs. BIRINDER NATH CHATTERJEE AND ANOTHER
|
January 15, 1974 |
|
MUNICIPAL CORPORATION OF DELHI Vs. MOHAN LAL
|
February 11, 1974 |
|
MUNICIPAL CORPORATION OF DELHI Vs. RAM KISHAN
|
January 22, 1974 |
|
MUNICIPAL CORPORATION OF DELHI Vs. NOTAN DASS
|
April 18, 1974 |
|
MUNICIPAL CORPORATION OF DELHI Vs. KARAM CHAND
|
May 8, 1974 |
|
MUNICIPAL CORPORATION OF DELHI Vs. BHAGWAN DASS
|
May 15, 1974 |
|
MUNICIPAL CORPORATION OF DELHI Vs. AYASHI LAL
|
November 11, 1974 |
|
MUNICIPAL CORPORATION OF DELHI Vs. CHAND
|
November 22, 1974 |
|
MUNICIPAL CORPORATION OF DELHI Vs. SHAMBHU NATH
|
September 13, 1974 |
|
MUNICIPAL CORPORATION OF DELHI Vs. BAL KRISHAN THAPER
|
August 6, 1974 |
|
MUNICIPAL CORPORATION OF DELHI Vs. KISHAN LAL
|
December 20, 1974 |
|
MUNICIPAL CORPORATION OF DELHI Vs. JASWANT
|
December 18, 1974 |
|
MUNICIPAL CORPORATION OF DELHI Vs. JAGAN NATH
|
December 19, 1974 |
|
MUNICIPAL CORPORATION OF DELHI Vs. BHAGWAN DAS
|
December 3, 1974 |
|
MUNICIPAL CORPORATION OF DELHI Vs. RAM PRAKASH
|
January 3, 1974 |
|
MUNICIPAL CORPORATION OF DELHI Vs. SHANTI PRAKASH,
|
February 15, 1974 |
|
MUNICIPAL CORPORATION OF DELHI AND ANOTHER Vs. CHANDU LAL
|
April 15, 1974 |
|
MUNICIPAL CORPORATION OF DELHI AND ANOTHER Vs. DEEPAK KUMAR AND ANOTHER
|
February 27, 1974 |
|
MUNICIPAL CORPORATION OF DELHI AND ANOTHER Vs. RADHA KISHAN
|
April 16, 1974 |
|
MUNICIPAL CORPORATION OF DELHI AND OTHERS Vs. SANTOK SINGH
|
February 5, 1974 |
|
MUNNI JASWANT KAUR Vs. BHONRI DEVI
|
April 30, 1974 |
|
MURARI LAL Vs. NEM CHAND JAIN
|
March 15, 1974 |
|
MYSORE CHEMICALS AND FERTILIZERS LIMITED Vs. OFFICIAL RECEIVER CUM OFFICIAL LIQUIDATOR
|
November 19, 1974 |
|
N B FILMS Vs. DAYA SHANKER
|
September 19, 1974 |
|
NARAIN DAS Vs. DAYA NARAIN
|
January 18, 1974 |
|
NARPAT RAI SHARMA Vs. INSPECTOR FENERAL OF REGISTRATION
|
March 18, 1974 |
|
NATIONAL AND GRINDLAYS BANK LIMITED Vs. GLOBE MOTORS
|
December 20, 1974 |
|
NATIONAL FINANCE OF INDIA TRADERS BANK NEW BANK OF INDIA Vs. UNION OF INDIA
|
April 22, 1974 |
|
NAUT RAM Vs. UNION OF INDIA
|
October 9, 1974 |
|
NIRLON SYNTHETIC FIBRES AND CHEMICALS LTD. AND ANR. Vs. R.D. SAXENA, DIRECTOR OF INVESTIGATION AND ORS.
|
December 13, 1974 |
|
OFFICIAL LIQUIDATOR ACME FINANCE PRIVATE LIMITED Vs. KRISHAN GOPAL
|
June 7, 1974 |
|
OFFICIAL LIQUIDATOR OF MILAN CHIT FUND AND FINANCE PRIVATE LIMITED IN LIQUIDATION NEW DELHI Vs. AJIT SINGH BHASIN
|
March 27, 1974 |
|
OFFICIAL LIQUIDATOR OF VINOD MOTORS PRIVATE LIMITED IN LIQN Vs. HINDUSTAN LEVER LIMITED
|
April 23, 1974 |
|
OM PARKASH Vs. PUSHPA
|
February 20, 1974 |
|
ONKAR MAL Vs. STATE
|
August 12, 1974 |
|
ORIENTAL REFRIGERATION AND ENGG PRIVATE LIMITED Vs. PAWAN KUMAR
|
January 4, 1974 |
|
P C AGGARWAL Vs. K N KHOSLA
|
May 22, 1974 |
|
P D PURI Vs. STATE
|
December 21, 1974 |
|
P L LAKHANPAL Vs. APT NATH RAY
|
May 7, 1974 |
|
P L LAKHANPAL Vs. AJIT NATH ROY CHIEF JUSTICE OF INDIA NEW DELHI
|
February 15, 1974 |
|
P N SIKAND Vs. COMMISSIONER OF WEALTH TAX
|
April 4, 1974 |
|
P.D. PURI Vs. STATE
|
November 21, 1974 |
|
PADAM CHAND JAIN Vs. MAHABIR PERSHAD AND SONS
|
March 29, 1974 |
|
PANCHSHEEL ELECTRONIC CORPORATION Vs. JUPITOR GENERAL INSURANCE COMPANY LIMITED
|
April 5, 1974 |
|
PARASADI Vs. STATE
|
January 18, 1974 |
|
PARKASH BHASIN Vs. O L CAPITAL CHIT FUND PRIVATE LIMITED IN LIQUIDATION
|
March 21, 1974 |
|
PARKASH WANTI Vs. GIAN SINGH
|
January 18, 1974 |
|
PARMA NAND ARYA Vs. KAMLA SETHI
|
September 16, 1974 |
|
PETER SAMUEL WALLACE Vs. UNION OF INDIA
|
August 14, 1974 |
|
PHOENIX COTTON TAPE FACTORY Vs. UNION OF INDIA
|
March 14, 1974 |
|
PRABHU DAYAL Vs. STATE
|
March 22, 1974 |
|
PRABHU DAYAL BHARGAVA Vs. UNION OF INDIA
|
April 30, 1974 |
|
PRABHUJIT SINGH CHAWLA Vs. UNION OF INDIA AND OTHERS
|
October 15, 1974 |
|
PRAVEENA BHARDWAJ Vs. STATE
|
November 1, 1974 |
|
PRAVEENA BHARDWAJ Vs. STATE AND ORS.
|
December 1, 1974 |
|
PREM CHAND BHATIA Vs. UNION OF INDIA
|
April 4, 1974 |
|
PREM KUMAR Vs. GRAHPAIL SINGH
|
August 2, 1974 |
|
PREM SHEEL MALHAN Vs. R P CHAWLA
|
March 20, 1974 |
|
PRITHI Vs. STATE
|
March 7, 1974 |
|
PROF BALRAJ MADOK Vs. REGISTRAR CO OPERATIVE SOCIETIES DELHI ADMINISTRATION DELHI
|
June 7, 1974 |
|
PUNJAB NATIONAL BANK Vs. RENT CONTROLLER
|
May 3, 1974 |
|
PUNJAB NATIONAL BANK LIMITED Vs. UNION OF INDIA
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October 4, 1974 |
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PYARE LAL Vs. STATE
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July 26, 1974 |
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R B SETH JESSA RAM FATEH CHAND Vs. UNION OF INDIA
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July 25, 1974 |
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R B SURAJ BHAN Vs. DEWAN SINGH
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May 8, 1974 |
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R C ABROL Vs. OFFICIAL LIQUIDATOR R C ABROL AND CO PRIVATE LIMITED
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September 25, 1974 |
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R D AGGARWALA Vs. UNION OF INDIA
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May 6, 1974 |
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R L KAPUR Vs. PUNJAB NATIONAL BANK LIMITED
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March 27, 1974 |
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R M L BHATNAGAR Vs. INDER PARKASH
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January 18, 1974 |
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R P KAPUR Vs. UNION OF INDIA
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March 19, 1974 |
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RABINDER NATH MAIRA Vs. STEELSONS PRIVATE LIMITED
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March 6, 1974 |
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RAFI ALIAS RAFIQ Vs. STATE DELHI ADMINISTRATION
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March 22, 1974 |
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RAI BAHADUR HURDUTROY MOTI LAL JUTE MILLS PRIVATE LIMITED Vs. UNION OF INDIA
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October 11, 1974 |
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RAJ KUMAR Vs. UNION OF INDIA
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March 1, 1974 |
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RAJ NATH Vs. HONBLE JUSTICE AVADH BEHARI
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August 30, 1974 |
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RAJENDER KUMAR JAIN Vs. H C ARORA
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February 14, 1974 |
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RAM BABU Vs. LT GOVERNOR OF THE UNION TERRITORY OF DELHI DELHI
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August 30, 1974 |
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RAM CHANDER SAGAR Vs. DELHI ADMINISTRATION
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November 1, 1974 |
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RAM LAL ANAND Vs. BANK OF BARODA
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May 14, 1974 |
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RAM PARTAP Vs. MUNICIPAL CORPORATION OF DELHI
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October 28, 1974 |
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RAM PERKASH Vs. BHAGWANTI DEVI
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December 13, 1974 |
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RAMAN HOSIERY FACTORY DELHI Vs. J K SYNTHETICS LIMITED
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January 9, 1974 |
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RATNAKAR VISHWANATH JOSHI Vs. LIFE INSURANCE CORPORATION
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July 26, 1974 |
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RATTAN LAL Vs. INCOME TAX OFFICER
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March 1, 1974 |
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RAVINDER NARAIN Vs. COMMISSIONER OF INCOME TAX
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April 18, 1974 |
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ROSHAN LAL ANAND Vs. MERCANTILE BANK LIMITED
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April 15, 1974 |
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S HARDIT SINGH OBRA Vs. S DALJIT SINGH
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July 26, 1974 |
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S J NAND Vs. S SHIV DARSHAN SINGH AND ORS
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December 10, 1974 |
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S L VERMA Vs. DELHI FLOUR MILLS COMPANY LIMITED
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June 7, 1974 |
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S P SRIVASTAVA AND 18 ORS Vs. UNION OF INDIA
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August 21, 1974 |
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S S GOYAL Vs. UNIVERSITY OF DELHI DELHI
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September 20, 1974 |
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S. SOHAN SINGH TAILOR Vs. SHRI ADITYA NARAIN
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August 12, 1974 |
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S. SURJIT SINGH Vs. UNION OF INDIA
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October 1, 1974 |
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S.P. SRIVASTAVA AND ORS. Vs. UNION OF INDIA AND TWO ORS.
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October 21, 1974 |
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SAHDEV SETH Vs. VIDYA WATI SETH
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January 18, 1974 |
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SAKHI MOHD Vs. STATE
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January 22, 1974 |
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SARAMMA OOMMEN Vs. LT. COL. ROBINSON DENIEL AND ORS
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May 22, 1974 |
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SARDAR SINGH Vs. STATE
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May 23, 1974 |
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SARDARI LAL Vs. STATE ETC.
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March 5, 1974 |
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SAROJ MAIRA Vs. STEELSONS PRIVATE LIMITED
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March 6, 1974 |
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SATNAM SINGH Vs. MOHINDER SINGH
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May 28, 1974 |
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SATYA PAL Vs. PARSANI DEVI
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March 15, 1974 |
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SECURITY AND FINANCE PRIVATE LIMITED IN LIQUIDATION Vs. B K BEDI
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January 18, 1974 |
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SHAFI Vs. STATE
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September 20, 1974 |
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SHAMSHER SINGH Vs. STATE
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July 26, 1974 |
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SHARMA RESTAURANT, NEW DELHI AND ANOTHER Vs. THE CHIEF COMMISSIONER, AND OTHERS
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December 10, 1974 |
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SHEILA DEVI Vs. KISHAN LAL KALRA
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July 26, 1974 |
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SHIV RAM DAS Vs. STATE
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May 15, 1974 |
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SHORI LAL JAIN Vs. LT GOVERNOR
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August 13, 1974 |
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SHORI LAL JAIN Vs. LT. GOVERNOR, DELHI AND ORS.
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October 13, 1974 |
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SHRI B. S. MEHTA Vs. UNION OF INDIA AND ORS.
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May 24, 1974 |
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SHRI BHAG SINGH BALI Vs. UNION OF INDIA
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March 13, 1974 |
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SHRI CHHOTEY LAL Vs. SHRI M. S. SHAMMI, COMPETENT AUTHORITY UNDER THE SLUM AREAS ACT, NEW DELHI, AND ORS.
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January 2, 1974 |
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SHRI K. K. MITTAL Vs. UNION OF INDIA
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July 26, 1974 |
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SHRI SHEO RAJ SINGH Vs. UNION OF INDIA AND OTHERS
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May 17, 1974 |
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SHRI VASHIST BHARGAVA Vs. INCOME TAX OFFICER
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December 10, 1974 |
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SIRAJ UDDIN Vs. ABDUL HAQ PRACHA
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February 22, 1974 |
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SMT. VIDYA VATI Vs. SHRI GURBAX RAI ARORA
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May 17, 1974 |
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SOMAWANTI MARWAH Vs. SURJIT SINGH
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May 1, 1974 |
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STATE Vs. SURINDAR MOHAN
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January 11, 1974 |
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STATE Vs. MAN SINGH AND ORS.
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February 15, 1974 |
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STATE (DELHI ADMINISTRATION) Vs. VIPIN KUMAR JAGGI,
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June 7, 1974 |
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STATE BANK OF INDIA Vs. V K GUPTA
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May 24, 1974 |
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STATE DELHI ADMINISTRATION Vs. HARISH KUMAR
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September 18, 1974 |
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STATE DELHI ADMINISTRATION Vs. KAINI LAL
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November 7, 1974 |
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STATE OF BIHAR Vs. PRESS COUNCIL OF INDIA
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July 25, 1974 |
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STATE OF PUNJAB Vs. I M LALL
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October 31, 1974 |
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STATESMAN LIMITED Vs. LT. GOVERNOR AND ORS.
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May 31, 1974 |
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SUCHSRITA KALSIE Vs. RAJINDER KISHORE KALSIE
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August 23, 1974 |
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SUKHDEV SINGH Vs. STATE
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September 6, 1974 |
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SUNANDA RANI JAIN Vs. UNION OF INDIA
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August 12, 1974 |
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SUNDER LAL Vs. BALWANT HANMANT ALURKAR
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August 28, 1974 |
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SUNDER LAL Vs. MUNICIPAL CORPORATION OF DELHI
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April 30, 1974 |
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SUNDRI BAI Vs. UNION OF INDIA
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January 23, 1974 |
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SURENDRA KUMAR DHAWAN AND ANR. Vs. R. VIR AND ORS.
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May 6, 1974 |
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SURMDER KUMAR Vs. STATE
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February 13, 1974 |
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SWARANDIP SINGH RATRA Vs. REGISTRAR CO OPERATIVE SOCIETIES
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May 1, 1974 |
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TARA CHAND RAMPAL Vs. THE STATE
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February 15, 1974 |
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TARACHAND MANOHARLAL Vs. DEPUTY REGISTRAT T AND M
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October 16, 1974 |
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THE SALES TAX OFFICER AND ORS. Vs. THE SALES TAX OFFICER AND ORS.
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September 10, 1974 |
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UMRAO SINGH Vs. UNION OF INDIA
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September 30, 1974 |
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UNION CARBIDE INDIA LIMITED Vs. NEW DELHI MUNICIPAL COMMITTEE
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July 24, 1974 |
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UNION OF INDIA Vs. INDIA HARD METALS PRIVATE LIMITED
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June 6, 1974 |
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UNION OF INDIA Vs. SHAMSHER BAHADUR
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May 23, 1974 |
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UNION OF INDIA Vs. BIRBAL
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May 5, 1974 |
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UNION OF INDIA Vs. PUSHPAVATI CHAUDHIY
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March 14, 1974 |
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UNION OF INDIA Vs. GANPAT RAI
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August 22, 1974 |
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UNION OF INDIA Vs. SANWALIA
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December 19, 1974 |
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UNION OF INDIA Vs. DELTON CABLE COMPANY
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January 3, 1974 |
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UNION OF INDIA Vs. SIR SAL
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June 5, 1974 |
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URMILA GINDA Vs. UNION OF INDIA
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August 5, 1974 |
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VASHIST BHARGAVA Vs. INCOME TAX OFFICER SALARY CIRCLE
|
December 10, 1974 |
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VIDYA DEVI Vs. MANI RAM
|
March 3, 1974 |
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VIDYA DEVI Vs. MANI RAM ETC.
|
March 1, 1974 |
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VIJAY KUMAR Vs. DELHI ADMINISTRATION
|
April 9, 1974 |
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VIJAY KUMAR Vs. STATE
|
May 9, 1974 |
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VIR BHAN Vs. MUNICIPAL CORPORATION OF DELHI
|
October 14, 1974 |
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VIRANDER KUMAR Vs. GYANI RAM
|
July 25, 1974 |
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VIRENDRA KUMAR Vs. GYANI RAM AND ORS.
|
July 26, 1974 |
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WEARWELL CYCLE CO INDIA LIMITED Vs. UNION OF INDIA
|
August 28, 1974 |
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Y L TANEJA Vs. MUNICIPAL CORPORATION OF DELHI
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November 22, 1974 |
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YOG RAJ GUPTA Vs. UNION OF INDIA
|
April 24, 1974 |
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YUSUF Vs. RAFIQUDDIN SIDDIQUI
|
January 11, 1974 |