REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A DAMONDAR Vs. BIMLA	November 27, 1973
A N LEWIS Vs. STATE	November 14, 1973
A.C. GULATI Vs. S. S. SAWHNEY	October 8, 1973
ABDUL HAQ Vs. HAFIZ ABDUL RASHID	December 14, 1973
ABNASH KAUR Vs. LORD KRISHNA SUGAR MILLS LIMITED	May 11, 1973
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. CHETAN DASS	September 19, 1973
AFSAR MIAN Vs. STATE	February 21, 1973
AGAN LAL Vs. KAPURI DEVI	September 24, 1973
AGENTS AND MANUFACTURES DELHI Vs. EMPLOYEES STATE INSURANCE CORPORATION NEW DELHI	February 5, 1973
AIR FOAM INDUSTIRES PRIVATE LIMITED Vs. UNION OF INDIA	April 20, 1973
AJUDHIA TEXTILE MILLS LIMITED Vs. UNION OF INDIA	February 28, 1973
AMAR SINGH Vs. UNION OF INDIA	February 9, 1973
ANIL KUMAR GUPTA Vs. K SUBA RAO	July 13, 1973
ANIL NARENDRA Vs. VIRENDRA	September 24, 1973
ANIS UR REHMAN Vs. AZIZ UI REHMAN	March 16, 1973
ARJAN DASS Vs. L J JOHN SON	April 3, 1973
ARYA DATT Vs. STATE	February 8, 1973
ASHA WADHWA Vs. PRITHVI RAJ WADHWA	May 27, 1973
AYODHIA NATH Vs. MUNICIPAL CORPORATION OF DELHI	December 17, 1973
B D WADHWA Vs. HARDAYAL DEVGUN	August 9, 1973
B L BHATIA Vs. INDIAN STANDARDS INSTITUTION	August 29, 1973
B S VOHRA Vs. RISAL SINGH	March 14, 1973
B T MENGHANI Vs. DELHI DEVELOPMENT AUTHORITY	December 3, 1973
B.U. BHARANI Vs. DIRECTOR CENTRAL INTELLIGENCE BUREAU, NEW DELHI AND OTHERS	February 9, 1973
BABU RAO PATEL Vs. STATE	August 14, 1973
BAGAI FOODS & BEVERAGES PVT. LTD. AND DR. AVANINDRA KUMAR TYAGI Vs. BAGAI FOODS & BEVERAGES PVT. LTD.	November 22, 1973
BAKSHI RAM Vs. MUNARI LAL KISHAN CHAND	April 18, 1973
BAL KISHAN GUPTA Vs. RAMADHAR	October 19, 1973
BANARSI DAS Vs. SUMER CHAND	April 18, 1973
BANSI DHAR Vs. NEW DELHI MUNICIPAL COMMITTEE	May 25, 1973
BASHESHAR NATH AND CO Vs. UNION OF INDIA	September 6, 1973
BASHISTA BROS Vs. MUNSHI LAL OM PRAKASH	May 2, 1973
BEGUM JAN Vs. MEHR NIGAR	January 12, 1973
BHAGWAN DASS Vs. KASTURI LAL AND ORS.	October 18, 1973
BHAGWANDAS MADHAVJI KHAKKAR Vs. JOINT CHIEF CONTROLLER OF IMPORTS AND EXPORTS	May 25, 1973
BHAGWANTI MALHOTRA Vs. DELHI DEVELOPMENT AUTHORITY	July 23, 1973
BHAGWAT DAYAL SHARMA Vs. UNION OF INDIA	November 6, 1973
BHAI MUKAND SINGH Vs. LADHA SINGH	September 7, 1973
BHARAT BARREL AND DRUM MANUFACTURING CO PRIVATE LIMITED Vs. UNION OF INDIA	April 20, 1973
BHARAT NIDHI LIMITED Vs. UNION OF INDIA	February 21, 1973
BHIM SAIN Vs. RAJ DEVI	August 29, 1973
BHIM SEN Vs. RAJ DEVI	August 22, 1973
BIRLA HIGHER SECONDARY SCHOOL Vs. LT GOVERNOR	May 4, 1973
BROOKE BOND INDIA PRIVATE LIMITED Vs. NEW DELHI MUNICIPAL COMMITTEE	March 9, 1973
C LYALL AND CO Vs. UNION OF INDIA	January 22, 1973
CHAMBER OF COLOURS AND CHEMICALS PRIVATE LIMITED Vs. TRILOK CHAND JAIN	May 28, 1973
CHANAN LAL Vs. STATE	May 22, 1973
CHAND Vs. CHANDER KUMAR VAISH	August 24, 1973
CHAND CHAUDHRY Vs. R L TALUJA	April 6, 1973
CHANDGI RAM Vs. RAM PHAL	February 9, 1973
CHETAN SARUP Vs. TRIBENI DEVI	January 2, 1973
CHIEF CONTROLLING REVENUE AUTHORITY Vs. JANKI DEVI	March 22, 1973
COMMISSIONER OF INCOME TAX Vs. DELHI SAFE DEPOSIT COMPANY LIMITED	March 22, 1973
COMMISSIONER OF INCOME TAX Vs. JODHAMAL KUTHIALA R B AND SONS	April 24, 1973
COMMISSIONER OF INCOME TAX Vs. MITHLESH KUMARI	February 5, 1973
COMMISSIONER OF INCOME TAX Vs. UTTAM SINGH DUGGAL AND COMPANY PRIVATE LIMITED	July 30, 1973
COMMISSIONER OF INCOME TAX Vs. KRISHAN BANS BAHADUR	July 30, 1973
COMMISSIONER OF INCOME TAX Vs. MOTOR AND GENERAL FINANCE LIMITED	August 8, 1973
COMMISSIONER OF INCOME TAX Vs. DALMIA R	May 21, 1973
COMMISSIONER OF INCOME TAX Vs. KISHNI BAI	May 10, 1973
COMMISSIONER OF WEALTH TAX Vs. P N SIKAND	August 23, 1973
COMPANIES ACT 1956 Vs. MOTION PICTURES ASSOCIATION DELHI	May 25, 1973
DADRI CEMENT CO Vs. BIRD AND COMPANY PRIVATE LIMITED	November 22, 1973
DAL CHAND Vs. STATE	March 23, 1973
DALIP SINGH Vs. STATE	December 7, 1973
DANNI DEVI AND ORS. Vs. GURBUX SINGH	January 17, 1973
DELHI ADMINISTRATION Vs. KISHAN	August 9, 1973
DELHI DEVELOPMENT AUTHORITY Vs. MOHAN LAL SHASTRI	May 9, 1973
DELHI GUEST HOUSES Vs. NEW DELHI MUNICIPAL CORPORATION	December 21, 1973
DELHI TRANSPORT CORPORATION Vs. P S SHUKLA MOTOR ACCIDENT CLAIMS TRIBUNAL DELHI	April 6, 1973
DELHI WAKF BOARD Vs. SHARAFAT HUSSAIN	November 26, 1973
DEWAN CHAND CHAUDHRY Vs. R I TALUJA	April 6, 1973
DHANI RAM Vs. STATE	January 17, 1973
DHANI RAM Vs. MOHAMMAD USMAN	March 1, 1973
DHARAM CHAND Vs. UNION OF INDIA MINISTRY OF REHABILITION	April 10, 1973
DHARAM SINGH Vs. LILA GURCHARAN SINGH	January 22, 1973
DHARAM VIR Vs. LALITA PRASAD	January 12, 1973
DHARM VIR SINGH Vs. GOODWILL INDIA LIMITED	December 21, 1973
DINA NATH SODHI Vs. EASTERN LINKERS PRIVATE LIMITED	January 5, 1973
EMPLOYEES STATE INSURANCE CORPORATION Vs. ROOP CHAND AND COMPANY	May 3, 1973
FAROZA BEGAM Vs. DEWAN DAULAT RAI KAPOOR	December 18, 1973
FOUR BHAI PRIVATE LIMITED Vs. WALAITI RAM	February 28, 1973
FREDDY FERNANDES Vs. P L MEHRA	January 3, 1973
G R LUTHRA Vs. ADMINISTRATOR OF DELHI	January 19, 1973
G S NAYYAR Vs. KAUSHALYA RANI	November 28, 1973
GAON SABHA OF LADO SARAI Vs. JAGE RAM	February 23, 1973
GENERAL MANAGER SOUTH EASTERN RAILWAY CALCUTTA Vs. AJIT KUMAR BHATACHARJEE	July 13, 1973
GHASITARAM BAJAJ Vs. RAJ KAMAL RADIO ELECTRONIC	April 9, 1973
GLOBE UNITED ENGINEERING AND FOUNDARY COMPANY LIMITED Vs. INDUSTRIAL FINANCIAL CORPORATION OF INDIA	November 16, 1973
GOBIND RAM Vs. PARKASHSHAUQ	April 24, 1973
GOPAL KRISHAN Vs. BIMLESH KUMARI	April 30, 1973
GOPAL KRISHAN KAPOOR Vs. RAMESH CHANDER NIJHAWAN	May 23, 1973
GOPI KRISHAN KHANNA Vs. KAILASH WATI	November 16, 1973
GULAB CHAND SHARMA Vs. H P SHARMA	August 27, 1973
GULAB SINGH AND SONS Vs. COMMISSIONER OF INCOME TAX	March 12, 1973
GURCHARAN SINGH Vs. RAM KAUR	October 19, 1973
HAKIM MOHD Vs. UNION OF INDIA	April 20, 1973
HAKUMAT RAI NIGAM Vs. STATE	September 3, 1973
HAMDARD DAWAKHANA Vs. HANS RAJ	July 25, 1973
HANS RAJ Vs. UNION OF INDIA AND OTHERS	November 8, 1973
HANUMAN PRASAD GANERIWALA Vs. MUNICIPAL CORPORATION OF DELHI	December 21, 1973
HARI CHAND ANAND AND CO Vs. CENTRAL BOARD OF REVENUE	March 16, 1973
HARI CHAND AND PREM CHAND BASSI LEGAL HEIRS OF LATE SHRI KANSHI RAM BASSI Vs. COMMISSIONER OF INCOME TAX	August 7, 1973
HARI CHAND MAHAJAN Vs. ATTAR CHAND AND COMPANY	March 28, 1973
HARI CHAND MAHAJAN Vs. ATTAR CHAND AND COMPANY	April 6, 1973
HARI DAI Vs. UNION OF INDIA	September 5, 1973
HUKAM CHAND Vs. DELUX FINANCE AND CHIT FUND PRIVATE LIMITED	July 31, 1973
HUKUMAT RAI Vs. JAGDISH CHANDER AHUJA	September 5, 1973
INDER SINGH Vs. RAM SARUP	March 22, 1973
INDERPAL SINGH HASSANWALIA Vs. BIR TIBETAN WOOLEN MILLS	January 24, 1973
INDIAN INSTITUTE OF TECHNOLOGY NEW DELHI Vs. MANGAT SINGH	March 29, 1973
INDIAN MUTUAL GENERAL INSURANCE SOCIETY LIMITED Vs. HIMALAYA FINANCE AND CONSTRUCTION CO	January 22, 1973
INDORE MALWA UNITED MILLS LIMITED Vs. UNION OF INDIA	May 25, 1973
INDRAWATI Vs. SITAL GIR	July 26, 1973
INDUSTRIAL FINANCE CORPORATION LIMITED Vs. DELHI ADMINISTRATION	January 29, 1973
ISHWARDAS Vs. STATE	November 2, 1973
ITHAD MOTOR TRANSPORT P LTD Vs. BIR SINGH	January 10, 1973
J B BOTTLING CO P LIMITED Vs. COMMISSIONER OF INCOME TAX	September 26, 1973
J S SACHDEV Vs. RESERVE BANK OF INDIA	May 11, 1973
JAGATRI LAL DHAWAN Vs. CHARANJI LAL	February 26, 1973
JAGDISH CHANDER Vs. BRAHM DUTT	February 13, 1973
JAGDISH KAUR Vs. SALES TAX OFFICER XXIV K-BLOCK VIKAS BHAWAN NEW DELHI	July 26, 1973
JAGJIT SINGH Vs. P K DUTT AND ORS	August 9, 1973
JAGJIT SINGH SAWHNEY Vs. HUKAM CHAND	December 21, 1973
JAI CHAND Vs. STATE	September 20, 1973
JAI NARAIN Vs. STATE AND N.D.M.C.	September 10, 1973
JAIN Vs. DELHI FLOUR MILLS COMPANY LIMITED	May 10, 1973
JAINTENDRA KUMAR AGGARWAL Vs. LAKSHMI KANT MUKT	November 5, 1973
JAMIL UI REHMAN Vs. STATE	February 5, 1973
JASWANT RAI Vs. ABNASH KAUR	October 3, 1973
JAWAHAR SINGH BIKRAM SINGH Vs. SHARDA TALWAR	February 13, 1973
JEWAN LAL Vs. RAJ RANI SMT	April 30, 1973
K G MALHOTRA Vs. VIJAY MALHOTRA	April 5, 1973
K K SURI Vs. V N MEHTA	December 7, 1973
K SUBBA RAO Vs. NATIONAL CO OPERATIVE CONSUMER FEDERATION LIMITED	January 10, 1973
K.K. BHANDARI Vs. UNION OF INDIA AND ORS.	February 26, 1973
K.M. BINDRA Vs. UNION OF INDIA AND ANR.	February 26, 1973
KAILSH CHAND JAIN Vs. GAYATRI DEVI BHARGAVA	August 29, 1973
KAMLA CHOPRA Vs. L I C	December 6, 1973
KANGRA VALLEY SLATE COMPANY LTD Vs. UNION OF INDIA	March 8, 1973
KARAMVIR Vs. LALITA PRASAD	April 6, 1973
KARTAR SINGH Vs. SOBHA SINGH AND SONS PRIVATE LIMITED	August 13, 1973
KEDAR NATH Vs. MOHANI DEVI	October 9, 1973
KEDAR NATH Vs. RAM NATH	October 9, 1973
KHANNA TALKIES Vs. INDUSTRIAL TRIBUNAL DELHI	January 18, 1973
KHOSLA K G AND COMPANY PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	November 13, 1973
KISHAN LAL MAHADEO PERSHAD Vs. I K SHARMA	March 16, 1973
KRISHAN CHANDER Vs. CHHAIL BEHARI	January 30, 1973
KRISHAN LAL Vs. STATE	November 22, 1973
KRISHNA WANTI Vs. RUDARSINGH	February 5, 1973
KRISHNA WANTI PURI Vs. LIFE INSURANCE CORPORATION OF INDIA DIVISIONAL OFFICER NEW DELHI	December 3, 1973
KULDIP SINGH Vs. KRISHAN KUMAR	January 25, 1973
KURA Vs. DEPUTY CUSTODIAN GENERAL OF EVACUEE PROPERTY	February 13, 1973
KWALITY RESTAURANT Vs. STATE	December 6, 1973
LABEL ART PRESS Vs. INDO EUROPEAN MACHINERY COMPANY PRIVATE LIMITED	March 9, 1973
LACHHMAN SINGH Vs. C D TANEJA	November 11, 1973
LAKHPAT RAI SAMPAT RAI SADH Vs. DHANPAT RAI GOEL	February 22, 1973
LAKSHMIJI SUGAR MILLS CO P LIMITED Vs. COMMISSIONER OF INCOME TAX	May 1, 1973
LIFE INSURANCE CORPORATION OF INDIA Vs. NEW DELHI MUNICIPAL COMMITTEE	March 27, 1973
LIFE INSURANCE CORPORATION OF INDIA Vs. SMT. SHAKUNTLA DEVI GURHA	July 20, 1973
LORD KRISHNA SUGAR MILLS Vs. UNION OF INDIA	May 25, 1973
LT GOVERNOR ADMINISTRATION UNION TERRITORY OF DELHI Vs. TULSI BHAI GORDHAN BHAI NAYA BANS DELHI	February 27, 1973
M A MISTRY Vs. UNION OF INDIA	August 13, 1973
M S DATTA Vs. UNION OF INDIA	August 13, 1973
M/S FAIR PRICE STORES PRIVATE LTD. AND ANR. Vs. DEWAN CHAMAN LAL, MEMBER OF PARLIAMENT AND ORS.	September 13, 1973
MADAN MOHAN LAL GARG Vs. BRIJMOHAN LAL GARG	May 2, 1973
MAHABIR METAL WORKS PRIVATE LIMITED Vs. UNION OF INDIA	December 19, 1973
MAHADEV DAYA RAM Vs. UNION OF INDIA	February 13, 1973
MAHALAXMI SUGAR MILLS COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX	October 19, 1973
MAHAMAYA GENERAL FINANCE CO Vs. BHAGWANT SINGH	May 10, 1973
MANBHARI BAI Vs. SAT NARAIN	August 27, 1973
MANGAL DAS Vs. LT GOVERNOR	December 7, 1973
MANJARI SEN Vs. NIRUPAM SEN	October 3, 1973
MANOHAR LAL SHARMA Vs. PREM LATA	April 24, 1973
MARTIN BURN LIMITED Vs. T C MOORJANI	August 9, 1973
MARWAR TENT FACTORY Vs. UNION OF INDIA	October 1, 1973
MATTER OF THE CONTEMPT OF COURT Vs. D B VOHRA	November 12, 1973
MATU RAM AND SONS Vs. ELGIN MILLS COMPANY LIMITED	July 31, 1973
MOH AHMED Vs. SUNDER SINGH	February 27, 1973
MOHINDER KAUR Vs. MANPHOOL SINGH	March 23, 1973
MOHINDER SINGH Vs. COMPETENT AUTHORITY	February 15, 1973
MOHINDER SINGH Vs. SHANTI DEVI	February 15, 1973
MOHINDER SINGH Vs. STATE	August 9, 1973
MOINUDIN Vs. SYED MOHAMMAD HASAN	September 10, 1973
MOTI RAM Vs. MUNICIPAL CORPORATION OF DELHI	January 19, 1973
MUBARAK KARIM Vs. BUNDAU	March 23, 1973
MULKH RAJ Vs. SURAT SINGH	May 16, 1973
MUNICIPAL BOARD OF HARDWAR Vs. UNION OF INDIA	April 18, 1973
MUNICIPAL CORPORATION OF DELHI Vs. L LAKSHMI NARAIN	April 5, 1973
MUNICIPAL CORPORATION OF DELHI Vs. VED PARKASH	February 8, 1973
MUNICIPAL CORPORATION OF DELHI Vs. MOHAMMAD KAREEM	January 22, 1973
MUNICIPAL CORPORATION OF DELHI Vs. CHET RAM	October 16, 1973
MUNICIPAL CORPORATION OF DELHI Vs. THOU RAM	December 14, 1973
MUNICIPAL CORPORATION OF DELHI Vs. SUKHDEV PAL	September 6, 1973
MUNICIPAL CORPORATION OF DELHI Vs. SURINDER NATH AND OTHERS	November 2, 1973
MUNICIPAL CORPORATION OF DELHI Vs. MAI RAM ALIAS BHAYA RAM	January 23, 1973
MUNICIPAL CORPORATION OF DELHI Vs. AMAR NATH AND ANOTHER	February 22, 1973
MUNICIPAL CORPORATION OF DELHI Vs. MANI SINGH AND ANOTHER	December 17, 1973
MUNICIPAL CORPORATION OF DELHI Vs. DEVAKI NANDAN KHURANA	December 10, 1973
MUNICIPAL CORPORATION OF DELHI Vs. RAM KUMAR GUPTA	September 7, 1973
MUNICIPAL CORPORATION OF DELHI Vs. SUNDER LAL	November 9, 1973
MUNICIPAL CORPORATION OF DELHI AND ANOTHER Vs. SHIV DAYAL	July 11, 1973
MURARI LAL Vs. ABDUL GHAFFAR	September 7, 1973
N C SINGAL Vs. UNION OF INDIA	January 19, 1973
N D SUD Vs. UNION OF INDIA	March 16, 1973
N K PRIVATE LIMITED Vs. HOTZ HOTELS PRIVATE LIMITED	November 6, 1973
N.D.M.C. Vs. P.&T. COOPERATIVE CANTEEN LTD.	October 30, 1973
NAND KISHORE Vs. LT.GOVERNOR OF DELHI	September 20, 1973
NARAIN DAS Vs. KUNDAN SUGAR MILLS	March 15, 1973
NARINDER SINGH Vs. KHALIQUR REHMAN	September 27, 1973
NAROTAM DAS Vs. UNION OF INDIA	February 26, 1973
NASIB SINGH Vs. STATE	August 7, 1973
NATHU KHAN Vs. MOHAMMAD ISMAIL	May 25, 1973
NATIONAL AND GRINDLAYS BANK LTD. NEW DELHI Vs. CENTRAL GOVERNMENT LABOUR COURT, DELLY, AND OTHERS	December 21, 1973
NATIONAL CONDUITS PRIVATE LIMITED Vs. OFFICIAL LIQUIDATOR 114 SUNDER NAGAR NEW DELHI OF NATIONAL CONDUITS PVT LT	September 24, 1973
NATIONAL METAL CRAFTS CO Vs. RATAN STEEL LIMITED	January 24, 1973
NEELAM MITTAL Vs. SHEEL KUMAR MITTAL	April 2, 1973
NEIVELI CERAMICS AND REFRACTORIES LIMITED Vs. HINDUSTAN SANITARYWARE AND INDUSTRIES LIMITED	March 27, 1973
NEPAL KNITTING WEAVING MILLS PRIVATE LIMITED Vs. UNION OF INDIA	February 9, 1973
NEW DATA BUS SERVICE PRIVATE LIMITED Vs. DELHI TRANSPORT CORPORATION	August 14, 1973
NEW DELHI HOLY FAMILY HOSPITAL SOCIETY Vs. MUNICIPAL CORPORATION OF DELHI	December 12, 1973
NEW DELHI MUNICIPAL COMMITTEE Vs. DAVIS V. SINGH AND ANOTHER	April 27, 1973
NIAMAT BI Vs. S L DHANI	March 30, 1973
OFFICAL LIQUIDATOR OF R S MOTORS PRIVATE LIMITED Vs. JAGJIT SINGH SAWHNEY	September 25, 1973
P K NAGIA Vs. DIRECTOR GENERAL OF CIVIL AVIATION	August 30, 1973
P K SESHAN Vs. STATE	October 4, 1973
P R NAYAK Vs. UNION OF INDIA	January 17, 1973
P S AGGARWAL Vs. COLLECTOR OF STAMPS	March 22, 1973
PARMA NAND Vs. MANAGEMENT OF BHARAT SEVAK SAMAJ	April 3, 1973
PARMESHWARI DAS Vs. G R KOHLI	November 24, 1973
PARSHOTAM DASS Vs. STATE,	November 28, 1973
PEAREY LAL SETHI Vs. STATE	January 30, 1973
PINDI DASS Vs. STATE	March 30, 1973
POLO SINGH AND CO Vs. COMMISSIONER OF INCOME TAX	September 18, 1973
POORAN MAL AND SONS Vs. DIRECTOR OF INSPECTION INVESTIGATION I T	November 30, 1973
POPULAR ELECTRIC WORKS Vs. UNION OF INDIA	March 1, 1973
PRABHATI Vs. BUDHO DEVI	August 30, 1973
PRAKASH ROADLINES PVT LIMITED Vs. UNION OF INDIA	November 2, 1973
PRAMJIT SINGH Vs. MUNICIPAL CORPORATION OF DELHI	April 24, 1973
PRATAP CHAND JAIN Vs. BIBBO DEVI	January 22, 1973
PRAVIN S SHAH Vs. GOVIND K SHARMA	September 21, 1973
PREM D GUPTA Vs. MUNICIPAL CORPORATION OF DELHI	October 11, 1973
PREM DAS CHELA Vs. PIAREY LAL	November 26, 1973
PREM NATH MOTORS Vs. NEW DELHI MUNICIPAL COMMITTEE	March 22, 1973
PREM PARVEEN Vs. UNION OF INDIA	September 5, 1973
PREM SARUP PURI Vs. STATE	March 26, 1973
PRITAM SINGH Vs. PARMESHWARI DEVI	December 21, 1973
PRITAPAL SINGH Vs. STATE	April 24, 1973
PRITHVI SINGH BANSAL Vs. SUSHILA DAVI	March 8, 1973
PT. RAJINDER NARAIN TEWARI Vs. HARYANA GOVERNMENT THROUGH THE SECRETARY MINISTRY OF IRRIGATION AND POWER	March 9, 1973
R C JAIN Vs. COMMISSIONER OF INCOME TAX	January 18, 1973
R G SANORIA Vs. MUNICIPAL CORPORATION OF DELHI	April 27, 1973
R P SINGH Vs. DELHI ADMINISTRATION	July 30, 1973
R S G R RAM CHAND AND SONS Vs. STATE OF UTTAR PRADESH	February 22, 1973
RAGHUBIR SINGH Vs. SAVITRI DEVI	March 23, 1973
RAGHUVANSH KUMAR Vs. MADAN LAL SHARNA	April 20, 1973
RAJAN LAL Vs. MUNICIPAL CORPORATION OF DELHI	January 18, 1973
RAJINDER SINGH Vs. STATE	September 7, 1973
RAKESH KUMAR Vs. STATE	October 18, 1973
RAM BABU Vs. JASWANT SINGH	April 25, 1973
RAM CHANDER Vs. VASHIST KUMAR	February 2, 1973
RAM DHARI Vs. STATE	November 20, 1973
RAM KISHORE Vs. UNION OF INDIA	July 24, 1973
RAM KUMAR Vs. STATE	March 2, 1973
RAM LAL Vs. COMPETANT AUTHORITY	August 10, 1973
RAM MANOHAR Vs. STATE	February 16, 1973
RAM PARKASH Vs. JAGMOHAN KHANNA AND ORS	December 14, 1973
RAM PARSHAD Vs. APPELLATE OFFICER	November 30, 1973
RAMESH CHAND Vs. DELHI CLOTH AND GENERAL MILLS	May 25, 1973
RAMESH CHANDER Vs. M.C.D.	August 14, 1973
RAMJI DAS JOSHI AND OTHERS Vs. UNION OF INDIA AND ANOTHER	January 9, 1973
RANJIT RAI RAJ Vs. CHITRA LEKHA	May 2, 1973
RANJIT SINGH Vs. CHITRA LEKHA	May 2, 1973
RATNA Vs. INDIAN INSTITUTE OF TECHNOLOGY	September 14, 1973
REPUBLICAN PARTY OF INDIA Vs. ELECTION COMMISSION OF INDIA	December 6, 1973
RIAZ AHMED Vs. UNION OF INDIA	January 17, 1973
RITA NIJHAWAN Vs. BAL KISHAN NIJHAWAN	February 21, 1973
ROOP LAL MAKKAR Vs. UNION OF INDIA	March 22, 1973
ROSHAN LAL SETHI Vs. MADAN MOHAN SETHI	July 31, 1973
S D VERMA Vs. SOBHA SINGH AND SONS PRIVATE LIMITED	May 21, 1973
S HARDIT SINGH OBRA Vs. SUMER CHAND	January 19, 1973
S MANMOHAN SINGH Vs. S BALBIR	November 26, 1973
SADA RAM Vs. DELHI DEVELOPMENT AUTHORITY	January 29, 1973
SANNI Vs. SADA NAND	January 18, 1973
SARDARI LAL Vs. UNION OF INDIA	December 21, 1973
SARDER SINGH BAWA Vs. STATE	January 4, 1973
SARUP CHAND Vs. STATE	September 6, 1973
SARVEDSHAK ARYA PRATINIDHI SABHA Vs. RANJIT SINGH AND SONS	December 19, 1973
SAVITRI DEVI Vs. BHURE MAL	November 2, 1973
SAVITRI DEVI Vs. R S BINDRA	February 22, 1973
SETH GIRDHARI LAL Vs. SETH GAJA NAND	November 15, 1973
SHAFIQ AHMED Vs. CHANDER KANT	September 10, 1973
SHAHSTRAPAL SHARMA Vs. HORAM	February 2, 1973
SHALIMAR TAR PRODUCTS INDIA LIMITED Vs. H C SHARMA	September 21, 1973
SHARDA DEVI Vs. MAHALAXMI STONE MILLS	May 23, 1973
SHISH CHAND Vs. BHAGWAN PERSHAD	August 9, 1973
SHIV SHANKER LAL Vs. COMMISSIONER OF GIFT TAX	March 15, 1973
SHIV SHANKER LAL Vs. COMMISSIONER OF INCOME TAX	April 17, 1973
SHOR SHOT AMMUNITION MANUFACTURES Vs. UNION OF INDIA	April 6, 1973
SHRI BEMUARI LAL Vs. UNION OF INDIA AND ORS.	December 4, 1973
SHRI GULSHAN KUMAR SETHI Vs. SHRI SHIV DAYAL SAWHNEY	March 30, 1973
SHRI HANUMAN PERSHAD Vs. DIRECTOR OF INSPECTION INCOME TAX	April 26, 1973
SHRI I.D. GUPTA Vs. DELHI ADMINISTRATION	January 30, 1973
SHRI KESAR MAL Vs. SHRI JAI GOPAL AND ANR.	October 3, 1973
SHRI MAHADEV DAYARAM GANDHI GANJ NIZAMABAD Vs. UNION OF INDIA	February 13, 1973
SHRI NOORAL HASAN Vs. SHRI MEHBOOB ILAHI AND ORS.	April 9, 1973
SHRI RADHA KRISHAN BRAJMAN MANDIR THAKURJI MAHARAJ THROUGH RAMESHWAR DAYAL, SECRETARY. Vs. BABU RAM	May 7, 1973
SHRI SHAM SUNDER Vs. SHRI NAND LAL PUJARA	August 8, 1973
SHRIMATI HARBANS KAUR Vs. DR. J.C. CHANDRA	August 31, 1973
SITA RAM Vs. STATE	April 20, 1973
SITAL DAI Vs. RAM SINGH PEAREY LAL	November 14, 1973
SITARAM RAM Vs. JAI BABOO	May 1, 1973
SOM NATH AND ANR. Vs. UNION OF INDIA AND ORS.	January 30, 1973
SON PAL Vs. GENERAL MANAGER NORTHERN RAILWAY	February 12, 1973
STATE Vs. PREM SARUP PURI	January 22, 1973
STATE Vs. HUKAM CHAND	September 20, 1973
STATE Vs. RAMESH CHAND	August 6, 1973
STATE (DELHI ADMINISTRATION) Vs. OM PARKASH	September 20, 1973
STATE DELHI ADMINISTRATION Vs. ZILE SINGH	February 28, 1973
STATE DELHI ADMINISTRATION Vs. MASTER TAMEEJ	March 9, 1973
STATE TRADING CORPORATION OF INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX	August 16, 1973
STEEL AND GENERAL MILLS COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX	September 18, 1973
SUBHASH CHANDER Vs. REHMAT ULLAH	February 15, 1973
SUCHET SINGH AND ORS Vs. GOPAL DASS	February 27, 1973
SUDERSHAN KUMAR Vs. UNION OF INDIA	February 13, 1973
SUDERSHAN KUMAR ARORA Vs. SATISH ARORA	December 4, 1973
SUKHDEV RAJ NANDA Vs. P D PAHUJA	November 2, 1973
SUKHDEV RAJ NANDA Vs. P D AHUJA	July 30, 1973
SUSHILA DEVI Vs. BASAKHA SINGH	July 24, 1973
TARA SINGH HARBANS SINGH Vs. GURDWARA PRABHANDAK COMMITTEE	May 17, 1973
TEJ PARKASH MAHAJAN Vs. UNION OF INDIA AND OTHERS	January 3, 1973
THANA RAM Vs. JAGAT SINGH	April 6, 1973
THE LAKSHMI COMMERCIAL BANK LTD. Vs. MEAN PRADHAN SINGH AND SONS	February 8, 1973
TILAK RAJ Vs. CLEAN DEAL INDUSTRIES	November 7, 1973
TRILOK CHAND JAIN Vs. DAGI RAM PINDI LALL	December 14, 1973
TRIVENI ENGINEERING WORKS LIMITED Vs. UNION OF INDIA	December 20, 1973
TULISON TRADERS Vs. GURDIT SINGH	September 14, 1973
TULSI BHAI GORDHAN BHAI Vs. LT GOVERNOR OF DELHI	February 27, 1973
UDEY BIR SINGH Vs. SHAKUNTLA DEVI	March 26, 1973
UNION OF INDIA Vs. RAVI DUTT	March 28, 1973
UNION OF INDIA Vs. AHMAD DIN	April 18, 1973
UNION OF INDIA Vs. PITAM CHAND	April 23, 1973
UNION OF INDIA Vs. HUKAM CHAND SHYAM LAL	November 27, 1973
UNION OF INDIA Vs. SINGH FRUIT COMPANY	May 22, 1973
UNION OF INDIA Vs. S B GURBAKSH SINGH	May 10, 1973
UNION OF INDIA Vs. GOPAL DASS	July 10, 1973
UNION OF INDIA Vs. HAFIZMOHD SAID	August 17, 1973
UNION OF INDIA Vs. ASIA UDYOG PRIVATE LIMITED	December 19, 1973
UNITED AUTO TRACTORS Vs. URVASHI ROHTAGI	October 1, 1973
V P GULATI Vs. SUMITRA SONI	January 19, 1973
V RAJARAMAN Vs. HINDUSTAN BROWN BOVERI LIMITED	August 28, 1973
V RAJARAMAN LIQUIDATOR OF GLOBE UNITED ENGINEERING AND FOUNDARY CO Vs. REGISTRAR OF COMPANIES	August 25, 1973
VED PERKASH TULI Vs. P R VAISHNEYA	December 13, 1973
VED PRAKASH MALHOTRA Vs. STATE BANK OF INDIA	November 26, 1973
VED RATTAN ARYA Vs. STATE	November 15, 1973
VIDYA WATI Vs. TAKEN DASS	January 19, 1973
VIDYAWATI Vs. TAKAN DASS AND ANR	November 19, 1973
WESTERN ENGINEERING COMPANY Vs. AMERICA LOCK COMPANY	April 6, 1973
Y K MATHUR Vs. COMMISSIONER MUNICIPAL CORPORATION OF DELHI	April 27, 1973
Y K MATHUR Vs. MUNICIPAL CORPORATION OF DELHI	March 2, 1973
YAD RAM Vs. BIR SINGH	December 11, 1973

Year 1973 of HIGH COURT OF DELHI

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