|
A S BHARGAVA Vs. COMMISSIONER OF INCOME TAX
|
February 7, 1972 |
|
ABDUL WAHID Vs. UNION OF INDIA
|
August 18, 1972 |
|
ABNASH KAUR Vs. LORD KRISHNA SUGAR MILLS
|
May 11, 1972 |
|
ABRAR HUSSAIN Vs. STATE
|
April 6, 1972 |
|
AFTAB AHMED Vs. ABDUL KADIR
|
November 3, 1972 |
|
AGRICULTURAL COMPANY RAMPUR Vs. COMMISSIONER OF INCOME TAX
|
April 19, 1972 |
|
AIR FORCE INDUSTRIES PRIVATE LIMITED Vs. UNION OF INDIA
|
November 15, 1972 |
|
AIRFOAM INDUSTRIES PRIVATE LIMITED Vs. UNION OF INDIA
|
May 5, 1972 |
|
AJAY ENTERPRISES PRIVATE LIMITED Vs. MUNICIPAL CORPORATION OF DELHI
|
May 17, 1972 |
|
AJIT SINGH Vs. DELHI ADMINISTRATION
|
August 28, 1972 |
|
AJUDHIA TEXTILE MILLS LIMITED Vs. UNION OF INDIA
|
September 26, 1972 |
|
ALI AHMED Vs. ROSHAN DAS
|
April 18, 1972 |
|
AMAR JOTI BUILDERS Vs. UNION OF INDIA
|
December 18, 1972 |
|
AMAR SINGH Vs. WASHESHAR NATH
|
July 13, 1972 |
|
AMBUJAM Vs. T S RAMASWAMY
|
April 26, 1972 |
|
AMRIT BANASPATI COMPANY LIMITED Vs. UNION OF INDIA
|
September 15, 1972 |
|
AMRIT LAL SEHGAL Vs. MAMLESHWAR PERSHAD
|
August 23, 1972 |
|
ANAND KUMAR Vs. UNION OF INDIA AND ANR.
|
December 19, 1972 |
|
ANARO DEVI Vs. SHANKAR NATH
|
November 7, 1972 |
|
ANWAR RAZA RAZVI Vs. JAMIA MILLIA ISLAMIA
|
July 31, 1972 |
|
ARJAN DASS KAPOOR Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
May 26, 1972 |
|
ASHOK KUMAR Vs. STATE
|
December 14, 1972 |
|
ASHOK KUMAR Vs. FAQIR CHAND
|
November 28, 1972 |
|
ASSISTANT COLLECTOR OF CUSTOMS Vs. AMAR NATH GUPTA
|
August 14, 1972 |
|
ATLAS CYCLE INDUSTRIES LIMITED Vs. HIND CYCLE LIMITED
|
April 28, 1972 |
|
B S BAWA Vs. DESRAJ KHANNA
|
October 27, 1972 |
|
B.H. MARWAHA Vs. UNION OF INDIA
|
May 12, 1972 |
|
BAHADUR SINGH Vs. MUNICIPAL CORPORATION OF DELHI
|
May 26, 1972 |
|
BAL KISHAN Vs. P R VARSHNEYA
|
January 20, 1972 |
|
BALBIR SINGH Vs. ALL INDIA FINANCE AND COMMERCE LIMITED
|
March 3, 1972 |
|
BANWARI LAL AND SONS Vs. UNION OF INDIA
|
April 17, 1972 |
|
BEOPARI BENEFIT CHIT FUND CO Vs. GANPAT RAI
|
January 31, 1972 |
|
BHAGWANTI Vs. HAVELI RAM
|
January 14, 1972 |
|
BHARAT BARREL AND DRUM MANUFACTURING CO PRIVATE LIMITED Vs. UNION OF INDIA
|
May 10, 1972 |
|
BHOOP SINGH Vs. BHIORI LAL
|
April 7, 1972 |
|
BIBO DEVI Vs. RATTAN LAL
|
April 19, 1972 |
|
BIKRAM SINGH Vs. STATE
|
October 20, 1972 |
|
BINOY KUMAR MUKERJEE Vs. UNION OF INDIA
|
October 27, 1972 |
|
BIRDHI CHAND JAIN CHARITABLE TRUST Vs. KANHAIYA LAL SHAM LAL
|
September 4, 1972 |
|
BIRLA HIGHER SECONDARY SCHOOL Vs. LT GOVERNOR DELHI
|
December 8, 1972 |
|
BISHAMBER NATH Vs. DRUGS LICENSING AUTHORITY
|
August 30, 1972 |
|
BRIJ MOHAN Vs. STATE
|
March 7, 1972 |
|
CALTEX OIL REFINING (INDIA) LIMITED Vs. UNION OF INDIA AND ORS
|
April 3, 1972 |
|
CHADHA MOTOR TRANSPORT CO Vs. BHARAT GLASS CO
|
July 31, 1972 |
|
CHAMAN LAL Vs. HAJI SABAR ALI
|
March 31, 1972 |
|
CHAMAN LAL CHAWLA Vs. MOHAMMAD SHAFI
|
November 30, 1972 |
|
CHAMPA DEVI Vs. SAT NARAIN
|
March 17, 1972 |
|
CHANDER KANTA Vs. KHEM CHAND
|
October 20, 1972 |
|
CHANDRA FINANCIERS PRIVATE LIMITED Vs. GURCHARAN SINGH
|
January 14, 1972 |
|
CHETAN DASS Vs. MUNICIPAL CORPORATION OF DELHI
|
January 14, 1972 |
|
CHIEF COMMISSIONER DELHI Vs. KITTY PURI
|
January 10, 1972 |
|
CHUNI LAL Vs. STATE
|
April 11, 1972 |
|
COLLECTOR Vs. SATWANT KAUR
|
January 12, 1972 |
|
COMMISSIONER OF INCOME TAX Vs. UPPER DOAB SUGAR MILLS LIMITED
|
January 24, 1972 |
|
COMMISSIONER OF INCOME TAX Vs. ARVIND CONSTRUCTION CO
|
February 17, 1972 |
|
COMMISSIONER OF INCOME TAX Vs. SETH NANAK CHAND SHADIRAM
|
May 10, 1972 |
|
COMMISSIONER OF INCOME TAX Vs. GRACE AND STYLE P LIMITED
|
May 1, 1972 |
|
COMMISSIONER OF INCOME TAX Vs. MEHAR SINGH SAMPURAM SINGH CHAWLA
|
May 12, 1972 |
|
COMMISSIONER OF INCOME TAX Vs. NATIONAL SMALL INDUSTRIES CORPORATION LIMITED
|
May 12, 1972 |
|
COMMISSIONER OF INCOME TAX Vs. RAM SWARUP GUPTA
|
December 5, 1972 |
|
COMMISSIONER OF INCOME TAX Vs. STATE TRADING CORPORATION OF INDIA LIMITED
|
December 12, 1972 |
|
COMMISSIONER OF INCOME TAX DELHI Vs. MAYA RANI PUNJ
|
December 21, 1972 |
|
CONTROLLER OF ESTATE DUTY Vs. SURESH CHANDRA
|
May 3, 1972 |
|
D D SURI Vs. GOVERNMENT OF INDIA
|
November 16, 1972 |
|
DALJIT SINGH Vs. DIN DAYAL
|
March 8, 1972 |
|
DALMIA CEMENT BHARAT LIMITED Vs. UNION OF INDIA
|
February 11, 1972 |
|
DARSHAN SINGH Vs. STATE,
|
November 21, 1972 |
|
DARYODH SINGH Vs. UNION OF INDIA
|
April 5, 1972 |
|
DAULAT RAM Vs. BHARAT INSURANCE COMPANY
|
May 4, 1972 |
|
DELHI BHARAT GRAIN MERCHANTS ASSOCIATION LIMITED Vs. UNION OF INDIA
|
May 12, 1972 |
|
DELHI CLOTH AND GENERAL MILLS COMPANY LIMITED Vs. HEM CHAND
|
May 8, 1972 |
|
DELHI CLOTH AND GENERAL MILLS COMPANY LIMITED Vs. SOHAN PAL
|
October 5, 1972 |
|
DELHI DEVELOPMENT AUTHORITY Vs. RAGHUNATH SAHAI GUPTA D
|
October 25, 1972 |
|
DELHI FINANCIAL CORPORATION Vs. RAM PERSHAD
|
April 12, 1972 |
|
DELHI KIRYANA P. LTD. Vs. BULAKI DASS DEVI DAYAL
|
March 16, 1972 |
|
DELHI TRANSPORT CORPORATION Vs. SHABIR AHMED
|
October 4, 1972 |
|
DELHI TRANSPORT CORPORATION Vs. DELHI ADMINISTRATION
|
December 15, 1972 |
|
DELHI TRANSPORT UNDERTAKING Vs. KUMARI LALITA
|
July 21, 1972 |
|
DELHI TRANSPORT UNDERTAKING Vs. LALITA
|
April 17, 1972 |
|
DEVI DAYAL Vs. BHUPINDER KUMAR
|
September 4, 1972 |
|
DEWAN ANAND KUMAR Vs. UNION OF INDIA
|
January 4, 1972 |
|
DEWAN DAULAT RAM KAPUR Vs. NEW DELHI MUNICIPAL COMMITTEE
|
November 16, 1972 |
|
DEWAN HARI CHAND C E S RETD Vs. MUNICIPAL CORPORATION OF DELHI
|
March 1, 1972 |
|
DHAM RAJ Vs. MUNICIPAL CORPORATION OF DELHI
|
April 3, 1972 |
|
DHAN RAJ JAYANA Vs. S P SINGH
|
December 12, 1972 |
|
DIRECTOR OF POSTAL SERVICES Vs. DAYA NAND
|
January 31, 1972 |
|
DR. V. RAMAMURTHY VENKATAPPA Vs. INDIAN INSTITUTE OF TECHNOLOGY, DELHI AND ANOTHER
|
August 4, 1972 |
|
DWARKA DASS NAYAR Vs. DWARKA DASS SEHGAL
|
January 7, 1972 |
|
EAGLE THEATRES Vs. R K BAWEJA
|
September 20, 1972 |
|
EAST INDIA COMMERCIAL CO PVT LTD Vs. CENTRAL BOARD OF REVENUE, DELHI
|
March 30, 1972 |
|
FOOD CORPORATION OF INDIA Vs. RAHAT KHAN
|
August 10, 1972 |
|
FRIANDS HOUSING SOCIETY Vs. DELHI ADMINISTRATION
|
November 15, 1972 |
|
G C SHARMA Vs. R K BAWEJA
|
March 15, 1972 |
|
G L KAPOOR Vs. RAMESH CHANDER NIJHAWAN
|
October 5, 1972 |
|
G R BHARGAV AND SONS Vs. BRIJ MOHAN SHARMA
|
March 3, 1972 |
|
GAINDA MULL HEM RAJ Vs. ARORA BROS
|
March 31, 1972 |
|
GANPAT RAM Vs. STATE
|
October 26, 1972 |
|
GHANSHYAM DASS ARORA Vs. DULI CHAND
|
December 6, 1972 |
|
GLOBE UNITED ENGINEERING AND FOUNDARY COMPANY LIMITED Vs. REGISTRAR OF COMPANIES
|
March 3, 1972 |
|
GOEL D C Vs. VERMA B L
|
July 10, 1972 |
|
GOKUL CHAND D MORARKA Vs. COMPANY LAW BOARD
|
April 17, 1972 |
|
GREENLAND FOODS PVT LTD Vs. UNION OF INDIA
|
May 19, 1972 |
|
H C SHARMA Vs. LIFE INSURANCE CORPORATION OF INDIA
|
August 28, 1972 |
|
H K MEHTA Vs. MUNICIPAL CORPORATION OF DELHI,
|
May 12, 1972 |
|
H L MEHRA Vs. UNION OF INDIA
|
February 25, 1972 |
|
HAFIZ ABDUL BASIT Vs. HAFIZ MOHAMMAD SAID
|
October 13, 1972 |
|
HAKIM ABDUL HAMID Vs. COMMISSIONER OF INCOME TAX
|
February 23, 1972 |
|
HANUMAN OIL MILLS Vs. UNION OF INDIA
|
April 14, 1972 |
|
HARBANS MOTOR STORES Vs. SALES TAX COMMISSIONER
|
September 27, 1972 |
|
HARBHAJAN SINGH SOOD Vs. UNION OF INDIA AND OTHERS
|
December 7, 1972 |
|
HARGO LAL Vs. STATE
|
October 27, 1972 |
|
HARI RAM DHUPAR Vs. RAJINDER SINGH
|
February 11, 1972 |
|
HARI SINGH ANAND Vs. UNION OF INDIA
|
April 12, 1972 |
|
HEM RAJ A.S.I. POLICE Vs. THE DELHI ADMINISTRATION AND ORS.
|
April 7, 1972 |
|
HOLOMAL Vs. UNION OF INDIA
|
November 9, 1972 |
|
HOSHIAR SINGH Vs. DEPUTY COMMISSIONER
|
February 9, 1972 |
|
HOT CHAND Vs. SADHU RAM
|
February 16, 1972 |
|
HUKAM SINGH Vs. SURAJ BHAN ROSHAN LAL
|
November 17, 1972 |
|
HULAS RAI JHAMMAN LAL Vs. UNION OF INDIA
|
August 29, 1972 |
|
INDER MOHAN Vs. STATE
|
March 3, 1972 |
|
IQBAL SINGH AND ANR. Vs. THE DIVISIONAL SUPERINTENDENT, NORTHERN RAILWAY, CHELMSFORD ROAD, NEW DELHI AND ORS.
|
December 22, 1972 |
|
J N SINHA Vs. UNION OF INDIA
|
February 18, 1972 |
|
J R JAIN Vs. UNION OF INDIA
|
May 1, 1972 |
|
JAGAN NATH Vs. ABDUL AZIZ
|
April 28, 1972 |
|
JAGAT SINGH Vs. SHYAM LAL
|
December 11, 1972 |
|
JAGJIT SINGH Vs. P K DUTT
|
August 9, 1972 |
|
JAGJOT SINGH Vs. HAFIZ MOHAMMAD SAID
|
September 11, 1972 |
|
JAI KISHAN BAL KISHAN Vs. M B KAGAL
|
April 26, 1972 |
|
JAI NARAIN PERSHAD Vs. PARKASH CHAND
|
October 27, 1972 |
|
JASBIR SINGH BEDI Vs. UNION OF INDIA
|
January 10, 1972 |
|
JAWALA SINGH Vs. PREM SINGH
|
March 29, 1972 |
|
JAYANTILAL KUBERDAS KATAKIA Vs. UNION OF INDIA
|
October 5, 1972 |
|
JIA LAL Vs. CHANDER PAL SHARMA
|
October 7, 1972 |
|
JIWAN LAL Vs. OMEGA TOOLS PRIVATE LIMITED
|
May 24, 1972 |
|
K P SHANKARA OFFICIAL LIQUIDATOR PEOPLES INSURANCE COMPANY LIMITED Vs. HARDHAN SINGH
|
May 11, 1972 |
|
KAILASH CHAND Vs. MUNICIPAL CORPORATION OF DELHI
|
October 6, 1972 |
|
KAILASH CHANDER Vs. TARLOK CHANDER
|
July 14, 1972 |
|
KAILASH KAPOOR Vs. NARESH CHANDRA MISRA
|
February 24, 1972 |
|
KAILASH KUMAR DILWALI Vs. B S RAIZADA
|
March 2, 1972 |
|
KAILASH SHARMA Vs. STATE
|
July 24, 1972 |
|
KAILASH WATI BAJAJ Vs. UNION OF INDIA
|
February 14, 1972 |
|
KALWANT KAUR Vs. HAZARI LAL
|
December 20, 1972 |
|
KAMWAR LAL GUPTA Vs. AMAR NATH CHAWLA
|
January 20, 1972 |
|
KANAHAYA LAL Vs. JUMNA DEVI
|
February 18, 1972 |
|
KANHAIYA LAL Vs. BIRDHI CHAND GIRDHARI LAL
|
January 7, 1972 |
|
KANHIYA LAL BALKISHAN DASS Vs. LABHU RAM
|
February 21, 1972 |
|
KANWAR LAL GUPTA Vs. AMAR NATH CHAWLA
|
January 12, 1972 |
|
KARAM SINGH SOBTI Vs. H S MUMTAZ
|
October 13, 1972 |
|
KEDAR NATH Vs. MONGA PERFUMERY AND FLOUR MILLS
|
November 23, 1972 |
|
KEDAR NATH Vs. MOHANI DEVI
|
August 9, 1972 |
|
KESHAV MILLS COMPANY LIMITED Vs. UNION OF INDIA
|
March 3, 1972 |
|
KEWAL KRISHAN Vs. MUNICIPAL CORPORATION OF DELHI
|
April 18, 1972 |
|
KRISHAN KUMAR Vs. KNITTING INDUSTRIES
|
February 1, 1972 |
|
KRISHAN LAL Vs. RAMO DEVI
|
April 21, 1972 |
|
KRISHAN LAL SURI Vs. LT GOVERNOR DELHI
|
February 21, 1972 |
|
KRISHNA DEVI GANERIWALA Vs. DHAN RAJ SINGH
|
October 25, 1972 |
|
KRISHNA DEVI GANERIWALA Vs. DHAN RAJ SINGH
|
October 5, 1972 |
|
KUSUM LATA JAIN Vs. NEW INDIA ASSURANCE COMPANY LIMITED
|
December 21, 1972 |
|
LACHHMAN DASS Vs. MUNICIPAL CORPORATION OF DELHI
|
March 13, 1972 |
|
LAJWANTI Vs. BALESHWAR SINGH
|
February 7, 1972 |
|
LAKBIR SINGH Vs. BAKHAT SINGH
|
November 30, 1972 |
|
LAKHMI DEVI & ANOTHER Vs. KASTURI LAL
|
March 16, 1972 |
|
LAKSHMI COMMERCIAL BANK LIMITED Vs. B D DHARAM SINGH AND COMPANY PRIVATE LIMITED
|
May 18, 1972 |
|
LAXMI NARAIN Vs. MAN SINGH
|
March 3, 1972 |
|
LILAWATI NAMBHARI Vs. THAKUR BHAGWAN DASS JUNJHUA
|
January 20, 1972 |
|
LRISJAN LAL Vs. N K BASLAS
|
November 23, 1972 |
|
LT GOVERNOR DELHI Vs. MANDIR SITA RAMJI PILLANI
|
April 6, 1972 |
|
LT GOVERNOR DELHI ADMINISTRATION Vs. MANAGEMENT OF BLUE STAR ENGINEERING CO BOMBAY PRIVATE LIMITED
|
January 13, 1972 |
|
LT GOVERNOR OF DELHI Vs. MANDIR SITA RAMJI
|
May 9, 1972 |
|
M M MITAL Vs. UNION OF INDIA
|
January 20, 1972 |
|
M PARKASH Vs. UNION OF INDIA
|
April 4, 1972 |
|
M PARKASH Vs. LACHHMAN DASS
|
March 8, 1972 |
|
M R SETHI Vs. GURMAUJ SARAN BALUJA
|
February 18, 1972 |
|
M.C.D. Vs. CHHAJJU LAL
|
May 1, 1972 |
|
M.C.D. Vs. G.S. GUJRAL AND ORS.
|
May 17, 1972 |
|
M.C.D. Vs. RAM SAHAI
|
September 7, 1972 |
|
MADAN GOPAL Vs. LT GOVERNOR OF DELHI
|
March 31, 1972 |
|
MADAN LAL Vs. COMPETANT AUTHORITY
|
August 4, 1972 |
|
MADAN LAL HARI CHAND Vs. STATE
|
May 9, 1972 |
|
MADAN MOHAN LAL GARG MEERUT Vs. BRIJ MOHAN LAL GARG MEERUT
|
March 15, 1972 |
|
MADHO LAL Vs. RAM DAS
|
May 5, 1972 |
|
MADHUBALA PRIVATE LIMITED Vs. NAAZ CINEMA
|
January 31, 1972 |
|
MAHA MAYA GENERAL FINANCE CO PRIVATE LIMITED Vs. HARDIT SINGH
|
January 28, 1972 |
|
MALHOTRA V S Vs. UNION OF INDIA
|
February 15, 1972 |
|
MALLINATH JAIN Vs. MUNICIPAL CORPORATION OF DELHI
|
December 1, 1972 |
|
MAN SINGH Vs. UNION TERRITORY OF DELHI
|
February 25, 1972 |
|
MANAGEMENT OF KHANNA INDUSTRIAL TRADING CORPORATION Vs. ITS WORKMAN
|
March 3, 1972 |
|
MANAGEMENT OF MUNICIPAL CORPORATION OF DELHI Vs. PRESIDING OFFICER LABOUR COURT
|
January 7, 1972 |
|
MANAGEMENT OF MUNICIPAL CORPORATION OF DELHI Vs. PRESIDING OFFICER LABOURT COURT
|
May 9, 1972 |
|
MANDIR DASS JAIN Vs. P R VARSHNEYA
|
January 7, 1972 |
|
MANGAL DASS SANT RAM GAUBA Vs. UNION OF INDIA
|
April 10, 1972 |
|
MANGOO MAL KISHORE Vs. H K SHARMA
|
May 18, 1972 |
|
MEGHWANTI Vs. SURRINDER MOHAN
|
January 21, 1972 |
|
MEHAR SINGH Vs. DELHI ADMINISTRATION
|
October 9, 1972 |
|
MESSRS OM PRAKASH AND SONS Vs. SHRI S. N. SAPRU
|
July 31, 1972 |
|
METRO PLAYING CARD CO Vs. WAZIR CHAND KAPOOR
|
April 5, 1972 |
|
MODI INDUSTRIES Vs. UNION OF INDIA
|
December 22, 1972 |
|
MODI SUGAR MILLS LIMITED Vs. UNION OF INDIA
|
February 14, 1972 |
|
MOHAN LAL Vs. BODH RAJ MALHOTRA
|
December 21, 1972 |
|
MOHAN LAL GUPTA Vs. STATE
|
August 11, 1972 |
|
MOHINDER PERSHAD Vs. STATE
|
April 11, 1972 |
|
MUNICIPAL CORPORATION OF DELHI Vs. GOPI
|
February 25, 1972 |
|
MUNICIPAL CORPORATION OF DELHI Vs. NAND KISHORE
|
August 9, 1972 |
|
MUNICIPAL CORPORATION OF DELHI Vs. TEK CHAND BHATIA
|
May 26, 1972 |
|
MUNICIPAL CORPORATION OF DELHI Vs. SAT PAL
|
March 16, 1972 |
|
MUNICIPAL CORPORATION OF DELHI Vs. SAT PAL
|
January 7, 1972 |
|
MUNICIPAL CORPORATION OF DELHI Vs. PURAN CHAND
|
March 10, 1972 |
|
MUNICIPAL CORPORATION OF DELHI Vs. BASANT SINGH RANJIT SINGH
|
March 17, 1972 |
|
MUNICIPAL CORPORATION OF DELHI Vs. GIAN CHAND
|
February 14, 1972 |
|
MUNICIPAL CORPORATION OF DELHI Vs. AMRIK LAL
|
May 8, 1972 |
|
MUNICIPAL CORPORATION OF DELHI Vs. SHRI AMAR NATH BAHL
|
December 15, 1972 |
|
MUNICIPAL CORPORATION OF DELHI Vs. SHRI CHHOTEY LAL
|
April 24, 1972 |
|
MUNICIPAL CORPORATION OF DELHI Vs. NANAK CHAND AND ANOTHER
|
September 11, 1972 |
|
MUNICIPAL CORPORATION OF DELHI Vs. THOU RAM
|
April 11, 1972 |
|
MUNICIPAL CORPORATION OF DELHI Vs. GAURI SHANKAR GUPTA
|
July 14, 1972 |
|
MUNICIPAL CORPORATION OF DELHI Vs. KUNDAN LAL
|
May 9, 1972 |
|
MUNICIPAL CORPORATION OF DELHI Vs. RAM SARUP
|
September 4, 1972 |
|
MUNICIPAL CORPORATION OF DELHI Vs. GANPAT RAM
|
November 3, 1972 |
|
MUNICIPAL CORPORATION OF DELHI Vs. SHAM KAPUR
|
November 16, 1972 |
|
MUNICIPAL CORPORATION OF DELHI Vs. BHAGWAN DASS
|
February 10, 1972 |
|
MUNICIPAL CORPORATION OF DELHI Vs. ZAMRUDDIN
|
January 7, 1972 |
|
MUNICIPAL CORPORATION OF DELHI Vs. MOTI LAL
|
April 27, 1972 |
|
MUNICIPAL CORPORATION OF DELHI Vs. KISHAN LAL
|
March 3, 1972 |
|
MUNICIPAL CORPORATION OF DELHI Vs. ASA RAM
|
March 14, 1972 |
|
MUNICIPAL CORPORATION OF DELHI Vs. RAM MURTI
|
November 24, 1972 |
|
MUNSHI RAM Vs. R G ANAND
|
March 31, 1972 |
|
MURARI LAL Vs. GOPAL CHAND
|
December 6, 1972 |
|
MUST SHAHABIA BEGUM Vs. MUST PUNKAJ BEGUM
|
September 4, 1972 |
|
NANAK CHAND Vs. MAHABIR SINGH
|
August 22, 1972 |
|
NARAYAN RAMCHANDRA KARAMBELKAR Vs. STATE
|
January 21, 1972 |
|
NARINDER SINGH DHINGRA Vs. COMMISSIONER OF INCOME TAX
|
April 11, 1972 |
|
NARTNDEN GOPAL AND CO Vs. NORTHERN INDIA TIMBER SUPPLY CO
|
October 23, 1972 |
|
NATHU KHAN Vs. MOHAMMAD ISMAIL
|
September 1, 1972 |
|
NATHU RAM FRIENDS COLONY CO OPERATIVE HOUSE BUILDING SOCIETY LIMITED Vs. SARDAR SOHAN SINGH
|
October 13, 1972 |
|
NATIONAL RESEARCH DEVELOPMENT CORPORATION OF INDIA Vs. BHUPAL MINING WORKS
|
July 28, 1972 |
|
NATIONAL SEEDS CORPORATION EMPLOYEES UNION REGD AND RECOGNISED Vs. NATIONAL SEEDS CORPORATION LIMITED
|
February 8, 1972 |
|
NESTLES PRODUCTS LIMITED Vs. MILKMADE CORPORATION
|
April 25, 1972 |
|
NEW ASIATIC INSURANCE COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
|
May 1, 1972 |
|
NEW DELHI MUNICIPAL COMMITTEE Vs. ISHWAR DASS SAHNIAND BROS
|
March 28, 1972 |
|
NEW DELHI MUNICIPAL COMMITTEE, NEW DELHI Vs. OM PRAKASH SAHNI AND ANOTHER
|
May 17, 1972 |
|
NIHAL SINGH Vs. UNION OF INDIA
|
March 8, 1972 |
|
NIRMAL JERATH Vs. SADHU RAM SHARMA
|
April 17, 1972 |
|
O P BAHAL Vs. A K SHAROFF
|
August 3, 1972 |
|
O P GUPTA Vs. MUNICIPAL CORPORATION OF DELHI
|
September 4, 1972 |
|
OFFICIAL LIQUIDATOR OF R C ABROL AND COMPANY PRIVATE LIMITED IN LIQUIDATION Vs. A R CHADHA AND COMPANY
|
August 25, 1972 |
|
OM PARKASH GUPTA Vs. BANARSI DAS PERHIAD RAI
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July 26, 1972 |
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OM PRAKASH AND SONS Vs. S N SAPRU
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July 31, 1972 |
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ORIENTAL FIRE AND GENERAL INSURANCE COMPANY LIMITED Vs. VIMAL RAI
|
May 9, 1972 |
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ORIENTAL FIRE AND GENERAL INSURANCE COMPANY LIMITED Vs. DARSHAN KUMARI
|
August 30, 1972 |
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P C GULATI Vs. COMMISSIONER OF INCOME TAX
|
April 17, 1972 |
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P L LAKHANPAL Vs. UNION OF INDIA
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May 11, 1972 |
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P N JHMGAN Vs. UNION OF INDIA
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March 30, 1972 |
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PADMA KAUR Vs. P N KHANNA
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July 20, 1972 |
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PALE RAM Vs. STATE
|
October 4, 1972 |
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PARITAM SINGH Vs. STATE
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April 18, 1972 |
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PARMA NAND AHUJA Vs. SATYA DEV AHUJA
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January 31, 1972 |
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PETER SAMOUEL WALLACE Vs. REGIONAL PASPORT OFFICER
|
February 1, 1972 |
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PHIRAYA LAL Vs. JIA RANI
|
February 10, 1972 |
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PIARA LAL ANAND Vs. STATE BANK OF INDIA NATIONAL BANK OF LAHORE
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March 20, 1972 |
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PRIMA CHEMICAL WORKS Vs. SUKHDAYAL
|
November 3, 1972 |
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PROFULLA ROY Vs. STATE
|
October 13, 1972 |
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PUBLIC TRUSTEE Vs. RAJESHWAR TYAGI
|
April 27, 1972 |
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PUNJAB NATIONAL BANK LIMITED Vs. HARSARAN DASS AND SONS
|
November 14, 1972 |
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PURAN LAL Vs. STATE
|
October 10, 1972 |
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PVT LTD Vs. EDWARD KEVENTER SUCCESSOR PRIVATE LIMITED NEW DELHI
|
February 18, 1972 |
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R S NAGARWALA Vs. STATE
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November 24, 1972 |
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R.L. GUPTA Vs. MUNICIPAL CORPORATION, DELHI ETC.
|
December 14, 1972 |
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RADHY SHAYAM Vs. STATE
|
January 6, 1972 |
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RAGHBEER Vs. SHIV KUMAR
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November 24, 1972 |
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RAGHBIR SINGH VIRDI AND ORS. Vs. M.C.D. AND ORS.
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March 30, 1972 |
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RAGHUNANDAN SARAN ASHOK SARAN JOINT HINDU FIRM AND ANR Vs. PEAREY LAL AND SONS (PRIVATE) LTD JANPATH, NEW DELHI AND ORS
|
May 22, 1972 |
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RAJ NATH Vs. VIJAY NATH
|
September 21, 1972 |
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RAJ SINGH Vs. UNION OF INDIA
|
May 11, 1972 |
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RAJA RAM KUMAR BHARGAVA Vs. UNION OF INDIA
|
July 28, 1972 |
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RAJINDER PER SHAD Vs. SURAJ MAL
|
September 12, 1972 |
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RAJINDER SINGH Vs. ABDUL MAJID AND STATE
|
December 18, 1972 |
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RAM AUTAR Vs. LAXMI NARAYAN
|
December 5, 1972 |
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RAM BEHARI MEHROTRA Vs. SMARTS PRIVATE LIMITED
|
May 18, 1972 |
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RAM LAL DHIRTA RAM Vs. DELHI MUNICIPAL CORPORATION DELHI
|
May 10, 1972 |
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RAM MEHAR Vs. DAKHAN
|
February 25, 1972 |
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RAM NARAIN Vs. CANTONMENT BOARD DELHI
|
August 17, 1972 |
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RAM NATH MONGA Vs. HEM CHAND
|
March 20, 1972 |
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RAM PARKASH KAPUR Vs. BHAGWENTI
|
October 11, 1972 |
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RAM PRATAP Vs. BIRIA COTTON SPINNING AND WEAVING MILLS LIMITED
|
January 14, 1972 |
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RAM RAKHA MAL Vs. HARI RAM
|
December 22, 1972 |
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RAM SARUP Vs. RAJ DULARI
|
September 25, 1972 |
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RAMESH CHAND Vs. DELHI CLOTH AND GENERAL MILLS COMPANY LIMITED
|
October 30, 1972 |
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RATAN CHAND Vs. DELHI DEVELOPMENT AUTHORITY
|
September 4, 1972 |
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RAVINDRA MOHAN KAPUR Vs. GIAN CHAND KAPUR
|
May 2, 1972 |
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RISAL SINGH Vs. INDRAJ
|
November 10, 1972 |
|
RISING SUN PRESS DELHI Vs. RAM NARAINDELHI
|
August 30, 1972 |
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ROSHAN LAL AGGARWAL Vs. MADHU SOODAN SHARMA
|
January 21, 1972 |
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S GULAB SINGH Vs. UNION OF INDIA
|
November 28, 1972 |
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S L LUTHRA Vs. NARENDER KUMAR PURI
|
May 2, 1972 |
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S V MOTWANI Vs. COLLECTOR OF DELHI
|
March 22, 1972 |
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S.S. KARIR Vs. DELHI ADMINISTRATION AND ANOTHER
|
October 11, 1972 |
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SARAL DEV SHARMA Vs. LILA RAM
|
February 25, 1972 |
|
SARAN DASS Vs. UPTON INDIA LIMITED
|
November 16, 1972 |
|
SARASWATI INDUSTRIES SYNDICATE LIMITED Vs. UNION OF INDIA
|
January 10, 1972 |
|
SARBJEET Vs. SAHU JAIN TRUST
|
March 3, 1972 |
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SAT PAL Vs. SUDERSHAN LAL
|
March 17, 1972 |
|
SAT PAL Vs. DELHI ADMINISTRATION
|
April 28, 1972 |
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SAVITRI DEVI AMAR Vs. A M BOSE
|
July 12, 1972 |
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SECURITY AND FINANCE PRIVATE LIMITED Vs. CHANDAN SINGH
|
May 23, 1972 |
|
SECURITY AND FINANCE PRIVATE LIMITED Vs. BACHITTAR SINGH
|
May 11, 1972 |
|
SEWA NAND Vs. APPELLATE OFFICER
|
November 29, 1972 |
|
SHAM LAL Vs. JOINT HINDU FAMILY FIRM RAM CHAND SIN RAM
|
August 11, 1972 |
|
SHAM LAL Vs. STATE
|
November 14, 1972 |
|
SHAM LAL Vs. STATE
|
January 1, 1972 |
|
SHANKER DAS Vs. DELHI ADMINISTRATION
|
November 28, 1972 |
|
SHIV KUMAR GUPTA Vs. PARMANAND
|
May 11, 1972 |
|
SHRI B. PRASAD Vs. SHRI RAM DEV
|
April 24, 1972 |
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SHRI G. R. LUTHRA, ADDITIONAL DISTRICT JUDGE, TIS HAZARI COURTS DELHI Vs. THE ADMINISTRATOR (LT. GOVERNOR OF DELHI) UNDER THE DELHI HIGH JUDICIAL SERVICE RULES, RAJ NIWAS, DELHI, AND ORS.
|
August 21, 1972 |
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SHRI HARENDRA NATH BARKATAKI Vs. UNION OF INDIA AND OTHERS
|
September 26, 1972 |
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SHRI JANG BAHADUR Vs. UNION OF INDIA AND ORS.
|
August 29, 1972 |
|
SHRI MOHAN LAL Vs. SHRI BODH RAJ MALHOTRA
|
December 21, 1972 |
|
SHRI NAND LAL SHARMA Vs. UNION OF INDIA
|
September 14, 1972 |
|
SHRI PARKASH RAI Vs. THE ESTATE OFFICER (SHRI P.K. RAMACHANDRAN)
|
July 27, 1972 |
|
SHRI SANT RAM AND ANR. Vs. SHRI PANCHAM SINGH
|
September 22, 1972 |
|
SHRI SUDHISH CHANDRA ANAND Vs. UNION OF INDIA AND ORS.
|
July 25, 1972 |
|
SHYAM LAL Vs. STATE ETC.
|
September 13, 1972 |
|
SHYAM LAL Vs. BIR SINGH
|
January 14, 1972 |
|
SIRI KISHAN TALWAR Vs. JAWAHAR SINGH BIKRAM SINGH PRIVATE LIMITED
|
November 24, 1972 |
|
SIRI RAM Vs. BULAKI DASS
|
March 16, 1972 |
|
SITA RAM Vs. STATE
|
October 6, 1972 |
|
SITA RAM TALWAR Vs. JAI DEV SHARMA
|
February 25, 1972 |
|
SOUTH ASIA INDUSTRIES PRIVATE LIMITED Vs. HIS EXCELLENCY GENERAL KRISHNA SHAMSHER JUNG BAHDUR RANA
|
July 14, 1972 |
|
SUBHASH CHANDER Vs. REHMAT ULLAH
|
September 26, 1972 |
|
SUDARSHAN KUMAR Vs. RATTAN LAL DHINGRA
|
November 11, 1972 |
|
SUDERSHAN KUMAR Vs. RATTAN LAL
|
November 26, 1972 |
|
SUKHLAL Vs. STATE
|
October 24, 1972 |
|
SUNIL KUMAR Vs. ROSHAN LAL
|
October 9, 1972 |
|
SUNITA SABHARWAL Vs. COMMISSIONER OF INCOME TAX
|
August 29, 1972 |
|
SURAJ MAL Vs. MANOHAR LAL
|
December 13, 1972 |
|
SURAJ RAM KHURANA Vs. HARI RATTAN
|
December 22, 1972 |
|
SURENDRA P. GUPTA AND ORS. Vs. DELHI ELECTRIC SUPPLY UNDERTAKING AND ORS.
|
October 13, 1972 |
|
SURINDER KUMAR Vs. HUPINDER SINGH
|
September 4, 1972 |
|
TAKHAT SINGH Vs. CORPORATION OF DELHI
|
August 17, 1972 |
|
TEK CHAND Vs. LABOUR COURT
|
November 21, 1972 |
|
THE DELHI POLICE NON Vs. UNION OF INDIA AND ANR
|
March 1, 1972 |
|
TOPAN DASS Vs. STATE
|
October 26, 1972 |
|
TOSHNIWAL BROTHERS PRIVATE LIMITED Vs. BIR SINGH
|
September 1, 1972 |
|
TULA RAM Vs. B K ASWANI
|
April 11, 1972 |
|
UDHO RAM Vs. ISHWAR DATT
|
January 25, 1972 |
|
UGGAR SEN KASHYAP Vs. UNION OF INDIA
|
February 10, 1972 |
|
UNION OF INDIA Vs. ALLAHAWAL
|
February 4, 1972 |
|
UNION OF INDIA Vs. NAVIN BHARAT
|
February 25, 1972 |
|
UNION OF INDIA Vs. A S DHUPIA
|
March 2, 1972 |
|
UNION OF INDIA Vs. BHARAT BARREL AND DRUM MANUFACTURING COMPANY PRIVATE LIMITED
|
February 23, 1972 |
|
UNION OF INDIA Vs. I M LAL
|
January 20, 1972 |
|
UNION OF INDIA Vs. BRIJ MOHAN GUPTA DECD
|
April 3, 1972 |
|
UNION OF INDIA Vs. RISHI RAJ AND CO
|
April 26, 1972 |
|
UNION OF INDIA Vs. SAGWA
|
October 20, 1972 |
|
UNION OF INDIA Vs. K L BHALLA
|
August 23, 1972 |
|
UNION OF INDIA Vs. SIS RAM
|
August 24, 1972 |
|
UNION OF INDIA Vs. BURMAH SHELL CO OPERATIVE HOUSING SOCIETY LIMITED
|
July 21, 1972 |
|
UNION OF INDIA Vs. RAJDHANI GRINS AND JAGGERY EXCHANGE
|
August 4, 1972 |
|
UNION OF INDIA Vs. BAIJ NATH
|
January 25, 1972 |
|
UNION OF INDIA AND ORS. Vs. B.L. BHOLA
|
February 2, 1972 |
|
UNIVERSITY OF DELHI Vs. HAFIZ MOHAMMAD SAID
|
March 2, 1972 |
|
UPPER JAMUNA VALLEY ELECTICITY SUPPLY COMPANY LIMITED Vs. MUNICIPAL CORPORATION OF DELHI
|
April 3, 1972 |
|
UTTAM CHAND SHAH Vs. ANGURI DEVI
|
October 20, 1972 |
|
V RAJARAMAN LIQUIDATOR OF GLOBE UNITED ENGINEERING AND FOUNDARY CO Vs. UNION OF INDIA
|
March 3, 1972 |
|
V.N. KAMDAR, ETC. Vs. MUNICIPAL CORPORATION OF DELHI
|
August 22, 1972 |
|
VAISH COOPERATIVE ADARSH BANK LIMITED Vs. SURAJ BALRAM SAWHNEY AND SONS
|
December 15, 1972 |
|
VIJAY KUMAR MUNDHRA Vs. UNION OF INDIA
|
May 12, 1972 |
|
VIRAM DEVI Vs. SHIV KARAN
|
November 24, 1972 |
|
VIRANWALI Vs. UNION OF INDIA
|
December 15, 1972 |
|
WAZIR SINGH Vs. O P KAPUR
|
April 25, 1972 |
|
WILLCOX BUCKWELL INDIA LIMITED Vs. UNION OF INDIA
|
May 26, 1972 |
|
ZIAUDDIN Vs. ABDUL MAJID
|
March 13, 1972 |
LOGIN