|
A B C FINANCIERS LIMITED Vs. M G L ANAND
|
September 8, 1971 |
|
A W BENJAMIN Vs. RAJ KISHAN JAIN
|
August 9, 1971 |
|
A. R. R. DESHPANDE Vs. UNION OF INDIA AND ANR.
|
August 2, 1971 |
|
A.L. SRIVASTAVA AND OTHERS Vs. UNION OF INDIA THROUGH THE SECRETARY, MINISTRY OF EXTERNAL AFFAIRS, NEW DELHI AND OTHERS
|
May 7, 1971 |
|
ABDUL GHAFOOR Vs. ASA RAM
|
March 26, 1971 |
|
ADARSH WOOLLEN INDUSTRIES PANIPAT Vs. UNION OF INDIA
|
September 20, 1971 |
|
AFLATOON Vs. LT GOVERNOR
|
September 24, 1971 |
|
AJIT KUMAR BHATTACHARJEE Vs. GENERAL MANAGER, SOUTH EASTERN RAILWAY AND ANOTHER
|
February 3, 1971 |
|
ALI AHMED Vs. OSHAN
|
March 22, 1971 |
|
AMAR KAUR Vs. UMRAO SINGH
|
January 19, 1971 |
|
AMAR NATH BAHRI Vs. AI DAYAL PURI
|
July 23, 1971 |
|
AMOLAK SINGH JAIN Vs. COMMISSIONER OF INCOME TAX
|
March 19, 1971 |
|
AMRIT LAL ALIAS KHACHERU Vs. HUKAM CHAND
|
August 18, 1971 |
|
AMRIT LAL LAMBA Vs. SHRIMATI CHAMPA WATI
|
April 29, 1971 |
|
ANANT RAM MANOCHA Vs. S PRASHAD
|
January 15, 1971 |
|
ARJAN DASS Vs. UNION OF INDIA
|
May 28, 1971 |
|
ASA RAM GUPTA Vs. UNION OF INDIA
|
April 30, 1971 |
|
ASSISTANT COLLECTOR OF CUSTOMS Vs. SHANTI LAL LAXMI CHAND MODI
|
May 28, 1971 |
|
ASSISTANT CONTROLLER OF CUSTOMS Vs. KEDAR NATH
|
December 13, 1971 |
|
ASSOCIATED CEMENT COMPANIES LIMITED Vs. DIRECTOR OF INSPECTION
|
April 30, 1971 |
|
AUTOLIFE FINANCIERS PRIVATE LIMITED Vs. SWASTIKA FINANCIAL CORPORATION
|
April 5, 1971 |
|
B K KHANNA AND CO PRIVATE LIMITED Vs. K C NAHAR
|
September 17, 1971 |
|
B L BHOLA Vs. UNION OF INDIA
|
October 6, 1971 |
|
B M BAJORIA Vs. UNION OF INDIA
|
May 14, 1971 |
|
BABU RAM Vs. UNION OF INDIA
|
March 3, 1971 |
|
BABU SHAHBUDDIN Vs. GHISA RAM
|
October 15, 1971 |
|
BAKHSHI LOCHAN SINGH Vs. JATHEDAR SANTOKH SINGH
|
March 11, 1971 |
|
BAKSHISH SINGH AND ANR Vs. PADAM NARAIN AND ORS
|
August 18, 1971 |
|
BAL KISHAN Vs. PANNA LAL SUD
|
December 14, 1971 |
|
BALJIT KUMAR TRADING AS GRAND FONDRY PUNJAB Vs. RAM SAROOP
|
May 5, 1971 |
|
BALLABH DASS AGGARWAL Vs. LT GOVERNOR OF DELHI
|
October 29, 1971 |
|
BALRAJ MADHOK Vs. SHASHI BHUSHAN
|
August 6, 1971 |
|
BANARSI LAL Vs. NEELUM
|
March 4, 1971 |
|
BANI DEVI Vs. A K BANERJEE
|
July 19, 1971 |
|
BEHARI LAL Vs. STATE
|
December 26, 1971 |
|
BHAGAT SINGH Vs. SAMYUKTA UPPAL
|
November 19, 1971 |
|
BHAI SUNDER DASS AND SONS Vs. COMMISSIONER OF INCOME TAX
|
May 26, 1971 |
|
BHARAT KUMAR DILWALI Vs. BHARAT CARBON AND RIBBON MFT LIMITED
|
December 9, 1971 |
|
BHOLA NATH, EX Vs. MANAGEMENT OF DELHI TRANSPORT UNDERTAKING
|
January 20, 1971 |
|
BHONARI DEVI Vs. GOPI RAM
|
January 14, 1971 |
|
BISHAN DASS Vs. RAMASH
|
May 5, 1971 |
|
BRIJ GOPAL Vs. LAKSHMI CHAND
|
March 22, 1971 |
|
BRITISH INDIA GENERAL INSURANCE CO Vs. UNITED INDIA GENERAL FINANCE P LTD
|
February 10, 1971 |
|
BUDH RAM Vs. BANWARI LAL
|
April 6, 1971 |
|
BYFORD PRIVATE LIMITED Vs. UNION OF INDIA
|
September 9, 1971 |
|
C S LOGANATHAN Vs. P L KAPUR
|
September 1, 1971 |
|
CHAMANLAL CHABRA Vs. LT GOVERNOR DELHI
|
August 11, 1971 |
|
CHANAN LAL Vs. STATE
|
November 19, 1971 |
|
CHANDRA KUMARI MITTAL Vs. UNION OF INDIA
|
May 5, 1971 |
|
CHARU JAIN Vs. CHAKRESH JAIN
|
May 7, 1971 |
|
CHHABRA ELECTRIC STORE Vs. CHIEF COMMISSIONER
|
September 14, 1971 |
|
CHHADAMI LAL JAIN Vs. VEER INDUSTRIES LTD. AND OTHERS
|
November 17, 1971 |
|
CHHAJJU MAL SUGAR CHAND Vs. SOHAN LAL KANHAIYA LAL
|
September 23, 1971 |
|
CHIEF CONTROLLING REVENUE AUTHORITY Vs. BANARSI DASS AHLUWALIA
|
December 23, 1971 |
|
CHIEF CONTROLLING REVENUE AUTHORITY Vs. SATYAWATI SOOD
|
December 20, 1971 |
|
CHINNAMMA RAINI GUPTARA Vs. DEWAN HARISH CHAND
|
September 24, 1971 |
|
COLONEL J N SINHA Vs. UNION OF INDIA
|
April 6, 1971 |
|
COMMISSIONER OF GIFT TAX Vs. MUNSHI LAL
|
March 18, 1971 |
|
COMMISSIONER OF INCOME TAX Vs. NAYA SAHITYA
|
March 15, 1971 |
|
COMMISSIONER OF INCOME TAX Vs. GANGA SUGAR CORPORATION
|
March 29, 1971 |
|
COMMISSIONER OF INCOME TAX Vs. BABA AVTAR SINGH
|
April 21, 1971 |
|
COMMISSIONER OF INCOME TAX Vs. LALA SHRI DHAR
|
March 11, 1971 |
|
COMMISSIONER OF INCOME TAX Vs. P N BAHL
|
March 11, 1971 |
|
COMMISSIONER OF INCOME TAX Vs. DELHI CEMENT STOCKISTS
|
January 14, 1971 |
|
COMMISSIONER OF INCOME TAX Vs. PUSHPA DEVI
|
January 18, 1971 |
|
COMMISSIONER OF INCOME TAX Vs. ALL INDIA FILM CORPORATION LIMITED
|
January 13, 1971 |
|
COMMISSIONER OF INCOME TAX Vs. PRAMOD JAIN TRUST DELHI
|
January 19, 1971 |
|
COMMISSIONER OF INCOME TAX Vs. RAJINDER NATH
|
September 17, 1971 |
|
COMMISSIONER OF INCOME TAX Vs. GOODWILL PICTURE LIMITED
|
September 6, 1971 |
|
COMMISSIONER OF INCOME TAX Vs. RAUNAQ SINGH SWARAN SINGH
|
August 19, 1971 |
|
COMMISSIONER OF INCOME TAX Vs. GANPAT RAI JAGGI AND CO
|
August 20, 1971 |
|
COMMISSIONER OF INCOME TAX Vs. HINDUSTAN INDUSTRIAL CORPORATION
|
August 18, 1971 |
|
COMMISSIONER OF INCOME TAX Vs. HER HIGHNESS CHAND KANWARJI
|
July 26, 1971 |
|
COMMISSIONER OF INCOME TAX Vs. SUPREME MOTORS PRIVATE LIMITED
|
May 24, 1971 |
|
COMMISSIONER OF INCOME TAX Vs. MEATTELS LIMITED
|
May 11, 1971 |
|
COMMISSIONER OF INCOME TAX Vs. BALKRISHAM BHATIA
|
December 9, 1971 |
|
COMMISSIONER OF INCOME TAX Vs. K L BAGGA
|
December 9, 1971 |
|
COMMISSIONER OF INCOME TAX Vs. MAHALAXMI SUGAR MILLS LIMITED
|
October 25, 1971 |
|
COMMISSIONER OF INCOME TAX DELHI NEW DELHI Vs. BHANNA MAL AND COMPANY PRIVATE LIMITED DELHI
|
February 5, 1971 |
|
COMMISSIONER OF SALES TAX Vs. ROSHANARA CLUB LIMITED
|
February 12, 1971 |
|
COMMISSIONER OF WEALTH TAX Vs. SHEELA BHARAT RAM
|
February 11, 1971 |
|
COMMISSIONER OF WEALTH TAX Vs. K N KHANNA
|
January 15, 1971 |
|
COMMISSIONER OF WEALTH TAX Vs. AVTAR MOHAN SINGH MRS
|
April 19, 1971 |
|
COMMISSIONER OF WEALTH TAX Vs. MELA RAM
|
March 19, 1971 |
|
COMMISSIONERS OF SALES TAX Vs. JAYNES CHEAP STORES SUPPLY
|
March 15, 1971 |
|
CONIMISSIONER OF INCOME TAX Vs. R C SUD AND CO PRIVATE LIMITED
|
May 18, 1971 |
|
CONTEMPT OF COURT PROCEEDINGS Vs. K S SETHI
|
December 7, 1971 |
|
CONTROLLER OF ESTATE DUTY Vs. PRAHLAD RAI
|
January 1, 1971 |
|
CUSTODIAN OF EVACUAL PROPERTY Vs. DARYODH SINGH
|
January 14, 1971 |
|
D S BIST AND SONS Vs. COMMISSIONER OF INCOME TAX
|
December 8, 1971 |
|
DALMIA R Vs. UNION OF INDIA
|
July 27, 1971 |
|
DASS STUDIOS Vs. R K BAWEJA
|
December 10, 1971 |
|
DAULAT RAM Vs. UNION OF INDIA
|
January 19, 1971 |
|
DAVID BROWN Vs. SURJIT SINGH
|
June 19, 1971 |
|
DAYAL CHAND Vs. SHAM MOHAN
|
March 22, 1971 |
|
DAYAL SINGH Vs. COLLECTOR OF STAMPS
|
December 20, 1971 |
|
DEBI SINGH Vs. BHIM SINGH
|
February 18, 1971 |
|
DELHI CLOTH AND GENERAL MILLS COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
|
August 9, 1971 |
|
DELHI EX SERVICEMEN CO OP MULTIPURPOSE TRANSPORT SOCIETY LIMITED Vs. DISTRICT MAGISTRATE
|
April 2, 1971 |
|
DELHI EX SERVICEMEN CO OPERATIVE MULTIPURPOSE TRANSPORT SOCIETY LIMITED Vs. DELHI STATE TRANSPORT AUTHORITY
|
July 21, 1971 |
|
DELHI STATE GOVERNMENT EMPLOYEES CO OPERATIVE HOUSE BUILDING SOCIETY LIMITED Vs. UNICIPAL CORPORATION OF DELHI
|
May 21, 1971 |
|
DELHI TRANSPORT UNDERTAKING Vs. RAJ KUMARI
|
October 12, 1971 |
|
DELHI TRANSPORT UNDERTAKING Vs. KRISHNAWANTI
|
October 28, 1971 |
|
DELHI VANASAPATI SYNDICATE Vs. BHAGWAN DAS FAQIR CHAND
|
January 21, 1971 |
|
DESH BANDHU GUPTA AND CO Vs. K B MALIK CO
|
October 21, 1971 |
|
DEV RAJ GUPTA Vs. DAULAT RAM PUBLIC TRUST
|
August 31, 1971 |
|
DEVINDAYAL CABLE AND CO Vs. DEVIDAYAL CABLE INDUSTRIES LIMITED
|
April 6, 1971 |
|
DEWAN ANAND KUMAR Vs. SHAMA MAGAZINE
|
May 21, 1971 |
|
DHARAM DEVI Vs. BISHAMBER NATH
|
September 16, 1971 |
|
DHARAM VIR Vs. STATE
|
October 15, 1971 |
|
DHOOMI MAL RAM CHAND Vs. COLLECTOR OF STAMPS
|
December 13, 1971 |
|
DIWAN CHAND KARAM CHAND Vs. TIRATH RAM JASSA RAM
|
August 23, 1971 |
|
DR JAYANTI DHARMA TEJA Vs. STATE,
|
July 6, 1971 |
|
DR. HARDIT SINGH Vs. REGISTRAR OF COMPANIES, DELHI
|
July 21, 1971 |
|
DURGA CHAND KAUSHISH Vs. UNION OF INDIA
|
May 26, 1971 |
|
ELDEE VELVET AND SILK MILLS PRIVATE LIMITED Vs. ANANT RAM WHIG
|
September 20, 1971 |
|
EMPLOUEES STATE INSURANCE CORPORATION Vs. SHANKER LAL
|
September 17, 1971 |
|
FAQIR CHAND Vs. C P W D WORK CHARGE STAFF CONSUMERS CO OPERATIVE SOCIETY
|
November 15, 1971 |
|
G S HARNAL Vs. UNION OF INDIA
|
May 28, 1971 |
|
GAJAN MAL Vs. UNION OF INDIA
|
October 8, 1971 |
|
GANDHI MEMORIAL TEACHERS TRAINING COLLEGE Vs. KAMESHWARA SINGH DARBHANGA SANSKRIT VISHVAVIDALAYA
|
December 23, 1971 |
|
GANGA BAI Vs. BACHOMAI TULSIDAS
|
September 8, 1971 |
|
GANGA RAM Vs. MOHAMMAD USMAN
|
March 22, 1971 |
|
GANGA RAM Vs. STATE
|
August 10, 1971 |
|
GEEP FLASHLIGHT INDUSTRIES LIMITED Vs. REGISTRAR OF TRADE MARKS GOVERNMENT OF INDIA TRADE REGISTERY NEW DELHI
|
December 10, 1971 |
|
GENERAL AGENCIES INDIA LIMITED Vs. SALES TAX OFFICER
|
October 22, 1971 |
|
GENERAL MANAGER HINDUSTAN TIMES LIMITED Vs. AMAR SINGH
|
May 28, 1971 |
|
GHASI RAM HARI RAM Vs. COMMISSIONER OF SALES TAX DELHI
|
April 30, 1971 |
|
GIAN WATI Vs. RANPAT SINGH
|
March 2, 1971 |
|
GOBIND SAHAI Vs. NARAIN DASS
|
September 7, 1971 |
|
GOVINDJI KHERA Vs. PADMA BHATIA
|
August 30, 1971 |
|
GUIZARI LAL BHARGAVA Vs. OFFICIAL RECEIVER CUM OFFICIAL LIQUIDATOR OF AMMONIA SUPPLIES CORPORATION P
|
November 3, 1971 |
|
GURBAX SINGH Vs. JAI SINGH
|
October 11, 1971 |
|
GURDWARA PRABANDHAK COMMITTEE Vs. JAGMONAN SINGH
|
May 17, 1971 |
|
GUT PARSHAD Vs. STATE
|
March 23, 1971 |
|
H H MAHARANI KIRTI KUMARI BAJI SAHIBA OF REWA Vs. UNION OF INDIA
|
September 16, 1971 |
|
H.C. WIDHANI Vs. UNION OF INDIA AND OTHERS
|
February 9, 1971 |
|
H.L. DUTTA Vs. M.C.D. AND OTHERS
|
March 18, 1971 |
|
HAFIZ RAHIM UD DIN Vs. TIRLOK SINGH
|
February 17, 1971 |
|
HARBANS LAL JAIN Vs. UNION OF INDIA
|
May 25, 1971 |
|
HARBANS SINGH Vs. J D JAIN
|
December 17, 1971 |
|
HARI DEV SHARMA Vs. STATE
|
February 10, 1971 |
|
HARI PERSHAD SHARMA Vs. DHANPAT SINGH
|
April 2, 1971 |
|
HARI SINGH Vs. UNION OF INDIA
|
August 6, 1971 |
|
HARISH CHANDRA SAXENA Vs. UNION OF INDIA
|
September 27, 1971 |
|
HARJEET SINGH Vs. GIANS RAM SINGH
|
February 26, 1971 |
|
HARKARTAR KAUR Vs. LT GOVERNOR
|
January 14, 1971 |
|
HAZARI LAL Vs. GIANI RAM
|
March 30, 1971 |
|
HEMLA EMBROIDERY MILLS LIMITED Vs. HINDUSTAN EMBROIDERY MILLS PRIVATE LIMITED
|
February 19, 1971 |
|
HINDUSTAN HOUSING FACTORY PRIVATE LIMITED Vs. RAJINDER SINGH
|
November 17, 1971 |
|
HINDUSTAN TIMES LIMITED Vs. UNION OF INDIA
|
February 16, 1971 |
|
IDRIS Vs. MEHAR ELAHI
|
March 17, 1971 |
|
INDER SINGH Vs. COLLECTOR
|
December 18, 1971 |
|
INDIAN OIL CORPORATION LIMITED Vs. LEELA GURCHARAN SINGH
|
November 8, 1971 |
|
INDIAN SHIKAR OUTFITTERS ASSOCIATION Vs. UNION OF INDIA
|
February 9, 1971 |
|
INDRAPRASTHA STEEL INDUSTRIES LIMITED Vs. COMMISSIONER OF INCOME TAX
|
October 25, 1971 |
|
INDUSTRIAL AND TRADE PUBLICATIONS PRIVATE LIMITED Vs. AUTOMOBILE ASSOCIATION OF UPPER INDIA
|
February 25, 1971 |
|
INDUSTRIAL CREDIT CO LTD Vs. R B SETH RAM RATTAN AND CO
|
November 15, 1971 |
|
ISHAR DAS Vs. PUNJAB NATIONAL BANK LTD
|
March 29, 1971 |
|
JAG MOHAN Vs. CONTROLLER OF ESTATE DUTY
|
February 8, 1971 |
|
JAGDISH CHANDER BHATIA Vs. LAKSHMAN SWARUP
|
March 26, 1971 |
|
JAIN EDUCATION SOCIETY Vs. LT GOVERNOR
|
May 18, 1971 |
|
JALPAIGURI CINEMA CO Vs. P N MUKHERJEE
|
February 26, 1971 |
|
JASPAL SINGH Vs. MUNICIPAL CORPORATION OF DELHI
|
November 29, 1971 |
|
JAWAHAR SINGH Vs. JAI GOPAL
|
September 17, 1971 |
|
JEET SINGH Vs. UNION OF INDIA
|
May 11, 1971 |
|
K G KHOSLA AND CO PRIVATE LIMITED Vs. CHIEF COMMISSIONER DELHI
|
August 2, 1971 |
|
K GOPALAN Vs. UNION OF INDIA
|
November 18, 1971 |
|
K R MALKANI Vs. STATE
|
September 1, 1971 |
|
K. KRISHNAMURTHY Vs. UNION OF INDIA AND ANOTHER
|
January 18, 1971 |
|
K.M. MISRA Vs. STATE AND N.D.M.C.
|
September 21, 1971 |
|
KAILASH CHAND Vs. STATE
|
March 29, 1971 |
|
KAILASH CHAND Vs. STATE,
|
January 29, 1971 |
|
KAILASH CHAND AGGARWAL Vs. AMAR NATH
|
May 3, 1971 |
|
KAMIDAN Vs. UNION OF INDIA
|
August 12, 1971 |
|
KANCHHID LAL SHARMA Vs. UNION OF INDIA
|
November 24, 1971 |
|
KANHIYA LAL BALKISHAN DASS Vs. LABHU RAM
|
January 20, 1971 |
|
KANTI PARSHAD Vs. STATE,
|
January 11, 1971 |
|
KAPUR CHAND Vs. GOPAL SINGH
|
March 26, 1971 |
|
KARTAR SINGH Vs. MOHAMAYA GENERAL FINANCE CO PRIVATE LIMITED
|
April 28, 1971 |
|
KAUSHALYA PAHWA Vs. RAM LAL SURI
|
July 28, 1971 |
|
KEDAR NATH DAVE Vs. DELHI CLOTH AND GENERAL MILLS COMPANY LIMITED
|
September 3, 1971 |
|
KEWAL KANT Vs. V K GUPTA
|
October 25, 1971 |
|
KHAIRATI RAM NAYYAR Vs. K B ADVANI
|
May 25, 1971 |
|
KHARAITI RAM Vs. STATE
|
April 28, 1971 |
|
KHIA RAM DEAD Vs. DURGA PARSHAD
|
July 23, 1971 |
|
KIRATH CHAND Vs. P R VARSHNEYA
|
March 22, 1971 |
|
KISHAN Vs. MAHABIR SINGH
|
March 31, 1971 |
|
KISHAN DASS TALWAR Vs. ADESHWAR LAL
|
July 28, 1971 |
|
KISHAN LAL Vs. NATHI LAL
|
January 6, 1971 |
|
KISHAN LAL JOHAR Vs. NANAK CHAND
|
December 20, 1971 |
|
KISHAN SINGH VERMA, TAILOR MASTER Vs. S K KALRA
|
March 26, 1971 |
|
KRISHAN CHAND GOEL Vs. TRILOK CHAND JAIN
|
October 7, 1971 |
|
KRISHAN GOPAL Vs. MUNICIPAL CORPORATION OF DELHI
|
March 24, 1971 |
|
KRISHAN SWARUP Vs. KISHAN DEI AND ANR
|
December 3, 1971 |
|
KRISHNA DEVI Vs. CHARAN SINGH
|
October 17, 1971 |
|
KULDIP KUMAR Vs. DELHI ADMINISTRATION
|
July 26, 1971 |
|
KULWANT KAUR Vs. JIWAN SINGH
|
October 25, 1971 |
|
KUMARI VIJAY LAKSHMI Vs. R P SINGH
|
May 28, 1971 |
|
KUNDAN LAL HANDA Vs. GIAN CHAND JAIN R C TRIBUNAL
|
December 3, 1971 |
|
L.L. AHMED Vs. VICE CHANCELLOR, DELHI UNIVERSITY AND OTHERS
|
March 11, 1971 |
|
LACHMANDAS KUNDANDAS DODANI Vs. STATE
|
September 7, 1971 |
|
LACHMI NARAIN Vs. UNION OF INDIA
|
January 13, 1971 |
|
LAJYA RAM KAPUR Vs. DELHI ADMINISTRATOR
|
August 26, 1971 |
|
LAKSHMI COMMERCIAL BANK LTD Vs. AMERICAN RUBBER MILLS CO DELHI
|
July 29, 1971 |
|
LAL SINGH Vs. LT GOVERNOR DELHI
|
July 16, 1971 |
|
LALA DEVI SINGH Vs. BHAGWAN DASS BADLU
|
December 13, 1971 |
|
LALA RAM BHATIA Vs. DELHI ADMINISTRATION
|
December 3, 1971 |
|
LIFE INSURANCE CORPORATION OF INDIA Vs. R N MEHTA
|
January 29, 1971 |
|
LORD KRISHNA SUGAR MILLS LTD. Vs. SMT. ABNASH KAUR
|
September 13, 1971 |
|
M K VASURAJ Vs. DELHI DEVELOPMENT AUTHORITY
|
May 18, 1971 |
|
M R RAMAKRISHNAN Vs. UNION OF INDIA
|
May 27, 1971 |
|
M RAMAYYA Vs. UNION OF INDIA
|
November 5, 1971 |
|
M.C.D. Vs. PREM CHAND
|
November 29, 1971 |
|
M/S R. WRIGHT AND PARTNERS (PRIVATE) LTD., NEW DELHI Vs. S. JASWANT SINGH AND OTHERS
|
May 17, 1971 |
|
M/S RAGHUNANDAN SARAN ASHOK SARAN (J. H. F.) THROUGH SHRI ASHOK SARAN KARTA Vs. SHRI H. C. THUKRAL
|
August 19, 1971 |
|
M/S. BHARAT PULVARISING MILLS PRIVATE LTD. Vs. TARA CHAND MALIK CHARITABLE TRUST
|
May 24, 1971 |
|
MADAN LAL Vs. STATE
|
September 27, 1971 |
|
MADAN M BEHL, Vs. NATIONAL SMALL SCALE INDUSTRIES CORPORATION,
|
March 17, 1971 |
|
MADAN MOHAN Vs. UNION OF INDIA
|
March 23, 1971 |
|
MADAN MOHAN LAL GARG Vs. BRIJMOHAN LAL GARG
|
May 26, 1971 |
|
MAHARAJ SINGH Vs. VULCAN INS COMPANY LIMITED
|
October 7, 1971 |
|
MAJ ASHOK RATILAL TRIVEDI Vs. ANJANI MADHUSUDAN OZA
|
April 6, 1971 |
|
MALIK AMRIT LAL Vs. NEW DELHI MUNICIPAL COMMITTEE
|
October 12, 1971 |
|
MAM CHAND Vs. STATE
|
September 23, 1971 |
|
MANAGEMENT OF ASSOCIATED TRADERS AND ENGINEERING PRIVATE LIMITED Vs. BASANT LAL BHAMBRI
|
May 13, 1971 |
|
MANAGEMENT OF BAND BOX PRIVATE LIMITED Vs. SURESH KUMAR
|
September 14, 1971 |
|
MANAGEMENT OF DELHI TRANSPORT UNDERTAKING Vs. B B L HAJELEY
|
January 21, 1971 |
|
MANAGEMENT OF NATRAJ COTTAGE INDUSTRIES Vs. PRESIDING OFFICER LABOUR COURT
|
July 14, 1971 |
|
MANDIR SITA RAMJI PILANI Vs. LT GOVERNOR
|
September 28, 1971 |
|
MANGAL CHAND DEAD Vs. GURBAKSH SINGH
|
August 11, 1971 |
|
MANI LAL Vs. NAND LAL
|
January 21, 1971 |
|
MANOHAR LAL Vs. R B JAI CHAND LUTHRA
|
May 18, 1971 |
|
MASTERMAL Vs. STATE
|
August 31, 1971 |
|
METRO PLAYING CARD CO Vs. WAZIR CHAND KAPOOR
|
November 29, 1971 |
|
MOHAN CHANDRA Vs. INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA
|
August 30, 1971 |
|
MOHAN LAL AHUJA Vs. RAMJAS FOUNDATION
|
November 17, 1971 |
|
MOHAN LAL GUPTA AND ANOTHER Vs. STATE,
|
September 20, 1971 |
|
MOHANVI CORPORATION (P) LTD Vs. LIFE INSURANCE CORPORATION OF INDIA
|
August 18, 1971 |
|
MOHINDER SINGH Vs. STATE
|
December 20, 1971 |
|
MOHINDER SINGH Vs. STATE
|
September 8, 1971 |
|
MOR SINGH Vs. STATE
|
March 30, 1971 |
|
MOTI RAM Vs. MANGAL SINGH
|
September 15, 1971 |
|
MUKHO DEVI Vs. SYED HASSEN ZAHEER
|
September 13, 1971 |
|
MUNI LAL BAJAJ Vs. UNION OF INDIA
|
October 15, 1971 |
|
MUNICIPAL CORPORATION OF DELHI Vs. SURJIT KAUR
|
October 27, 1971 |
|
MUNICIPAL CORPORATION OF DELHI Vs. PUSHPA CHOPRA
|
October 28, 1971 |
|
MUNICIPAL CORPORATION OF DELHI Vs. TYAGI ANAND AND COMPANY PRIVATE LIMITED
|
October 30, 1971 |
|
MUNICIPAL CORPORATION OF DELHI Vs. BHAGWAN DAS
|
November 3, 1971 |
|
MUNICIPAL CORPORATION OF DELHI Vs. ASHWANI KUMAR
|
December 14, 1971 |
|
MUNICIPAL CORPORATION OF DELHI Vs. PALACE CINEMA
|
September 17, 1971 |
|
MUNICIPAL CORPORATION OF DELHI Vs. JANKI PERSHAD
|
May 18, 1971 |
|
MUNICIPAL CORPORATION OF DELHI Vs. VED RAM
|
June 4, 1971 |
|
MUNICIPAL CORPORATION OF DELHI Vs. HIRALAL
|
January 20, 1971 |
|
MUNICIPAL CORPORATION OF DELHI Vs. KUNDAN LAL
|
January 13, 1971 |
|
MUNICIPAL CORPORATION OF DELHI Vs. RATTAN LAL
|
February 4, 1971 |
|
MUNICIPAL CORPORATION OF DELHI Vs. BHARAT OXYGEN GASS COMPANY
|
March 10, 1971 |
|
MUNICIPAL CORPORATION OF DELHI Vs. DAULAT RAM DIED
|
April 30, 1971 |
|
MUNICIPAL CORPORATION OF DELHI Vs. JAI CHAND
|
April 20, 1971 |
|
MUNICIPAL CORPORATION OF DELHI Vs. JANKI DASS SETHI
|
January 11, 1971 |
|
MUNICIPAL CORPORATION OF DELHI Vs. MEGH RAJ
|
April 22, 1971 |
|
MUNICIPAL CORPORATION OF DELHI Vs. AMAR SINGH AND OTHERS
|
February 24, 1971 |
|
MUNICIPAL CORPORATION OF DELHI Vs. RAN MOORTI AND ANOTHER
|
November 15, 1971 |
|
MUNICIPAL CORPORATION OF DELHI Vs. KANSHI RAM, S/O TOTA RAM, PARTNER M/S. KANSHI RAM BHIM SEN, R/O 25, GADODIA MARKET, KHAN BAOLI, DELHI,
|
February 26, 1971 |
|
MUNICIPAL CORPORATION OF DELHI Vs. ANAND SARUP,
|
January 20, 1971 |
|
MUNICIPAL CORPORATION OF DELHI AND ANOTHER Vs. SURESH KUMAR AND ANOTHER
|
December 25, 1971 |
|
MUNICIPAL CORPORATION OF DELHI AND ANOTHER Vs. BANWARI LAL
|
May 31, 1971 |
|
MUNICIPAL CORPORATION OF DELHI AND SHRI R.N. GUJRAL Vs. NATHU RAM AND THE STATE
|
December 8, 1971 |
|
MUNISHI RAM MEHTA Vs. ASSISTANT SALES TAX OFFICER WARD NO 37 NEW DELHI
|
April 7, 1971 |
|
MUSHTAQ AHMED Vs. UNION OF INDIA
|
January 21, 1971 |
|
N LAKSHMAIAH Vs. UNION OF INDIA
|
May 20, 1971 |
|
NAND LAL Vs. STATE
|
November 15, 1971 |
|
NANU MAL Vs. INDER SINGH
|
January 21, 1971 |
|
NARESH RANI Vs. HARK DUTT SHARMA
|
November 30, 1971 |
|
NARIAN SINGH Vs. UNION OF INDIA
|
September 7, 1971 |
|
NATIONAL AGRICULTURAL CO OPERATIVE MARKETING FEDERATION LIMITED Vs. CENTRAL BOARD OF DIRECT TAXES
|
May 28, 1971 |
|
NAUBAT RAI AHLUWALIA Vs. PHOOL RANI
|
May 24, 1971 |
|
NAUNIHAL SINGH Vs. UNION OF INDIA
|
March 16, 1971 |
|
NEW DELHI MUNICIPAL COMMITTEE Vs. A M JAIPURIA PUBLIC CHARITABLE TRUST
|
April 21, 1971 |
|
NEW DELHI MUNICIPAL COMMITTEE Vs. RAM SARAN DASS
|
September 17, 1971 |
|
O N TALWAR Vs. COLLECTOR OF STAMPS
|
September 13, 1971 |
|
O P KAPOOR Vs. PADMA KAUR
|
November 5, 1971 |
|
O P KAPUR Vs. PADMA KAUR
|
October 5, 1971 |
|
OFFICIAL LIQUIDATOR OF GLOBE ASSOCIATE PRIVATE LIMITED Vs. H P SHANNA
|
February 19, 1971 |
|
OFFICIAL LIQUIDATOR, VICTOR CHIT FUND (P) LTD. Vs. KANHIYA LAL AND OTHERS
|
July 22, 1971 |
|
OM PARKASH Vs. UNION OF INDIA
|
March 30, 1971 |
|
OM PARKASH AND OTHERS Vs. MAHINDER KUMAR MALHOTRA
|
May 7, 1971 |
|
OM PRAKASH GARG Vs. HANS RAJ SHARMA
|
November 17, 1971 |
|
ONKAR NATH Vs. RAMESHWAR DASS
|
August 5, 1971 |
|
ORISSA CEMENT LIMITED Vs. CENTRAL BOARD OF DIRECT TAXES
|
April 16, 1971 |
|
P C AGGARWAL Vs. BANWARI LAL KOTTYA
|
November 10, 1971 |
|
P C AGGARWAL Vs. BANARSI LAL GUPTA
|
November 10, 1971 |
|
P C BHANDARI Vs. CALTEX (INDIA) LTD
|
March 31, 1971 |
|
P L BHARDWAJ Vs. STATE BANK OF INDIA
|
January 29, 1971 |
|
P L MICHAEL Vs. UNION OF INDIA
|
November 23, 1971 |
|
P L MUKHERJEA Vs. COMMISSIONER OF INCOME TAX DELHI
|
April 15, 1971 |
|
P N KHANNA Vs. BALBIR SINGH KOHLI
|
July 26, 1971 |
|
P R NAYAK Vs. UNION OF INDIA
|
May 6, 1971 |
|
PANNALAL GIRDHARILAL Vs. COMMISSIONER OF INCOME TAX
|
January 19, 1971 |
|
PARKASH KAUR Vs. UNION OF INDIA
|
January 12, 1971 |
|
PRADUMAN KUMAR JAIN Vs. ALL INDIA INSTITUTE OF MEDICAL SCIENCES
|
August 19, 1971 |
|
PRAKASH Vs. MUNICIPAL CORPORATION OF DELHI
|
March 10, 1971 |
|
PRAKASH VATI SAWHNEY Vs. LIFE INSURANCE CORPORATION OF INDIA AND ANOTHER
|
April 26, 1971 |
|
PRAKASH VIR SHASTRI Vs. UNION OF INDIA
|
February 22, 1971 |
|
PRAPHUL RANJAN BRAR Vs. UNION OF INDIA
|
February 19, 1971 |
|
PREM DASS CHELA MAHANT BHOLA DASS Vs. JOTI PERSHAD
|
February 26, 1971 |
|
PREM KUMAR Vs. DHARAM PAL
|
August 3, 1971 |
|
PREM SHEEL MALHAN Vs. SHANTI SHARMA
|
October 19, 1971 |
|
PREMIER IRRIGATION EQUIPMENT PRIVATE LIMITED Vs. PRESIDING OFFICER LABOURT COURT
|
March 30, 1971 |
|
PRINCE RUBBER INDUSTRIES Vs. K.S. RUBBER INDUSTRIES
|
September 21, 1971 |
|
PRITHI SINGH JAIN Vs. HEMA CHAND JAIN
|
July 14, 1971 |
|
PRUTHI BROS Vs. MANGAL WATI
|
April 28, 1971 |
|
PUNJAB DISTILLING INDUSTRIES LIMITED Vs. BIERMANS PAPER COATING MILLS LIMITED
|
November 15, 1971 |
|
R C ROY Vs. UNION OF INDIA
|
March 4, 1971 |
|
R C SOOD AND CO PRIVATE LIMITED Vs. CHAWALI DEVI CHAUHAN
|
September 15, 1971 |
|
R DALMIA Vs. COMMISSIONER OF INCOME TAX
|
July 12, 1971 |
|
R K GUPTA Vs. UNION OF INDIA
|
March 4, 1971 |
|
R N GUPTA Vs. CONUNISSIONER OF INCOME TAX
|
July 19, 1971 |
|
R P SINGH Vs. UNION OF INDIA
|
February 12, 1971 |
|
RAFIQ Vs. MODI SUGAR MILLS LIMITED
|
August 2, 1971 |
|
RAGHBIR SHARAN Vs. STATE
|
April 21, 1971 |
|
RAGHUNATH Vs. SUSHIL KUMAR
|
January 6, 1971 |
|
RAJ KISHAN JAIN Vs. MUNICIPAL CORPORATION OF DELHI
|
December 17, 1971 |
|
RAJ KRISHAN JAIN Vs. HOSHIAR SINGH
|
February 19, 1971 |
|
RAJ RANI Vs. MOOLAN BAI
|
September 13, 1971 |
|
RAJ RANI Vs. AMAR NATH
|
December 13, 1971 |
|
RAJ RANI Vs. DWARKA DASS
|
December 13, 1971 |
|
RAM ASRA Vs. MUNICIPAL CORPORATION OF DELHI
|
March 31, 1971 |
|
RAM DASS T CHUGANI Vs. WAZIR CHAND NARANG
|
October 25, 1971 |
|
RAM GOPAL Vs. UNION OF INDIA
|
November 23, 1971 |
|
RAM KALI Vs. GOPAL DASS
|
January 13, 1971 |
|
RAM KISHAN CHOPRA Vs. MULK RA CHOPRA
|
April 6, 1971 |
|
RAM NARAIN Vs. LAKSHMI DASS KUNDRA
|
January 29, 1971 |
|
RAM NATH CHITROY KONWAL Vs. UNION OF INDIA
|
September 24, 1971 |
|
RAM PARSHAD Vs. MUNICIPAL CORPORATION OF DELHI
|
January 19, 1971 |
|
RAM RATTAN BHANOT Vs. FAQIR CHAND
|
November 22, 1971 |
|
RAM SINGH CHADHA Vs. MOTI LAL
|
February 26, 1971 |
|
RAM SWAROOP Vs. STATE
|
December 22, 1971 |
|
RAMA GUPTA Vs. RAJ SINGH KAIN
|
May 6, 1971 |
|
RAMESH CHAND KAPUR Vs. S GURDIP SINGH
|
April 12, 1971 |
|
RAMESHWAR DAYAL Vs. MUNICIPAL CORPORATION OF DELHI
|
May 11, 1971 |
|
RAMJI DAS Vs. SHAM SINGH
|
July 20, 1971 |
|
RANCHHODDAS SHAMJI KHIRANI Vs. BALWANT KAUR MALIK
|
April 12, 1971 |
|
RATTAN LAL Vs. GIRDHARI LAL
|
March 15, 1971 |
|
RATTANTRYA DHARI JAIN Vs. S AVTAR SINGH
|
April 7, 1971 |
|
REFUGEES CO OPRATIVE HOUSING SOCIETY LIMITED Vs. MUNICIPAL CORPORATION OF DELHI
|
May 14, 1971 |
|
REMINGTON RAND OF INDIA LIMITED Vs. DELHI ADMINISTRATION
|
August 5, 1971 |
|
ROOP CHAND Vs. JAWAHAR LAL RAM GOPAL
|
April 19, 1971 |
|
ROSHAN DI HATTI Vs. COMMISSIONER OF INCOME TAX
|
May 3, 1971 |
|
ROSHAN LAL Vs. GIAN CHAND
|
March 31, 1971 |
|
S C MALIK Vs. UNION OF INDIA
|
November 30, 1971 |
|
S K JANI Vs. STATE
|
February 2, 1971 |
|
S K SRIVASTAVA Vs. UNION OF INDIA
|
May 5, 1971 |
|
S L BALI Vs. M S CHOPRA
|
September 6, 1971 |
|
S N SUNDERSON AND CO Vs. HARBANS SINGH SOBTI AND COMPANY PRIVATE LIMITED
|
September 6, 1971 |
|
S RAJDEV SINGH Vs. ROYAL STUDIOS
|
July 29, 1971 |
|
SAIN DASS BERRY Vs. MADAN LAL PURI
|
December 7, 1971 |
|
SALEEM UD DIN Vs. STATE
|
April 20, 1971 |
|
SALES TAX OFFICER Vs. INDIAN WOOD PRODUCTS COMPANY LIMITED
|
August 18, 1971 |
|
SANJIV CHANDRA Vs. PADMAWATI
|
August 11, 1971 |
|
SANT LAL KASHMIRI LAL Vs. COMMISSIONER OF INCOME TAX
|
December 15, 1971 |
|
SANYUKTA UPPAL Vs. VIDYA PARKASH
|
January 1, 1971 |
|
SARTAJ BEHARI LAL MATHUR Vs. UNION OF INDIA, THROUGH THE SECTRETARY, POSTS AND TELEGRAPHS BOARD, PARLIAMENT STREET, NEW DELHI
|
March 4, 1971 |
|
SARUP SINGH Vs. DARYODHAN SINGH
|
November 19, 1971 |
|
SAT PAL MEHAR CHAND AND OTHERS Vs. DELHI ADMINISTRATION THROUGH LT. GOVERNMENT, DELHI AND OTHERS
|
March 25, 1971 |
|
SAT PAUL SINGH TRADING AS KAKAR INDUSTRIES MEERUT Vs. S P ENGINEERING WORKS MEERUT
|
November 18, 1971 |
|
SATYA NARAIN Vs. JAMMA DEVI
|
July 13, 1971 |
|
SCOTCH WHISKY ASSOCIATION Vs. DYER MEAKIN BREWERIES LTD
|
September 6, 1971 |
|
SETH BROTHERS Vs. RAM NATH DAGA
|
August 30, 1971 |
|
SETH R DALMIA Vs. COMMISSIONER OF INCOME TAX
|
January 22, 1971 |
|
SHAM KAPUR Vs. MUNICIPAL CORPORATION OF DELHI
|
September 13, 1971 |
|
SHAM RANI AND ANR Vs. P C MITTAL
|
March 23, 1971 |
|
SHAMA BEG Vs. KHAWAJA MOHIUDDIN AHMED
|
December 23, 1971 |
|
SHANTI DEVI Vs. MELA RAM
|
August 11, 1971 |
|
SHANTI DEVI Vs. BALBIR SINGH GUPTA
|
February 3, 1971 |
|
SHANTI PRASAD JAIN Vs. STATE
|
September 29, 1971 |
|
SHARDA MACHINERY CORPORATION DELHI Vs. R S SEWING MACHINE CO BASSI PATHANAN
|
August 2, 1971 |
|
SHASHI KAPUR Vs. SUBHASH KAPOOR
|
August 5, 1971 |
|
SHATRUGHAN BADRI SINGH Vs. MANGE MIR SINGH
|
November 30, 1971 |
|
SHEO PERSHAD Vs. JAI NARAIN PERSHAD
|
September 20, 1971 |
|
SHEORATANLAL GULABCHAND Vs. UNION OF INDIA
|
March 29, 1971 |
|
SHIV DASS PURI Vs. STATE
|
January 29, 1971 |
|
SHIV GENERAL FINANCE PRIVATE LIMITED Vs. DHIR SINGH AHLAWAT
|
August 24, 1971 |
|
SHIV LAL Vs. MUNICIPAL CORPORATION OF DELHI
|
September 10, 1971 |
|
SHIV NARAIN Vs. KHUSHAL DEVI
|
January 5, 1971 |
|
SHRI ARJAN DASS BHASIN Vs. SHRI BABU LAL
|
March 31, 1971 |
|
SHRI B. DEV Vs. DR. AMAR CHAND NARULA AND OTHERS
|
March 3, 1971 |
|
SHRI B. S. BHAMBRI Vs. S. AMAR SINGH
|
April 5, 1971 |
|
SHRI BHAGAT RAM Vs. DWARKA PERSHAD AND OTHERS
|
July 29, 1971 |
|
SHRI BHOJ DUTTA Vs. SHRI BRIJ NARAIN BAGAI
|
April 28, 1971 |
|
SHRI BODH RAJ KHANNA (DECEASED) THROUGH HIS LEGAL REPRESENTATIVES SHRI MOTI SAGAR KHANNA, ETC. Vs. SHRI SANT SARAN BHALLA
|
March 25, 1971 |
|
SHRI GYAN PARKASH BEDI Vs. SHRI GURDIT SINGH AND ANR.
|
April 13, 1971 |
|
SHRI HARI CHAND Vs. SHRI NAND LAL
|
September 6, 1971 |
|
SHRI INDER RAJ KAKAR Vs. DELHI TRANSPORT UNDERTAKING AND ANOTHER
|
September 20, 1971 |
|
SHRI JOHRI MAL DHOBI Vs. SHRI K. NARENDRA
|
April 7, 1971 |
|
SHRI KEWAL KUMAR LUTHRA Vs. GENERAL MANAGER (TELEPHONES) NEW DELHI AND ON.
|
November 18, 1971 |
|
SHRI MADAN M BEHL Vs. NATIONAL SMALL SCALE INDUSTRIES CORPORATION,
|
April 28, 1971 |
|
SHRI MAHINDER KUMAR Vs. SHRI PADAM CHAND JAIN
|
March 26, 1971 |
|
SHRI RAJA RAM DATT AND ANR. Vs. SHRI D. K. PODDAR, COMPETENT AUTHORITY, SLUM AREAS, DELHI AND ORS.
|
May 27, 1971 |
|
SHRI ROSHAN LAL Vs. SHRI NARINDER NATH AND ANR
|
April 29, 1971 |
|
SHRI TEJA SINGH Vs. SHRI D.K. BAKSHI
|
August 20, 1971 |
|
SHRIKISHEN DAS GUPTA Vs. DELHI ADMINISTRATION
|
September 27, 1971 |
|
SHRIMATI BHAGA DEVI Vs. SHRI NARAIN KHANNA AND OTHERS
|
March 25, 1971 |
|
SHRIMATI NAND KAUR AND ORS. Vs. PT. TALESHWAR JI
|
May 7, 1971 |
|
SHRIMATI SEWA DEVI AND OTHERS Vs. SHRI KISHAN SINGH
|
March 18, 1971 |
|
SHUGAN CHAND Vs. DELHI ADMINISTRATION, THROUGH THE CHIEF SECRETARY AND ANOTHER
|
March 19, 1971 |
|
SMT. PADMA SETH AND ANR. Vs. M/S DALMIA CEMENT (BHARAT) LTD. NEW DELHI AND ANR.
|
May 21, 1971 |
|
STATE OF PUNJAB Vs. V S KUMAR AND COMPANY
|
April 19, 1971 |
|
STRESSED CONCRETE CONSTRUCTION LIMITED Vs. UNION OF INDIA
|
November 4, 1971 |
|
SUBHASH CHANDER Vs. RAM SINGH
|
September 23, 1971 |
|
SUDERSHAN LAL AGARWAL Vs. GIRDHARI LAL
|
February 24, 1971 |
|
SUNDAR DASS Vs. STATE
|
August 25, 1971 |
|
SURESH CHAND Vs. STATE
|
April 19, 1971 |
|
SURYA KANT CHUNILAL Vs. MAHESH CHAND
|
August 10, 1971 |
|
SUSHILA DEVI Vs. GIRDHARI LAL
|
November 23, 1971 |
|
T R DUA Vs. LIFE INSURANCE CORPORATION OF INDIA
|
October 7, 1971 |
|
TALEY RAM Vs. JAGMINDER DAS
|
December 8, 1971 |
|
TEK CHAND Vs. RAM DAYAL
|
May 12, 1971 |
|
TEVENDER KUMAR KOHLI Vs. SHANTI DEVI JAIN
|
March 18, 1971 |
|
THE LIFE INSURANCE CORPORATION OF INDIA Vs. THE STANDARD BUTTON AGENCY
|
March 31, 1971 |
|
THE MANAGEMENT OF NEW DELHI MUNICIPAL COMMITTEE Vs. LT. GOVERNOR, DELHI AND OTHERS
|
September 28, 1971 |
|
TRUCK OPERATORS UNION Vs. COMMISSIONER OF INCOME TAX
|
September 7, 1971 |
|
UMA SHANKAR Vs. QABULI DEVI AND ANR
|
May 17, 1971 |
|
UMROA SMGH Vs. MAN SINGH
|
April 16, 1971 |
|
UNION OF INDIA Vs. SUNIL KUMAR CHATTERJEE
|
April 13, 1971 |
|
UNION OF INDIA Vs. SAVITRI AGGARWAL
|
September 14, 1971 |
|
UNION OF INDIA Vs. JAI DAYAL
|
September 16, 1971 |
|
UNION OF INDIA Vs. RAMESHWAR NATH
|
August 17, 1971 |
|
UNION OF INDIA Vs. UTTAM SINGH DUGAL AND CO PVT LIMITED
|
July 29, 1971 |
|
UNION OF INDIA Vs. INDER SAIN BAKSHI
|
May 24, 1971 |
|
UNION OF INDIA Vs. N K PRIVATE LIMITED
|
December 17, 1971 |
|
UNION OF INDIA Vs. BALDEV DUTT
|
December 1, 1971 |
|
UNION OF INDIA Vs. LACHMI NARAIN
|
November 18, 1971 |
|
UNION OF INDIA Vs. PARMANAND TULSIDAS
|
October 11, 1971 |
|
UNION OF INDIA Vs. STERLING GENERAL INSURANCE COMPANY
|
December 23, 1971 |
|
UNITED CEREAL PRODUCTS LIMITED Vs. UNION OF INDIA
|
March 22, 1971 |
|
UPPER DOAB SUGAR MILLS LIMITED Vs. COMPANY LAW BOARD
|
April 15, 1971 |
|
UPPER GENGES SUGAR MILLS LIMITED Vs. SUGARCANE ADDITIONAL PRICE FIXATION AUTHORITY
|
February 24, 1971 |
|
V.K. TEJPAL AND OTHERS Vs. MUNICIPAL CORPORATION OF DELHI AND OTHERS
|
May 17, 1971 |
|
VANGUARD INS. CO. LTD. Vs. BAHOTI AND ORS.
|
October 20, 1971 |
|
VED PARKASH SACHDEVA Vs. MOHANI SACHDEVA
|
September 17, 1971 |
|
VED PRAKASH Vs. CHUNI LAL
|
April 20, 1971 |
|
VI AI PAT Vs. STATE
|
September 1, 1971 |
|
VIDYA BHUSHAN KHANNA AND ANOTHER Vs. B DEVANSON
|
May 7, 1971 |
|
W A TYZACK AND COMPANY LIMITED Vs. KANAYALAL KHANDELWAL
|
October 8, 1971 |
|
W S BHAGSINGH AND SONS Vs. OM PARKASH KAITH
|
May 4, 1971 |
|
WIRE NETTING STORES Vs. NEW INDIA ASSURANCE COMPANY LIMITED
|
August 27, 1971 |
|
YOGENDRA KUMAR JALAN Vs. UNION OF INDIA
|
November 29, 1971 |
|
YOGINDER PAUL CHOWDHRY Vs. DURGA DASS PUNJ
|
October 28, 1971 |
|
YUSUF SIDDIQUI Vs. STATE
|
May 4, 1971 |