A K K NAMIBIAR SPECIAL INSPECTOR GENERAL OF POLICE HYDERABAD Vs. UNION OF INDIA
|
April 17, 1969 |
ADAISWAR LAL Vs. LABOUR COURT, DELHI AND ORS.
|
August 7, 1969 |
AJUDHIA TEXTILE MILLS LTD Vs. INDUSTRIAL TRIBUNAL DELHI
|
January 28, 1969 |
AMAR NATH Vs. MUNNU
|
June 16, 1969 |
AMAR NATH Vs. STATE
|
October 27, 1969 |
AMAR NATH, CONVICT Vs. STATE,
|
September 29, 1969 |
AMARJIT KAUR Vs. VANGUARD INSURANCE CO LIMITED
|
April 1, 1969 |
AMBA DUTT Vs. HIRA
|
July 8, 1969 |
ASHISH Vs. D C TEWARI
|
January 15, 1969 |
ASSISTANT COLLECTOR OF CUSTOMS Vs. TILAK RAJ
|
February 14, 1969 |
AYASHI LAL Vs. STATE
|
April 2, 1969 |
B G GOSWAMI Vs. STATE
|
October 29, 1969 |
B K PAREKH Vs. JOINT CHIEF CONTROLLER OF IMPORTS AND EXPORTS, NEW DELHI
|
September 23, 1969 |
B N SINHA Vs. MEDICAL COUNCIL OF INDIA
|
November 14, 1969 |
BABULAL AMTHAI AL MEHTA Vs. UNION OF INDIA
|
April 8, 1969 |
BAHADUR CHAND Vs. UJAGGAR SINGH
|
November 11, 1969 |
BAKHSHI RAM Vs. DURGA DASS
|
November 24, 1969 |
BALBIT SINGH , Vs. PREM WATI,
|
April 11, 1969 |
BALDEV MITTAR AND TIRATH PARKASH Vs. BASANT RAM
|
September 19, 1969 |
BALQUIS JEHAN BEGUM Vs. SIBGHATULLA AND ANOTHER
|
November 28, 1969 |
BAMU Vs. BALANDANSI
|
November 20, 1969 |
BANARSI Vs. NEELAM
|
April 28, 1969 |
BAWA POTTERIES, NEW DELHI AND OTHERS Vs. UNION OF INDIA AND OTHERS
|
May 20, 1969 |
BEHARI LAL Vs. AJUDHIA DASS
|
September 26, 1969 |
BELI RAM Vs. NIKI
|
July 23, 1969 |
BHAGWAN DASS AND OTHERS Vs. S RAJDEV SINGH AND ANOTHER
|
September 18, 1969 |
BHAGWAN DASS GUPTA Vs. MUKAT LAL
|
October 10, 1969 |
BIRLA COTTON SPINNING AND WEAVING MILLS LIMITED Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
December 23, 1969 |
BRIJ LAL Vs. TULSI
|
June 9, 1969 |
BRIJMOHINI Vs. SURINDER CHADHA
|
April 3, 1969 |
CAPT VIRENDER KUMAR Vs. VEENA
|
August 11, 1969 |
CH JOGINDER NATH Vs. CH SURINDER NATH
|
July 30, 1969 |
CHAMAJI LAL Vs. SUSHIL CHANDER BHARAL
|
March 20, 1969 |
CHAMAN LAL Vs. STATE,
|
January 1, 1969 |
CHANDER BHAN Vs. NANDLAL
|
April 7, 1969 |
CHANDER MOHAN Vs. D C KAPUR
|
October 3, 1969 |
CHANDER PRABHA Vs. PREM NATH KAPUR
|
February 14, 1969 |
CHELA RAM Vs. STATE
|
November 7, 1969 |
CHIRANJI LAL Vs. INCOME TAX OFFICER NEW DELHI
|
March 24, 1969 |
CHIRANJI LAL Vs. BHIKO
|
February 6, 1969 |
CHIRANJI LAL Vs. DWARKA NATH MATTU
|
May 26, 1969 |
CHUNI LAL THROUGH LEGAL REPRESENTATIVES Vs. RAM PARKASH KAPOOR
|
October 3, 1969 |
COMMISSIONER OF INCOME TAX Vs. AZAD BHARAT FINANCE CO
|
January 29, 1969 |
COMMISSIONER OF INCOME TAX Vs. CHIRANJI LAL
|
January 23, 1969 |
COMMISSIONER OF INCOME TAX Vs. DELHI RACE CLUB 1940 LIMITED
|
February 25, 1969 |
COMMISSIONER OF INCOME TAX Vs. CHAMBER OF COLOURS AND CHEMICALS LIMITED
|
December 10, 1969 |
COMMISSIONER OF INCOME TAX DELHI Vs. CHAIRANJI LAL NEW DELHI
|
January 23, 1969 |
COMMISSIONER OF WEALTH TAX NEW DELHI Vs. BHARAT RAM CHARAT RAM AND CO PRIVATE LIMITED
|
January 3, 1969 |
CONTROLLER OF ESTATE DUTY Vs. SAHANI A T
|
December 1, 1969 |
CONTROLLER OF ESTATE DUTY DELHI Vs. LATE SHRI A T SAHANI
|
December 1, 1969 |
CROWN HOTEL NEW DELHI Vs. COMMISSIONER OF INCOME TAX DELHI
|
May 21, 1969 |
D L F HOUSING AND CONSTRUCTION PRIVATE LIMITED Vs. DELHI MUNICIPAL CORPORATION
|
September 1, 1969 |
D P SINHA Vs. E T SEN
|
October 14, 1969 |
D.M. VASWANI Vs. UNION OF INDIA THROUGH SECRETARY, MINISTRY OF FINANCE GOVERNMENT OF INDIA, NEW DELHI AND OTHERS
|
April 2, 1969 |
DALJIT SINGH Vs. UNION OF INDIA
|
April 21, 1969 |
DARSHAN DEVI Vs. VIDYA NATH MISRA
|
February 25, 1969 |
DAULAT RAM Vs. SUKHI
|
November 18, 1969 |
DEEP CHAND GUPTA Vs. UNION OF INDIA
|
May 9, 1969 |
DELHI Vs. CHHOTE LAL
|
October 23, 1969 |
DELHI ADMINISTRATION Vs. RAM NATH AGGARWAL
|
May 8, 1969 |
DELHI ADMINISTRATION Vs. CHARANSINGH
|
April 28, 1969 |
DEVINDER SINGH Vs. STATE
|
January 17, 1969 |
DEWAN LABH CHAND Vs. CONTROLLER OF ESTATE DUTY NEW DELHI
|
December 2, 1969 |
DHANI RAM Vs. KARAM CHAND
|
June 16, 1969 |
DHANI RAM Vs. STATE
|
July 3, 1969 |
DHANNA SINGH Vs. CHIEF COMMISSIONER DELHI ADMINISTRALON
|
August 6, 1969 |
DIGAMBAR PRASAD Vs. S L DHANI
|
November 6, 1969 |
DR. R. C. SAKHUJA AND OTHERS Vs. R. P. KOHLI AND ANOTHER
|
July 25, 1969 |
FAQIR CHAND Vs. MUNICIPAL CORPORATION OF DELHI
|
May 6, 1969 |
FATIMA BI Vs. DEPUTI CUSTODIAN
|
November 21, 1969 |
FEDDERS LLOYD CORPORATION PRIVATE LIMITED Vs. LT GOVERNOR DELHI
|
May 28, 1969 |
FIRM KHUSHI RAM BEHARI LAL Vs. FIRM JAGAN NATH KUTHIALA
|
February 10, 1969 |
FLYING OFFICER S SUNDARAJAN Vs. UNION OF INDIA
|
March 17, 1969 |
G C SHARMA Vs. COMMISSIONER OF INCOME TAX
|
September 10, 1969 |
GAMMON INDIA LIMITED Vs. R K BAWEJA
|
December 5, 1969 |
GAUTAM ELECTRIC MOTORS Vs. FIRM SHANTILAL AND BROS
|
April 9, 1969 |
GHANAYA Vs. NANKA
|
November 13, 1969 |
GIAN CHAND Vs. STATE
|
November 5, 1969 |
GULAM SARWAR Vs. STATE
|
September 11, 1969 |
GURBACHAN SINGH Vs. STATE
|
March 20, 1969 |
GURCHARAN SINGH Vs. HANS RAJ
|
May 13, 1969 |
H P NANDA Vs. UNION OF INDIA
|
August 7, 1969 |
H. C. WIDHANI Vs. UNION OF INDIA
|
October 3, 1969 |
H.C. SHARMA Vs. LIFE INSURANCE CORPORATION
|
April 8, 1969 |
HABIB UL REHMAN Vs. UNION OF INDIA
|
September 26, 1969 |
HAFIZ ZAHIR UD DIN AHMAD Vs. PANDIT SHIB NARAIN
|
August 21, 1969 |
HAFIZ ZAHOOR UDDIN Vs. CUSTODIAN OF EVACUEE PROPERTY
|
February 17, 1969 |
HAJI MOHAMMED NASEEM Vs. MONGA BROTHERS
|
July 21, 1969 |
HANS RAJ Vs. COMMISSIONER OF EXCISE
|
February 27, 1969 |
HARBANS SINGH Vs. CUSTODIAN OF EVACUEE PROPERTY
|
January 24, 1969 |
HARI CHAND Vs. MOHINDER NATH
|
May 29, 1969 |
HARIA Vs. GAON SABHA OF VILLAGE DEARA MANDI
|
February 19, 1969 |
HIRA SINGH Vs. UNION OF INDIA
|
September 29, 1969 |
INSTALMENT SUPPLY PRIVATE LIMITED Vs. MOHAMMAD SHABIR KHAN
|
April 19, 1969 |
ISHAR NATH TOPA Vs. SURENDER SINGH AHLUWALIA
|
January 14, 1969 |
ISHWARI KHETAN SUGAR MILLS PRIVATE LIMITED Vs. UNION OF INDIA
|
March 6, 1969 |
J C CHOPRA Vs. STATE,
|
October 3, 1969 |
JAGDISH CHANDER DHAWAN Vs. R S AMAR NATH MEHRA
|
May 9, 1969 |
JAGJIT SINGH Vs. SUJAN SINGH
|
April 21, 1969 |
JAGJIT SINGH Vs. RAM CHANDER
|
August 1, 1969 |
JAI DEV Vs. LAND ACQUISITION COLLECTOR
|
December 23, 1969 |
JAI NARAIN Vs. STATE
|
February 25, 1969 |
JAIN BROS Vs. UNION OF INDIA
|
February 25, 1969 |
JASBIR SINGH Vs. MALIK MUKHBAIN SINGH
|
January 7, 1969 |
K L MODI Vs. UNION OF INDIA
|
April 15, 1969 |
KABOOL SINGH Vs. CUSTODIAN OF EVACUEE PROPERTY
|
January 24, 1969 |
KANWAR BHAN Vs. SOMAWANTI
|
January 28, 1969 |
KEDAR NATH Vs. MUNICIPAL CORPORATION OF DELHI
|
June 3, 1969 |
KHIDNI Vs. DAYAL SINGH
|
August 27, 1969 |
KISHAN LAL Vs. STATE
|
February 26, 1969 |
KRISHAN DAYAL Vs. CHANDU RAM
|
July 8, 1969 |
KRISHAN DEV Vs. LAL CHAND
|
September 30, 1969 |
KRISHAN KUMAR CHOPRA Vs. UNION OF INDIA
|
December 22, 1969 |
KRISHANA KUMAR Vs. VIMLA SAIGAL
|
January 17, 1969 |
KUSUM GOSWAMI Vs. MUKHTIAR SINGH
|
September 3, 1969 |
L MUNSHI LAL BHASIN Vs. CONTROLLER OF ESTATE DUTY
|
May 27, 1969 |
LABH SINGH ATMA SINGH Vs. UNION OF INDIA
|
September 18, 1969 |
LACHHMAN DASS Vs. VEER FINANCE COMPANY
|
February 6, 1969 |
LACHMI NARAIN Vs. STATE
|
September 11, 1969 |
LAL AND CO Vs. A R CHADHA
|
May 26, 1969 |
LALA RAM Vs. UNION OF INDIA
|
March 7, 1969 |
LALIT KUMAR Vs. SAROJ KUMARI
|
March 24, 1969 |
LIFE INSURANCE CORPORATION Vs. M/S NARSINGH DASS SURAJ MAL
|
April 23, 1969 |
M L AHUJA Vs. LACHMAN DASS
|
April 10, 1969 |
M R DHAWAN Vs. MADAN MOHAN
|
February 13, 1969 |
M/S GLOBE FINANCIERS (P) LTD. IN LIQUIDATION Vs. H.P. SHARMA
|
September 10, 1969 |
MADAN LAL Vs. COMETENT AUTHORITY SLUM AREAS
|
April 1, 1969 |
MADAN LAL Vs. RAJNI BALA
|
April 30, 1969 |
MADHO LAL Vs. ROOP CHAND
|
September 30, 1969 |
MAHAN SINGH Vs. NEW DELHI MUNICIPAL COMMITTEE
|
April 25, 1969 |
MAHAVEER HAT MANUFACTURING CO Vs. UNION OF INDIA
|
August 5, 1969 |
MAHENDRA KUMAR KHANDELWAL Vs. PADAM CHAND JAIN
|
April 9, 1969 |
MAHI SINGH Vs. CHUNKO
|
June 6, 1969 |
MANAGEMENT NATIONAL PRODUCTVITY COUNCIL Vs. S N KAUL
|
May 20, 1969 |
MANCHARSHAWH WADIA OF PROBANDER Vs. DEPUTY CUSTODIAN GENERAL OF INDIA
|
April 1, 1969 |
MANGAL SEN Vs. UNION OF INDIA
|
May 20, 1969 |
MANGI LAL Vs. SECRETARY MINISTRY OF FINANCE GOVERNMENT OF INDIA
|
March 17, 1969 |
MANMOHAN CHAWLA Vs. JASWANT SINGH SETHI
|
January 24, 1969 |
MEGH SINGH CONSTABLE Vs. STATE OF PUNJAB AND OTHERS
|
December 23, 1969 |
MISTRY KANHYA LAL MADAN LAL Vs. SHRI MANI SINGH
|
November 17, 1969 |
MOHAN SINGH Vs. ROSHAN LAL
|
May 1, 1969 |
MUNICIPAL CORPORATION OF DELHI Vs. JETHA NAND
|
June 13, 1969 |
MUNICIPAL CORPORATION OF DELHI Vs. RAM PRAKASH
|
August 6, 1969 |
MUNICIPAL CORPORATION OF DELHI Vs. SHANKAR LAL
|
July 28, 1969 |
MUNICIPAL CORPORATION OF DELHI Vs. OM PRAKASH
|
July 28, 1969 |
MUNICIPAL CORPORATION OF DELHI Vs. CHAMAN DASS
|
August 26, 1969 |
MUNICIPAL CORPORATION OF DELHI Vs. KUNDAN LAL SHARMA
|
August 12, 1969 |
MUNICIPAL CORPORATION OF DELHI Vs. HUKAM CHAND JAIN
|
August 14, 1969 |
MUNICIPAL CORPORATION OF DELHI Vs. LACHHMI NARAIN SINGH
|
December 19, 1969 |
MUNICIPAL CORPORATION OF DELHI Vs. KAMLA BHANDARI
|
December 1, 1969 |
MUNICIPAL CORPORATION OF DELHI Vs. SUKH LAL AND ANOTHER
|
August 27, 1969 |
MUNICIPAL CORPORATION OF DELHI AND ANOTHER Vs. DARSHAN LAL SHARMA
|
September 8, 1969 |
MUNICIPAL CORPORATION, DELHI Vs. KHAIRATI LAL
|
October 16, 1969 |
MUNSHI LAL Vs. THAKUR PREM CHAND
|
July 31, 1969 |
NAHAN FOUNDARY LTD Vs. RAM KISHAN KULWANT RAI
|
January 1, 1969 |
NANAK SINGH Vs. UNION OF INDIA
|
April 24, 1969 |
NARAINU Vs. DEPUTY COMMISSIONER MAHASU
|
September 29, 1969 |
NATHU RAM VAID Vs. TIBBIA COLLEGE BOARD
|
December 9, 1969 |
NATIONAL PROJECTS CONSTRUCTION CORPORATION LIMITED Vs. COMMISSIONER OF WEALTH TAX
|
January 20, 1969 |
NATIONAL SMALL INDUSTRIES CORPORATION LIMITED Vs. R SIEGWARD AND SOHN
|
October 10, 1969 |
NEW DELHI MUNICIPAL COMMITTEE Vs. PUNJAB NATIONAL BANK LIMITED
|
October 28, 1969 |
OFFICIAL LIQUIDATOR MAJESTIC FINANCIERS PRIVATE LIMITED Vs. HARGURCHET SINGH KANDOLA
|
February 4, 1969 |
OFFICIAL LIQUIDATOR PEOPLES INSURANCE COMPANY LTD Vs. MANGAL SINGH
|
May 15, 1969 |
OM PRAKASH GUPTA Vs. PUSPA KUMARI
|
October 28, 1969 |
ONKAR SINGH AND ANOTHER Vs. SAHEB DITTA MAL KOHLI
|
October 3, 1969 |
P D SHARMA Vs. RAM LUBHAYA
|
May 23, 1969 |
PARAS RAM Vs. RAKSHA DEVI
|
November 11, 1969 |
PARAS RAM Vs. UNION OF INDIA
|
May 21, 1969 |
PATANJAL Vs. RAWALPINDI THEATRESPVT LIMITED
|
April 9, 1969 |
PREM CHAND Vs. NATHU RAM RAM NARAIN PRIVATE LIMITED
|
February 3, 1969 |
PREM KUMAR Vs. UNION OF INDIA
|
September 25, 1969 |
PREM KUMAR BHATIA Vs. SHIV DUTT SHARMA
|
March 10, 1969 |
PUNJAB STATE ELECTRICITY BOARD Vs. SIRI RAM BANSAL
|
July 28, 1969 |
R A GOEL Vs. KARTAR SINGH
|
June 10, 1969 |
R N BHAMBRI Vs. S RAGHBIR SINGH
|
August 8, 1969 |
R S NAWAL KISHORE Vs. UNION OF INDIA
|
January 7, 1969 |
RADHA KISHAN KHANDELWAL Vs. ASSISTANT REGISTRAR OF TRADE MARKS NEW DELHI
|
April 15, 1969 |
RADHEY SHAM Vs. LT GOVERNOR DELHI ADMINISTRATION DELHI
|
September 10, 1969 |
RAJ KUMAR Vs. NEW DELHI MUNICIPAL COMMITTEE
|
May 29, 1969 |
RAJ NARAIN AGGARWAL Vs. INCOME TAX COMMISSIONER DELHI
|
January 23, 1969 |
RAJ PAL Vs. UNION OF INDIA
|
December 1, 1969 |
RAJA BROTHERS CLOTH MERCHANTS CHANDNI CHOWK KUCHA REHMAN DELHI Vs. CHANRAI UTTAM CHAND
|
September 1, 1969 |
RAJA DHARAM DEV CHAND Vs. SHIAM SUNDER
|
September 21, 1969 |
RAJENDRA SAREEN Vs. STATE OF HARYANA
|
September 18, 1969 |
RAJESHWAR PRASHAD Vs. COLLECTOR OF CUSTOMS AND CENTRAL EXCISE CENTRAL REVENUES BUILDING MATHURA ROAD NEW DELHI
|
May 15, 1969 |
RAKSHIT KHOSLA Vs. STATE
|
May 30, 1969 |
RAM CHAND Vs. STATE
|
August 5, 1969 |
RAM KISHORE Vs. STATE
|
September 23, 1969 |
RAM KISHORE RASTOGI Vs. APPELLATE OFFICER JAISALMER HOUSE
|
August 26, 1969 |
RAM LAL KHANNA Vs. GULAB DEVI
|
February 4, 1969 |
RAM MEHAR Vs. RAGHBIR SINGH
|
February 27, 1969 |
RAM PARSHAD Vs. ONKAR NATH
|
October 6, 1969 |
RAM SINGH Vs. LILA DEVI
|
March 24, 1969 |
RAM SINGH Vs. STATE
|
January 13, 1969 |
RAM SWARUP Vs. STATE
|
December 9, 1969 |
RAMESH CHANDER Vs. DELHI ELECTRICITY SUPPLY UNDERTAKING
|
November 13, 1969 |
RAMESH CHANDRA Vs. UNION OF INDIA
|
June 25, 1969 |
RAMESHWAR DASS CHOTTEY LAL Vs. UNION OF INDIA
|
October 10, 1969 |
RAYMAN ENGINEERING WORKS LIMITED Vs. UNION OF INDIA
|
August 1, 1969 |
RAYMON ENGINEERING WORKS Vs. UNION OF INDIA
|
April 24, 1969 |
RESERVE BANK OF INDIA Vs. SUDERSHAN KUMAR KHANNA
|
January 7, 1969 |
RIAZ AHMED Vs. HABEEB UR REHMAN
|
May 9, 1969 |
ROSHAN LAL Vs. STATE
|
June 27, 1969 |
S C SHARMA Vs. UNION OF INDIA
|
April 30, 1969 |
S HARNAM SINGH Vs. LIEUTENANT GOVERNOR DELHI
|
May 29, 1969 |
SACHIDANAND SHARMA Vs. UNION OF INDIA
|
May 20, 1969 |
SARASWATI INDUSTRIAL SYNDICATE LIMITED Vs. UNION OF INDIA
|
October 8, 1969 |
SARDAR JASBIR SINGH Vs. MALIK MUKHBAM SINGH
|
January 7, 1969 |
SAROJ KUMARI Vs. LALIT KUMAR
|
January 2, 1969 |
SARUP SINGH MAN Vs. DARYODHAN SINGH
|
May 15, 1969 |
SETH MUNNA LAL Vs. UNION OF INDIA
|
January 7, 1969 |
SHAFFI Vs. AMTUL NISA BEGUM
|
January 3, 1969 |
SHANKAR Vs. RAM SARAN
|
May 23, 1969 |
SHANKAR Vs. STATE
|
August 21, 1969 |
SHANTI PERSHAD NARINDER KUMAR Vs. PARAS RAM NAND RAI AND ANOTHER
|
March 17, 1969 |
SHIKAR CHAND JAIN Vs. RAVINDRA KUMAR
|
August 20, 1969 |
SHITAL PRASAD TYAGI Vs. PRINCIPAL CENTRAL INSTITUTE OF EDUCATION DELHI 7
|
April 25, 1969 |
SHIV DUTT SHARMA Vs. PREM KUMAR BHATIA
|
February 10, 1969 |
SHIV KUMAR Vs. GENERAL MANAGER, NORTHERN RLY. AND ANR.
|
August 26, 1969 |
SHRI AMRIT LAL JAIN Vs. UNION OF INDIA
|
February 19, 1969 |
SHRI BHAGWAN DASS AND OTHERS Vs. S. RAJDEV SINGH AND ANOTHER
|
September 18, 1969 |
SHRI CHETANYA MOHAN GUPTA Vs. THE PRINCIPAL DESH BANDHU COLLEGE AND OTHERS
|
January 3, 1969 |
SHRI LAKSHMI CHAND JAIN Vs. SHRIMATI CHEMELI DEVI
|
January 27, 1969 |
SHRI NIZAMUDDIN Vs. SHRI ABDUL HAQ PRACHA
|
March 25, 1969 |
SHRI R. N. BHAMBRI Vs. S. RAGHBIR SINGH
|
August 8, 1969 |
SHRI TARA CHAND Vs. MST. MARRIUM BI AND ANOTHER
|
January 28, 1969 |
SHRIMANGAL SEN Vs. SHMT MINA DEVI
|
April 22, 1969 |
SIRI RAM Vs. GRAM SABHA OF VILLAGE KHUD
|
July 24, 1969 |
SITA RAM Vs. STATE
|
November 4, 1969 |
SMT. REVTI DEVI Vs. KISHAN LAL
|
November 28, 1969 |
SOHAN LAL Vs. STATE MUNICIPAL CORPORATION OF DELHI
|
October 9, 1969 |
SONA RAM Vs. RAM CHAND
|
April 15, 1969 |
STATE Vs. J N MANCHANDA MOTOR VEHICLE INSPECTOR DELHI
|
February 24, 1969 |
STATE Vs. MOTI LAL
|
January 27, 1969 |
STATE Vs. RAGHUBIR DAS
|
May 20, 1969 |
STATE DELHI ADMINISTRATION Vs. MEWA SINGH
|
February 20, 1969 |
SUMER CHAND Vs. DAYA SARUP SAXENA
|
April 25, 1969 |
SUMER CHAND Vs. SULEKH CHAND
|
October 17, 1969 |
SUNDER Vs. SUNDRI
|
November 7, 1969 |
SURAJ BHAN GOEL Vs. DHAPO DEVI
|
April 24, 1969 |
SURESH CHANDERA SHARMA Vs. DELHI LIBRARY BOARD
|
November 7, 1969 |
T N BEHAL Vs. HARI KISHAN
|
September 18, 1969 |
TARA CHAND Vs. MARRIUM BI AND ANOTHER
|
January 28, 1969 |
TEJ KIRAN JAIN Vs. N SANJIVA REDDY
|
August 4, 1969 |
THAN SINGH Vs. SAV AVALAMBI CO OPERATIVE HOUSE BUILDING SOCIETY LIMITED
|
November 24, 1969 |
TILAK RAJ KOHLI Vs. STATE
|
September 24, 1969 |
TULSI BAI Vs. J R PARSHAD
|
March 1, 1969 |
UMA DATT Vs. R K SARDANA
|
April 28, 1969 |
UMED RAM Vs. DEVKU
|
January 10, 1969 |
UNION OF INDIA Vs. T S MALHOTRA
|
January 17, 1969 |
UNION OF INDIA Vs. JAI RAM
|
July 21, 1969 |
UNION OF INDIA Vs. SARDAR ANANT SINGH
|
December 22, 1969 |
UNION OF INDIA Vs. MOHINDER KAUR
|
November 19, 1969 |
UNION OF INDIA Vs. BISHAN DEVI
|
October 12, 1969 |
UNION OF INDIA Vs. GULAB SINGH
|
September 5, 1969 |
UNION OF INDIA Vs. HANS RAJ
|
August 20, 1969 |
UNIQUE MOTOR AND GENERAL INSURANCE COMPANY LIMITED Vs. S K VAIYPURI
|
July 1, 1969 |
UNIVERSAL INDUSTRIES AND COTTON MILLS LIMITED Vs. ABDUL REHMAN
|
April 9, 1969 |
URVINDER ESTATE PRIVATE LIMITED Vs. KARAM CHAND PREM CHAND PRIVATE LIMITED
|
May 22, 1969 |
UTTAR PRADESH SAMAJ CO OPRATIVE HOUSE BULDING SOCIETY LIMITED Vs. UNION OF INDIA
|
April 15, 1969 |
V P SINGH Vs. CHAIRMAN METROPOLITAN COUNCIL OF DELHI
|
January 10, 1969 |
V V PURI Vs. ASSISTANT CONTROLLER RESERVE BANK OF INDIA NEW DELHI
|
September 9, 1969 |
VANGUARD INSURANCE COMPANY LIMITED Vs. ROHINI BHAN
|
August 29, 1969 |
VEER FINANCE CO Vs. RAM LACHAN SHARMA
|
January 8, 1969 |
VIJAY KIRAN JAIN Vs. RENT CONTROL TRIBUNAL, DELHI AND ANOTHER
|
December 23, 1969 |
VIRENDRA SAIGAL Vs. SUMATI LAL JAMNALAL
|
January 23, 1969 |
VISHWA NATH Vs. NEMO
|
December 19, 1969 |
WASHDEV SINGH BIGI Vs. UNION OF INDIA
|
April 24, 1969 |
WORKMEN OF EDWARD KEVENTER SUCCESSORS PRIVATE LIMITED Vs. DELHI ADMINISTRATION
|
October 14, 1969 |
YOGINDER PAL Vs. COMPETENT AUTHORITY
|
October 30, 1969 |
ZUBEDA KHATOON Vs. CAPITAL DRY CLEANERS
|
December 1, 1969 |