|
A N JINDAL Vs. P L CHHABRA
|
September 24, 1968 |
|
AMAR NATH Vs. SEWA RAM
|
August 7, 1968 |
|
AMAR NATH Vs. ALFA
|
April 22, 1968 |
|
AMIR JAMIA Vs. DESHARATH RAJ
|
November 25, 1968 |
|
ASHOKA HOTELS LTD Vs. COMMISSIONER OF INCOME TAX NEW DELHI
|
August 12, 1968 |
|
AYA SINGH Vs. MUNSHI RAM
|
February 14, 1968 |
|
BAKSHISH LAL Vs. STATE
|
January 9, 1968 |
|
BALAK RAM Vs. KANEHYA
|
May 6, 1968 |
|
BALBIR SINGH Vs. SMARTS PRIVATE LIMITED
|
October 24, 1968 |
|
BALDEV RAJ Vs. STATE
|
November 6, 1968 |
|
BALWANT SINGH Vs. R D SHARMA DIRECTOR OF INSPECTION INCOME TAX NEW DELHI
|
March 23, 1968 |
|
BANSI LAL GERA Vs. UNIVERSITY OF DELHI
|
February 23, 1968 |
|
BANTHI LAL Vs. KIRPAL SINGH
|
June 17, 1968 |
|
BASANT KUMAR JAIN Vs. UNION OF INDIA
|
November 8, 1968 |
|
BASHIRUDIN Vs. STATE
|
December 17, 1968 |
|
BEGUM AFTAB ZAMANI Vs. LAL CHAND KHANNA
|
May 31, 1968 |
|
BENNET COLEMAN AND COMPANY LIMITED Vs. COMMISSIONER OF SALES TAX DELHI
|
May 16, 1968 |
|
BHAGAT RAM Vs. UNION OF INDIA
|
March 26, 1968 |
|
BHAN SINGH Vs. S KANWALJIT SINGH
|
November 14, 1968 |
|
BIKRAM SINGH Vs. G D JHINGAN SECRETARY DELHI AND EAST PANJAB CIRCLE TELEGRAPH CO OPERATIVE THRIFT AND CREDIT SOCIETY LTD
|
November 6, 1968 |
|
BK SARDARILAL Vs. UNION OF INDIA
|
December 11, 1968 |
|
C D BISWAS Vs. LACHHAMI BAI
|
January 3, 1968 |
|
CENTRAL GOVT EMPLOYEES CO-OPERATIVE FUEL STORE Vs. THAKUR HOTEL (SIMLA)
|
October 8, 1968 |
|
CHANDER PARKASH BODH RAJ Vs. SHILA RANI
|
April 16, 1968 |
|
CHANDRA ELECTRICALS Vs. VICTOR CABLES CORPORATION
|
October 25, 1968 |
|
CHARANJIT LAL MALHOTRA Vs. RAJ KUMARI SUD
|
May 17, 1968 |
|
CHHAJJU RAM Vs. BHURI
|
November 29, 1968 |
|
CHINTA MANI Vs. JAGAT SINGH
|
July 10, 1968 |
|
CHUNI SINGH BEHARI LAL Vs. UNION OF INDIA
|
February 7, 1968 |
|
COLLECTOR Vs. UPINDER KUMAR
|
June 10, 1968 |
|
COMMISSIONER OF INCOME TAX Vs. BAWA ARJAN SINGH
|
October 11, 1968 |
|
CONTEMPT OF SHRI H L SEHGAL Vs. STATE
|
September 12, 1968 |
|
DALJIT SINGH HARNAM SINGH Vs. K P HATI ASST COLLECTOR OF CUSTOMS NEW DELHI
|
October 28, 1968 |
|
DAROPTI Vs. DEPUTY COMMISSIONER SIMLA
|
September 24, 1968 |
|
DASHRETH RAJ KAPILA Vs. AMIR IJAMIA
|
July 26, 1968 |
|
DEB KANTA ROY Vs. E S KRISHNAMURTY
|
July 30, 1968 |
|
DELHI ADMINISTRATION Vs. STATE OF HARYANA
|
May 2, 1968 |
|
DELHI ADMINISTRATION DELHI Vs. S P KOHLI DEPUTY MUNICIPAL ENGINEER
|
February 8, 1968 |
|
DEOTA Vs. PHAGU
|
October 14, 1968 |
|
DES RAJ AND OTHERS Vs. M/S RAMJI LAL KUNDAN LAL A JOINT HINDU FAMILY FIRM
|
October 3, 1968 |
|
DEVI DAYAL Vs. SITA RAM
|
April 19, 1968 |
|
DEVI RAM Vs. STATE
|
January 11, 1968 |
|
DHANI RAM Vs. FINANCIAL COMMISSIONER
|
April 2, 1968 |
|
DOOMANU Vs. MEHAR CHAND
|
June 18, 1968 |
|
DULO RAM Vs. STATE
|
January 19, 1968 |
|
DURGA DASS Vs. UNION OF INDIA
|
December 6, 1968 |
|
DWARKA NATH Vs. MUNICIPAL CORPORATION OF DELHI
|
August 8, 1968 |
|
E T SEN Vs. EDATATA NARAYANAN
|
December 12, 1968 |
|
FEDDERS LLOYD CORPORATION PRIVATE LIMITED Vs. B A LAKSHMINARAYANA SWAMI
|
February 22, 1968 |
|
FREEWHEELS PRIVATE LIMITED NEW DELHI 1 Vs. VEDA MITTRA
|
September 26, 1968 |
|
G.R. SETH Vs. UNION OF INDIA THROUGH THE GENERAL MANAGER, NORTHERN RAILWAY
|
December 2, 1968 |
|
GANESH FLOUR MILLS Vs. CHIEF COMMISSIONER OF INCOME TAX
|
May 3, 1968 |
|
GANGA RAMY Vs. KHIALA RAM BANSI LAL
|
May 1, 1968 |
|
GENERAL MANAGER DELHI TRANSPORT UNDERTAKING Vs. VIJAY GOODS CARRIERS PRIVATE LIMITED
|
August 12, 1968 |
|
GOODWILL INDIA LIMITED Vs. UNION OF INDIA NEW DELHI
|
August 14, 1968 |
|
GORUK MAL Vs. HIMACHAL PRADESH GOVERNMENT
|
August 6, 1968 |
|
H G GUPTA AND SONS DELHI Vs. COMMISSIONER OF INCOME TAX NEW DELHI
|
October 11, 1968 |
|
H L RODHEY Vs. DELHI ADMINISTRATION
|
August 14, 1968 |
|
H L SEHGAL Vs. STATE OF DELHI
|
September 12, 1968 |
|
HANS RAJ Vs. STATE
|
November 18, 1968 |
|
HAR BHAJ Vs. BARFI
|
July 10, 1968 |
|
HARBHAJAN KAUR Vs. MAJOR SANT SINGH
|
December 17, 1968 |
|
HARGOPAL MEHRA Vs. NAND LAL
|
May 24, 1968 |
|
HARNAM SINGH Vs. STATE
|
August 8, 1968 |
|
HIRALAL JAIN Vs. DELHI ADMINISTRATION, (THE STATE),
|
December 20, 1968 |
|
I D MALIK Vs. DULI CHAND
|
November 13, 1968 |
|
IBRAHIM Vs. STATE
|
August 14, 1968 |
|
INDER NATH Vs. RAM DASS
|
May 30, 1968 |
|
INDER SINGH Vs. GUIZARA SINGH
|
June 25, 1968 |
|
INDIAN PAN WORKS Vs. CHIEF COMMISSIONER OF INCOME TAX
|
May 31, 1968 |
|
INDIAN PAN WORKS Vs. CHIEF COMMISIONER DELHI
|
May 24, 1968 |
|
INDIAN WOOD PRODUCTS COMPANY LIMITED Vs. SALES TAX OFFICER NEW DELHI
|
February 1, 1968 |
|
IQBAL ALIAS LACHMAN Vs. SUPERINTENDENT OF CENTRAL JAIL
|
May 17, 1968 |
|
IQBAL RAI Vs. RAM PARTAP
|
March 5, 1968 |
|
ISHWAR DASS Vs. NIRMAL
|
November 22, 1968 |
|
ISHWAR DEVI MALIK Vs. UNION OF INDIA
|
March 19, 1968 |
|
JAGDISH PERSHAD Vs. DES RAJ
|
October 25, 1968 |
|
JAMSHEDPUR ENGINEERING AND MACHINE MANUFACTURING CO PRIVATE LIMITED Vs. UNION OF
|
March 18, 1968 |
|
JHANUA Vs. DHARAM DASS
|
November 27, 1968 |
|
JIJAI KUMAR Vs. INDIAN COFFEE HOUSE
|
November 27, 1968 |
|
JODHU Vs. STATE
|
September 13, 1968 |
|
JOINT HINDU FAMILY Vs. K S SANTA
|
June 26, 1968 |
|
JUGAL KISHORE Vs. DES RAJ SETH
|
September 7, 1968 |
|
K B SHUKLA Vs. UNION OF INDIA
|
May 6, 1968 |
|
K D KOHLI Vs. K K SONDHI
|
February 12, 1968 |
|
K P SHANKARA OFFICIAL LIQUIDATOR PEOPLES INSURANCE COMPANY LIMITED Vs. SARDUL SINGH CAVEESHAR
|
March 12, 1968 |
|
KAHNU Vs. HIRDA RAM
|
July 3, 1968 |
|
KAILASH NATH Vs. STATE
|
September 12, 1968 |
|
KAILASH NATH Vs. STATE
|
January 8, 1968 |
|
KAMLA DEVI Vs. RAGHUBIR SINGH
|
November 8, 1968 |
|
KANHAIYA LAL SHARMA Vs. MAHANTABHAI DAS
|
December 20, 1968 |
|
KARTAR SINGH Vs. STATE
|
May 30, 1968 |
|
KARTAR SINGH S Vs. COMMISSIONER OF INCOME TAX
|
November 1, 1968 |
|
KAUL Vs. NATIONAL PRODUCTIVITY COUNCIL
|
January 23, 1968 |
|
KAUSHALYA Vs. MANGTOO
|
October 31, 1968 |
|
KEWAL KRISHAN Vs. KHAZAN SINGH
|
October 11, 1968 |
|
KHAZANA RAM Vs. UNION OF INDIA
|
June 25, 1968 |
|
KRISHAN GOPAL Vs. HAJI MOHAMMAD
|
January 17, 1968 |
|
KRISHNA KUMARI Vs. STATE
|
January 8, 1968 |
|
L HANS RAJ GUPTA Vs. COMMISSIONER OF INCOME TAX
|
October 8, 1968 |
|
LACHHMAN Vs. STATE
|
July 26, 1968 |
|
LACHHMI NAND Vs. GOBIND RAM
|
June 12, 1968 |
|
LAL CHAND Vs. DALIPA
|
March 6, 1968 |
|
LAXMI NARAIN OIL MILLS Vs. MAMRAJ MUSADILAL
|
December 18, 1968 |
|
LIFE INSURANCE CORPORATION OF INDIA Vs. HARI SINGH
|
May 30, 1968 |
|
M CHAND Vs. PIUS SWAMI
|
June 11, 1968 |
|
M L BAWEJA Vs. STATE
|
May 29, 1968 |
|
M M KOCHAR PETITIONER Vs. STATE RESPONDENT
|
January 10, 1968 |
|
MADAN MOHAN Vs. STATE
|
November 28, 1968 |
|
MAHAVEER LAL KHARBANDA Vs. UNION OF INDIA
|
December 16, 1968 |
|
MALAGAR Vs. SHIV RAM
|
November 19, 1968 |
|
MAM CHAJND Vs. SUMAT PRASAD
|
May 7, 1968 |
|
MANAGEMENT OF THE ADVANCE INSURANCE COMPANY BOMBAY Vs. GURUDASAMAL SUPERINTENDENT OF POLICE NEW DELHI
|
October 18, 1968 |
|
MANDI KULU ROAD TRANSPORT CORPORATIN Vs. JANAK RAJ SINGH
|
September 16, 1968 |
|
MANGTU Vs. TIKARN RAM
|
September 25, 1968 |
|
MANMOHAN SINGH Vs. STATE,
|
August 22, 1968 |
|
MARCHI Vs. MATHU RAIN
|
September 18, 1968 |
|
MEENA RAM Vs. AMOLAK RAM
|
September 26, 1968 |
|
MEHTA TEJA SINGH AND CO Vs. FERTILIZER CORPORATION OF INDIA LIMITED
|
March 4, 1968 |
|
MOHINDER SINGH Vs. UNION OF INDIA
|
May 15, 1968 |
|
MOHINDER SINGH Vs. HIMACHAL PRADESH GOVERMENT
|
July 10, 1968 |
|
MOTI RAM Vs. RITTOO
|
September 17, 1968 |
|
MOULVI MUSHRRAT AHMED Vs. STATE
|
May 24, 1968 |
|
MUKHTIAR AHMED Vs. HIMAT LAL BHATT
|
March 27, 1968 |
|
MUNICIPAL COMMITTEE Vs. ROOP DASS
|
April 2, 1968 |
|
MUNICIPAL CORPORATION OF DELHI Vs. SUNNI MAJLIS AUKAF
|
April 19, 1968 |
|
MUNICIPAL CORPORATION OF DELHI Vs. HUKAM CHAND JAIN
|
June 12, 1968 |
|
MUNICIPAL CORPORATION OF DELHI Vs. KULDIP LAL BHANDARI
|
December 9, 1968 |
|
MUNNI BEGUM Vs. STATE
|
April 15, 1968 |
|
NAMDHARI GURUDWARA Vs. NAKBINOO
|
September 27, 1968 |
|
NANAK CHAND BENARSI DAS Vs. CHANDER KISHORE
|
May 2, 1968 |
|
NAND KISHORE Vs. MUNICIPAL CORPORATION OF DELHI
|
August 9, 1968 |
|
NAND KISHORE CHALA MAL Vs. COMMISSIONER OF THE MUNICIPAL CORPORATION OF DELHI
|
September 24, 1968 |
|
NAND RAM Vs. SUB DIVISIONAL JUDGE
|
April 5, 1968 |
|
NANK CHAND Vs. M PARKASH GUPTA
|
January 10, 1968 |
|
NANNEY KHAN Vs. A B MATHUR
|
May 24, 1968 |
|
NIRMCO Vs. NIKKA RAM
|
March 14, 1968 |
|
OM PARKASH Vs. STATE
|
April 22, 1968 |
|
OM PARKASH SINGAL Vs. ROSHAN LAL KHAIMA
|
November 13, 1968 |
|
OM PARKASH SINGAL Vs. ROSHAN LAL KHANNA
|
December 11, 1968 |
|
OMESH SAIGAL AND STATE Vs. R K DALMIA
|
November 14, 1968 |
|
ORISSA CEMENT LIMITED Vs. COMMISSIONER OF INCOME TAX DELHI
|
October 11, 1968 |
|
P C GULATI Vs. LAJYA RAMKAPUR
|
September 20, 1968 |
|
PANDIT SHAM LAL Vs. MUNICIPAL CORPORATION OF DELHI
|
August 8, 1968 |
|
PANJU MAL Vs. S L KESHWARI
|
November 20, 1968 |
|
PARAS DASS Vs. PARAS DASS
|
August 29, 1968 |
|
PEREY LAL SYAL Vs. DHIAN SINGH
|
October 3, 1968 |
|
POORAN CHAND Vs. UNION TERRITORY OF DELHI
|
May 15, 1968 |
|
PRAHLAD SMGH Vs. NAND KISHORE
|
May 28, 1968 |
|
PRAMESHWARI DEVI Vs. STATE OFHIMACHAL PRADESH
|
October 16, 1968 |
|
PRAN NATH HARBANS LAL Vs. STATE,
|
March 4, 1968 |
|
PREM RA Vs. SURAT SINGH
|
October 10, 1968 |
|
PREMI Vs. STATE
|
October 20, 1968 |
|
PRITHI SINGH Vs. BACHITAR SINGH
|
December 5, 1968 |
|
PT. JHABU MAL Vs. SHRI KISHAN DUTT SHARMA DECEASED AND REPRESENTED BY RAVI DUTT SHARMA AND OTHERS
|
October 20, 1968 |
|
R D JAIN Vs. STATE
|
May 30, 1968 |
|
R L BUTAIL Vs. UNION OF INDIA
|
April 10, 1968 |
|
R L GUPTA Vs. H L SEHGAL
|
September 12, 1968 |
|
R O KAPUR ICS RETD Vs. CHIEF COMMISSIONER
|
December 10, 1968 |
|
RADHEY SHAM SAWHNEY Vs. BAWA JOGINDER SINGH BHALLA
|
September 24, 1968 |
|
RAGABIR SINGH Vs. DELHI ADMINISTRATION
|
May 1, 1968 |
|
RAGHBIR Vs. STATE
|
April 10, 1968 |
|
RAGHU NATH Vs. CHANDER BHAN
|
July 19, 1968 |
|
RAI SINGH Vs. UNION OF INDIA
|
September 9, 1968 |
|
RAJ KISHORE Vs. STATE
|
September 18, 1968 |
|
RAJA SAHIB OF NALAGARH Vs. PUNJAB STATE
|
June 18, 1968 |
|
RAM CHAND Vs. URMILA BAHL
|
October 23, 1968 |
|
RAM KALI Vs. SAME SINGH
|
December 5, 1968 |
|
RAM KUMAR Vs. MUNICIPAL CORPORATION OF DELHI
|
May 10, 1968 |
|
RAM NATH Vs. R K BAWEJA JUDICIAL SECRETARY
|
February 8, 1968 |
|
RAM RAKHA Vs. RAMJI DAS
|
January 10, 1968 |
|
RAM SAHAI Vs. RABIA BEGUM
|
December 2, 1968 |
|
RAM SRI DEVI Vs. KANSHI RAM LACHMI NARAIN
|
February 2, 1968 |
|
RAMPUR DISTILLERY AND CHEMICAL COMPANY LIMITED Vs. COMPANY LAW BOARD
|
February 23, 1968 |
|
RAMPUR DISTILLERY AND CHEMICAL COMPANY LIMITED Vs. COMPANY LAW BOARD
|
November 4, 1968 |
|
RATTAN CHAND Vs. RUP DASS
|
June 19, 1968 |
|
RATTAN LAL Vs. GAJNAND
|
January 24, 1968 |
|
REVISIONAL CRIMINAL NAWAL KISHORE Vs. STATE
|
November 12, 1968 |
|
ROOP NARAIN GOELA Vs. KRISHNA DEVI BAGADIA
|
October 31, 1968 |
|
ROSHAN LAL Vs. BHAGWATI DEVI
|
November 26, 1968 |
|
ROSHAN LAL ANAND Vs. BACHITTERSINGH
|
July 19, 1968 |
|
ROXON TRADING CO Vs. MADAN LAL
|
March 21, 1968 |
|
S INDER SINGH Vs. NANAK CHAND
|
October 9, 1968 |
|
S P N SHARMA Vs. UNION OF INDIA
|
January 23, 1968 |
|
S THAKAR SINGH Vs. KARRIERS FINANCE PRIVATE LIMITED
|
November 4, 1968 |
|
SETH A N Vs. COMMISSIONER OF INCOME TAX
|
October 16, 1968 |
|
SETH MUNNA LAL Vs. SETH SHIV RATTAN G MOHATTA
|
January 16, 1968 |
|
SHABIR RASHID Vs. STATE,
|
October 16, 1968 |
|
SHAFIQ-UD-DIN Vs. STATE,
|
February 28, 1968 |
|
SHAKTI RAJ Vs. STATE
|
December 18, 1968 |
|
SHAKTI RAJ JANGI RAM Vs. STATE,
|
December 12, 1968 |
|
SHAM LAL Vs. MUNICIPAL CORPORATION OF DELHI
|
August 12, 1968 |
|
SHANKAR DASS Vs. SHANTI DEVI
|
September 2, 1968 |
|
SHASHI GUPTA Vs. DELHI STATE
|
December 11, 1968 |
|
SHER SINGH Vs. STATE
|
December 20, 1968 |
|
SHER SINGH Vs. CHET RAM
|
June 21, 1968 |
|
SHIBI Vs. GORKHIA
|
October 1, 1968 |
|
SHIV KUMAR SHARMA Vs. UNION OF INDIA
|
May 14, 1968 |
|
SHRI HARI SHANKAR SAXENA Vs. SHRIMATI SARLA DEVI AND OTHERS
|
October 7, 1968 |
|
SIRI RAM Vs. NARINI
|
June 19, 1968 |
|
SITA RAM Vs. DEVI DAYAL
|
February 5, 1968 |
|
SIYA RAM SHARMA Vs. DIRECTOR GENERAL SUPPLIES AND DISPOSALS
|
March 1, 1968 |
|
SIYAM SINGH Vs. STATE
|
January 10, 1968 |
|
SOHAN LAL LAMBA Vs. S L KAPOOR
|
November 1, 1968 |
|
STATE Vs. HARBANS LAL
|
October 25, 1968 |
|
STATE Vs. BACHAN SINGH
|
February 14, 1968 |
|
STATE Vs. HARBANS LAL
|
September 27, 1968 |
|
STATE DELHI Vs. DEWAN RAM DASS T CHUGANI
|
December 17, 1968 |
|
SUDHIR KUMAR Vs. STATE
|
November 12, 1968 |
|
SUKH RAM Vs. FATURIA
|
December 4, 1968 |
|
SUNDER DASS Vs. KRISHNA KUMARI
|
April 10, 1968 |
|
SURAJ PARKASH SABHARWAL Vs. HARBANS KAUR
|
March 27, 1968 |
|
T C RAKHI PROPRIETOR CENTRAL COURT HOTEL NEW DELHI Vs. USHA GUJRAL LUCKNOW
|
October 8, 1968 |
|
T R VERMA Vs. UNION OF INDIA
|
December 13, 1968 |
|
TARA CHAND Vs. STATE
|
February 6, 1968 |
|
TULJA RAM Vs. DELHI ADMINISTRATION
|
February 14, 1968 |
|
UMA DUTT Vs. R K SARDANA
|
May 23, 1968 |
|
UMRAO SMGH Vs. MAN SINGH
|
March 11, 1968 |
|
UNION OF INDIA Vs. DINESH KUMAR
|
February 19, 1968 |
|
UNION OF INDIA Vs. ANGRUP THAKUR
|
June 18, 1968 |
|
UNION OF INDIA Vs. SOBHA SINGH AND SONS PRIVATE LIMITED
|
November 21, 1968 |
|
UNION OF INDIA Vs. KHALIL KACHERIM
|
October 14, 1968 |
|
VED PRAKASH GUPTA Vs. HANS RAJ TANEJA
|
October 3, 1968 |
|
VIDYA PARKASH Vs. MUNICIPAL COMMITTEE
|
November 29, 1968 |
|
VIDYA PARKASH Vs. MUNICIPAL COMMITTEE, SIMLA AND ANOTHER
|
October 14, 1968 |
|
WALAITI RAM SETH Vs. KRISHAN KAPUR
|
October 1, 1968 |
|
WEARWELL CYCLE CO INDIA LIMITED Vs. WEARWELL INDUSTRIES
|
November 22, 1968 |
|
ZALIM SINGH Vs. UNION OF INDIA
|
December 20, 1968 |
LOGIN