A S SELHI Vs. UNION OF INDIA
|
March 28, 1967 |
ABDUL BUTT Vs. GOVERNMENT OF UNION TERRITORY OF HIMACHAL PRADESH
|
June 19, 1967 |
ALI HASAN Vs. M S SHAMI
|
August 18, 1967 |
AMAR CHAND BUTAIL AND SONS Vs. INCOME TAX TRIBUNAL
|
June 16, 1967 |
AMAR NATH KAPUR Vs. PRAN NATH KHANNA
|
February 14, 1967 |
AMAR SINGH Vs. UNION OF INDIA
|
January 31, 1967 |
AMERICAN FURNISHING HOUSE NEW DELHI Vs. UDAI RAM BHURJI S O CHUNNA RAM
|
March 31, 1967 |
ANGRUP THAKAR Vs. STATE OF PUNJAB
|
May 30, 1967 |
ASAD ULLAH KHAN Vs. METROPOLITAN FINANCIERS PRIVATE LIMITED
|
February 28, 1967 |
ASHOK KUMAR Vs. ADMINISTRATOR HIMACHAL PRADESH
|
October 6, 1967 |
ASHOK RATTI LAL TRIVEDI Vs. ANJANI MADHUSUDAN OZA
|
May 16, 1967 |
ATMA RAM Vs. INDUSTRIAL TRIBUNAL
|
October 31, 1967 |
AVTAR SINGH ANAND Vs. E KRISHNA
|
February 21, 1967 |
B D GUPTA Vs. UNION OF INDIA
|
March 28, 1967 |
B K SARDARI LAL Vs. SUPERINTENDENT OF CENTRAL JAIL
|
May 18, 1967 |
BAL DIWAKAR HANS Vs. DELHI ADMINISTRATION
|
January 9, 1967 |
BALLABH DASS AGGARWAL Vs. NEW DELHI MUNICIPAL COMMITTEE
|
October 14, 1967 |
BANARSI DASS Vs. INCOME TAX OFFICER B III DISTRICT
|
March 28, 1967 |
BAWA KARAM CHAND Vs. SURESH KHURANA
|
September 5, 1967 |
BEOPRI MAL Vs. UNION OF INDIA
|
February 23, 1967 |
BHAGWANTI Vs. ATTAR SINGH
|
July 26, 1967 |
BHAJAN SINGH HARDIT SINGH AND CO Vs. KARSON AGENCY INDIA
|
March 31, 1967 |
BHARAT NIDHI LIMITED Vs. MEGH RAJ MAHAJAN
|
January 5, 1967 |
BHUPINDER SINGH Vs. TRANSPORT SECRETARY
|
May 9, 1967 |
BUDH RAM SHARMA Vs. BANWARI LAL
|
April 6, 1967 |
C G THORBORG PLATANVEJ Vs. UNION OF INDIA
|
October 16, 1967 |
C L JOLLY Vs. MADAN LAL
|
June 27, 1967 |
CET Vs. CHARAT RAM AND SONS
|
October 20, 1967 |
CHADHA MOTOR TRANSPORT CO Vs. R N CHOPRA
|
January 17, 1967 |
CHANDER BHAN Vs. CHATTER SINGH
|
November 23, 1967 |
CHANDER PARKASH Vs. PREM LATA
|
October 27, 1967 |
CHANDER PARKASH AGGARWALA Vs. DISTRICT MAGISTRATE OF DELHI
|
January 25, 1967 |
CHARANJIT LAL SODHI Vs. ALEDONIAN INSURANCE COMPANY LIMITED
|
September 8, 1967 |
CHAUDHARY DATTA RAM Vs. UNION OF INDIA
|
April 6, 1967 |
CHINTI Vs. DAULTU
|
October 9, 1967 |
CHIRANJI LAL Vs. GURNAM KAUR
|
August 29, 1967 |
CHUHARI Vs. SIRTU
|
December 28, 1967 |
COLLECTOR Vs. AMIN CHAND
|
July 3, 1967 |
COLLECTOR LAND ACQUISITION Vs. BHADIA
|
August 8, 1967 |
COLLECTOR MANDI Vs. SOM KRISHAN
|
June 8, 1967 |
COMMISSIONER OF EXPENDITURE TAX NEW DELHI Vs. CHARAT RAM AND SONS NEW DELHI
|
October 20, 1967 |
COMMISSIONER OF INCOME TAX Vs. JODHAMAL KUTHIALA R B
|
September 20, 1967 |
COMMISSIONER OF INCOME TAX Vs. BHARAT INSURANCE COMPANY LIMITED
|
August 24, 1967 |
COMMISSIONER OF INCOME TAX Vs. BANSI DHAR L
|
September 5, 1967 |
COMMISSIONER OF INCOME TAX Vs. R P JODHA MAL KUTHALIA
|
July 4, 1967 |
COMMISSIONER OF INCOME TAX Vs. LAL CHAND JAIN
|
April 26, 1967 |
COURT ON ITS OWN MOTION Vs. K S SETHI
|
November 24, 1967 |
CUSTODIAN OF EVACUEE PROPERTY NEW DELHI Vs. RAMESHWAR DAYAL
|
December 4, 1967 |
D S BHATNAGAR Vs. STATE
|
January 9, 1967 |
DARSHAN LAL Vs. STATE
|
December 18, 1967 |
DARSHAN SINGH Vs. HARI NATH
|
May 4, 1967 |
DAULAT RAM Vs. SOM NATH
|
February 21, 1967 |
DELHI ADMINISTRATION Vs. PARKASH CHAND
|
January 31, 1967 |
DELHI CLOTH AND GENERAL MILLS COMPANY LIMITED Vs. MUNICIPAL CORPORATION OF DELHI
|
October 9, 1967 |
DELHI IRON AND STEEL COMPANY LIMITED Vs. UNION OF INDIA
|
November 29, 1967 |
DEV RAJ Vs. LT GOVERNOR OF DELHI
|
May 24, 1967 |
DEVI CHARAN Vs. DURGA PERSHAD
|
February 15, 1967 |
DHAN SINGH Vs. MANGE RAM
|
November 1, 1967 |
DHANI DEVI Vs. TULSI RAM
|
July 24, 1967 |
DRUGDEAL CORPORATION Vs. SMITH
|
October 26, 1967 |
DULA MAL SONI Vs. NEW DELHI MUNICIPAL COMMITTEE
|
December 16, 1967 |
DURLAB SINGH SANT SINGH Vs. MEHR CHAND KHANNA
|
February 6, 1967 |
ELECTRICAL MANUFACTURING CO LTD Vs. D D BHARGAVA
|
January 12, 1967 |
FIKSON TRADING COMPANY Vs. QAMARUDDIN
|
July 31, 1967 |
GANESH DASS Vs. STATE
|
March 1, 1967 |
GAUTAM DEV Vs. LILA WATI
|
October 23, 1967 |
GIAN CHAND BALI Vs. LJ SINGH
|
October 9, 1967 |
GIRDHARI LAL Vs. MADAN LAL
|
December 28, 1967 |
GITTI Vs. DHIANA
|
September 5, 1967 |
GOLCONDA INDUSTRIES PRIVATE LIMITED Vs. REGISTRAR OF COMPANIES
|
October 20, 1967 |
GOLO Vs. UNION OF INDIA
|
June 26, 1967 |
GOPICHAND Vs. BRAHMO DEVI
|
April 19, 1967 |
GOVERNMENT SERVANTS COOPERATIVE HOUSE BUILDING SOCIETY LIMITED Vs. SL KATYAL
|
March 1, 1967 |
GUPTA TOBACCO CO Vs. UNION OF INDIA
|
April 19, 1967 |
GUR SINGH Vs. NARAD
|
June 27, 1967 |
GURMAUJ SARAN BALUJA Vs. M R SETHI
|
October 27, 1967 |
GURU DUTT GUPTA Vs. GAURI SHANKER AND CO
|
April 6, 1967 |
H S MEHRA Vs. UNION OF INDIA
|
April 28, 1967 |
HALIMUDDIN MAHAL MANDIP Vs. ELECTION COMMOSSIONER OF INDIA NEW DELHI
|
January 17, 1967 |
HAMDARD DAWAKHANA WAKF DELHI Vs. STATE OF DELHI
|
February 27, 1967 |
HARBANS SINGH Vs. TEJ SINGH
|
September 4, 1967 |
HARDIT SINGH GIANI Vs. REGISTRAR OF COMPANIES NEW DELHI
|
November 6, 1967 |
HARVIR GIRI Vs. JAGDISH CHANDER
|
March 2, 1967 |
HGRILAL Vs. TEK CHAND
|
January 2, 1967 |
HINDUSTAN STEEL PRIVATE LIMITED Vs. USHA RANI GUPTA
|
April 14, 1967 |
HORI LAL Vs. TEK CHAND
|
January 2, 1967 |
INDER SAIN BAKSHI S O BAKSHI ANANT RAM Vs. UNION OF INDIA TROUGH SECY MINISTRY OF GOVERNMENT OF INDIA NEW DELHI
|
August 29, 1967 |
INDER SAIN SEENGAL AND ANOTHER Vs. J.E. COMPOSE,
|
July 31, 1967 |
J AND P COATS LIMITED Vs. CHADHA AND CO INDIA
|
May 9, 1967 |
J W BENON Vs. STATE
|
November 8, 1967 |
JAGANNATH KASHINATH KAVALEKAR Vs. UNION OF INDIA
|
March 30, 1967 |
JAGDISH CHANDER DHAWAN Vs. KARAM CHAND MEHRA
|
October 24, 1967 |
JAGJIT SINGH Vs. LETTER PATENT
|
February 17, 1967 |
JAI CHAND Vs. UNION OF INDIA AND ANOTHER
|
August 16, 1967 |
JAI LAL Vs. PUNJAB STATE
|
June 7, 1967 |
JASWANT SINGH S Vs. COMMISSIONER OF INCOME TAX
|
April 27, 1967 |
JETHA SINGH Vs. CHAMAN LAL
|
July 31, 1967 |
JIWANLAL RAJ NARAIN KHANNA Vs. RADHEY LAL
|
October 19, 1967 |
JODHA MAL KUTHIALA R B Vs. COMMISSIONER OF INCOME TAX
|
August 24, 1967 |
JOTI PARSHAD Vs. GAJENDRA SHARMA
|
December 8, 1967 |
K C MANCHANDA Vs. MURREE BREWERY CO
|
October 20, 1967 |
K N GUPTA S O BEHRI LAL Vs. UNION OF INDIA
|
September 12, 1967 |
KAKOO SHAH UTTAM CHAND Vs. KAMLA WATI
|
July 19, 1967 |
KAMPA WATI DEVI Vs. BASANT RAI
|
September 13, 1967 |
KHAIR UN NISA Vs. CUSTODIAN OF EVACUEE PROPERTY
|
October 30, 1967 |
KHANNA A C Vs. COMMISSIONER OF INCOME TAX
|
April 6, 1967 |
KIRPAL SINGH Vs. STATE
|
May 24, 1967 |
KRISHAN LAL VIJ Vs. UNION OF INDIA
|
February 3, 1967 |
L HARISH CHANDRA Vs. UNION OF INDIA
|
January 19, 1967 |
LACHMANDAS TOBACCO DEALER Vs. UNION OF INDIA AND ORS
|
April 25, 1967 |
LAJYA RAM Vs. JALIL UR REHMAN
|
February 1, 1967 |
LAKSHMI INSURANCE CO LTD Vs. COMMISSIONER OF INCOME TAX NEW DELHI
|
October 17, 1967 |
M C RAHBAR Vs. UNION OF INDIA
|
May 11, 1967 |
M L DHAWAN Vs. CAPRI LIMITED
|
July 20, 1967 |
MADAN LAL Vs. HIRA SINGH PAL
|
July 14, 1967 |
MADAN LAL Vs. SUPERINTENDENT TEHAR JAIL, DELHI
|
May 5, 1967 |
MADAN LAL CHADHA Vs. STATE
|
July 6, 1967 |
MADHAVNAGAR COTTON MILLS COMPANY LIMITED Vs. UNION OF INDIA
|
February 23, 1967 |
MADHO SHOBA Vs. LT GOVERNOUR HIMACHAL PRADESH
|
June 13, 1967 |
MALU RAM Vs. UNION OF INDIA
|
February 23, 1967 |
MANOHAR LAL BELI RAM Vs. HAR KISHAN LAL
|
April 14, 1967 |
MANOHAR SINGH Vs. KANSHI RAM AND SONS
|
August 11, 1967 |
MEATTLES LIMITED Vs. COMMISSIONER OF INCOME TAX
|
July 13, 1967 |
MOHAMMAD KHALID Vs. CHIEF COMMISSIONER OF INCOME TAX
|
March 2, 1967 |
MOHINDER LAL BAGAI Vs. DELHI ADMINISTRATION,
|
August 8, 1967 |
MUNICIPAL COMMITTEE SIMLA Vs. A R PASRICHA AND CO
|
June 6, 1967 |
MUNICIPAL CORPORATION OF DELHI Vs. RAM DAYAL
|
November 6, 1967 |
N K MUSTAFF Vs. UNION OF INDIA
|
April 4, 1967 |
NAGAR PANCHAYAT JHAJHA NAGAR SABHA BHUJ Vs. STATE OF PUNJAB
|
June 7, 1967 |
NAND GOPAL Vs. STATE
|
December 8, 1967 |
NARAIN DASS Vs. KARAM CHAND
|
September 13, 1967 |
NARAIN DEVI Vs. DEV RAJ
|
May 15, 1967 |
NARAIN SINGH Vs. COMMOSSIONER OF INCOME TAX DELHI
|
February 24, 1967 |
NARAIN SINGH Vs. STATE OF DELHI
|
October 18, 1967 |
NARAIN SINGH S Vs. COMMISSIONER OF INCOME TAX
|
February 24, 1967 |
NARANG INDUSTRIES LIMITED Vs. COMMISSIONER OF INCOME TAX
|
August 14, 1967 |
NATIONAL HURRICANE WORKS Vs. UNION OF INDIA
|
April 17, 1967 |
NATIONAL HURRICANE WORKS Vs. UNION OF INDIA
|
April 14, 1967 |
NEW DELHI MUNICIPAL COMMITTEE Vs. INDIAN BANK LIMITED
|
February 6, 1967 |
NEW ZEALAND INSURANCE CO LTD Vs. KALU RAM
|
February 7, 1967 |
NIRANJAN DASS Vs. GULZARI LAL
|
March 14, 1967 |
OM PARKASH JHUMMAN LAL Vs. LABOUR COURT
|
April 5, 1967 |
PARKASH CHANDER GUPTA Vs. TARA CHAND MALIK
|
December 11, 1967 |
PARKASH DEV CHOPRA Vs. NEW BANK OF INDIA LTD
|
July 21, 1967 |
PATEL INDIA PRIVATE LIMITED Vs. UNION OF INDIA
|
January 25, 1967 |
PAYEN AND TALBROS LIMITED Vs. HANS RAJ
|
December 1, 1967 |
PIONEER CHEMICAL CO Vs. SURAJ BHAN PREM RAJ
|
May 22, 1967 |
PRAGOWATI DEVI Vs. BHAWANISHANKER BASRUKER
|
May 1, 1967 |
PREM NATH Vs. S VENKATESAN
|
January 27, 1967 |
PREM SAGAR CHAWLA Vs. SECURITY AND FINANCE PRIVATE LIMITED
|
April 27, 1967 |
PREM SINGH Vs. TIKA RAM
|
March 8, 1967 |
PREMIER INSURANCE CO LTD Vs. SWARAN KAUR
|
March 7, 1967 |
PRITAM SINGH Vs. SURAJ PERSHAD
|
November 21, 1967 |
PUNJAB OIL EXPELLERS COMPANY Vs. MADAN LAL NANDA
|
November 17, 1967 |
R G ANAND Vs. DELUX FILMS
|
May 23, 1967 |
RAGHBIR SINGH Vs. BELI RAM
|
July 3, 1967 |
RAGHBIR SINGH Vs. STATE,
|
July 11, 1967 |
RAGHU NATH Vs. HARBANS SINGH
|
December 13, 1967 |
RAJ KUMAR Vs. HARISH KUMAR
|
November 22, 1967 |
RAM I LAL Vs. RADHEY GOPAL
|
February 24, 1967 |
RAM KALI Vs. GOPAL DASS
|
September 5, 1967 |
RAM KUMAR Vs. HARISH KUMAR
|
November 25, 1967 |
RAM LUBHAI RAM Vs. MANJIT SINGH
|
April 11, 1967 |
RAM PERSHAD Vs. CHHANO DEVI
|
September 5, 1967 |
RAM PURI Vs. SOHAN LAL
|
October 31, 1967 |
RAM RISHI ANAL Vs. DELHI ADMINISTRATION
|
January 30, 1967 |
RAM SARAN DAS RAJA RAM Vs. LALA RAM CHANDER
|
May 5, 1967 |
RAM SARAN DASS Vs. RAM KALI
|
December 19, 1967 |
RAM SEWAK HARI Vs. SAIN DATTA MAL
|
April 5, 1967 |
RATTAN CHAND Vs. ARORA PROVISION STORES
|
December 13, 1967 |
REGISTRAR OF DELHI UNIVERSITY Vs. ASHOK KUMAR CHOPRA
|
October 9, 1967 |
REVTI DEVI Vs. KHIALI RAM
|
April 12, 1967 |
S INDER SINGH Vs. HARI CHAND
|
December 6, 1967 |
S JASWANT SINGH Vs. COMMISSIONER OF INCOME TAX DELHI
|
April 27, 1967 |
S K RAO Vs. UNION OF INDIA
|
February 23, 1967 |
SALWEEN TIMBER AND CONSTRUCTION CO INDIA Vs. UNION OF INDIA
|
March 3, 1967 |
SANT BHUSHAN LAL Vs. BRIJ BHUSHAN
|
March 15, 1967 |
SANT RAM Vs. MEKHU LAL
|
December 28, 1967 |
SARAF MULL RAIROO MULL Vs. COMMISSIONER OF INCOME TAX
|
June 13, 1967 |
SATYA WATI DEVI Vs. UNION OF INDIA
|
January 11, 1967 |
SEWA SINGH GILL S Vs. INCOME TAX OFFICER
|
August 3, 1967 |
SHADI LAL BATRA Vs. STATE OF DELHI
|
March 2, 1967 |
SHAKUNTALA Vs. PT BHAGWAN DASS
|
January 6, 1967 |
SHAKUNTIA DEVI JAIN Vs. KANTA KUMARI
|
December 22, 1967 |
SHAM DASS CHAWLA Vs. DELHI DEVELOPMENT AUTHORITY
|
July 27, 1967 |
SHAM MOHAN LAL Vs. JAI GOPAL
|
April 19, 1967 |
SHANTI DEVI Vs. STATE
|
March 28, 1967 |
SHANTI DEVI Vs. HARISH CHANDRA
|
October 20, 1967 |
SHEILA KAPUR Vs. CHIEF COMMISSIONER OF INCOME TAX
|
August 30, 1967 |
SHIV SHANKER LAL GUPTA Vs. COMMISSIONER OF INCOME TAX BOMBAY
|
January 14, 1967 |
SHIV SHANKER LAL GUPTA KHANDELWAL Vs. COMMISSIONER OF INCOME TAX
|
March 14, 1967 |
SHYAM SINGH Vs. STATE
|
November 15, 1967 |
SINGH BROTHERS Vs. UNION OF INDIA
|
October 10, 1967 |
SIRAJUDDIN Vs. PREM VANTI
|
May 19, 1967 |
SPRINGDALES SCHOOL NEW DELHI Vs. SATI TAHILRAMANI NEW DELHI
|
May 5, 1967 |
STATE Vs. BHAWANI SINGH
|
August 16, 1967 |
STATE Vs. BHAVANI SINGH
|
June 27, 1967 |
STATE Vs. MEHAR CHAND
|
June 14, 1967 |
STATE Vs. D S BHATNAGAR
|
January 9, 1967 |
STATE (DELHI ADMINISTRATION) Vs. G P NAYYAR,
|
January 19, 1967 |
STATE OF HARYANA Vs. DELHI ADMINISTRATION
|
October 20, 1967 |
SURAJ PARKASH Vs. STATE OF PUNJAB
|
June 16, 1967 |
SURAT SINGH Vs. DES RAJ
|
October 25, 1967 |
SURESH Vs. STATE
|
February 28, 1967 |
SWASTIC BENEFITS (P) LTD. Vs. REGISTRAR OF COMPANIES, DELHI
|
September 27, 1967 |
TECHNOLOGICAL INSTITUTE OF TEXTILE Vs. INSPECTOR CENTRAL EXCISE TECHNOLOGICAL INSTITUE OF TEXTILES
|
October 20, 1967 |
TEK CHAND CHITKARIA Vs. UNION OF INDIA
|
December 28, 1967 |
THE MANAGEMENT OF IMPERIAL BOOK DEPOT, JAMA MASJID, DELHI Vs. VED PRAKASH AGGARWAL AND ANOTHER
|
February 3, 1967 |
THOMAS TOUNLEY Vs. HOTZ HOTELS LIMITED
|
September 15, 1967 |
TNLOK CHAND Vs. THAKUR DASS
|
December 19, 1967 |
UNION OF INDIA Vs. ROSHAN LAL
|
September 18, 1967 |
UNION OF INDIA Vs. RAI BAHADUR SETH SHREE RAM DURGA PERSHAD
|
February 28, 1967 |
UNION OF INDIA Vs. S SARUP SINGH
|
February 15, 1967 |
UNION OF INDIA Vs. BHAGAT RAM PARMA NAND
|
February 3, 1967 |
UNION OF INDIA Vs. KARNAL DISTILLERY COMPANY LIMITED
|
June 9, 1967 |
UNION OF INDIA Vs. H C SARIN
|
April 25, 1967 |
UNIQUE MOTOR AND GENERAL INSURANCE COMPANY LIMITED Vs. KRISHMIRA SINGH SIDHU
|
April 5, 1967 |
UNITED COMMERCIAL BANK LIMITED Vs. GANESH DAS R B KIDAR NATH
|
March 28, 1967 |
V P JOSHI Vs. B N TANDON
|
January 30, 1967 |
VAID PARMA NAND Vs. MANDIR RAKSHA SAMTI SHIV KUTI
|
February 27, 1967 |
VAISHANAV DASS OTHERS Vs. FAQIR CHAND
|
April 7, 1967 |
VANGUARD INSURANCE COMPANY LIMITED Vs. SAVITRI SURI
|
March 27, 1967 |
VAS DEV Vs. S SOHAN SMGH
|
August 2, 1967 |
VED PARKASH KAPUR Vs. HARISH CHANDER RASTOGI
|
January 27, 1967 |
VIJAY SHREE PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
August 24, 1967 |
VIMAL RAI Vs. GURCHARAN SINGH
|
March 16, 1967 |
VISANJI VELJI SOMAYS Vs. UNION OF INDIA
|
August 8, 1967 |
VISHNU KUMAR Vs. STATE
|
May 17, 1967 |
YAMIN Vs. ZAFAR MOHAMMAD
|
October 18, 1967 |
ZORASTER S AND CO Vs. COMMISSIONER OF INCOME TAX
|
February 21, 1967 |