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A D M STORES Vs. COMMISSIONER OF SALES TAX DELHI
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April 19, 1966 |
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AJIT SINGH Vs. GURCHARAN SINGH
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November 8, 1966 |
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AMERICAN FURNISHING HOUSE Vs. UDAT RAM BHURTI
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February 14, 1966 |
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B K KHANNA Vs. M R BATRA
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March 2, 1966 |
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B S RAGHAVAN Vs. JAGDEV KUMAR GUPTA
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May 19, 1966 |
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BABU Vs. BHAURAO AND OTNERS
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September 20, 1966 |
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BALRAJ MUDHOK Vs. UNION OF INDIA
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November 18, 1966 |
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BHAGWAN DAS Vs. APPELLATE OFFICER
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April 4, 1966 |
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BHARAT FIRE AND GENERAL INSURANCE COMPANY LIMITED Vs. PARAMSHWARI PRASAD GUPTA
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November 25, 1966 |
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BHIKU Vs. PRITHI
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April 29, 1966 |
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BIBHA GHOSH Vs. P K GHOSH
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April 21, 1966 |
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CENTRAL BANK OF INDIA Vs. GOKAL CHAND
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February 8, 1966 |
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CHAMAN LAL Vs. EXCISE COMMISSIONER DELHI
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January 19, 1966 |
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CHANDRA PARKASH AGARWALA Vs. S G BOSE MULLICK
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April 22, 1966 |
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CHIEF CONTROLLING REVENUE AUTHORITY Vs. FERTILIZER CORPORATON OF INDIA LIMITED
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September 20, 1966 |
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CHIRANJI LAL RAM LAL PARTENERSHIP FIRM Vs. CHANDGI RAM KUNDAN LAL AND CO HYDERABAD
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December 16, 1966 |
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DELHI BEOPAR MANDAL Vs. COMMISIONER OF INCOMETAX DELHI
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September 26, 1966 |
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DELHI CLOTH AND GENERAL MILLS COMPANY LIMITED Vs. DELHI MUNICIPAL CORPORATION
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March 24, 1966 |
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DEWAN AMOLAK SINGH Vs. LAJPAL
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January 10, 1966 |
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ELECTRIC MANUFACTURING COMPANY LIMITED Vs. D D BHARGAVA
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November 21, 1966 |
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GOPI KISHAN Vs. ABDUL MAJID
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November 7, 1966 |
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GULAL Vs. ASSISTANT CUSTODIAN RURAL NEW DELHI AND ANOTHER
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May 19, 1966 |
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HARI BROTHERS PRIVATE LIMITED DELHI Vs. INCOME TAX OFFICER SPECIAL INVESTIGATION NEW DELHI
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December 22, 1966 |
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HARI RAM Vs. BANWARI LAL
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September 30, 1966 |
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HARINDER MOHAN DASS Vs. GENERAL MANAGER NORTHERN RAILWAY
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December 12, 1966 |
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HARISH CHANDER Vs. UNION OF INDIA
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November 21, 1966 |
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HARMOHINDER SINGH Vs. GENERAL MANAGER NORTHERN RAILWAY
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November 30, 1966 |
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HARMOHINDER SINGH Vs. GENERAL MANAGER NORTHERN RAILWAY
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July 15, 1966 |
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HARSARAN SINGH Vs. UNION OF INDIA AND ANOTHER
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December 14, 1966 |
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HINDUSTAN MERCANTILE BANK LIMITED Vs. OFFICIAL RECEIVER DELHI
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March 22, 1966 |
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HIRALAL Vs. NEW INDIA MUNICIPAL COMMITTEE NEW DELHI
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December 13, 1966 |
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HUKAM CHAND Vs. DISTRICT MAGISTRATE NEW DELHI
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April 5, 1966 |
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INDRA PERFUMERY COMPANY Vs. MOTI IAL
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October 13, 1966 |
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INDUSTRIAL AND TRADE PUBLICATION PRIVATE LIMITED NEW DELHI Vs. PARTAP CHAND
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December 19, 1966 |
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IRON TRADERS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX NEW DELHI
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July 18, 1966 |
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ISHERDASS SAHNI Vs. UNION OF INDIA
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September 1, 1966 |
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JAGDISH PRASAD Vs. HAMID HUSSAIN
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February 3, 1966 |
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JAI SINGH Vs. STATE
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November 18, 1966 |
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JAMNA DASS Vs. STATE
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December 10, 1966 |
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JANTA MOTOR TRANSPORT REGISTERED DELHI Vs. STATE OF UTTAR PRADESH
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March 28, 1966 |
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JASBIR SINGH BEDI Vs. UNION OF INDIA
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January 25, 1966 |
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JASWANT SINGH Vs. DAYA SINGH
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January 14, 1966 |
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JAT CHANDER Vs. STATE
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August 19, 1966 |
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JAWAHAR SINGH Vs. JAI GOPAL GROVER
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February 8, 1966 |
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JAWAHAR SINGH Vs. CHIEF COMMISSIONER OF INCOME TAX
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February 17, 1966 |
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JAY PARKASH Vs. STATE
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December 23, 1966 |
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K S SAINI AND ANOTHE Vs. UNION OF INDIA
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October 19, 1966 |
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KAILASH SHARMA Vs. STATE
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April 26, 1966 |
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KALU RAM Vs. STATE
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November 8, 1966 |
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KANWAR BEHARI Vs. VINDHYA DEVI
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February 25, 1966 |
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KESHO PARSHAD Vs. STATE
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November 15, 1966 |
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KEWAL RAM Vs. DELHI DEVLOPMENT AUTHORITY
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May 18, 1966 |
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KIRPAL SINGH Vs. HARBANS KAUR
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November 30, 1966 |
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KRISHAN KUMAR Vs. LALA RAM SARUP KHANNA
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July 26, 1966 |
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KRISHENA KUMAR Vs. COMPTROLLER AND AUDITOR GENERAL OF INDIA
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January 28, 1966 |
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L D JAIN Vs. GENERAL MANAGER GOVERNMENT OF INDIA PRESS NEW DELHI
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March 16, 1966 |
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LABH SINGH WARYAM SINGH Vs. UNION OF INDIA
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December 22, 1966 |
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LAWRANCE Vs. DISTRICT MAGISTRATE DELHI
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January 7, 1966 |
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LIEUT COL YOGESHWAR RAJ PURI Vs. YOG RAJ PURI
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March 25, 1966 |
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M L JOSHI Vs. DIRECTOR OF ESTATES GOVERNMENT OF INDIA
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November 7, 1966 |
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MADAN MOHAN KOHLI Vs. SARLA KOHLI
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March 14, 1966 |
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MANAGEMENT OF BAR ASSOCIATION CANTEEN NEW COURTS TIS HAZARI DELHI Vs. CHIEF COMMISSIONER
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January 28, 1966 |
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METAL CORPORATION OF INDIA LTD Vs. UNION OF INDIA
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March 14, 1966 |
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MOHAMMAD Vs. AGGARWAL FINANCE PRIVATE LIMITED
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November 16, 1966 |
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MOHD UMAR Vs. INSHALLA BI
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December 15, 1966 |
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MULLER AND PHIPPS INDIA PRIVATE LIMITED NEW DELHI Vs. MULLER AND PHIPPS INDIA PRIVATE LIMITED DELHI
|
February 24, 1966 |
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MUNICIPAL CORPORATION OF DELHI Vs. BADRI
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March 1, 1966 |
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MUNICIPAL CORPORATION OF DELHI Vs. SHAH CONSTRUCTION COMPANY LIMITED
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February 2, 1966 |
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MUNICIPAL CORPORATION OF DELHI Vs. YOGESH VULK MADHOK
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May 22, 1966 |
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MUNSHI Vs. ABDUL QADEER
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December 12, 1966 |
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N C MAITRA Vs. DESH BANDHU GUPTA
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May 6, 1966 |
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NAND RAM SURAJ MAL Vs. R K KAIRA
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September 28, 1966 |
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NARESH CHANDRA MITAL Vs. BISHAMBER NATH CHOPRA
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April 15, 1966 |
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NIRMALA JOSHI Vs. LABOUR COURT DELHI
|
March 14, 1966 |
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OFFICIAL RECEIVER INDORE Vs. GURBAX SINGH
|
October 10, 1966 |
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OM PARKASH BHARDWAJ Vs. UNION OF INDIA
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July 25, 1966 |
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OM PARKASH MANGAL Vs. LEKH RAJ AGGARWAL
|
February 1, 1966 |
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PARVATI DEVI Vs. TIBBIA COLLEGE BOARD
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January 4, 1966 |
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PEHIAD SINGH Vs. SURJAN SINGH
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December 6, 1966 |
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PHOOL CHAND GOYAL Vs. UNION OF INDIA
|
May 27, 1966 |
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PLYCAST DEL PRIVATE LIMITED Vs. INCOME TAX OFFICER
|
February 27, 1966 |
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PREM NATH Vs. COMMISSIONER OF INCOME TAX DELHI AND RAJASTHAN
|
March 25, 1966 |
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RABINDER NATH MALIK Vs. REGIONAL PASSPORT OFFICER NEW DELHI
|
December 23, 1966 |
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RAIZADA SANWAL DAS Vs. KANHYA LAL
|
May 13, 1966 |
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RAM DASS AMIR CHAND Vs. MANGAT RAI CHHITTUMAL
|
November 25, 1966 |
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RAM LAL PURI Vs. GOKALNAGAR SUGAR MILLS COMPANY LIMITED
|
December 18, 1966 |
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RAM PARSHAD RASTOGI Vs. JAGDISH NARAIN
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July 26, 1966 |
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RAM PERSHAD Vs. STATE OF DELHI
|
May 17, 1966 |
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RAM SARUP Vs. STATE
|
November 16, 1966 |
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RAM VICHAR Vs. DAULAT RAM MOHAN DASS
|
October 19, 1966 |
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RAMESH CHANDER Vs. UNION OF INDIA
|
November 18, 1966 |
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RAMGOPAL BHAGWANDAS Vs. ROSHAN LAL
|
January 13, 1966 |
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RAMLABHAYA Vs. UNION OF INDIA
|
August 18, 1966 |
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RANBIR SINGH Vs. STATE
|
February 2, 1966 |
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RISAL SINGH Vs. CHANDGI RAM
|
February 14, 1966 |
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ROOP LAL MEHRA Vs. KAMLA SONI
|
February 28, 1966 |
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RULYA RAM Vs. UNION OF INDIA
|
September 1, 1966 |
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S AVTAR SINGH Vs. STATE
|
December 19, 1966 |
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S GOPAL Vs. STATE
|
September 1, 1966 |
|
S K CHATTERJEE Vs. J N GHOSHAL
|
November 7, 1966 |
|
SAHIB DAYAL Vs. JOTI PERSHAD
|
September 15, 1966 |
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SARDAR BAHADUR Vs. UNION OF INDIA
|
March 23, 1966 |
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SARDAR BEGUM Vs. JAGDISH CHAND BHANDARI
|
November 7, 1966 |
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SARDAR SINGH Vs. NEW DELHI MUNICIPAL COMMITTEE
|
March 3, 1966 |
|
SARDUL SINGH Vs. STATE
|
October 7, 1966 |
|
SATJIT SINGH Vs. AMARJIT KAUR
|
May 19, 1966 |
|
SHADI LAL Vs. UNION OF INDIA
|
November 9, 1966 |
|
SHAMBHU DAYAL GUPTA Vs. UNION OF INDIA
|
March 2, 1966 |
|
SHER SINGH Vs. UNION OF INDIA
|
January 10, 1966 |
|
SHYAM SUNDER Vs. KHAN CHAND
|
January 19, 1966 |
|
SIRI NIWAS PANDIT Vs. R S MOTORS PRIVATE LIMITED
|
May 25, 1966 |
|
SITA RAM AGGARWAL Vs. UNION OF INDIA
|
December 16, 1966 |
|
STATE DELHI ADMINISTRATION Vs. SINHA GOVINDJI
|
December 22, 1966 |
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SURAJ PARKASH SAWHNEY Vs. BHAGAT RAM
|
January 20, 1966 |
|
SWAMI JAI RAM CHELA SARJU DAS Vs. HARI SINGH
|
May 26, 1966 |
|
TEJ BHAN KHANNA Vs. GHIAS ALI
|
May 26, 1966 |
|
TILLO RAM Vs. STATE
|
November 9, 1966 |
|
TIN PRINTERS PRIVATE LIMITED Vs. A N KAUL
|
April 28, 1966 |
|
TIRLOKI NATH Vs. STATE
|
January 1, 1966 |
|
TURAT SINGH SHADI RAM Vs. COSTODIAN OF EVACUEES PROPERTY AND REGIONEL SETTLEMENT COMMISSIONER NEW DELHI
|
December 20, 1966 |
|
UMRAO SINGH Vs. MUNICIPAL CORPORATION OF DELHI
|
March 11, 1966 |
|
UNION OF INDIA Vs. BEHARI LAL AND CO
|
May 18, 1966 |
|
UNION OF INDIA Vs. VIRANWALI
|
November 1, 1966 |
|
UNION OF INDIA Vs. DAULAT RAM
|
November 2, 1966 |
|
UNITED TAXI OPERATORS CO OPERATIVE URBAN THRIFT AND CREDIT SOCIETY LIMITED Vs. MUNICIPAL CORPORATION OF DELHI
|
February 1, 1966 |
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