| Case Title | Date |
|---|---|
| KAMAL KISHORE DUTT Vs. T.V.S. MOTORS AND ORS. | September 3, 2015 |
| MAHESH AGGARWAL Vs. BAGGA LINK SERVICE LTD. AND ORS. | May 19, 2015 |
| MUTHOOT FINANCE LTD. Vs. SATISH CHANDRA | July 27, 2015 |
| TANEJA DEVELOPERS & INFRASTRUCTURE LTD. Vs. MANISH GARG | May 25, 2015 |
| U-TURN HOUSING PVT. LTD. Vs. POONAM CHAND VERMA AND ORS. | September 1, 2015 |
| UPASANA Vs. SPICE RETAIL LTD. AND ORS. | July 16, 2015 |
| VINAY NARAIN Vs. LG ELECTRONICS INDIA PVT. LTD. AND ORS. | May 21, 2015 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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