| Case Title | Date |
|---|---|
| ICICI PRUDENTIAL LIFE INSURANCE CO. LTD. Vs. DR. SUDHIR KUMAR GARG | September 4, 2013 |
| NIIT LTD Vs. NEHA | December 12, 2013 |
| OCTAGON BUILDERS Vs. DILIP MEHRA | February 1, 2013 |
| RAKESH KUMAR SRIVASTAVA Vs. MANAGER, FEDERAL TRAVELS & TOUR | July 25, 2013 |
| RAVINDER KUMAR Vs. URBAN IMPROVEMENT CO (P) LTD | August 22, 2013 |
| THE NEW INDIA ASSURANCE CO. LTD. Vs. VINAY KUMAR PANDEY | December 17, 2013 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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