A K GARG Vs. SALMA NOOR
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November 10, 2010 |
AAR KAY FIN LEASE(P) LTD Vs. OM SINGH CHAUHAN
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September 1, 2010 |
AMERICAN EXPRESS BANK LIMITED Vs. TEJINDER KAUR KOHLI
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May 4, 2010 |
ASHWANI KUMAR Vs. SETIA TRAVELS PVT LTD
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October 5, 2010 |
BHAGWATI DEVI Vs. MAX HEARD & SASCULAR INSITITUTE, ASHOK SETH, SAMANJOY MUKERJEE
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September 3, 2010 |
BHARTI AIRTEL LTD Vs. NITIN JAIN
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May 18, 2010 |
BIKANERVALA FOODS PVT LTD AND ORS Vs. ANAND V KHATRI AND ORS
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January 27, 2010 |
BRAHM ARENJA S/O LATE L R ARENJA Vs. AJS BUILDERS PVT LTD AND ORS
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October 20, 2010 |
BSES YAMUNA POWER LIMITED Vs. LALWATI
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May 18, 2010 |
CHANDRA JYOTI PRAKASHAN PVT LTD AND ORS Vs. NEW INDIA ASSURANCE CO LTD
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May 26, 2010 |
CHINTA MANI JAIN Vs. PRAMOD KUMAR JAIN
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January 8, 2010 |
CHOLAMANDALAM MS GENERAL INSURANCE CO LTD Vs. MOHD IBRAHIM
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May 25, 2010 |
CITI BANK NA Vs. KAMLESH KUMARI NIRMAL
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November 8, 2010 |
CITI BANK NA Vs. INDU KAUL
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November 30, 2010 |
DELHI DEVELOPMENT AUTHORITY AND ORS Vs. SANJAY AGGARWAL AND ORS
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September 14, 2010 |
DELHI JAL BOARD Vs. JAGDISH LAL
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April 7, 2010 |
DINESH CHAND Vs. NATIONAL INSURANCE CO LTD
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September 13, 2010 |
GAURAV GUPTA Vs. MARUTI UDYOG LTD
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November 29, 2010 |
H D F C BANK LIMITED Vs. RAJEEV NARULA
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November 9, 2010 |
HARISH TEKCHANDANI Vs. R M BHANDARI
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September 14, 2010 |
HARJINDER SINGH Vs. AMERICAN EXPRESS BANKING CORPORATION
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May 18, 2010 |
HDFC BANK LIMITED Vs. O P CHOUDHARY
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October 5, 2010 |
HDFC BANK LIMITED AND ORS Vs. SHIV KUMAR SINGH AND ORS
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May 28, 2010 |
HOLY FAMILY HOSPITAL Vs. AMIT KUMAR
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March 17, 2010 |
ICICI BANK LIMITED AND ORS Vs. DAKSH EXIM SOLUTIONS(P) LTD AND ORS
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March 23, 2010 |
ICICI PRUDENTIAL LIFE INSURANCE COMPANY LIMITED Vs. ANIL KUMAR JAIN
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February 1, 2010 |
JAI MEHRA S/O LATE BRIJ MOHAN MEHRA Vs. SULTAN CHAND & SONS AND ORS
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September 15, 2010 |
KOTAK MAHINDRA BANK LTD. Vs. CHANDRESH KUMAR
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November 25, 2010 |
KULJUOT KAUR BHASIN Vs. WG CDR V P SINGH
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March 2, 2010 |
L I C OF INDIA Vs. HARBANSH SINGH
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January 21, 2010 |
LT COL ASHOK SAIDHA Vs. SUBH SHAGUN MATRIMONIAL SERVICES
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January 8, 2010 |
M J INTERNATIONAL PVT LTD Vs. NATIONAL INSURANCE CO LTD
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March 2, 2010 |
MAMTA Vs. LIFE INSURANCE CORPORATION OF INDIA
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May 24, 2010 |
MANAGER CANARA BANK Vs. ARJUN DASS
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January 8, 2010 |
MONIKA Vs. BIG BAZAR PANTALOON RETAIL (I) LTD
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September 16, 2010 |
MOON BEVERAGES LIMITED Vs. VINOD GUPTA
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January 8, 2010 |
MOSSIUM RACES VICTORIA INSTITUTE OF HIGHER STUDIES AND ORS Vs. RUPA RANI SHARMA AND ORS
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May 12, 2010 |
MUNICIPAL CORPORATION OF DELHI Vs. VED PARKASH
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September 7, 2010 |
NAND LAL DHINGRA Vs. BANK OF BARODA
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July 6, 2010 |
NARAYANA IIT ACADEMY Vs. JAGBIR SINGH DABAS
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September 15, 2010 |
NARAYANA IIT ACADEMY Vs. R K SHARMA,
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May 26, 2010 |
NATIONAL INSURANCE CO LTD AND ORS Vs. DEEPANKAR MUKHOPADHAYA AND ORS
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January 25, 2010 |
NATIONAL INSURANCE COMPANY LIMITED Vs. SHAKTI ICE & COLD STORAGE (P) LTD
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July 8, 2010 |
ORBIT PERIPHERAL PRIVATE LIMITED Vs. GENERAL MANAGER (CARGO)
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March 4, 2010 |
P K KOCHHAR Vs. SAPHIRE SALES AND SERVICE PVT LTD
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May 25, 2010 |
PEARL ACADEMY OF FASHION Vs. BASANT KUMAR GOEL
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January 25, 2010 |
PRARTHANA CARRIERS PRIVATE LIMITED Vs. NEW INDIA ASSURANCE COMPANY LTD
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May 26, 2010 |
PREM Vs. SATYAM HOSPITAL PVT LTD
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January 21, 2010 |
RAHUL KANWAR Vs. SUKH RALTORA PVT LTD
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March 22, 2010 |
RAKESH KUMAR Vs. PARSAVNATH DEVELOPERS LTD
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May 18, 2010 |
RAMESH CHAND Vs. H D F C BANK
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May 26, 2010 |
RIYA MISHRA Vs. RELIANCE GENERAL INSURANCE COMPANY LTD
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January 27, 2010 |
S JANANI Vs. GODREJ HI CARE
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February 26, 2010 |
SAMSUNG INDIA ELECTRONICS PVT LIMITED Vs. MOHIT SHARMA
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May 26, 2010 |
SANJEEV HANDA Vs. AIR INDIA
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May 21, 2010 |
SARDAR SWARANJEET SINGH Vs. ANIL KUMAR DIXIT
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May 12, 2010 |
SAVTTA GUPTA Vs. VXL HEIGHTS PVT LTD
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November 10, 2010 |
SHILPI SHAKT Vs. RAJIV KUMAR GUPTA
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October 4, 2010 |
SHIV SHANKAR Vs. DELHI DEVELOPMENT AUTHORITY
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September 15, 2010 |
SHYAM SUNDER AND ORS Vs. NEW INDIA ASSURANCE CO LTD AND ORS
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May 20, 2010 |
STANDARD CHARTERED BANK Vs. VINOD DUBEY
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May 28, 2010 |
STATION MANAGER, NIZAMUDDIN RAILWAY AND ORS Vs. SHRIMAN ASTHANA AND ORS
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April 12, 2010 |
STATION MASTER, NEW DELHI RAILWAY STATION Vs. S L SRIVASTAVA
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September 13, 2010 |
SURINDER PAL SHARMA Vs. DELHI DEVELOPMENT AUTHORITY
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July 6, 2010 |
TARUN KUMAR DUTTA Vs. PHILIPS INDIA LTD.
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May 28, 2010 |
TATA MOTORS LIMITED Vs. D K KAPOOR
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May 6, 2010 |
TATA SKY LIMITED Vs. KAMLA LALL AND ORS
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May 21, 2010 |
UMESH GROVER Vs. ZIP TELECOM LTD
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January 28, 2010 |
VANDANA AGGARWAL Vs. MAHAGUN DEVELOPERS LTD
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September 16, 2010 |
VED PRAKASH JUNEJA Vs. DIRECTOR, CENTRAL GOVT HEAL SCHEME AND ORS
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May 19, 2010 |
VIJAY KUMAR BERI Vs. BSES RAJDHANI POWER LTD
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October 1, 2010 |
VINAY KUMAR Vs. N D M C
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September 15, 2010 |
WTD SRI ITALY Vs. STATE BANK OF INDIA
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February 26, 2010 |