A.M. RAO Vs. SANJAY SINGH
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January 14, 2008 |
AIR DECCAN (DECCAN AVIATION LTD.) Vs. AJAY GOEL
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May 7, 2008 |
AMIT DHAWAN Vs. D. PAULS TRAVEL & TOURS
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January 14, 2008 |
ARCHNA Vs. TARUN KUMAR VOHRA
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January 14, 2008 |
ARDEE INFRASTRUCTURE LTD. Vs. SUDATTA BHATTACHARJEE
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August 1, 2008 |
ARJUN KUMAR Vs. D T D C
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September 15, 2008 |
BAISAKH SINGH PUNDHIR Vs. STANDARD CHARTERED BANK
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April 9, 2008 |
BALVINDER KAUR Vs. NORTH DELHI POWER LTD.
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April 2, 2008 |
BISHAMBER NATH SIKKA Vs. TATA MOTORS LTD.
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April 1, 2008 |
CENTRAL BANK OF INDIA Vs. AJAY AGGARWAL
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April 11, 2008 |
CLASSIC MOTOR PVT. LTD. Vs. TATA AIG GENERAL INSURANCE CO. LTD.
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May 15, 2008 |
DEEPAK KUMAR GOYAL Vs. UTI BANK
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May 16, 2008 |
DELHI DEVELOPMENT AUTHORITY Vs. PANKAJ SATIJA
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May 23, 2008 |
DELHI DEVELOPMENT AUTHORITY Vs. SUDERSHAN BHARIJA
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May 16, 2008 |
DELHI JAL BOARD Vs. NIRANJAN SHAH
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January 16, 2008 |
DEVRAJ SHARMA Vs. KLM NORTH WEST AIRLINES
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May 27, 2008 |
DINESH KUMAR Vs. CHAUHAN GAS AGENCY
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May 26, 2008 |
ECONOMIC TRANSPORT ORGANISATION Vs. LAXMI PUBLICATION PVT. LTD.
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January 16, 2008 |
ENDOLITE INDIA LIMITED Vs. REENA AGGARWAL
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August 1, 2008 |
EUREKA FORBES LTD. Vs. D.K. MONGA
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August 8, 2008 |
G L SANGHI Vs. SCANDINAVIAN AIRLINES
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September 17, 2008 |
GANPATI INTERNATIONAL SARVPRIYA VIHAR APARTMENTS Vs. UZBEKISTAN AIRWAYS
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September 18, 2008 |
GAYATRI GUPTA Vs. PALASEEM DEVELOPERS (I) PVT. LTD.
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January 15, 2008 |
GENERAL INSURANCE CO. LTD. Vs. ABHIJIT SAINI
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January 18, 2008 |
GINNI GUPTA Vs. PARAS RAMPURIA PLANTATION LIMITED
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January 8, 2008 |
H D F C BANK LIMITED Vs. MOHD ASAF
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September 12, 2008 |
J P KAPOOR Vs. STATE BANK OF INDIA
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May 19, 2008 |
JAGDISH KUMAR ARORA Vs. KHOSLA MEDICAL INSTITUTE & RESEARCH SOCIETY
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September 12, 2008 |
JANHIT SAMAJIK NYAY & SAMITI Vs. MCD (W)
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September 18, 2008 |
KAMLA Vs. PREM SHANKER
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August 5, 2008 |
KARAN PAL SINGH Vs. RAJIV AUTOMOBILES
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April 8, 2008 |
KINETIC ENGINEERING (P) LTD. Vs. SANTOSH KUMAR PRASAD
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May 27, 2008 |
KOTAK MAHINDRA PRIME LTD. Vs. SHARDA GUPTA
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September 16, 2008 |
L I C OF INDIA Vs. CHANDERKALA
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April 10, 2008 |
LIC OF INDIA Vs. DHARMESH KUMAR
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August 8, 2008 |
LIFE INSURANCE CORPORATION OF INDIA Vs. ANJU RAHEJA
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September 30, 2008 |
LIFE INSURANCE CORPORATION OF INDIA Vs. ARATI CHATTERJEE
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September 12, 2008 |
LIFE INSURANCE CORPORATION OF INDIA Vs. VAKEELA
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August 5, 2008 |
LIFE INSURANCE CORPORATION OF INDIA AND ORS Vs. KEWAL BHATIA AND ORS
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February 22, 2008 |
LIFE INSURANCE CORPORATION OF INDIA AND ORS Vs. HUKUM DEVI W/O SHURVEER SINGH
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March 28, 2008 |
MADHU JAIN Vs. NATIONAL INSURANCE CO. LTD.
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January 8, 2008 |
MAHAMOOD ALAM Vs. B.S.E.S. POWER RAJDHANI LTD.
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January 28, 2008 |
MALIK MOHD NAQI Vs. BSES YAMUNA POWER LTD
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May 21, 2008 |
MC DONALDS INDIA Vs. ANUPAM TRIPATHI
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September 12, 2008 |
NARENDER SINGH Vs. MOTOROLA
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January 21, 2008 |
NATIONAL INSURANCE CO LTD Vs. SHESHRAO AMBADAS HATISKAR
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December 10, 2008 |
NATIONAL INSURANCE CO LTD. Vs. KUSUM SHARMA
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September 12, 2008 |
NATIONAL INSURANCE COMPANY LIMITED Vs. AIRTECH PVT LTD
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April 2, 2008 |
NATIONAL INSURANCE COMPANY LTD. Vs. USHA PURI
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January 9, 2008 |
NATIONAL OPEN SCHOOL SOCIETY Vs. VIPIN SHARMA
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May 27, 2008 |
NAVEEN WADHWA Vs. ANIL KUMAR AJMANI
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January 16, 2008 |
NEERAJA Vs. CASTROL INDIA LIMITED
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January 14, 2008 |
NEW INDIA ASSURANCE CO. LTD. Vs. APPLIANCE TECHNOLOGIES INDIA LIMITED
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January 10, 2008 |
NEW INDIA ASSURANCE COMPANY LIMITED Vs. SUDESH KOHLI
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January 21, 2008 |
NEW INDIA ASSURANCE COMPANY LIMITED Vs. DINESH CHANDRA PORWAL
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November 7, 2008 |
NIRMAL RAJ KUMAR (MRS.) Vs. HDFC BANK LIMITED
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April 3, 2008 |
NITIN KUMAR Vs. STANDARD CHARTERED BANK
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January 16, 2008 |
ORIENTAL INSURANCE CO LTD & ANR Vs. RAMESH CHAND
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May 15, 2008 |
ORIENTAL INSURANCE CO. LTD. Vs. MOHINDER SINGH
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May 19, 2008 |
ORIENTAL INSURANCE COMPANY LTD Vs. VIDYA SAGAR VOHRA & ORS
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March 13, 2008 |
ORIENTAL INSURANCE COMPANY LTD AND ORS Vs. PARVEEN MAGGO
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February 14, 2008 |
POL SECURITIES LIMITED & ORS Vs. ASHOK KUMAR & ORS
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January 16, 2008 |
PRABHA MAHALE Vs. VGP AGRO FARM (P) LIMITED
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November 27, 2008 |
PRADEEP KUMAR GARG Vs. NATIONAL INSURANCE CO. LTD.
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August 1, 2008 |
PRAKASH ASSOCIATES Vs. BSES RAJDHANI POWER LTD
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November 28, 2008 |
PRAVEEN MEHTA (MRS.) Vs. DELHI DEVELOPMENT AUTHORITY
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January 18, 2008 |
PUNJAB & SIND BANK Vs. KAMALJEET SINGH
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December 1, 2008 |
R SACHDEV Vs. PRESIDING OFFICER, DISTRICT CONSUMER FORUM
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December 2, 2008 |
RAJIV GULATI Vs. TATA ENGINEERING & LOCOMOTIVE CO. LTD.
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September 16, 2008 |
RAJNISH TULI Vs. NATIONAL INSURANCCE CO. LIMITED
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September 16, 2008 |
RAKESH VERMA Vs. APPLE FINANCE LTD
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August 12, 2008 |
RAM KARAN SINGH Vs. INDUSID BANK LIMITED
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August 20, 2008 |
RAMANAND Vs. DELHI JAL BOARD
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May 21, 2008 |
RIDHI GUPTA Vs. NATIONAL INSURANCE CO. LTD.
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May 16, 2008 |
RIZWANA SHAIKH Vs. LOVELEENA NADIR
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August 5, 2008 |
S.P. MANDAL Vs. A.K. SHARDA
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May 19, 2008 |
S.S. VATS Vs. AVTAR SINGH GILL
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April 1, 2008 |
SADGURU LAND FINANCE Vs. SANJAY KUMAR GOENKA
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August 26, 2008 |
SADGURU LAND FINANCE Vs. TARUN SACHDEVA
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August 26, 2008 |
SEEMA DUGAR AND ORS Vs. BRANCH MANAGER, LIC OF INDIA
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March 4, 2008 |
STATE BANK OF INDIA Vs. JAGAT PARKASH RANA
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January 7, 2008 |
STATE TRADING CORPORATION OF INDIA LIMITED Vs. H C GOEL
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May 26, 2008 |
SUDATTA BHATTACHARJEE Vs. ARDEE INFRASTRUCTURE LIMITED
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August 1, 2008 |
SUNIL DUA Vs. DENA BANK
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January 10, 2008 |
SUNITA BHATIA Vs. PROGRESSIVE ENCLAVE
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September 18, 2008 |
SURIYA BEGUM Vs. BSES YAMUNA POWER LTD
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May 28, 2008 |
SYMPHONY MARKETING PVT.LTD. Vs. NORTHERN RAILWAY
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August 1, 2008 |
TATA MOTOR LTD. Vs. BISHANBER NATH SIKKA
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April 1, 2008 |
TATA TELE SERVICES LIMITED Vs. SAMEER NANDWANI
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July 18, 2008 |
TILAK RAJ Vs. NATIONAL INSURANCE COMPANY LIMITED
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January 10, 2008 |
URBAN IMPROVEMENT CO. PVT. LTD. Vs. RAJIV GUPTA
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April 1, 2008 |
USHA SETH Vs. INDRA PRASTHA APPOLO HOSPITAL
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September 16, 2008 |
VEENA BATRA Vs. RAM LAL KUNDAN LAL
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May 13, 2008 |