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A B STEVAIR SYSTEMS PRIVATE LIMITED Vs. STATE BANK OF PATIALA
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October 5, 2006 |
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A.K.SHARMA (LT.COL.) Vs. DELHI DEVELOPMENT AUTHORITY
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February 28, 2006 |
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AJAY KUMAR GUPTA Vs. VIVEK SINHA
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March 6, 2006 |
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AMIT KUMAR JUNEJA Vs. NIIT LTD
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January 20, 2006 |
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APOLLO TYRES LTD. Vs. RATI RAM
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March 3, 2006 |
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ASHA GUPTA Vs. INDRAPRASTHA APOLLO HOSPITAL
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October 12, 2006 |
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B S E S YAMUNA POWER LTD Vs. SUNIL KUMAR JAIN
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October 31, 2006 |
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BAL BHAWAN PUBLIC SCHOOL Vs. SHIV SHANKAR GUPTA
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October 3, 2006 |
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BHAGIRATHI VERMA Vs. EUREKA FORBES LTD.
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March 9, 2006 |
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BHASIN MOTORS (INDIA) PVT.LTD. Vs. OM SINGH
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March 3, 2006 |
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BRIJ KISHAN GUJRATI Vs. MAHANAGAR TELEPHONE NIGAM LTD
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July 27, 2006 |
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BRITISH AIRWAYS Vs. NAND GOPAL GANDHAM
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March 7, 2006 |
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BSES (Y) POWER LTD Vs. NEERAJ KUMAR
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November 21, 2006 |
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CHIEF POST MASTER GENERAL, DELHI CIRCLE Vs. AJAY GUPTA
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February 15, 2006 |
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COL.L.S.BEDI Vs. DELHI DEVELOPMENT AUTHORITY
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March 7, 2006 |
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DARSHAN SINGH Vs. DELHI VIDYUT BOARD
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March 7, 2006 |
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DAYAWATI GUPTA Vs. DELHI VIDYUT BOARD
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October 17, 2006 |
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DELHI DEVELOPMENT AUTHORITY Vs. RAJENDRA PRASAD BANSAL
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August 22, 2006 |
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DELHI VIDYUT BOARD Vs. SAI INDUSTRIES
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September 20, 2006 |
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DENA BANK Vs. R.G.PAREEK
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December 7, 2006 |
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DHARNI DHAR Vs. AIR MAURITIUS
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March 7, 2006 |
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DOARS TRANSPORT LIMITED Vs. LARK LABORATORIES (INDIA) LTD
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January 6, 2006 |
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FIIT JEE LIMITED Vs. MINATHI RATH
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October 4, 2006 |
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GOEL S.PAL Vs. DELHI ELECTRICITY SUPPLY UNDERTAKING
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March 7, 2006 |
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GREENWAYS Vs. JAI PRAKASH
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March 9, 2006 |
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GULF AIR COMPANY Vs. SANTOSH
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March 2, 2006 |
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GUPTA SERVICE STATION Vs. SUBHASH AGGARWAL
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March 14, 2006 |
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GUR CO-OPERATIVE GROUP HOUSING SOCIETY LIMITED Vs. B R TANDON
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March 9, 2006 |
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GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY Vs. ASHOK KUMAR JAIN
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March 2, 2006 |
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GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY Vs. P.L.GIRDHAR
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January 31, 2006 |
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HARI SHANKER RATHORE Vs. ESI HOSPITAL
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November 13, 2006 |
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INDIAN AIRLINES Vs. RENU GUPTA
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February 1, 2006 |
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INDIAN AIRLINES Vs. B.D.SHARMA
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March 9, 2006 |
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JAGDISH CHANDRA Vs. ANSAL HOUSING AND CONSTRUCTION LTD.
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November 3, 2006 |
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JAI SHREE AGRO INDUSTRIES LTD Vs. PANIPAT ROADLINES REGD
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February 13, 2006 |
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JITENDER KUMAR SINGH Vs. INDRAPRASTHA APOLLO HOSPITAL
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August 2, 2006 |
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KANHIYA LAL RADHEY SHAM Vs. URMILA RANI
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March 6, 2006 |
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KHAZANI DEVI & ORS Vs. ARUN THERAJA & ORS
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November 28, 2006 |
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KINETIC ENGINEERING LTD. Vs. RENU MAHENDIRATA
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February 21, 2006 |
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LIFE INSURANCE CORPORATION OF INDIA Vs. ASHA GARG
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March 9, 2006 |
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LIFE INSURANCE CORPORATION OF INDIA Vs. SUDHA JAIN
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October 31, 2006 |
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M.M.BAGATI (DR.) Vs. NIHAL SINGH
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March 17, 2006 |
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MADAN MOHAN GOEL & ORS Vs. RAJINDRA JAINA GROUP OF COMPANIES & ANR
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August 22, 2006 |
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MADEMOISELLE BOUTIQUE Vs. AMERICAN EXPRESS BANK LTD
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September 14, 2006 |
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MADHU SUDAN Vs. SURESH GUPTA
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March 20, 2006 |
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MADHURIMA KUMAR Vs. ANSAL HOUSING AND CONSTRUCTION LTD & ANR
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November 3, 2006 |
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MAHANAGAR TELEPHONE NIGAM LIMITED Vs. P P MUKHERJEE
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March 14, 2006 |
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MAJOR GENERAL V K SINGH Vs. USHAK KAAL ADVERTISING PVT LTD
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September 12, 2006 |
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MANOHAR LAL SHARMA Vs. URBAN IMPROVEMENT COMPANY (P) LTD.
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August 11, 2006 |
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MANOJ ELECTRONICS Vs. MACLINE MASSY
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March 3, 2006 |
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MARUTI UDYOG LTD. Vs. A.D.& SONS
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February 2, 2006 |
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NATIONAL INSTITUTE OF OPEN SCHOOLING Vs. PRIYANKA
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March 1, 2006 |
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NATIONAL INSURANCE CO.LTD. Vs. RAJESH GUPTA
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March 9, 2006 |
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NATIONAL INSURANCE CO.LTD. Vs. MUKESH BHARGAVA
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March 17, 2006 |
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NATIONAL INSURANCE COMPANY LIMITED Vs. SURINDER MOHAN KAIRAM
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March 13, 2006 |
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NEW DELHI POWER LTD. Vs. MOHD.HANIF
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March 8, 2006 |
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NEW INDIA ASSURANCE CO.LTD. Vs. OM KHOSLA
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March 6, 2006 |
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NEW INDIA ASSURANCE COMPANY LIMITED Vs. BALBIR KRISHAN SHARMA
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July 28, 2006 |
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NIVEDITA SHARMA Vs. BHARTI TELE VENTURES & ORS
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December 26, 2006 |
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ORIENTAL INSURANCE CO.LTD. Vs. ANURADHA SAXENA
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March 1, 2006 |
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ORIENTAL INSURANCE COMPANY LIMITED Vs. TOURIST TAXI SERVICE
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February 20, 2006 |
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PASCO ENTERPRISES Vs. AIR FRANCE
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March 2, 2006 |
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PRADEEP BHUSHAN GOEL Vs. DARSHAN KHURANA
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October 4, 2006 |
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PRADEEP BINDAL Vs. DELHI DEVELOPMENT AUTHORITY
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July 25, 2006 |
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PREMWATI GARG Vs. BRIJ NANDAN LAL JAIN
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March 14, 2006 |
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R.K.BAKSHI Vs. DRIVETECH ACCESSORIES PVT.LTD.
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February 20, 2006 |
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RAJINDER SINGH Vs. ORIENTAL INSURANCE CO.LTD.
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July 31, 2006 |
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RAMESH ANAND Vs. COCORD MOTORS LTD
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February 15, 2006 |
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RAMESH CHANDER Vs. ORIENTAL INSURANCE COMPANY LIMITED
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November 15, 2006 |
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RAMESH DAGAR Vs. RAVINDER KUMAR
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March 17, 2006 |
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REGISTRAR OF CHIT FUNDS Vs. S S MARKETING
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March 3, 2006 |
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REGISTRAR, STATE COMMISSION Vs. SECRETARY (SERVICES)
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August 18, 2006 |
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ROYAL NEPAL AIRLINES Vs. VISHAL ARYA
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September 4, 2006 |
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S L BHARGAVA Vs. NORTHERN RAILWAY (DIVISIONAL RAILWAY MANAGER)
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September 11, 2006 |
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S N CHAWLA Vs. INDIAN AIRLINES
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January 17, 2006 |
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S.C.MATHUR Vs. ALL INDIA INSTITUTE OF MEDICAL SCIENCES
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August 8, 2006 |
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SATYAM CINEPLEXES Vs. MARK PAUL
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March 3, 2006 |
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SHANTI DEVI Vs. BSES YAMUNA POWER LTD
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November 29, 2006 |
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SHARDA KAURA Vs. DELHI DEVELOPMENT AUTHORITY
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September 1, 2006 |
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SHOBHA RANI Vs. NATIONAL INSURANCE CO LTD
|
February 8, 2006 |
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SHRI GIRI RAJ FREIGHT CARRIERS PVT.LTD. Vs. SHAM LAL BANKE BEHARI
|
February 14, 2006 |
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SHYAM LAL GOEL Vs. M.T.N.L.
|
March 8, 2006 |
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SILVER STONE MOTORS PRIVATE LIMITED Vs. MANJU TANDON
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March 1, 2006 |
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SRINATH TRAVEL AGENCY Vs. VED PRAKASH MEHTA
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October 5, 2006 |
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STATE BANK OF INDIA Vs. V N SEHGAL
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July 27, 2006 |
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SUDHAKAR SHARMA Vs. NORTH DELHI POWER LIMITED
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July 5, 2006 |
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SUNIL KUMAR CHOPRA Vs. HIMGIRI MOTORS
|
February 8, 2006 |
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SUREKA COATED TUBES & SHEETS LIMITED Vs. CITI BANK
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July 21, 2006 |
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TATA MOTORS LTD. Vs. AJAY RISHI
|
September 29, 2006 |
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UNITED INDIA INSURANCE CO.LTD. Vs. JAI BHAGWAN SHARMA
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March 9, 2006 |
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UNITED INDIA INSURANCE COMPANY LIMITED Vs. KUSUM GUPTA
|
September 25, 2006 |
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V.P.NARAYANAN Vs. DELHI DEVELOPMENT AUTHORITY
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February 21, 2006 |
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VEENA JAIN Vs. PUSHPA BUILDERS LIMITED
|
September 21, 2006 |
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VISHVJIT SINGH NALWA Vs. CITI BANK
|
February 8, 2006 |
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YASHPAL Vs. SSG PHARMA (P) LTD.
|
October 4, 2006 |
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YASHVIR SINGH CHAUHAN Vs. JAN VIHAR SAHKARI AWAS SAMITI LTD
|
March 14, 2006 |
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YOGESH AUTO CENTRE Vs. BSES YAMUNA POWER LTD
|
December 7, 2006 |
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ZAIKA BAZAR Vs. HEMANT GOEL
|
October 9, 2006 |