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January 28, 2005 |
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March 14, 2005 |
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AMRIK SINGH SAMBHI Vs. MARUTI UDYOG LTD.
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December 16, 2005 |
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ASHA KIRAN MAKHIJA Vs. ORIENTAL INSURANCE COMPANY LIMITED
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March 16, 2005 |
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February 16, 2005 |
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BACHAN LAL SAINI Vs. DELHI VIDYUT BOARD
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November 8, 2005 |
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BALDEV RAJ GROVER Vs. N C JAIN & CO
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November 24, 2005 |
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March 31, 2005 |
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BSES RAJDHANI POWER LIMITED Vs. RAM KUMAR
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November 30, 2005 |
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BSES YAMUNA POWER LIMITED Vs. SNEH LATA GOGIA
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December 13, 2005 |
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CADILA HOSPITAL PRODUCTS Vs. KANTH BHATT
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February 11, 2005 |
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November 9, 2005 |
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December 5, 2005 |
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March 10, 2005 |
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September 21, 2005 |
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December 1, 2005 |
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December 16, 2005 |
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February 1, 2005 |
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March 9, 2005 |
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October 4, 2005 |
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January 11, 2005 |
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September 22, 2005 |
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November 22, 2005 |
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December 12, 2005 |
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November 22, 2005 |
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DELHI VIDYUT BOARD Vs. RAJ KUMAR
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November 8, 2005 |
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December 6, 2005 |
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January 5, 2005 |
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October 6, 2005 |
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September 26, 2005 |
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January 27, 2005 |
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September 22, 2005 |
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February 16, 2005 |
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December 1, 2005 |
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March 2, 2005 |
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September 30, 2005 |
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INTERNAL ROAD SERVICES Vs. NARESH GUPTA
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December 20, 2005 |
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January 24, 2005 |
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November 21, 2005 |
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April 1, 2005 |
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December 7, 2005 |
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February 14, 2005 |
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September 23, 2005 |
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September 22, 2005 |
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MAHANAGAR TELEPHONE LIMITED Vs. OM PRAKASH
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December 7, 2005 |
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September 28, 2005 |
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MAHANAGAR TELEPHONE NIGAM LTD Vs. VINOD KUMAR & CO
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August 25, 2005 |
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MARUTI UDYOG LIMITED Vs. JAI PRAKASH SHARMA
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February 11, 2005 |
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MAYUR SEEDS CORPORATION Vs. KRISHNA KUMAR
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September 22, 2005 |
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January 28, 2005 |
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September 8, 2005 |
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November 24, 2005 |
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September 19, 2005 |
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NATIONAL INSURANCE COMPANY LIMITED Vs. KRISHNA AVTAR AGGARWAL
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February 21, 2005 |
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NATIONAL INSURANCE COMPANY LIMITED Vs. DEEPIKA VERMA
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September 29, 2005 |
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NATIONAL INSURANCE COMPANY LIMITED Vs. SNEH JOSHI
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December 5, 2005 |
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NEW INDIA ASSURANCE CO LTD Vs. NARESH GUPTA
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November 16, 2005 |
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NEW INDIA ASSURANCE COMPANY LIMITED Vs. INDIRA RANI SAINI
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February 7, 2005 |
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NEW INDIA ASSURANCE COMPANY LIMITED Vs. UNITED BUILDING STORE
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November 11, 2005 |
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O P VERMA Vs. M T N L
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December 2, 2005 |
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ORIENTAL BANK OF COMMERCE Vs. AMBICA PRASAD
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January 20, 2005 |
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ORIENTAL INSURANCE CO.LTD. Vs. MADHUSUDHAN SHARMA
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December 12, 2005 |
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PARMA NAND GUPTA Vs. UNION OF INDIA
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February 10, 2005 |
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POST MASTER GENERAL, EASTERN COURT, NEW DELHI Vs. K THAMPI
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September 23, 2005 |
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November 28, 2005 |
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PUNEET & COMPANY PRIVATE LIMITED Vs. NATIONAL INSURANCE CO LTD
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December 5, 2005 |
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PUNJAB NATIONAL BANK Vs. CHAMAN KUMARI
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January 12, 2005 |
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R D GUPTA Vs. SONU COURIER SERVICE
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January 17, 2005 |
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R K RAZDAN Vs. UNITED INDIA INSURANCE COMPANY LIMITED
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November 25, 2005 |
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R K SAINI Vs. SHAKUNTALA BAJPAI
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January 24, 2005 |
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RAJ BALA Vs. DELHI DEVELOPMENT AUTHORITY
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November 8, 2005 |
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RAJAN TRANSPORT CO Vs. PITAMBER PUBLISHING CO
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December 12, 2005 |
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September 27, 2005 |
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September 8, 2005 |
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RAJWATI DEVI Vs. UNITED INDIA INSURANCE COMPANY LIMITED
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November 21, 2005 |
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RAM SINGH Vs. INDERJEET AHUJA
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October 7, 2005 |
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RAMESH CHAND BANSAL Vs. NYAY VIHAR COOPERATIVE HOUSING SOCIETY LIMITED
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September 29, 2005 |
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September 20, 2005 |
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January 10, 2005 |
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January 11, 2005 |
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February 11, 2005 |
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RISHI Vs. PUSHPA
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March 28, 2005 |
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S N PANIGRAHI Vs. ANDHRA BANK
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February 7, 2005 |
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SANMATI MOTORS PRIVATE LIMITED Vs. S CHANDRASEKHAR
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September 21, 2005 |
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October 5, 2005 |
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SATYAM FLOORINGS Vs. VIJAY LAXMI TRANSPORT CO
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October 3, 2005 |
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February 3, 2005 |
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October 5, 2005 |
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SOUTH WEST DISTRIBUTION COMPANY LIMITED/BSES RAJDHANI POWER LIMITED Vs. MAHENDER KUMAR
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December 6, 2005 |
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STANDARD CHARTERED BANK Vs. RAJ MOHAN
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February 18, 2005 |
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STATE BANK OF INDIA Vs. K L SEHGAL
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January 19, 2005 |
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STATE BANK OF INDIA Vs. AMAR KUMAR PREM
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January 3, 2005 |
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SUDHA GARGIA Vs. DELHI DEVELOPMENT AUTHORITY
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January 18, 2005 |
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February 9, 2005 |
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November 16, 2005 |
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May 16, 2005 |
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TECHGUARD ELECTRONICS Vs. P B DHAWAN & ANR
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January 17, 2005 |
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THAKUR TRANSPORT & TRAVEL Vs. ANAND ROAD CARRIERS
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January 14, 2005 |
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TIRATH DASS Vs. NEW INDIA ASSURANCE CO LTD
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March 7, 2005 |
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UCO BANK Vs. RAMESH KUMAR GUPTA
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November 7, 2005 |
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UNION OF INDIA Vs. SURESH MAHAJAN
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February 11, 2005 |
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UNIT TRUST OF INDIA Vs. REETA SHARMA
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November 16, 2005 |
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UNITED INDIA INSURANCE COMPANY LIMITED Vs. DINESH KUMAR
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March 16, 2005 |
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UNITED INDIA INSURANCE COMPANY LIMITED Vs. V R VAISH
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February 4, 2005 |
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UNITED INDIA INSURANCE COMPANY LIMITED Vs. PURAN LAL KASHYAP
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November 23, 2005 |
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USHA ANAND Vs. ORIENTAL INSURANCE COMPANY LIMITED
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November 23, 2005 |
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VIJAY KUMAR Vs. DELHI DEVELOPMENT AUTHORITY
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January 4, 2005 |
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VIJAYA BANK Vs. ARYA CENTRAL TRANSPORT LIMITED
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October 6, 2005 |
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