|
AGARIANS AGRO FIELDS LTD Vs. SHAKUNTALA DEVI
|
September 17, 2004 |
|
AGRO GOLD PLANTATION AND RESORTS LTD Vs. K D MULEY
|
September 20, 2004 |
|
AVI Vs. PUSHPA BUILDERS
|
March 20, 2004 |
|
B B SHARMA Vs. SUSHMA BHARTI
|
March 31, 2004 |
|
B S E S RAJDHANI POWER LIMITED Vs. PYARA LAL
|
April 27, 2004 |
|
B S E S YAMUNA POWER LIMITED Vs. ASHOK KUMAR
|
September 22, 2004 |
|
B S E S YAMUNA POWER LTD Vs. MOHAN LAL GAUR
|
September 29, 2004 |
|
BANK OF BARODA Vs. MEERA GUPTA
|
September 8, 2004 |
|
CENTRAL BOARD OF TRUSTEES Vs. R C BHARADWAJ
|
October 10, 2004 |
|
D C M FINANCIAL SERVICES LTD CO Vs. M P DHINGRA
|
March 20, 2004 |
|
DELHI DEVELOPMENT AUTHORITY Vs. ANITA BARAYA
|
August 3, 2004 |
|
DELHI DEVELOPMENT AUTHORITY Vs. BHUSHAN LAL KHURANA
|
September 21, 2004 |
|
DELHI VIDYUT BOARD Vs. KEWAL KISHORE ARORA
|
July 20, 2004 |
|
DEVINDER MALHOTRA Vs. STANDARD CHARTERED BANK
|
August 11, 2004 |
|
DHARAM SINGH Vs. NEW INDIA ASSURANCE CO LTD
|
September 17, 2004 |
|
DIRECTOR GENERAL (INVESTIGATION AND REGISTRATION) Vs. KOSHIKA TELECOM LTD
|
January 7, 2004 |
|
ELECTROLUX VOLTAS LTD Vs. R C MITTAL
|
September 29, 2004 |
|
GOODYEAR INDIA LTD Vs. OM PRAKASH
|
August 19, 2004 |
|
HINDUSTAN COCA COLA BEVERAGES PVT LTD Vs. RADHA
|
July 16, 2004 |
|
JAI LAKSHMI CO-OP BANK LTD Vs. L C DHINGRA
|
July 14, 2004 |
|
JET AIRWAYS INDIA P LTD Vs. DIPAK BHATTACHARYA
|
August 23, 2004 |
|
KHANNA AUTOMOBILES Vs. H S REKHI
|
September 21, 2004 |
|
LIC OF INDIA Vs. BHOLA CHOUDHARY
|
August 9, 2004 |
|
LIFE INSURANCE CORPORATION OF INDIA Vs. DAMYANTI
|
January 1, 2004 |
|
M R F LIMITED Vs. GROUP CAPT C M AGGARWAL
|
January 24, 2004 |
|
M T N L Vs. MEENAKSHI PURI
|
October 7, 2004 |
|
MAHANAGAR TELEPHONE NIGAM LIMITED Vs. ISHWAR CHAND GUPTA
|
June 30, 2004 |
|
MAHANAGAR TELEPHONE NIGAM LIMITED Vs. OM PRAKASH GUPTA
|
June 30, 2004 |
|
MANZOOR AHMAD KHAN Vs. AIR INDIA BAGGAGE SERVICES LIMITED
|
September 30, 2004 |
|
MOHAN LAL Vs. PEST CONTROL (INDIA) LTD
|
October 26, 2004 |
|
NATHIYA DEVI Vs. DELHI JAL BOARD
|
July 20, 2004 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. M S R KHEMCHAND
|
September 3, 2004 |
|
NEW INDIA ASSURANCE CO LTD Vs. MADAN LAL JAIN
|
July 16, 2004 |
|
OM GUPTA Vs. PUSHPA BUILDERS LIMITED
|
March 20, 2004 |
|
POST MASTER POST OFFICE ALIPUR Vs. SAVITRI
|
July 19, 2004 |
|
R BALAMMA Vs. DELHI DEVELOPMENT AUTHORITY
|
January 3, 2004 |
|
RAMESH KUMAR DUA Vs. GHAZIABAD DEVELOPMENT AUTHORITY
|
March 20, 2004 |
|
RANBIR SINGH Vs. CHAIRMAN, DELHI VIDYUT BOARD
|
March 26, 2004 |
|
ROMILA OCORNER Vs. AIR SAHARA & ORS
|
August 18, 2004 |
|
S K SHARMA Vs. L C SHARMA
|
July 2, 2004 |
|
S N KANCHHAL Vs. DELHI DEVELOPMENT AUTHORITY
|
May 25, 2004 |
|
S S I D U CENTRE Vs. AKKU BEIG
|
August 4, 2004 |
|
SATENDER Vs. VED PAL SHARMA
|
August 23, 2004 |
|
TARA CHAND Vs. B S E S RAJDHANI POWER LTD
|
November 10, 2004 |
|
TELCO Vs. R K KHANNA
|
October 4, 2004 |
|
V P SHARMA Vs. SIKANDER LAL AND CO
|
September 3, 2004 |
|
YUDISHTER KUMAR MALHOTRA Vs. ARJIT CHITS PVT LTD
|
May 5, 2004 |
LOGIN