| Case Title | Date |
|---|---|
| ALKA AYRVEDIC PVT. LTD. Vs. BINDAL FOOD PRODUCTS | April 30, 2010 |
| ARUN COLOR CHEM PVT. LTD. Vs. MITHIMAL ESSANCE MART | April 23, 2010 |
| C. RANGRAJU Vs. VED VIGNAN MAHAVIDYAPEETH PANCHGIRI ASHRAM | April 30, 2010 |
| DALIP KUMAR SOHANLAL MEHESHWARI Vs. NARAYAN ATTURAM CHHAATIJA | April 23, 2010 |
| DEEMARK HEALTHCARE Vs. SPACEAGE MULTI PRODUCTS (P) LTD. | April 30, 2010 |
| GODREJ CONSUMER PRODUCTS LTD. Vs. ASHOK KUMAR JAIN | April 30, 2010 |
| INDO BRINE INDUSTRIES LIMITED Vs. RAM NIWAS | May 20, 2010 |
| J.M.J. ADVERTISING AND MARKET PVT. LTD. Vs. SANJAY BHODAWAT | April 30, 2010 |
| JOLEN INC. Vs. SOBAN LAL JAIN | April 30, 2010 |
| KAMDHENU ISPAT LTD. Vs. REGISTRAR OF COPYRIGHTS | April 30, 2010 |
| MANOHAR SINGH Vs. ABDUL WARIS | September 13, 2010 |
| MUSIC BROADCAST PVT. LTD. Vs. PHONOGRAPHIC PERFORMANCE LTD. | August 25, 2010 |
| V. PICHANDI Vs. CHAKRAPANI ILANGO | March 18, 2010 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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