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ABDULLAH BAESHEN Vs. PARAMOUNT TRADING CORPN. PVT. LTD.
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September 21, 2008 |
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AURIO PHARMA LABORATORIES PVT. Vs. PREM PATHAK
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April 11, 2008 |
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BATA INDIA LIMITED Vs. KHADIM HOLDINGS PVT. LTD.
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April 11, 2008 |
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BENGAL LAMPS LTD. Vs. PRESTIGE LIGHTS LTD.
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April 11, 2008 |
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BHARATI DUTTA Vs. SARADINDU BASU
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April 11, 2008 |
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DEOKI HOSIERY FACTORY Vs. CHITTARANJ AN KUMAR TARVEY
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April 11, 2008 |
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ENERCON SYSTEMS PVT. LTD. Vs. REGISTRAR OF COPYRIGHTS
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July 4, 2008 |
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ENERCON SYSTEMS PVT. LTD. Vs. THE REGISTRAR OF COPYRIGHTS
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July 10, 2008 |
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FEDERATION OF INDUSTRIES OF INDIA Vs. G. KESAVALU NAIDU
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July 4, 2008 |
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H.T. MEDIA LTD. Vs. REGISTRAR OF COPYRIGHT
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September 21, 2008 |
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JAGDISH PRASAD LADDA Vs. K. GANESH NADAR
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January 15, 2008 |
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JUPITER MATCH WORK Vs. KAVERI MATCH WORKS
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July 4, 2008 |
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LEO FOOD Vs. NUTRINE CONFECTIONERY CO. (P) LTD.
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January 15, 2008 |
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MARS INCORPORATED Vs. MONICA GALAXY PVT. LTD.
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July 4, 2008 |
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MOHD. NASEER Vs. IQBAL HUSSAIN
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January 15, 2008 |
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MOTHER INDIA INTERNATIONAL PVT. LTD. Vs. REGISTRAR OF COPYRIGHTS
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September 21, 2008 |
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OFFICE LAVA TO S.P.A. Vs. PREVINDHA JAGIVADAS MEHTA
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January 15, 2008 |
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OFFICE LOVATO S.P.A Vs. S.C. RAJAN
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January 15, 2008 |
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S.H.K.S. KHADEN Vs. TATA CONSULTANCY SERVICE
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July 4, 2008 |
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SOM FRAGRANCES PVT. LTD. Vs. RISING SUN FOOD PRODUCTS PVT. LTD.
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September 21, 2008 |
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TUCKER FASTNERS LTD. Vs. SOLSONS EXPORTS PVT. LTD.
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November 25, 2008 |
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U.C. JINDAL Vs. GALGOTIA PUBLICATION PVT. LTD.
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September 21, 2008 |
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WINGS PHARMACEUTICALS PVT. LTD. Vs. VEST PHARMACEUTICALS PVT. LTD.
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September 21, 2008 |
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