| Case Title | Date |
|---|---|
| ARORA ASSOCIATES Vs. SURINDER PRAKASH GUPTA | January 31, 2007 |
| AVON CYCLES LTD. Vs. GAZEBO INDUSTRIES LTD. | June 28, 2007 |
| BOMBAY METAL WORKS (P) LTD. Vs. TARA SINGH | January 29, 2007 |
| DEVICO (INDIA) IRON FOUNDRY & ENGINEERING WORKS Vs. IQBAL SINGH | September 19, 2007 |
| M.K. EXIM (INDIA) LTD. Vs. RADINAT SILK MILLS (P) LTD. | September 19, 2007 |
| SHREE SAWARAM AGARBATTI BHANDAR Vs. GHANSHYAM PERFUMERY & CO. | June 18, 2007 |
| VAIDYA NANDRAM GIGRAJ CHAMARIA Vs. RAJ KUMAR SARAF | September 19, 2007 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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