| Case Title | Date |
|---|---|
| CHALLENGER KNITTING MILLS Vs. KOTHARI HOSIERY FACTORY | February 28, 2002 |
| G K SOAP FACTORY Vs. MALHAN TRADERS | June 7, 2002 |
| HINDUSTAN LEVER LIMITED Vs. BISWANATH HOSIERY | January 28, 2002 |
| IN THE CASE OF: AANANDA EXPANDED ITALIC Vs. STATE | January 15, 2002 |
| MUSIC BROADCAST PVT LTD Vs. PHONOGRAPHIC PERFORMANCE LTD | November 19, 2002 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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