AMIT MITTAL Vs. DLF LIMITED AND ORS.
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February 4, 2015 |
AMITABH Vs. KENT RO SYSTEMS
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February 26, 2015 |
ATOS WORLDLINE INDIA PVT. LTD. Vs. VERIFONE INDIA SALES PVT. LTD. AND ORS.
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April 10, 2015 |
BALBIT SINGH JAMWAL Vs. PARAS BUILDTECH INDIA PVT. LTD. AND ORS.
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January 29, 2015 |
BHARAT GARAGE Vs. INDIAN OIL CORPORATION LTD. AND ORS.
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February 24, 2015 |
BHASIN MOTORS (INDIA) PRIVATE LIMITED Vs. VOLKSWAGEN GROUP SALES INDIA PRIVATE LIMITED
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February 11, 2015 |
BIO-MED PRIVATE LIMITED Vs. UNION OF INDIA AND ORS.
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June 4, 2015 |
BRICKWORK RATINGS INDIA PRIVATE LIMITED Vs. CRISIL LIMITED, A STANDARD & POORS COMPANY AND ORS.
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March 18, 2015 |
BRIHAN MUMBAI ELECTRIC SUPPLY AND TRANSPORT UNDERTAKING OF MUNICIPAL CORPORATION OF GREATER MUMBAI (BEST) Vs. TATA POWER COMPANY LIMITED
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January 29, 2015 |
BUILDERS ASSOCIATION OF INDIA (KERALA CHAPTER) Vs. THE STATE OF KERALA AND ORS.
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May 12, 2015 |
CSC FORUM Vs. CSC E-GOVERNANCE SERVICES INDIA LTD.
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March 24, 2015 |
DOMINIC DASILVA Vs. VATIKA GROUP
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April 1, 2015 |
FINANCIAL SOFTWARE AND SYSTEMS PRIVATE LIMITED INFORMANT Vs. ACI WORLDWIDE SOLUTIONS PRIVATE LIMITED
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January 13, 2015 |
GHCL LIMITED Vs. COAL INDIA LIMITED AND ORS.
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February 16, 2015 |
IN RE: SHETH & CO. Vs.
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June 10, 2015 |
INDIAN FOUNDATION OF TRANSPORT RESEARCH AND TRAINING Vs. BAL MALKAIT SINGH AND ORS.
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February 16, 2015 |
JYOTI SWAROOP ARORA Vs. TULIP INFRATECH LTD. AND ORS.
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February 3, 2015 |
K. SERA SERA DIGITAL CINEMA PVT. LTD. Vs. DIGITAL CINEMA INITIATIVES LLC AND ORS.
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April 22, 2015 |
KANNADA GRAHAKARA KOOTA AND ORS. Vs. KARNATAKA FILM CHAMBER OF COMMERCE (KFCC) AND ORS.
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July 27, 2015 |
KERALA CINE EXHIBITORS ASSOCIATION FILM CHAMBER BUILDING Vs. KERALA FILM EXHIBITORS FEDERATION CEE PEE BUILDING AND ORS.
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June 23, 2015 |
MATHA TIMBERS PRIVATE LTD. Vs. TAMIL NAD MERCANTILE BANK LTD.
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March 24, 2015 |
MOHIT MANGLANI Vs. FLIPKART INDIA PRIVATE LIMITED AND ORS.
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April 23, 2015 |
PANKAJ AGGARWAL AND ORS. Vs. DLF GURGAON HOME DEVELOPERS PRIVATE LIMITED
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May 12, 2015 |
RAJAT VERMA Vs. PUBLIC WORKS (B&R) DEPARTMENT
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January 12, 2015 |
RANBIR SINGH Vs. DEPARTMENT OF INFORMATION AND PUBLIC RELATIONS, GOVERNMENT OF PUNJAB AND ORS.
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August 5, 2015 |
RAVINDER KAUR SETHI Vs. DLF UNIVERSAL LIMITED AND ORS.
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January 29, 2015 |
ROHIT MEDICAL STORE Vs. MACLEODS PHARMACEUTICAL LIMITED AND ORS.
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January 29, 2015 |
SAINT GOBAIN GLASS INDIA LIMITED Vs. GUJARAT GAS COMPANY LIMITED
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April 23, 2015 |
SANJAY GOEL Vs. THE CHIEF EXECUTIVE OFFICER, GREATER NOIDA INDUSTRIAL DEVELOPMENT AUTHORITY AND ORS.
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February 4, 2015 |
SHAMSHER KATARIA Vs. HONDA SIEL CARS INDIA LTD. AND ORS.
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July 27, 2015 |
SHARAD KUMAR JHUNJUNWALA AND ORS. Vs. UNION OF INDIA AND ORS.
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August 10, 2015 |
SHIVAM ENTERPRISES Vs. KIRATPUR SAHIB TRUCK OPERATORS CO-OPERATIVE TRANSPORT SOCIETY LIMITED AND ORS.
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February 4, 2015 |
SHRIKANT SHIVRAM KALE Vs. SUZUKI MOTORCYCLE INDIA PRIVATE LIMITED
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March 19, 2015 |
SUBHASH CHANDRA TALWAR Vs. CHIEF SECRETARY, GOVT. OF HARYANA AND ORS.
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March 24, 2015 |
SUNRISE RESIDENT WELFARE ASSOCIATION Vs. DELHI DEVELOPMENT AUTHORITY (DDA) AND ORS.
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April 23, 2015 |
SWASTIK STEVEDORES PRIVATE LIMITED Vs. DUMPER OWNERS ASSOCIATION
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January 21, 2015 |
THE AIR CARGO AGENTS ASSOCIATION OF INDIA Vs. INTERNATIONAL AIR TRANSPORT ASSOCIATION (IATA) AND ORS.
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June 4, 2015 |
THREE D INTEGRATED SOLUTIONS LTD. Vs. VERIFONE INDIA SALES PVT. LTD.
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April 10, 2015 |
VIJAY KAPOOR Vs. DLF UNIVERSAL LIMITED
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February 5, 2015 |
WESTERN COALFIELD LIMITED Vs. SSV COAL CARRIERS PVT. LTD. AND ORS.
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July 2, 2015 |