|
ASHISH AHUJA Vs. SNAPDEAL.COM THROUGH MR. KUNAL BAHL, CEO
ANOTHER
|
May 19, 2014 |
|
ASHOK R. MANSATA Vs. STATE BANK OF INDIA
|
April 2, 2014 |
|
AVTAR SINGH Vs. M/S ANSAL TOWNSHIP AND LAND DEVELOPMENT LTD.
& OTHERS
|
April 15, 2014 |
|
CINEMAX INDIA LIMITED Vs. FILM DISTRIBUTORS ASSOCIATION
|
December 23, 2014 |
|
DALIP SINGH ARSHI Vs. M/S AERENS JAI REALITY PVT. LTD.
OTHERS
|
April 3, 2014 |
|
IN RE: BENGAL CHEMIST AND DRUGGIST ASSOCIATION ANDDR. CHINTAMONI Vs. STATE
|
March 11, 2014 |
|
IN RE: BUDH RAM MAHALA Vs. RAMGOPAL JANGID
|
May 13, 2014 |
|
INDIAN EXHIBITION INDUSTRY ASSOCIATION Vs. MINISTRY OF
COMMERCE & INDUSTRY & ANOTHER
|
April 3, 2014 |
|
M/S CONSIM INFO PRIVATE LIMITED & ANOTHER Vs. M/S GOOGLE
INC., USA & ANOTHER
|
March 26, 2014 |
|
M/S GHCL LIMITED Vs. M/S COAL INDIA LIMITED & ANOTHER
|
March 11, 2014 |
|
M/S MADHYA PRADESH POWER GENERATING COMPANY LIMITED & OTHERS
Vs. M/S SOUTH EASTERN COALFIELDS LTD. & OTHERS
|
April 15, 2014 |
|
M/S MORAN PLANTATION PVT. LTD. & OTHERS Vs. M/S AMBIENCE
PRIVATE LIMITED & ANOTHER
|
March 4, 2014 |
|
M/S NEXTENDERS (INDIA) PRIVATE LIMITED Vs. MINISTRY OF
COMMUNICATION AND INFORMATION TECHNOLOGY & OTHERS
|
April 29, 2014 |
|
MAGNOLIA FLAT OWNERS ASSOCIATION & ANOTHER Vs. M/S DLF
UNIVERSAL LIMITED & OTHERS
|
March 26, 2014 |
|
MAGNUS GRAPHICS Vs. NILPETER INDIA PVT. LTD.
|
December 2, 2014 |
|
MINISTRY OF TOURISM Vs. SPAN COMMUNICATIONS
|
October 29, 2014 |
|
MUTHOOT MERCANTILE LIMITED Vs. STATE BANK OF INDIA
|
December 30, 2014 |
|
NANDAN KUMAR Vs. ASSOCIATION OF HEALTHCARE PROVIDERS (INDIA)
|
October 29, 2014 |
|
OM DATT SHARMA Vs. M/S ADIDAS AG & OTHERS
|
May 13, 2014 |
|
P.V. BASHEER AHAMED Vs. FILM DISTRIBUTORS ASSOCIATION
|
December 23, 2014 |
|
R & R TECH MACH LIMITED Vs. CHIEF EXECUTIVE OFFICER
|
April 29, 2014 |
|
RAM EDUCATION TRUST Vs. THE CHAIRMAN, THE SHRI RAM SCHOOLS
C/O SRF FOUNDATION
|
April 28, 2014 |
|
SAMUNDRA SAIN Vs. M/S HYUNDAI CO. LTD. & OTHERS
|
May 19, 2014 |
|
SH. SURINDER SAINI Vs. DELHI METRO RAIL CORPORATION LTD
|
January 2, 2014 |
|
TDI FUN REPUBLIC SHOP OWNER WELFARE ASSOCIATION Vs. M/S E-CITY PROPERTY MANAGEMENT & SERVICES PVT. LTD.
E-CITY PROPERTY MANAGEMENT & SERVICES PVT. LTD. & OTHERS
|
April 2, 2014 |
|
THE MALWA INDUSTRIAL & MARKETING FERTI-CHEM CO-OPERATIVE SOCIETY LTD. Vs. THE REGISTRAR
|
November 18, 2014 |
|
VISHAL GUPTA Vs. M/S GOOGLE INC & OTHERS
|
April 15, 2014 |
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