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CITIZEN GRIEVANCES REDRESSAL FOUNDATION Vs. MUMBAI INTERNATIONAL AIRPORT (P.) LTD
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November 6, 2013 |
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DIPAK NATH Vs. OIL AND NATURAL GAS CORPORATION LTD
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July 5, 2013 |
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DLF CITY CLUB MEMBERS WELFARE ASSOCIATION Vs. DLF RECREATIONAL FOUNDATION LTD
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July 1, 2013 |
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FEDERATION OF INDIAN PUBLISHERS Vs. A.H. WHEELER AND CO. PVT. LTD
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December 12, 2013 |
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GLOBAL TAX FREE TRADERS Vs. WILLIAM GRANT & SONS LTD
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February 11, 2013 |
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HARDEEP SINGH ANAND Vs. DAINIK BHASKAR
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November 12, 2013 |
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HNG FLOAT GLASS LTD. Vs. SAINT GOBAIN GLASS INDIA LTD.
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October 24, 2013 |
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IN RE: ALSTOM BHARAT FORGE POWER LTD Vs. STATE
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December 10, 2013 |
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IN RE: JSW STEEL LTD Vs. STATE
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December 12, 2013 |
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IN RE: MICROSOFT CORPORATION Vs. STATE
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October 24, 2013 |
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IN RE: TERRA TRANSMISSION AND DISTRIBUTION INDIA (P.) LTD Vs. STATE
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October 14, 2013 |
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SUMIT SAHNI AND MRS. ANUMITA SAHNI Vs. SUMEL HEIGHTS PVT. LIMITED AND VATIKA LIMITED
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July 1, 2013 |
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V. SENTHILNATHAN Vs. UNITED INDIA INSURANCE CO. LTD
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July 1, 2013 |
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VINEET KUMAR Vs. MINISTRY OF CIVIL AVIATION
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August 16, 2013 |
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WEST BENGAL POWER DEVELOPMENT CORPORATION LTD Vs. COAL INDIA LTD
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July 5, 2013 |
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