REGENT COMPUTRONICS PVT. LTD.

Case Title	Date
ARSHIYA RAIL INFRASTRUCTURE LIMITED Vs. MINISTRY OF RAILWAYS (MOR) THROUGH THE CHAIRMAN, RAILWAY BOARD (KB) AND CONTAINER CORPORATION OF INDIA LIMITED	August 14, 2012
IN RE: ALLEGED CARTELIZATION BY CEMENT MANUFACTURERS Vs. STATE	July 30, 2012
IN RE: ORCHID CHEMICALS & PHARMACEUTICALS LTD Vs. STATE	December 21, 2012
SHRI RAM NIWAS GUPTA Vs. M/S OMAXE LTD., 7, LOCAL SHOPPING COMPLEX	October 18, 2012
SHRI SAURABH BHARGAVA, S/O SHRI SHASHANK BHARGAVA Vs. SECRETARY, MINISTRY OF AGRICULTURE AND COOPERATION, KRISHI BHAWAN	August 27, 2012

Case Title

Date

August 14, 2012

July 30, 2012

December 21, 2012

October 18, 2012

August 27, 2012

ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..

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Year 2012 of COMPETITION COMMISSION OF INDIA

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