| Case Title | Date |
|---|---|
| DG(I&R) Vs. M/S. DIC COATINGS LTD | August 21, 2012 |
| EASTERN INDIA MOTION PICTURE ASSOCIATION EIMPA HOUSE Vs. MANJU THARAD, PROPRIETRESS M/S MANORANJAN FILMS | December 14, 2012 |
| KANAZIA DIGITAL SYSTEMS PVT. LIMITED Vs. COMPETITION COMMISSION OF INDIA | December 14, 2012 |
| TRAVEL AGENTS ASSOCIATION OF INDIA 2D LAWRENCE & MAYO HOUSE Vs. BALMER LAWRIE & CO. | September 26, 2012 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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