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A DEVARAJAN Vs. N S NEMURA CONSULTANCY INDIA PVT LTD AND A PANNEERSELVAM
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July 15, 2004 |
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A H AHMED JAFFER Vs. ACE RUBBER AND ALLIED PRODUCTS P LTD
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July 12, 2004 |
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A L LAKSHMANAN Vs. RAJAPALAYAM MILLS LIMITED
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May 21, 2004 |
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ADANI EXPORTS LIMITED Vs. STATE
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March 9, 2004 |
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ADITYA SHARDA Vs. RANGOLI TEXDYE PRIVATE LIMITED
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June 2, 2004 |
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AES OPGC HOLDING MAURITIUS Vs. ORISSA POWER GENERATION CORPORATION LTD
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May 6, 2004 |
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ALTEK LAMMERTZ NEEDLES LIMITED Vs. LAMMERTZ INDUSTRIENADEL GMBH
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March 31, 2004 |
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AMANULLAH Vs. SAFINA CONSTRUCTION PRIVATE LIMITED
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March 15, 2004 |
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AMANULLAH KHAN Vs. SAFINA CONSTRUCTION P LTD
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March 9, 2004 |
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ASKA INVESTMENTS PRIVATE LIMITED AND Vs. GROB TEA COMPANY LIMITED
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January 30, 2004 |
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B V THIRUMALAI Vs. BEST VESTURES TRADING P LTD
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September 6, 2004 |
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B V THIRUMALAI AND T YUVARAJ Vs. BEST VESTURES TRADING PVT LTD
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September 6, 2004 |
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BHAVINCHANDRA CHAMPAKLAL KANSARA Vs. ROLTA INDIA LIMITED AND SHRI SANJAY SHETH
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December 23, 2004 |
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CANARA BANK Vs. PREMIER AGRO COOL TECH PRIVATE LIMITED AND REGISTRAR OF COMPANIES
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July 6, 2004 |
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CAPT MANMOHAN SINGH KOHLI Vs. VENTURE INDIA PROPERTIES P LTD
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March 15, 2004 |
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CARDIFF CHEMICALS LIMITED Vs. FORTUNE BIO TECH LIMITED AND MR ANNAM DILIP KUMAR
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January 23, 2004 |
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CEMENT LTD Vs. POWER GRID CORPORATION LTD
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March 9, 2004 |
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CENTRAL GOVERNMENT Vs. CAREWS PHARMACEUTICALS LIMITED
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March 15, 2004 |
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CENTRAL GOVERNMENT Vs. PREMIER AUTOMOBILES LIMITED
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September 6, 2004 |
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CENTRAL GOVERNMENT Vs. KOPRAN LIMITED
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June 15, 2004 |
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DAS LAGERWEY WINDTURBINES LTD Vs. STATE
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March 29, 2004 |
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DHANANJAY PANDE Vs. BAIS SURGICAL AND MEDICAL INSTITUTE PVT LTD
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December 2, 2004 |
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DILIP BHARGAVA Vs. TRACKPART OF INDIA LTD
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June 16, 2004 |
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DUROFLEX LIMITED Vs. JOHNNY MATHEW
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February 24, 2004 |
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EFIRST TECHNOLOGIES PRIVATE LTD Vs. HIPERWORLD CYBERTECH LIMITED
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November 30, 2004 |
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G GOVINDARAJ AND SMT G LOGANAYAGI Vs. VENTURE GRAPHICS PRIVATE LIMITED
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September 30, 2004 |
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G HARANADH Vs. LAXMI DURGA PAPER PRODUCTS INDIA LIMITED
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December 3, 2004 |
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G N SIDDHA REDDY AND K CHITTI BABU Vs. SISIRA FASHIONS PRIVATE LIMITED
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December 13, 2004 |
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GAEKWAD INVESTMENT CORPORATION PVT LTD AND SMT ASHARAJE GAEKWAD Vs. MRUNALINI DEVI PUAR
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June 4, 2004 |
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GIAN GUPTA AND SHRI ASHISH GUPTA Vs. SIEL LIMITED
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May 27, 2004 |
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GIRDHAR GOPAL GUPTA Vs. AAR GEE BOARD MILLS PVT LTD
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March 25, 2004 |
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GOPAL K MAHESWARI Vs. HAWK MULTIMEDIA PRIVATE LIMITED
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October 12, 2004 |
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GRIESHEIM GMBH Vs. GOYAL MG GASES PVT LTD
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June 2, 2004 |
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GUJARAT INDUSTRIAL INVESTMENT CORPORATION LIMITED Vs. STERLING HOLIDAY RESORTS INDIA LTD
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August 23, 2004 |
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HANSRAJ GOKULDAS VED AND SHRI HANSA HANSRAJ VED Vs. NITIN DYEING AND BLEACHING MILLS PRIVATE LTD
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May 5, 2004 |
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HARDEEP KAUR Vs. THINLAC ENTERPRISES PVT LTD
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June 23, 2004 |
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HERO HONDA MOTORS LTD Vs. UNIT TRUST OF INDIA
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July 26, 2004 |
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IFCI LTD Vs. USHA INDIA LTD
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March 22, 2004 |
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IT CUBE INC AND ANIL ANAND Vs. IT CUBE INDIA PVT LTD
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January 28, 2004 |
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J SATYANARAYANA Vs. PURASAWAKUM PERMANENT FUND LIMITED
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December 6, 2004 |
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JAGDEEP RAJAIN Vs. GOODWILL PLASTCHEM PVT LTD AND MR SANJAY CHHIKARA
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January 7, 2004 |
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JINDAL PRAXAIR OXYGEN COMPANY PRIVATE LIMITED Vs. PRAXAIR PACIFIC LIMITED
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November 23, 2004 |
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JOHNNY MATHEW Vs. DUROFLEX LIMITED
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March 15, 2004 |
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KAMAL K DUTTA THROUGH CONSTITUTED ATTORNEY SH ARUN SAINI Vs. RUBY GENERAL HOSPITAL LTD
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December 2, 2004 |
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KOBIAN PTE LIMITED Vs. KOBIAN INDIA PRIVATE LIMITED
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November 8, 2004 |
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L CHANDRAMURTHY Vs. K I KAPSI
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August 25, 2004 |
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L SRINIVASAN Vs. RASI NIDHI LIMITED
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May 29, 2004 |
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LAXMI NARAYAN RAWAT Vs. RT UDYOG PRIVATE LIMITED
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December 2, 2004 |
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M LAKSHMI NARAYANAN Vs. RASI NIDHI LIMITED
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June 1, 2004 |
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M MURALI KRISHNA Vs. RDF POWER PROJECTS LIMITED
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September 22, 2004 |
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M S D CHANDRASEKAR RAJA Vs. BHAARATHI COTTON MILLS PRIVATE LIMITED AND SHRI M S D C RADHA RAMANAN
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August 16, 2004 |
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M S D CHANDRASEKAR RAJA Vs. BHAARATHI COTTON MILLS P LTD
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August 16, 2004 |
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MAHENDRA SAHAI Vs. DHRUV THEATRES AND PRODUCTIONS PVT LTD
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July 15, 2004 |
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MAUSUMI BHATTACHARJEE Vs. ANGHAILA HOUSING PVT LTD
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May 25, 2004 |
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MAUSUMI BHATTACHARJEE Vs. ANGHAILA HOUSING PVT LTD
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May 20, 2004 |
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MOHAN SINGH AND LATHA MOHAN SINGH Vs. SHIVAM COMMUNICATIONS PRIVATE LIMITED
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May 11, 2004 |
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NAVIN B PATEL AND SMT RASHILA NAVIN B PATEL Vs. BHOOMI BUILDERS P LTD
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October 29, 2004 |
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NAVIN R SHAH Vs. SIMSHAH ESTATES AND TRADING CO PVT LTD
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October 25, 2004 |
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NINA GUPTA Vs. PEAREY LAL AND SONS P LTD
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January 5, 2004 |
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P GOVINDARAJAN Vs. TIRUPPUR TRANSPORTS PRIVATE LIMITED
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April 5, 2004 |
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PEARSON EDUCATION INC FORMERLY KNOWN AS PRENTICE HALL INC Vs. PRENTICE HALL OF INDIA PVT LTD
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July 26, 2004 |
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POLLY MATHEW AND SHRI TOMMY MATHEW Vs. SOMATHEERAM AYURVEDIC BEACH RESORT P LIMITED
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October 7, 2004 |
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PPN POWER GENERATING COMPANY LIMITED Vs. PPN MAURITIUS COMPANY
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July 5, 2004 |
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PRADIP KUMAR CHETLANGIA Vs. BAJAJ AUTO LIMITED
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June 9, 2004 |
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PREMIER AUTOMOBILES LTD Vs. FIAT INDIA PRIVATE LTD
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May 17, 2004 |
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R BALAKRISHNAN Vs. VIJAY DAIRY AND FARM PRODUCTS PRIVATE LIMITED
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November 18, 2004 |
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RAJEEV KWATRA Vs. SUNIL KHANNA AND CHANDIGARH CLUB LIMITED
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November 25, 2004 |
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RAJESH SHETH AND SMT BINDU S SHETH Vs. VISION TECHNOLOGY INDIA LIMITED AND SMT ANITA VASANTH
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May 25, 2004 |
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RAM VASANT KOTAK Vs. INTERMODAL TRANSPORT AND TRADING SYSTEM PVT LTD
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September 29, 2004 |
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RAMA MULTI TECH LTD Vs. STATE
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January 28, 2004 |
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RATNESH H BAGGA Vs. CENTRAL CIRCUIT CINE ASSOCIATION
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September 10, 2004 |
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RDF POWER PROJECTS LIMITED Vs. M MURALIKRISHNA
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April 20, 2004 |
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RECKITT BENCKISER INDIA LIMITED Vs. STATE
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June 7, 2004 |
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RENUKA A KATTAR Vs. GEES MARINE PRODUCTS PVT LTD
|
July 20, 2004 |
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RITESH POLYSTERS LIMITED A COMPANY REGISTERED UNDER THE COMPANIES ACT 1956; IN RE: SHRI SHIV SHANKER AGARWAL; IN RE: SHRI SURENDER KUMAR AGARWAL; IN RE: SHRI MAHENDER KUMAR AGARWAL; IN RE: SHRI ROOP REKHA AGARWAL Vs. STATE
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June 7, 2004 |
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ROHINTEN MAZDA Vs. HYPOIDS INDIA PVT LTD
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March 15, 2004 |
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ROHIT CHURAMANI Vs. DISHA RESEARCH AND MARKETING SERVICES PVT LTD
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July 15, 2004 |
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S MANGALAM SRINIVASAN Vs. MANI FORGINGS PRIVATE LIMITED
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October 20, 2004 |
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S PALANIAPPAN Vs. TIRUPUR COTTON SPINNING AND WEAVING MILLS LTD
|
January 22, 2004 |
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S REHANA RAO AND MRS PREMILA RAO Vs. BALAJI FABRICATORS PVT LTD
|
March 22, 2004 |
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S VARADARAJAN AND P LOGUSUNDARAM Vs. UDHAYEM LEASINGS AND INVESTMENTS PRIVATE LIMITED
|
October 26, 2004 |
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SANJIV KOTHARI AND MRS NEELAM KOTHARI Vs. VASANT KUMAR CHORDIA
|
December 20, 2004 |
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SATISH CHAND JAIN Vs. HIMALAYA COMMUNICATIONS LTD
|
July 26, 2004 |
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SEMICONDUCTORS LIMITED Vs. TEAMASIA SEMICONDUCTORS INDIA LIMITED
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August 6, 2004 |
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SERUM INSTITUTE OF INDIA LTD Vs. INDERJIT PROPERTIES PVT LTD
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December 21, 2004 |
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SH HARISH KUMAR BERRY Vs. S BERRYS AUTOMOTIVE UDYOG PVT LTD
|
November 22, 2004 |
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SH HARISH KUMAR BERRY Vs. S BERRYS AUTOMOTIVE UDYOG PVT LTD
|
August 23, 2004 |
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SH VIPIN AGGARWAL Vs. HCL INFOSYS LTD
|
July 27, 2004 |
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SHAMKEN COTSYN LIMITED Vs. STATE
|
September 30, 2004 |
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SHAMKEN COTSYN LTD ; Vs. STATE
|
September 6, 2004 |
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SHAMKEN MULTIFAB LIMITED Vs. STATE
|
September 30, 2004 |
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SHAMKEN SPINNERS LIMITED Vs. STATE
|
September 30, 2004 |
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SRG INFOTECH LIMITED Vs. DATAPRO ELECTRONICS PVT LTD
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July 8, 2004 |
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STATE BANK OF INDIA Vs. BUSINESS DEVELOPMENT CONSULTANTS PVT LTD
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October 29, 2004 |
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SUNIL AGARWAL Vs. LAXMI VENTURES INDIA LTD
|
July 20, 2004 |
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T A M ADHAVAN Vs. SUN FREIGHT SYSTEMS PRIVATE LIMITED
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May 13, 2004 |
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T A M ATHAVAN Vs. SUN FREIGHT SYSTEMS PRIVATE LIMITED
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October 4, 2004 |
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T O ALEYAS Vs. ST MARYS HOTELS PRIVATE LIMITED
|
May 14, 2004 |
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T RAMESH U PAI Vs. CANARA LAND INVESTMENTS LIMITED
|
April 16, 2004 |
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TOMMY MATHEW Vs. DUROFLEX LIMITED
|
March 15, 2004 |
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UMA PATHAK AND SHRI RAJAT PATHAK Vs. EURASIAN CHOICE INTERNATIONAL PVT LTD
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April 15, 2004 |
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UNION OF INDIA Vs. VIKAS WSP LIMITED
|
August 2, 2004 |
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UNION OF INDIA Vs. EVEREADY INDUSTRIES INDIA LTD
|
December 20, 2004 |
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USHA KRISHNA KUMAR Vs. ASWATI INNS PRIVATE LIMITED AND
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December 15, 2004 |
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VIJAY KUMAR CHOPRA Vs. SUDERSHAN CHOPRA
|
May 17, 2004 |
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VIJAY KUMAR NARANG Vs. PRAKASH COACH BUILDERS PRIVATE LIMITED
|
April 7, 2004 |
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W GUNTHER GMBH Vs. SWITCHING TECHNOLOGIES GUNTHER LTD
|
July 29, 2004 |
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W GUNTHER GMBH AND DR WERNER PHLMANN Vs. SWITCHING TECHNOLOGIES GUNTHER LIMITED
|
July 29, 2004 |