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A J COELHO Vs. SOUTH INDIA TEA COFFEE ESTATES LTD
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April 20, 2001 |
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AMERICAN REMEDIES LIMITED Vs. PRAKASH CHANDRA GUPTA AND 39 ORS
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April 29, 2001 |
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ANAND KUMAR SAIGAL Vs. MANU PROPERTIES P LTD
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March 15, 2001 |
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ANDHRA PRADESH MILLS LTD Vs. PAMPASAR DISTILLERIES LTD
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April 4, 2001 |
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ASHOK KUMAR PURI Vs. VISION TECHNOLOGY INDIA LTD
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December 10, 2001 |
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ASHOK KUMAR PURI Vs. VISION TECHNOLOGY INDIA LIMITED AND
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December 10, 2001 |
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BHARAT K GAJJAR Vs. CASTROL INDIA LIMITED MUMBAI AND NANDKUMAR SHARMA
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October 31, 2001 |
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BOMBAY DYEING & MFG CO LTD Vs. ARUN KUMAR BAJORIA
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July 4, 2001 |
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CANARA BANK Vs. NATIONAL THERMAL POWER CORPORATION LTD
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November 28, 2001 |
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CENTRAL GOVERNMENT THROUGH DEPARTMENT OF COMPANY AFFAIRS Vs. AUROFOOD LIMITED
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July 31, 2001 |
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CINE SUPPLY CORPORATION P LTD Vs. STATE
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November 15, 2001 |
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DABUR INDIA LTD Vs. ANIL KUMAR PODDAR
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September 12, 2001 |
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DALE CARRINGTON INVESTMENTS P LTD Vs. P K PRATHAPAN
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February 16, 2001 |
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DEEPA GOYAL Vs. NANDA DEVI BUILDERS P LTD
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November 16, 2001 |
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DEEPAK LOHIA Vs. KAMRUP DEVELOPERS PRIVATE LIMITED
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December 31, 2001 |
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DEEPAK LOHIA Vs. KAMRUP DEVELOPERS P LTD
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December 31, 2001 |
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DELSTAR COMMERCIAL AND FINANCIAL LTD Vs. SARVOTTAM VINIJAYA LTD
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March 30, 2001 |
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DESEIN P LTD Vs. ELEKTRIM INDIA LTD
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March 15, 2001 |
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DHEEP RAJAPPA Vs. A SIVASUBRAMANIAN
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August 10, 2001 |
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DINESH GANDHI AND BAKULA GANDHI Vs. BAYER DIAGNOSTICS INDIA LTD
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August 6, 2001 |
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EDPUGANTI BAPANAIAH Vs. NAGARJUNA FINANCE LTD
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August 21, 2001 |
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HARIKUMAR RAJAH Vs. SOVEREIGN DAIRY INDUSTRIES LTD
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January 1, 2001 |
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INDGLOBAL INVESTMENT AND FINANCE LTD Vs. RAJASTHAN BREWERIES LTD
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May 3, 2001 |
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INDIAN OVERSEAS BANK Vs. ESSAR MACHINE WORKS LTD
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August 3, 2001 |
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JAGJIT SINGH CHAWLA Vs. TIRATH RAM AHUJA LTD
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December 5, 2001 |
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JITENDRA J BHABHERA Vs. FORBES GOKAK LTD
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June 7, 2001 |
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K G RAGHAVAN Vs. FOREWORD ADVERTISING MARKETING P LTD
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December 10, 2001 |
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KHURSHID ALAM Vs. P PAGNON COMPANY P LIMITED
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September 4, 2001 |
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KOSHA CHANDRAVADAN PARIKH Vs. KRISHNA MINGRANITE LIMITED
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June 7, 2001 |
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KOSHA CHANDRAVADAN PARIKH Vs. KRISHNA MINGRANITE LTD
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June 7, 2001 |
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M R JINDAL Vs. NANDA DEVI BUILDERS P LTD
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November 16, 2001 |
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MANI CREDIT CAPITAL PVT LTD Vs. RELIANCE INDUSTRIES LIMITED MUMBAI
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October 31, 2001 |
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MARUTI UDYOG LTD Vs. PENTAMEDIA GRAPHICS LTD
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November 7, 2001 |
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MC DOWELL AND COMPANY LIMITED Vs. SHAW WALLACE AND COMPANY LIMITED
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September 13, 2001 |
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MEGA RESOURCES Vs. BOMBAY DYEING AND MANUFACTURING COMPANY LTD
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October 17, 2001 |
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NAMITA GUPTA Vs. CACHAR NATIVE JOINT STOCK CO LTD
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November 29, 2001 |
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NAMITA GUPTA Vs. SURMA VALLEY STOCK LTD
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November 28, 2001 |
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NATIONAL DAIRY DEVELOPMENT BOARD Vs. INDIAN IMMUNOLOGICALS LTD
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October 9, 2001 |
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NIKHIL RUBBERS P LTD Vs. STATE
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August 30, 2001 |
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NUPUR MITRA Vs. BASUBANI P LTD
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April 25, 2001 |
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P R GOKKALE Vs. TAMILNAD MERCANTILE BANK LTD
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May 11, 2001 |
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PIK SECURITIES P LTD Vs. UNITED WESTERN BANK LTD
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April 24, 2001 |
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PRAFUL M PATEL Vs. WONDERWELD ELECTRODES P LTD
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September 18, 2001 |
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PRATIBHA DILIP KARNAD Vs. SATYAM COMPUTER SERVICES LTD
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June 6, 2001 |
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PUNJAB AGRO INDUSTRIES CORPORATION LIMITED Vs. SUPERIOR GENETICS I LIMITED
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October 19, 2001 |
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PUSHPA KATOCH Vs. MANU MAHARANI HOTELS LTD
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August 30, 2001 |
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PUSHPA KATOCH Vs. MANU MAHARANI HOTELS LTD
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January 12, 2001 |
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PUSHPA SINGH Vs. BPL LIMITED
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December 21, 2001 |
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RADHE SHYAM TULSIAN Vs. PANCHMUKHI INVESTMENT LTD
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October 16, 2001 |
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RAJIV DAS Vs. UNITED PRESS LIMITED
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September 4, 2001 |
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RAMAIYA ELECTRONICS LTD Vs. GUJARAT TRANS RECEIVERS LTD
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October 18, 2001 |
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RAVI SHANKAR TANEJA Vs. MOTHERSON TRIPLEX TOOLS P LTD
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June 11, 2001 |
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S AJIT SINGH Vs. DSS ENTERPRISES P LTD
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August 31, 2001 |
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S RANGANATHAN Vs. SHYAMALA PICTURES HOTELS P LTD
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April 20, 2001 |
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S SEETHA Vs. SATYAM COMPUTER SERVICES LTD
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July 13, 2001 |
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S SEETHA Vs. SATYAM COMPUTER SERVICES LIMITED
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July 13, 2001 |
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S SIVAKUMAR Vs. CIRLACS DATA SYSTEMS LTD
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July 31, 2001 |
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SANJEEV JOY Vs. PEREIRA ROCHE P LTD
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December 10, 2001 |
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SANJEEV JOY AND Vs. PEREIRA ROCHE PRIVATE LIMITED AND MR BONOVENTURE ROCHE
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December 10, 2001 |
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SANMUKHLAL RANGILDAS GHAEL Vs. RELIANCE PETROLEUM LTD
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January 18, 2001 |
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SATISH CHANDRA SANWALKA Vs. TINPLATE DEALERS ASSOCIATION P LTD
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March 1, 2001 |
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SHAM SUNDER KUKREJA Vs. HINDUSTAN LEVER LTD
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June 7, 2001 |
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SHANKAR SUNDARAM Vs. AMALGAMATIONS PRIVATE LIMITED
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July 16, 2001 |
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SHIV NATH RAI BAJAJ Vs. NAFABS INDIA P LIMITED
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September 24, 2001 |
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SHYAMA PRASAD MURARKA Vs. CALCUTTA STOCK EXCHANGE ASSOCIATION LTD
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September 13, 2001 |
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SOURABH H BORA Vs. RAASI CEMENT LIMITED
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July 12, 2001 |
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SOURABH H BORA Vs. RAASI CEMENT LTD
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July 12, 2001 |
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STATE BANK OF MYSORE Vs. CITY HOSPITAL DIAGNOSTIC CENTRE P LTD
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March 12, 2001 |
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STRIDEWELL LEATHERS P LTD Vs. SHOE SPECIALITIES P LTD
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June 7, 2001 |
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SURYAKANT GUPTA Vs. RAJARAM CORN PRODUCTS PUNJAB LTD
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February 5, 2001 |
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SUSHEELA OSTWAL Vs. SATYAM COMPUTER SERVICES LTD
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December 10, 2001 |
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SUSHEELA OSTWAL Vs. SATYAM COMPUTER SERVICES LIMITED
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December 10, 2001 |
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T S PREMKUMAR Vs. TAMILNAD MERCANTILE BANK LTD
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May 11, 2001 |
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ULTRAFILTER INDIA PRIVATE LIMITED AND SHRI KRISHNANAND KINI Vs. ULTRAFILTER GMBH
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December 12, 2001 |
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V A VANNIYA NADAR Vs. TUTICORIN VEGETABLE MARKETING COMPANY PRIVATE LIMITED
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October 24, 2001 |
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V G COELHO Vs. SILVER CLOUD ESTATES P LTD
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April 20, 2001 |
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V L S FINANCE LTD Vs. SUNAIR HOTELS LTD
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June 13, 2001 |
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V SRINIVAS Vs. MACHINES MACHINE TOOLS P LTD
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November 16, 2001 |
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XAVIER JOSEPH Vs. INDO SCOTTISH BRAND PRIVATE LIMITED
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November 9, 2001 |
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ZURICH INDIA MUTUAL FUND Vs. SATYAM COMPUTER SERVICES LIMITED
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December 10, 2001 |
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ZURICH INDIA MUTUAL FUND Vs. SATYAM COMPUTER SERVICES LTD
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December 10, 2001 |