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ALLIANZ SECURITIES LIMITED Vs. REGAL INDUSTRIES LIMITED
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February 29, 2000 |
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ASHISH DAS GUPTA Vs. SATVINDER SINGH
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January 31, 2000 |
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ASHOK V DOSHI Vs. DOSHI TIME INDUSTRIES PVT LTD
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April 3, 2000 |
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B A MENDONCA Vs. PHILIPS INDIA LTD
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January 24, 2000 |
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B M JAIN SONS CO P LTD Vs. BOMBAY CABLE CAR CO P LTD
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December 8, 2000 |
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CHURCH OF SOUTH INDIA Vs. MADRAS CHRISTIAN COLLEGE ASSOCIATION
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December 5, 2000 |
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DCL FINANCE LTD IN RE Vs. STATE
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October 10, 2000 |
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DINTEX DYECHEM LTD Vs. STATE
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October 24, 2000 |
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DIPAK G MEHTA Vs. ANUPAR CHEMICALS INDIA P LTD
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May 8, 2000 |
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GLOBAL INFRASTRUCTURE TECHNOLOGIES LTD IN RE Vs. STATE
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September 4, 2000 |
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GUJARAT MACHINERY MANUFACTURERS LTD Vs. NILE LTD
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November 1, 2000 |
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IFB INDUSTRIES LIMITED Vs. STATE
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January 25, 2000 |
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INDIAN BANK Vs. KIRAN OVERSEAS EXPORTS LTD
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August 3, 2000 |
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INDUSTRIAL CREDIT AND INVESTMENT CORPORATION OF INDIA BANK LTD Vs. KLEN AND MARSHALL MANUFACTURERS AND EXPORTERS LTD
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July 12, 2000 |
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J C AUGUSTINE Vs. REMANIKA SILKS PVT LTD
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November 21, 2000 |
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J C AUGUSTINE Vs. REMANIKA SILKS P LTD
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November 21, 2000 |
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KAUSHALAYA ATMARAM MANGHIRAMALINI Vs. HOTEL HIRAMANI P LTD
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September 8, 2000 |
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MAHENDRA J RAMANI Vs. SWIL LTD
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April 4, 2000 |
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MALLINA BHARATHI RAO Vs. GOWTHAMI SOLVENT OILS LIMITED
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December 29, 2000 |
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MARTIN CASTELINO Vs. ALPHA OMEGA SHIPMANAGEMENT P LTD
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May 16, 2000 |
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NANDITA BHARDWAJ Vs. SAPPHIRE MACHINES PVT LTD
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February 7, 2000 |
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NEELACHAL AUTO LTD Vs. STATE
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January 25, 2000 |
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NEELU KOHLI Vs. NIKHIL RUBBER P LTD
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September 25, 2000 |
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P H RAO MANAGING DIRECTOR Vs. SKYCELL COMMUNICATION LTD
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October 13, 2000 |
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PUNEET GOEL Vs. THREE ACES SERVICES LTD
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April 17, 2000 |
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PUNEET GOEL Vs. KHELGAON RESORTS LIMITED
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April 17, 2000 |
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RAJIV NAG Vs. QUALITY ASSURANCE INSTITUTE INDIA LTD
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September 20, 2000 |
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SARDAR IQBAL SINGH Vs. SARDAR GURBAKSH SINGH
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February 1, 2000 |
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SEAWAYS MARITIME P LTD Vs. STATE
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July 28, 2000 |
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SENTHAMARAI MUNUSAMY Vs. MICROPARTICLE ENGINEERS PVT LTD
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May 21, 2000 |
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SHANKAR SUNDARAM Vs. AMALGAMATIONS LTD
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October 18, 2000 |
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SHAPOORJI PALLONJI FINANCE LTD Vs. MIDEAST INDIA LTD
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September 21, 2000 |
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SHAW WALLACE AND COMPANY LTD Vs. STATE
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February 3, 2000 |
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SULOCHANA NATHANY Vs. HINDUSTAN MALLEABLES FORGINGS LTD
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September 26, 2000 |
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TARSEN KANSIL Vs. DEV SPINNERS LTD
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February 7, 2000 |
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TIMES BANK LTD Vs. SRI SHARADA PARMESHWARI TEXTILES LTD
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May 29, 2000 |
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UPPER GANGES SUGAR AND INDUSTRIES LTD Vs. STATE
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January 31, 2000 |
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USHA BELTRON LTD Vs. STATE
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January 6, 2000 |
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USHA D ROHRA Vs. ELECTREX INDIA LTD
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July 31, 2000 |
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V B GOPALAKRISHNAN Vs. NEW THEATRES CARNATIC THEATRES P LTD
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November 21, 2000 |
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V G COELHO Vs. FLAVOURS ESSENCES P LTD
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October 11, 2000 |
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V SHANMUGASUNDARAM Vs. EMERALD AUTOMOBILES LTD
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August 14, 2000 |
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VIJAY KUMAR CHOPRA Vs. HIND SAMACHAR LTD
|
December 8, 2000 |
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VISHNU KUMAR JHUNJHUNWALA Vs. STATE
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January 31, 2000 |
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