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A AKHILANDAM Vs. GREAT EASTERN SHIPPING COMPANY LTD
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February 20, 1998 |
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A P JAIN Vs. FARIDABAD METAL UDYOG PVT LTD
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July 27, 1998 |
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ABANI BHUSAN BHATTACHARYA Vs. ERICSSON INDIA P LTD
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April 13, 1998 |
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AIRFORCE NAVAL HOUSING BOARD Vs. KIRAN OVERSEAS EXPORTS LIMITED
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September 15, 1998 |
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ALL INDIA SHAW WALLACE EMPLOYEES FEDERATION AND CENTRAL GOVERNMENT Vs. SHAW WALLACE AND CO LTD
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July 27, 1998 |
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ANAND HEMANT PATEL Vs. ORNATE CLUB PVT LTD
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September 15, 1998 |
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ANANDARAMA REDDY Vs. PAGE INVESTMENTS AND FINANCIAL SERVICES LIMITED
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April 28, 1998 |
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ARUNA SURESH MEHRA Vs. JIFCON TOOLS PVT LTD
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July 31, 1998 |
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B BHARATHI Vs. ROCKLAND LEASING LIMITED
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June 26, 1998 |
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BAKHTAWAR CONSTRUCTION CO PVT LTD Vs. BLOSSOM BREWERIES LTD
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June 4, 1998 |
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BANFORD INVESTMENT LTD Vs. MAGADH SPUN PIPE LTD
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April 30, 1998 |
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CANARA BANK Vs. MAHANAGAR TELEPHONE NIGAM LTD
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February 26, 1998 |
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CANARA BANK Vs. ANKIT GRANITES LIMITED
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November 20, 1998 |
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CEMENT LTD Vs. POWER GRID CORPORATION LTD
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April 28, 1998 |
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CENTRAL GOVERNMENT Vs. PEERLESS GENERAL FINANCE AND INVESTMENTS CO LTD
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December 4, 1998 |
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CHARANJIT SINGH GHUMMAN Vs. REDDYS LABORATORIES LTD
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November 7, 1998 |
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DEUTSCHE BABCOCK POWER SYSTEMS LTD Vs. STATE
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November 23, 1998 |
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ESTATE INVESTMENT COMPANY PRIVATE LIMITED Vs. SILTAP CHEMICALS LIMITED
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October 26, 1998 |
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GORDON WOODROFFE AND COMPANY LIMITED U K Vs. GORDON WOODROFFE LIMITED
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May 12, 1998 |
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J L MORISON INDIA LIMITED Vs. STATE
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September 21, 1998 |
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K P BALAKRISHNAN NAIR Vs. VINDYA TEA AND INDUSTRIES PVT LTD
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September 30, 1998 |
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K R S MANI Vs. ANUGRAHA JEWELLERS LIMITED
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September 23, 1998 |
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KRISHNA PAUL Vs. CALCUTTA CHEMICAL CO LTD
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November 18, 1998 |
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L RAMA SUBBU Vs. MADURA COLLEGE BOARD
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February 10, 1998 |
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M V SATHYANARAYANA Vs. GLOBAL DRUGS PVT LTD
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July 22, 1998 |
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MICHELLE JAWAD AL FAHOUM Vs. INDO SAUDI TRAVELS PVT LTD
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February 10, 1998 |
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MORGARDSHAMMAR INDIA LTD Vs. STATE
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June 16, 1998 |
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N M PIMPALKAR Vs. NARKESARI PRAKASHAN LTD
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June 22, 1998 |
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NAVEEN KEDIA Vs. CHENNAI POWER GENERATION LIMITED
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June 11, 1998 |
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OTTO BURLINGTONS MAIL ORDERS PVT LTD Vs. STATE
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July 15, 1998 |
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PRADIP KUMAR SENGUPTA Vs. TITAN ENGINEERING CO PVT LTD
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July 27, 1998 |
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PUCCI DANTE Vs. RAFEEQUE AHMED
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July 15, 1998 |
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RAJIV MEHTA Vs. GROUP 4 SECURITAS HINDUSTAN PVT LTD
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July 28, 1998 |
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REMANIKA SILKS PVT LTD Vs. J C AUGUSTINE
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June 22, 1998 |
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S ANURATHA Vs. A K M N CYLINDERS PRIVATE LTD
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June 16, 1998 |
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S P S INTERNATIONAL LTD Vs. VIJAY REMEDIES LTD
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May 27, 1998 |
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S T GANAPATHY MUDALIAR Vs. S G PANDURANGAN
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August 31, 1998 |
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SASHI PRAKASH KHEMKA Vs. NEPC MICON LIMITED
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May 14, 1998 |
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SATYANARAYANA RATHI Vs. ANNAMALAIAR TEXTILES PVT LTD
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June 3, 1998 |
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SRIHARI RAO Vs. GOPAL AUTOMOTIVE LIMITED
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June 16, 1998 |
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SUBHASH CHAND AGARWAL Vs. ASSOCIATED LIMESTONE LTD
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February 18, 1998 |
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SURESH KUMAR JAIN Vs. HINDUSTAN FERRO INDUSTRIES LIMITED
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June 15, 1998 |
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T N K GOVINDARAJU CHETTY AND CO Vs. KADRI MILLS CBE LIMITED
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March 31, 1998 |
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TAIHAN ELECTRIC WIRE CO LTD Vs. TDT COPPER LTD
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February 26, 1998 |
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TRADE LINKS LTD Vs. MOUNT SHIVALIK BREWERIES LTD
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July 31, 1998 |
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TURNER MORRISON LTD Vs. JENSON AND NICHOLSON INDIA LTD
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March 30, 1998 |
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UNION OF INDIA Vs. R C BHARGAVA
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June 23, 1998 |
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V SUNDARARAJAN AND R GOVINDARAJAN Vs. R R SPINNING MILLS LTD
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February 12, 1998 |
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VIJAYAN RAJES Vs. M S P PLANTATIONS PRIVATE LTD
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September 30, 1998 |