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A V SAMPAT OFFICIAL LIQUIDATOR Vs. DUNLOP INDIA LTD
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May 22, 1995 |
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BANK OF MADURA LIMITED Vs. M O BHASKARAN
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January 20, 1995 |
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BIMALA MALLICK Vs. MARTIN BURN LTD
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April 19, 1995 |
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CALEDONIAN JUTE AND INDUSTRIES LTD Vs. STATE
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February 10, 1995 |
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CHAMBAL FERTILISERS AND CHEMICALS LTD Vs. KORE RANGA BABU
|
October 18, 1995 |
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CHAMBAL FERTILISERS AND CHEMICALS LTD Vs. A VENKATA REDDY
|
October 18, 1995 |
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CHAMBAL FERTILIZERS AND CHEMICALS LTD Vs. BUKKA RAMULU
|
October 18, 1995 |
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CHANDRIKA PRASAD SINHA Vs. BATA INDIA LTD
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September 29, 1995 |
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CITI BANK NA Vs. POWER GRID CORPORATION OF INDIA LTD
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February 7, 1995 |
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CRUICKSHANK COMPANY LTD Vs. STRIDEWELL LEATHER PVT LTD
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March 29, 1995 |
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JOY HOLDINGS PVT LTD Vs. INDIAN RAILWAY FINANCE CORPORATION LTD
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June 19, 1995 |
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KETTLEWELL BULLEN AND CO LTD Vs. STATE
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May 12, 1995 |
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KINETIC HONDA MOTOR LIMITED Vs. PAWAN GUPTA
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March 28, 1995 |
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M L THUKRAL Vs. KRONE COMMUNICATIONS LIMITED
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February 1, 1995 |
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POLAR LATEX LIMITED Vs. LAKSHMI NARAYAN REZ
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February 17, 1995 |
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PURE DRINKS NEW DELHI LIMITED Vs. STATE
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February 9, 1995 |
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PUSHPA VADERA Vs. THOMAS COOK INDIA LTD
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April 28, 1995 |
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SESHASAYEE PAPER AND BOARDS LTD Vs. RIDDHI CHORDIA AND MOOL CHAND CHORDIA
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February 24, 1995 |
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SHASAN PROJECTS INDIA LTD Vs. ASSAM BROOKE LTD
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October 27, 1995 |
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SHIV DAYAL AGARWAL Vs. SIDHARTHA POLYSTER PVT LTD
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August 9, 1995 |
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T G VEERA PRASAD AND TUNGABHADRA MACHINERY AND TOOLS LIMITED Vs. SREE RAYALASEEMA ALKALIES AND ALLIED CHEMICALS LTD
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December 11, 1995 |
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TRACSTAR INVESTMENTS LIMITED Vs. GORDON WOODROFFE LIMITED
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November 8, 1995 |
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TRISHLA JAIN Vs. OSWAL AGRO MILLS LTD
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November 13, 1995 |
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URBAN IMPROVEMENT CO PRIVATE LTD Vs. STATE
|
March 9, 1995 |
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VIJAY M PORWAL Vs. PENTOKEY ORGANY INDIA LTD
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May 31, 1995 |
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VIKAS JALAN Vs. HYDERABAD INDUSTRIES LTD
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September 7, 1995 |
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VIMAL K GUPTA Vs. AUTO LAMPS LTD
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May 13, 1995 |
LOGIN