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ALAKNANDA MANUFACTURING AND FINANCE PVT LTD Vs. BAHUBALI SERVICES LTD
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August 30, 1993 |
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BINOD KUMAR AGARWAL Vs. RINGTONG TEA COMPANY PRIVATE LTD
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July 26, 1993 |
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BRITISH INDIA CORPORATION LTD Vs. STATE
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August 30, 1993 |
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CASTROL INDIA LTD Vs. S S MEHTA
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February 4, 1993 |
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GORDON WOODROFFE LTD Vs. TRIDENT INVESTMENT AND PORTFOLIO SERVICES P LTD
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December 27, 1993 |
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HEMANT D VAKIL Vs. RDI PRINT AND PUBLISHING PVT LTD
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April 21, 1993 |
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HINDUSTHAN DEVELOPMENT CORPORATION LTD Vs. STATE
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March 30, 1993 |
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INSOTEX INDIA LTD Vs. AEG NGEF LTD
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July 9, 1993 |
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JONAS HEMANT BHUTTA Vs. SURGI PLAST LIMITED
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February 4, 1993 |
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KOTHARI INDUSTRIAL CORPORATION LTD Vs. LAZOR DETERGENTS PRIVATE LTD
|
October 20, 1993 |
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LORD MAHAVEER GOUTHAM BENEFIT FUND LTD Vs. STATE
|
October 7, 1993 |
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MANGALORE CHEMICALS AND FERTILIZERS LTD Vs. STATE
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December 8, 1993 |
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MATHEW MICHAEL Vs. TEEKOY RUBBER AND TEA CO LTD
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July 7, 1993 |
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NARINDER KUMAR SEHGAL Vs. LEADER VALVES LTD
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January 29, 1993 |
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SIMRET KATYAL Vs. MAHAVIR ICE MILLS PVT LTD
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November 30, 1993 |
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SUBHASH CHANDRA Vs. VARDHMAN SPINNING AND GENERAL MILLS LTD
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November 12, 1993 |