| Case Title | Date |
|---|---|
| DIPAKKUMAR JAYANTILAL SHAH Vs. ATUL PRODUCTS LTD | September 18, 1992 |
| JITENDRA NATH SAHA Vs. SHYAMAL MONDAL | August 25, 1992 |
| MARE STEEL CASTINGS PVT LTD Vs. STATE | December 22, 1992 |
| MRUNALINI DEVI PUAR Vs. GAEKWAD INVESTMENT CORPORATION PVT LTD | September 28, 1992 |
| RASHMI SETH Vs. CHEMON INDIA PVT LTD | August 4, 1992 |
| RASHMI SETH Vs. TILLSOIL FARMS PVT LTD | August 4, 1992 |
| SIPANI AUTOMOBILES LIMITED Vs. STATE | April 24, 1992 |
| VIJAYA COMMERCIAL CREDIT LTD Vs. T K ALWA LATE | May 13, 1992 |
| YASHOVARDHAN SABOO Vs. GROZ BECKERT SABOO LTD | October 22, 1992 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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