A.S. BERAR Vs. DTE OF EDUCATION (EAST)
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July 24, 2015 |
ABHINAV SHARMA AND ORS. Vs. NATIONAL GREEN TRIBUNAL
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January 28, 2015 |
AJAY KUMAR AGARWAL Vs. PUNJAB NATIONAL BANK
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February 13, 2015 |
AMAL KUMAR BHATTACHARYA Vs. SHIKHAR RANJAN
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March 2, 2015 |
AMIT KUMAR BANIK Vs. UNITED INDIA INSURANCE CO. LTD.
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January 6, 2015 |
ANIL SINGH Vs. PIO
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February 16, 2015 |
ANURAG GARG Vs. DEPUTY DIRECTOR OF EDUCATION
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April 22, 2015 |
ANURAG KUMAR Vs. CENTRAL PUBLIC INFORMATION OFFICER
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January 9, 2015 |
ASHOK SHRIVASTAV Vs. NEW INDIA ASSURANCE CO. LTD.
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September 8, 2015 |
ASHOKA SAXENA Vs. CENTRAL PUBLIC INFORMATION OFFICER, UNION BANK OF INDIA AND ORS.
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August 25, 2015 |
AVINASH KUMAR Vs. ARUNA ASAF ALI GOVERNMENT HOSPITAL, GNCTD
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August 6, 2015 |
B.N. REDDY Vs. BAR COUNCIL OF INDIA
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March 17, 2015 |
BALADEVAN RANGARAJU Vs. PIO, DELHI COMMISSION FOR WOMEN, GNCTD
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March 3, 2015 |
BHAN SINGH Vs. PIO, TIS HAZARI COURT
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August 25, 2015 |
C.K.D. SINGH Vs. RUPAM GHOSH, CPIO
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August 18, 2015 |
CHANDRATAN B. SOMANI Vs. CPIO & INCOME TAX OFFICER AND ORS.
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August 10, 2015 |
DAYA NAND KHUNDIA Vs. THE CPIO, ACCOUNTS BRANCH, POST GRADUATE INSTITUTE OF MEDICAL EDUCATION AND RESEARCH
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September 3, 2015 |
DILIP SHRISHRIMAL Vs. STATE BANK OF INDIA
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March 9, 2015 |
DIVYA IYER Vs. TIHAR JAIL
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August 13, 2015 |
G.D. GUPTA Vs. CENTRAL PUBLIC INFORMATION OFFICER, PUNJAB & SIND BANK
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August 24, 2015 |
GIAN CHAND Vs. SDM (HQ-II)
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January 8, 2015 |
GIRISH KUMAR Vs. CENTRAL PUBLIC INFORMATION OFFICER, BANK OF BORADA
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August 24, 2015 |
INDIAN TECHNOMAC COMPANY LIMITED Vs. CENTRAL PUBLIC INFORMATION OFFICER, CORPORATION BANK
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July 28, 2015 |
INDIAN TECHNOMAC COMPANY LIMITED Vs. CENTRAL PUBLIC INFORMATION OFFICER, INDIAN OVERSEAS BANK
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August 27, 2015 |
INDIAN TECHNOMAC COMPANY LIMITED Vs. CENTRAL PUBLIC INFORMATION OFFICER, BANK OF INDIA
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August 31, 2015 |
INDIAN TECHNOMAC COMPANY LIMITED Vs. CENTRAL PUBLIC INFORMATION OFFICER, PUNJAB & SIND BANK AND ORS.
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July 29, 2015 |
J.K. MITAL Vs. PIO, HOME DEPARTMENT
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April 17, 2015 |
J.K. MITTAL Vs. CPIO
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April 20, 2015 |
K. BALASUBRAMANIAM Vs. CENTRAL PUBLIC INFORMATION OFFICER, INDIAN OIL CORPORATION LTD.
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March 5, 2015 |
K.E. RAVICHANDRAN Vs. STATE BANK OF INDIA
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January 6, 2015 |
LALIT VERMA Vs. RAMA SHANKAR SINHA AND ORS.
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August 11, 2015 |
LAXMI PAT SURANA Vs. CENTRAL PUBLIC INFORMATION OFFICER, BANK OF INDIA
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September 1, 2015 |
M. HAROON SIDDIQUI Vs. CENTRAL PUBLIC INFORMATION OFFICER
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April 24, 2015 |
M. HAROON SIDDIQUI Vs. CENTRAL PUBLIC INFORMATION OFFICER, M/O AGRICULTURE, DEPARTMENT OF AGRICULTURE AND COOPERATION
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April 28, 2015 |
M. MURUGAN Vs. CENTRAL PUBLIC INFORMATION OFFICER
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January 29, 2015 |
M. SWAMINATHAN Vs. CENTRAL PUBLIC INFORMATION OFFICER
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January 13, 2015 |
M.K. GANDHI Vs. INDRAPRASTHA APOLLO
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January 12, 2015 |
MANIRAM SHARMA Vs. CENTRAL PUBLIC INFORMATION OFFICER
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January 14, 2015 |
MANIRAM SHARMA Vs. DEPARTMENT OF JUSTICE
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February 13, 2015 |
MANIRAM SHARMA Vs. DEPT. OF JUSTICE
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February 19, 2015 |
MANOJ KUMAR RASTOGI Vs. CENTRAL PUBLIC INFORMATION OFFICER
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March 18, 2015 |
MUKESH SARAN Vs. CENTRAL PUBLIC INFORMATION OFFICER, PRATHAMA BANK
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March 17, 2015 |
N.S SHARMA Vs. PIO
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February 12, 2015 |
NEERAJ SIWACH Vs. AICTE
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August 20, 2015 |
P. HAMZA Vs. CENTRAL PUBLIC INFORMATION OFFICER
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January 14, 2015 |
P. SUGUNAVATI Vs. CENTRAL PUBLIC INFORMATION OFFICER, MINISTRY OF PETROLEUM & NATURAL GAS AND ORS.
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February 23, 2015 |
PARVEEN Vs. PIO
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February 17, 2015 |
PRASHANSA SHARMA Vs. DELHI TRANSCO LTD.
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February 3, 2015 |
PREM SINGH Vs. NEW INDIA ASSURANCE COMPANY LIMITED
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August 28, 2015 |
PUNEET DADEECH Vs. CENTRAL PUBLIC INFORMATION OFFICER, HINDUSTAN PETROLEUM CORPORATION LTD.
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July 30, 2015 |
R.K. JAIN Vs. RAJENDRA PRASAD AND ORS.
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September 8, 2015 |
R.K. JAIN Vs. P.I.O., DELHI ELECTRICITY REGULATORY COMMISSION
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April 10, 2015 |
R.K. JAIN Vs. N.G.T.
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March 26, 2015 |
R.L. GOYAL Vs. CENTRAL PUBLIC INFORMATION OFFICER, UCO BANK
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September 2, 2015 |
RAJEEV KUMAR Vs. P.I.O., ARUNA ASAF ALI
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February 10, 2015 |
RAJIV DHAR JAYAL Vs. POLLY MITRA AND ORS.
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April 28, 2015 |
RAM KISHAN Vs. STATE COUNCIL OF EDUCATIONAL RESEARCH & TRAINING
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August 19, 2015 |
RAMA AGGARWAL Vs. PIO, DELHI STATE LEGAL SERVICE AUTHORITY
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August 13, 2015 |
RAMA AGGARWAL Vs. PIO, DELHI STATE LEGAL SERVICE AUTHORITY
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August 8, 2015 |
RANBIR SINGH Vs. CENTRAL PUBLIC INFORMATION OFFICER, MINISTRY OF HOME AFFAIRS
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September 8, 2015 |
REDNAM DEEPAK Vs. K.V.K. CHAND AND ORS.
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September 8, 2015 |
RENU BHALLA Vs. THE CPIO
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April 6, 2015 |
ROFIQUE UDDIN BARLASKAR Vs. CPIO & UNDERSECRETARY (VIG.) AND ORS.
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April 6, 2015 |
S.C. AGRAWAL Vs. N.G.T.
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March 26, 2015 |
SAILESWAR CHAKRABARTI Vs. RESERVE BANK OF INDIA
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April 17, 2015 |
SANJAY BHATY Vs. ANURAG SHARMA AND ORS.
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August 25, 2015 |
SANJAY PRASAD GUPTA Vs. CENTRAL PUBLIC INFORMATION OFFICER AND ORS.
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February 16, 2015 |
SANTOSH CHAND Vs. MINISTRY OF FINANCE
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February 6, 2015 |
SATISH CHAND Vs. BOMBAY SUBURBAN ELECTRIC SUPPLY
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March 30, 2015 |
SHAGUN MALHOTRA Vs. THE NEW INDIA ASSURANCE CO. LTD.
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August 31, 2015 |
SHAM SUNDER Vs. PUNJAB NATIONAL BANK, NEW DELHI
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August 31, 2015 |
SIMMI SAHNI Vs. CENTRAL PUBLIC INFORMATION OFFICER, CANARA BANK
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September 10, 2015 |
SUBHASH CHANDRA AGRAWAL Vs. DELHI & DISTRICT CRICKET ASSOCIATION
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April 13, 2015 |
SUBHASH CHANDRA AGRAWAL AND ORS. Vs. INDIAN NATIONAL CONGRESS AND ORS.
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March 16, 2015 |
SUBODH ABBHI Vs. CENTRAL PUBLIC INFORMATION OFFICER
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April 24, 2015 |
SUDERSHAN KUMAR ABROL Vs. CENTRAL PUBLIC INFORMATION OFFICER/UNDER SECRETARY, DOPT
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August 10, 2015 |
SULTAN SINGH Vs. PIO, SUB DIVISIONAL MAGISTRATE (PUNJABI BAGH)
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August 17, 2015 |
SUMIT Vs. CHIEF ELECTION OFFICER
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July 29, 2015 |
SUMIT Vs. CHIEF ELECTION OFFICER
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August 13, 2015 |
T.K. ROY Vs. PIO, DELHI UNIVERSITY
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September 15, 2015 |
V. JAYANTHI Vs. N. SRINIVASAN AND ORS.
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August 17, 2015 |
VIPIN KUMAR AGARWAL Vs. CENTRAL PUBLIC INFORMATION OFFICER, PUNJAB & SIND BANK
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March 13, 2015 |
VIRENDRA YADAV Vs. CENTRAL PUBLIC INFORMATION OFFICER, CENTRAL INFORMATION COMMISSION
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September 21, 2015 |