ASHISH VARMA Vs. CENTRAL PUBLIC INFORMATION OFFICER, BHARAT PETROLEUM CORPORATION LTD.
|
June 6, 2014 |
AWDESH KUMAR Vs. PRESIDENTS SECRETARIAT
|
March 26, 2014 |
D.K. TANDON Vs. LUDER SINGH
|
September 22, 2014 |
D.S. SAKSENA Vs. THE UNDER SECRETARY
|
July 9, 2014 |
DR. NUTAN THAKUR Vs. PRIME MINISTERS OFFICE
|
May 15, 2014 |
GYAN PRAKASH SINGH Vs. THE ASSTT. COMMISSIONER & CPIO
|
December 3, 2014 |
HARINDER DHINGRA Vs. CENTRAL PUBLIC INFORMATION OFFICER
|
December 15, 2014 |
HARINDER DHINGRA Vs. CENTRAL PUBLIC INFORMATION OFFICER
|
November 10, 2014 |
JANMEJAY SAHU Vs. CENTRAL PUBLIC INFORMATION OFFICER
|
November 25, 2014 |
KAMAL KISHORE ARORA Vs. CENTRAL PUBLIC INFORMATION OFFICER, TRADE MARKS REGISTRY
|
August 22, 2014 |
KAMLESH KUMAR PANKAJ Vs. PUBLIC INFORMATION OFFICER
|
June 25, 2014 |
L.V. NIMJE Vs. CENTRAL PUBLIC INFORMATION OFFICER
|
June 30, 2014 |
MAHENDER KUMAR BAIRBA Vs. CENTRAL PUBLIC INFORMATION OFFICER
|
June 12, 2014 |
MANIRAM SHARMA Vs. DEPARTMENTS OF LEGAL AFFAIRS & JUSTICE
|
June 20, 2014 |
MANNU SINGH Vs. CENTRAL PUBLIC INFORMATION OFFICER
|
December 8, 2014 |
MR. Vs. CPIO & ADDL. GM(MIS)
|
February 28, 2014 |
MR. RAKESH AGRAWAL Vs. TRANSPORT DEPTT., DELHI
|
April 23, 2014 |
MR. SUBHASH CHANDRA AGRAWAL Vs. COAL MINISTRY
|
January 7, 2014 |
MR. VIJAY KUMAR GARG Vs. FOOD & SUPPLY DEPTT., DELHI
|
April 24, 2014 |
MR. YASHPAL SINGH Vs. DTE. OF EDUCATION, DELHI
|
April 30, 2014 |
MS. GEETA UNIYAL Vs. WOMEN & CHILD DEV, GNCTD, DELHI
|
April 22, 2014 |
MS. KANAKLATA SAHA Vs. PUBLIC INFORMATION OFFICER-CUM SECY., RLY RECRUITMENT BOARD
|
April 4, 2014 |
MS. MANJU DEVI Vs. CENTRAL PUBLIC INFORMATION OFFICER, INDIAN OIL CORPORATION LTD.
|
June 2, 2014 |
NATHI MAL GUPTA Vs. POWER DEPT. GNCTD
|
October 29, 2014 |
NITESH KUMAR TRIPATHI Vs. GNCTD
|
July 4, 2014 |
NITESH KUMAR TRIPATHI Vs. CENTRAL PUBLIC INFORMATION OFFICER
|
June 12, 2014 |
PAPPU A. Vs. CENTRAL PUBLIC INFORMATION OFFICER
|
June 26, 2014 |
R.K. JAIN Vs. DEPARTMENT OF LEGAL AFFAIRS GOVERNMENT OF INDIA
|
November 12, 2014 |
R.K. JAIN Vs. DEPARTMENT OF LEGAL AFFAIRS GOVERNMENT OF INDIA
|
December 5, 2014 |
R.K. JAIN Vs. STATISTICS & PROGRAMME IMPLEMENTATION
|
December 11, 2014 |
R.K. ROY Vs. CENTRAL PUBLIC INFORMATION OFFICER
|
August 27, 2014 |
RAGHUBIR SINGH Vs. DIRECTORATE OF EDUCATION (HEADQUARTERS)
|
December 12, 2014 |
RAJEEV KUMAR SINGH Vs. CENTRAL PUBLIC INFORMATION OFFICER
|
December 16, 2014 |
RAJEEV KUMAR SINGH Vs. CENTRAL PUBLIC INFORMATION OFFICER
|
June 27, 2014 |
RAMAVTAR SINGLA Vs. CENTRAL PUBLIC INFORMATION OFFICER
|
December 9, 2014 |
RANJEET Vs. CENTRAL PUBLIC INFORMATION OFFICER
|
November 20, 2014 |
S.C. GUPTA Vs. RAVINDER KUMAR
|
October 7, 2014 |
SANDEEP KUMAR GUPTA Vs. CENTRAL PUBLIC INFORMATION OFFICER
|
November 7, 2014 |
SATINDER KUMAR DHAWAN Vs. THE DY. LAND AND DEVELOPMENT OFFICER
|
October 10, 2014 |
SH. ARVIND KUMAR Vs. CENTRAL PUBLIC INFORMATION OFFICER AND INDIAN OIL CORPORATION LTD.
|
June 2, 2014 |
SH. RAKESH KUMAR GUPTA Vs. DTE. OF EDUCATION
|
March 24, 2014 |
SH. S S RANAWAT Vs. CENTRAL PUBLIC INFORMATION OFFICER, PETROLEUM AND EXPLOSIVE SAFETY ORGANISATION, CONTROLLER OF EXPLOSIVES
|
June 2, 2014 |
SHRI AJIT SINGH Vs. STAFF SELECTION COMMISSION, NEW DELHI
|
April 23, 2014 |
SHRI AVNISH KUMAR Vs. PUBLIC INFORMATION OFFICER/ASSTT. SECY., RLY. RECRUITMENT BOARD
|
April 28, 2014 |
SHRI B.D. NAURIYAL Vs. OIL AND NATURAL GAS CORPORATION LIMITED (ONGC)
|
January 6, 2014 |
SHRI K. MUNIKRISHNAIAH Vs. CENTRAL PUBLIC INFORMATION OFFICER, DEPARTMENT OF SPACE, BANGALORE
|
January 30, 2014 |
SHRI KISHANLAL MITTAL Vs. COMPTROLLER AND AUDITOR GENERAL OF INDIA
|
March 24, 2014 |
SHRI KUNDAN SHRAWAN HUMANE Vs. CENTRAL PUBLIC INFORMATION OFFICER, DENA BANK
|
May 20, 2014 |
SHRI MUKESH KUMAR Vs. MINISTRY OF CORPORATE AFFAIRS
|
February 26, 2014 |
SHRI MUKESH VERMA Vs. DEPARTMENT OF PERSONNEL & TRAINING
|
April 22, 2014 |
SHRI ONKARNATH DUBEY Vs. STAFF SELECTION COMMISSION (SSC)
|
May 20, 2014 |
SHRI PRADIP SHANKAR CHOUGHULE Vs. MUMBAI PORT TRUST
|
February 21, 2014 |
SHRI PRATUL SHAHDEO Vs. PUBLIC INFORMATION OFFICER
|
April 21, 2014 |
SHRI S.N. VENKATESH BABU Vs. ITO AND ADDL. CIT, BANGALORE
|
May 5, 2014 |
SHRI SANTOSH KUMAR Vs. PUBLIC INFORMATION OFFICER, DY. GENERAL MANAGER, EASTERN RAILWAY
|
April 28, 2014 |
SHRI VINEET GULATI Vs. CHANDIGARH POLICE, U.T. CHANDIGARH
|
April 28, 2014 |
SHRI. T. LAKSHMANA RAO Vs. DEPARTMENT OF JUSTICE, GOVT. OF INDIA
|
March 18, 2014 |
SIRAJ Vs. CENTRAL PUBLIC INFORMATION OFFICER, IRCON INTERNATIONAL LTD.
|
June 24, 2014 |
STATE Vs. DIRECTORATE GENERAL OF VIGILANCE
|
May 16, 2014 |
STATE Vs. MINISTRY OF FINANCE
|
May 20, 2014 |
STATE Vs. DEPARTMENT OF PERSONNEL & TRAINING (DOPT)
|
March 11, 2014 |
STATE Vs. CPIO
|
February 10, 2014 |