| Case Title | Date |
|---|---|
| IN RE: DOMESTIC AIR LINES Vs. STATE | January 11, 2012 |
| KAPOOR GLASS PRIVATE LIMITED Vs. SCHOTT GLASS INDIA PRIVATE LIMITED | March 29, 2012 |
| MAGNOLIA FLAT OWNERS ASSOCIATION Vs. DLF UNIVERSAL LIMITED | January 31, 2012 |
| MANJU THARAD Vs. EASTERN INDIA MOTION PICTURE ASSOCIATION | April 24, 2012 |
| PRINTS INDIA Vs. SPRINGER INDIA PRIVATE LIMITED | July 3, 2012 |
| R.V. RAMGOPAL Vs. RAM TRANSPORT FINANCE COMPANY LIMITED | January 31, 2012 |
| RELIANCE BIG ENTERTAINMENT LIMITED Vs. KARNATAKA FILM CHAMBER OF COMMERCE | February 16, 2012 |
| VEDANT BIO-SCIENCES Vs. CHEMISTS & DRUGGISTS ASSOCIATION OF BARODA | September 5, 2012 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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