| Case Title | Date |
|---|---|
| BELAIRE OWNER'S ASSOCIATION Vs. DLF LIMITED HARYANA URBAN DEVELOPMENT AUTHORITY DEPARTMENT OF TOWN AND COUNTRY PLANNING, STATE OF HARYANA | August 12, 2011 |
| JINDAL STEEL AND POWER LTD. Vs. STEEL AUTHORITY OF INDIA LIMITED | December 20, 2011 |
| JUPITER GAMING SOLUTIONS PRIVATE LIMITED Vs. GOVERNMENT OF GOA | May 12, 2011 |
| MOHAMMED TARIQ SULTAN Vs. HONGKONG & SHANGHAI BANKING CORPORATION LTD. | November 21, 2011 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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