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A L MOTWANI Vs. ITI LIMITED
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February 10, 2009 |
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AJIT KAR Vs. DEPUTY COMMISSIONER OF POLICE DCP
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April 30, 2009 |
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AJIT KAR Vs. DELHI POLICE
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January 27, 2009 |
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AJIT KAR Vs. HIGH COURT OF DELHI
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April 8, 2009 |
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AJIT KUMAR Vs. LALIT KALA AKADEMI
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June 8, 2009 |
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BALENDRA KUMAR Vs. MINISTRY OF EXTERNAL AFFAIRS GOVERNMENT OF INDIA
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May 18, 2009 |
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BRIG RETD UJJAL DASGUPTA Vs. CENTRE FOR DEVELOPMENT OF ADVANCED COMPUTING [CDAC]
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May 4, 2009 |
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C RAMESH Vs. CENTRAL INFORMATION COMMISSION CIC
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April 23, 2009 |
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C S RATHOUR Vs. DEPUTY COMMISSIONER POLICE DCP POLICE HQRS
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May 15, 2009 |
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CHAYAN JOSHI Vs. DEPT OF PERSONNEL AND TRAINING DOPT
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May 13, 2009 |
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D K MISHRA SENIOR ADVOCATE Vs. MINISTRY OF LAW AND JUSTICE DEPARTMENT OF JUSTICE
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February 11, 2009 |
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GANGA DUTT GUPTA Vs. HIGH COURT OF DELHI
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January 29, 2009 |
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GITA DEWAN VERMA Vs. ADDITIONAL SECRETARY UD GOVT OF NCT DELHI
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January 27, 2009 |
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GURU DAYAL KUMAR SINHA Vs. MINISTRY OF HOME AFFAIRS MHA
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May 13, 2009 |
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INDER KAUR Vs. DEPUTY COMMISSIONER DCP VIGILANCE AND DEPUTY COMMISSIONER DCP ECONOMIC OFFENCES WING
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May 14, 2009 |
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J B KOHLI Vs. NEW DELHI MUNICIPAL COUNCIL NDMC
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May 8, 2009 |
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J D SAHAY CHIEF COMMISSIONER OF INCOME TAX I Vs. MINISTRY OF FINANCE DEPARTMENT OF REVENUE
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February 6, 2009 |
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JAWAHAR LAL Vs. DY COMMISSIONER OF POLICE WEST
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April 2, 2009 |
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JAWAHAR LAL Vs. DY COMMISSIONER OF POLICE DCP
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May 4, 2009 |
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KALPANA MENDIRATTA Vs. REGISTRAR GENERAL OF INDIA
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May 14, 2009 |
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LD CHOPRA Vs. DEPUTY COMMISSIONER POLICE DCP
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May 14, 2009 |
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M O KOCHUPAILO Vs. SECR
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May 14, 2009 |
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MAJ GEN V K SINGH Vs. CENTRAL INFORMATION COMMISSION CIC
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April 23, 2009 |
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MANGESH JOSHI Vs. CENTRAL INFORMATION COMMISSION CIC
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April 29, 2009 |
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MEENA PAWAR Vs. MINISTRY OF HOME AFFAIRS
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March 20, 2009 |
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N VENKATESAN Vs. RAJ KUMAR KHUDANIA SUPERINTENDENT PUBLIC INFORMATION OFFICER CPIO
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January 27, 2009 |
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NISHA PRIYA BHATIA Vs. CABINET SECRETARIAT R
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April 2, 2009 |
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P K SARIN Vs. DIRECTORATE GENERAL OF WORKS CENTRAL PUBLIC WORKS DEPARTMENT CPWD
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February 19, 2009 |
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PALLAB BHATTACHARYA Vs. COMMISSIONER OF INCOME TAX
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February 13, 2009 |
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PANKAJ KHANNA Vs. CENTRAL INFORMATION COMMISSION CIC
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June 8, 2009 |
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R C TYAGI Vs. MINISTRY OF PERSONNEL PUBLIC GRIEVANCES AND PENSION
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March 20, 2009 |
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RAJEEV KUMAR TIWARI Vs. PUBLIC INFORMATION OFFICER B R AMBEDKAR COLLEGE UNIVERSITY OF DELHI
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April 30, 2009 |
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RAJENDRA SINGH Vs. SUPERINTENDENT OF POLICE CENTRAL BUREAU OF INVESTIGATION CBI
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May 15, 2009 |
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RAKESH AGARWAL Vs. K S RAWAT
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May 22, 2009 |
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RANBIR SINGH Vs. NEW DELHI MUNICIPAL COUNCIL NDMC
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March 20, 2009 |
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RAVINDER KUMAR MIRG Vs. MINISTRY OF HOME AFFAIRS MHA
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April 30, 2009 |
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RITU MEHRA Vs. PUBLIC INFORMATION OFFICER DEPUTY DIRECTOR OF EDUCATION
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January 28, 2009 |
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RUKHSANA SHAHEEN KHAN Vs. DEPT OF PERSONNEL AND TRAINING DOPT AND CONTROLLER GENERAL OF DEFENCE ACCOUNTS CGDA
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May 8, 2009 |
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S K KAPOOR Vs. DY COMMISSIONER OF POLICE DCP ECONOMIC OFFENCES WING
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May 1, 2009 |
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S K MARWAH Vs. EXECUTIVE ENGINEER AND PIO PUBLIC WORK DEPARTMENT
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April 30, 2009 |
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SHRI KETAN KANTILAL MODI Vs. CENTRAL BOARD OF EXCISE AND CUSTOMS
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September 22, 2009 |
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SUBHASH CHANDRA AGRAWAL Vs. SUPREME COURT OF INDIA
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January 6, 2009 |
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TRILOKCHAND GAJANAN VERMA Vs. SUPREME COURT OF INDIA
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April 23, 2009 |
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