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A B AVADHANULU Vs. SOUTH CENTRAL RAILWAY
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April 1, 2008 |
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A B AVADHANULU CONVENOR FORUM FOR NATURAL JUSTICE AND SOCIAL WELFARE Vs. SOUTH CENTRAL RAILWAY
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November 24, 2008 |
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A B AVADHANULU CONVENOR FORUM FOR NATURAL JUSTICE AND SOCIAL WELFARE Vs. SOUTH CENTRAL RAILWAY
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November 18, 2008 |
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A B HUSSAIN MANIKFAN Vs. UNION TERRITORY OF LAKSHADWEEP
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July 21, 2008 |
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A G PEDNEKAR Vs. CENTRAL RAILWAY
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August 22, 2008 |
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A GANGOPADHYAY Vs. SOUTH EASTERN RAILWAY
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November 18, 2008 |
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A K AGNIHOTRI CANTEEN MANAGER Vs. NORTHERN RAILWAY
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July 31, 2008 |
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A K SINGH Vs. HOME POLICE I/ESTABLISHMENT DEPARTMENT GNCT
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January 14, 2008 |
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A M ATTAR Vs. CENTRAL RAILWAY
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November 12, 2008 |
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A M ATTAR Vs. CENTRAL RAILWAY
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May 15, 2008 |
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A PECHIMUTHU Vs. SOUTHERN RAILWAY
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April 7, 2008 |
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A R SHAH Vs. CENTRAL INFORMATION COMMISSION CIC
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November 12, 2008 |
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A S AHLUWALIA Vs. INDIAN INSTITUTE OF TECHNOLOGY
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May 9, 2008 |
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AASTHA ENTERPRISES Vs. NORTHERN RAILWAY
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April 11, 2008 |
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ABBAS BUXA A B ENTERPRISE Vs. EASTERN RAILWAY
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January 18, 2008 |
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ABDUL HADI Vs. CHIEF SECRETARIAT EDUCATION
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June 20, 2008 |
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ABDUL MOID KHAN S/O LATE SHRI ABDUL RAUNF KHAN Vs. NORTHERN RAILWAY
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July 18, 2008 |
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ABDUL RAFIQUE DIESEL SHOP LOKO KARKHANA Vs. N W RAILWAYS
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April 3, 2008 |
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ABDUL RAFIQUE JR ENGINEER I Vs. NORTH WESTERN RAILWAYS
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January 25, 2008 |
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ABDUL RAYEES Vs. A I C T E
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July 3, 2008 |
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ABHAY SINGH Vs. NORTHERN RAILWAY
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September 18, 2008 |
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ABHIJIT MUKHERJEE Vs. SOUTH EASTERN RAILWAY
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November 18, 2008 |
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ACHCHHEY LAL Vs. NUCLEAR POWER CORPORATION LTD NPCL
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February 1, 2008 |
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ADITYA N PRASAD Vs. CENTRAL BOARD OF SECONDARY EDUCATION
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June 16, 2008 |
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AHMEDALI SHAIKH Vs. MINISTRY OF RAILWAYS
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August 29, 2008 |
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AJAI KRISHNA YADAV Vs. NORTHERN RAILWAY
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September 29, 2008 |
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AJAY GANESH UBALE Vs. CENTRAL BUREAU OF INVESTIGATION CBI
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January 29, 2008 |
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AJAY JHURIA Vs. COUNCIL FOR THE INDIAN SCHOOL CERTIFICATE EXAMINATIONS
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October 24, 2008 |
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AJAY KUMAR RAI Vs. EAST CENTRAL RAILWAY
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May 9, 2008 |
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AJAY KUMAR RAI J E/II/W/CON UNDER DY CHIEF ENGINEER CON EAST CENTRAL RAILWAY Vs. EAST CENTRAL RAILWAY
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November 24, 2008 |
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AJIT KUMAR SINGH GENERAL SECRETARY HUMAN RIGHTS ORGANISATION Vs. EASTERN RAILWAY
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November 18, 2008 |
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AJIT SINGH RETD JR DIRECTOR VIGILANCE Vs. RAILWAY BOARD
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September 22, 2008 |
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AMAR NATH Vs. NORTHERN RAILWAY
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March 25, 2008 |
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AMAR NATH Vs. NORTHERN RAILWAY
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September 29, 2008 |
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AMAR NATH SINGH Vs. DIRECTOR OF AUDIT MINISTRY OF DEFENCE
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May 15, 2008 |
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AMARNATH SHARMA Vs. NETAJI SUBHASH INSTITUTE OF TECHNOLOGY
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February 14, 2008 |
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AMIT D BUCH WEIZMANN LIMITED Vs. WESTERN RAILWAY
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April 11, 2008 |
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AMIT KUMAR DWIVEDI Vs. SOUTH EAST CENTRAL RAILWAY
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November 18, 2008 |
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AMRIT LAL ARORA Vs. NORTHERN RAILWAY
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March 18, 2008 |
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ANAND KUMAR MEHTA Vs. NORTHEAST FRONTIER RAILWAY
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October 18, 2008 |
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ANAND SHUKLA Vs. EAST CENTRAL RAILWAY
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February 28, 2008 |
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ANIL K SAHORE Vs. COAST GUARD HQ MINISTRY OF DEFENCE MOD
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June 19, 2008 |
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ANIL KAPOOR Vs. NORTH CENTRAL RAILWAY
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September 22, 2008 |
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ANIL KUMAR Vs. EAST CENTRAL RAILWAY
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July 14, 2008 |
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ANIL KUMAR Vs. EAST CENTRAL RAILWAY
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April 11, 2008 |
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ANIL KUMAR Vs. EASTERN RAILWAY
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September 12, 2008 |
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ANIL KUMAR Vs. EAST CENTRAL RAILWAY
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December 31, 2008 |
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ANIL KUMAR DHYANI Vs. DEPARTMENT OF PERSONNEL AND TRAINING DOPT
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November 20, 2008 |
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ANIL KUMAR DHYANI Vs. ARMY BASE WORKSHOP
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July 23, 2008 |
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ANIL PATHAK Vs. EAST CENTRAL RAILWAY
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July 28, 2008 |
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ANIL SOOD Vs. DY COMMISSIONER EAST
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July 22, 2008 |
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ANJALI SUDHIR PATIL W/O SHRI SUDHIR BHALCHANDRA PATIL Vs. WESTERN RAILWAY
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June 30, 2008 |
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ANJANA G DOSHI Vs. STATE BANK OF BIKANER AND JAIPUR
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May 28, 2008 |
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ANUJ DHAR Vs. PRIME MINISTERS OFFICE PMO
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January 25, 2008 |
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ANUMEHA Vs. CHIEF COMMISSIONER OF INCOME TAX XI
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April 29, 2008 |
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APARAPAR SINGH CHIEF PLANNING ENGINEER DIESEL LOCO MODERNISATION WORKS Vs. RAILWAY BOARD
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April 30, 2008 |
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ARCHANA S GAWADA Vs. DEPTT OF PERSONNEL AND TRAINING DOPT
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May 9, 2008 |
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ARUN KUMAR SOOD Vs. NORTHERN RAILWAY
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May 26, 2008 |
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ARUN PRAKASH Vs. EAST CENTRAL RAILWAY
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April 30, 2008 |
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ARVIND KEJRIWAL Vs. DEPARTMENT OF PERSONNEL AND TRAINING MINISTRY OF PENSIONS PERSONNEL AND TRAINING GOVERNMENT OF INDIA
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November 27, 2008 |
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ARVIND KUMAR SINGH Vs. NORTH EASTERN RAILWAY
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March 31, 2008 |
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ASHA SINGH Vs. CENTRAL RESERVE POLICE FORCE CRPF
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July 3, 2008 |
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ASHIM KUMAR SARKAR Vs. GEOLOGICAL SURVEY OF INDIA
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October 10, 2008 |
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ASHISH KAPUR Vs. O/O DY COMMR OF POLICE DCP SOUTHERN RANGE
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June 20, 2008 |
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ASHOK KEDARNATH MUNDADA Vs. DEPARTMENT OF ROAD TRANSPORT AND HIGHWAYS MINISTRY OF SHIPPING ROAD TRANSPORT AND HIGHWAYS
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May 27, 2008 |
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ASHOK KR TANWAR Vs. DEPT OF FORESTS AND WILDLIFE GNCT DELHI
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May 15, 2008 |
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ASHOK KUMAR Vs. DEPARTMENT OF CUSTOMS
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May 30, 2008 |
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ASHOK KUMAR GARG Vs. NORTHERN RAILWAY
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June 13, 2008 |
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ASHOK KUMAR PASAYAT Vs. SOUTH EAST CENTRAL RAILWAY
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October 24, 2008 |
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ASHOK KUMAR PASAYAT Vs. SOUTH EAST CENTRAL RAILWAY
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September 22, 2008 |
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ASHOK KUMAR YADAV Vs. NORTHERN RAILWAY
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July 18, 2008 |
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ASHOK R MANSATA Vs. EASTERN RAILWAYS
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January 15, 2008 |
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ASHOK SIKKA Vs. DY COMMISSIONER SOUTH MCD
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July 24, 2008 |
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ASHWANI KUMAR Vs. CENTRE FOR RAILWAY INFORMATION SYSTEM
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April 30, 2008 |
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ASHWANI KUMAR Vs. NORTHERN RAILWAY
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May 26, 2008 |
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ASHWANI KUMAR Vs. NORTHERN RAILWAY
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January 25, 2008 |
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ASHWANI KUMAR Vs. NORTHERN RAILWAY AMBALA DIVISION
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July 14, 2008 |
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ASHWANI KUMAR Vs. NORTHERN RAILWAY
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May 15, 2008 |
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ASHWANI KUMAR DUBEY Vs. WEST CENTRAL RAILWAY
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October 24, 2008 |
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AUGUSTINE P E Vs. WESTERN RAILWAY
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August 29, 2008 |
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AVADHESH KUMAR GARG Vs. DIRECTOR GENERAL MILITARY ENGG DGME
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June 19, 2008 |
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AVINASH KUMAR KAUSHAL Vs. PUNJAB AND SIND BANK AND MR NARENDER PAL SINGH AGM AND PIO
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October 7, 2008 |
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AVTAR SINGH S/O SHRI DARSHAN SINGH Vs. RAILWAY BOARD
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September 22, 2008 |
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AWANEESH KUMAR AWASTHI Vs. RAILWAY RECRUITMENT BOARD
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September 30, 2008 |
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B B PANDEY Vs. EAST CENTRAL RAILWAY
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September 12, 2008 |
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B KUMARESH SR STENOGRAHER Vs. SOUTHERN RAILWAY
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June 16, 2008 |
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B M KUMARI AND MR B M NAINAMBA Vs. DIRECTOR GENERAL NCC MIN OF DEFENCE MOD
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June 18, 2008 |
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B M VENKATESH Vs. SOUTH CENTRAL RAILWAY
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June 13, 2008 |
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B M VENKATESH Vs. SOUTH WESTERN RAILWAY
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November 24, 2008 |
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B R MANHAS Vs. CENTRAL BUREAU OF INVESTIGATION CBI
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January 25, 2008 |
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B S AGARWAL Vs. NORTH WESTERN RAILWAY
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March 17, 2008 |
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BADIUZ ZAMAN Vs. EAST CENTRAL RAILWAY
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May 15, 2008 |
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BAIJNATH YADAV Vs. WESTERN RAILWAY
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January 25, 2008 |
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BALBIR SINGH Vs. NORTHERN RAILWAY
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June 30, 2008 |
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BALBIR SINGH I T I CERTIFICATE HOLDER ASSOCIATION REGD DELHI TRANSPORT CORPORATION Vs. VIJAYENDRA KUMAR MANAGER ADMN AND SPIO DELHI TRANSPORT CORPORATION DEPARTMENT OF STORE AND PURCHASE AND SHRI V K S CHAUHAN CHIEF GENERAL MANAGER AND APPELLATE AUTHORITY DELHI TRANSPORT CORPORATION
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May 16, 2008 |
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BALDEV RAJ CHOUDHARY Vs. DY COMMISSIONER
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June 16, 2008 |
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BALDEV RAJ SHARMA Vs. DELHI DEVELOPMENT AUTHORITY DDA
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July 3, 2008 |
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BALESHWAR PRASAD FITTER KHALASI HELPER Vs. EAST CENTRAL RAILWAY
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February 27, 2008 |
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BALJIT SINGH Vs. DIRECTORATE GENERAL WORKS CENTRAL PUBLIC WORKS DEPT
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June 18, 2008 |
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BALVINDER SINGH NIGAH Vs. NORTHERN RAILWAY
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September 18, 2008 |
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BALWAN SINGH MOURYA Vs. WEST CENTRAL RAILWAY
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September 29, 2008 |
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BALWANT SINGH Vs. NORTHERN RAILWAY
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May 15, 2008 |
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BANSHI DHAR Vs. MINISTRY OF DEFENCE MOD
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January 25, 2008 |
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BARKATULLAH RAILWAY SURAKSHA BAL Vs. NORTHERN EASTERN RAILWAY
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March 25, 2008 |
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BASANT KUMAR SHUKLA Vs. RAILWAY BOARD
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September 11, 2008 |
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BASANTI LAL SINGHVI Vs. DIRECTOR JUDICIAL MINISTRY OF HOME AFFAIRS
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May 16, 2008 |
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BASUDEV SAHOO Vs. EAST COAST RAILWAY
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September 22, 2008 |
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BHAGWANT SINGH Vs. UNION PUBLIC SERVICE COMMISSION UPSC AND MINISTRY OF DEFENCE MOD
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July 24, 2008 |
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BHANMATI Vs. NORTHERN RAILWAY
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April 11, 2008 |
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BHARAT S/O SHRI RAOJI KEHSHU Vs. NORTHERN RAILWAY
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January 15, 2008 |
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BHOLA NATH SHRIVASTAVA Vs. NORTHERN RAILWAY
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March 18, 2008 |
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BHOLA NATH SRIVASTAVA Vs. NORTHERN RAILWAY
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May 26, 2008 |
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BIJAY KUMAR YADAV Vs. EASTERN RAILWAY
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April 30, 2008 |
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BIMAL KUMAR KHEMANI AKHIL BHARATIYA GRAHAK PANCHAYAT AND SHRI M L SHARMA GENERAL SECRETARY Vs. NORTHERN RAILWAY AND NORTH EASTERN RAILWAY
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November 24, 2008 |
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BINOD KUMAR Vs. EAST CENTRAL RAILWAY
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July 31, 2008 |
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BISHNU PRASAD MISHRA Vs. DIRECTOR MINISTRY OF HOME AFFAIRS MHA
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April 11, 2008 |
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BISWAJIT MOHANTY Vs. MINISTRY OF ENVIRONMENT AND FORESTS MOE AND F
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July 11, 2008 |
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BRIG RETD P K KAUL Vs. BHARAT COKING COAL LIMITED
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October 10, 2008 |
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C G BHATTACHARYA Vs. DELHI POLICE
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May 5, 2008 |
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C K BANSODE Vs. WESTERN RAILWAY
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January 25, 2008 |
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C K UPADHYAY Vs. RAILWAY BOARD
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September 22, 2008 |
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C P RAI Vs. LOK SABHA SECTT
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November 24, 2008 |
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C P RAI Vs. MUNICIPAL CORPORATION OF DELHI MCD
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July 10, 2008 |
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C P SINGH Vs. WESTERN RAILWAY
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October 24, 2008 |
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C P SINGH Vs. WESTERN RAILWAY
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April 9, 2008 |
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C R MAHALWALA VICE PRINCIPAL KENDRIYA VIDYALAYA Vs. KENDRIYA VIDYALAYA SANGATHAN
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September 22, 2008 |
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C R YADAV Vs. DELHI DEVELOPMENT AUTHORITY DDA
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January 25, 2008 |
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C S RATTAN Vs. MINISTRY OF EXTERNAL AFFAIRS
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March 31, 2008 |
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C T ADSULE Vs. WESTERN RAILWAY
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July 31, 2008 |
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C T ADSULE Vs. SOUTHERN RAILWAY
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January 17, 2008 |
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C T ADSULE Vs. WESTERN RAILWAY
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January 25, 2008 |
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C T ADSULE Vs. WESTERN RAILWAY
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August 29, 2008 |
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C T ADSULE Vs. RAILWAY BOARD
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April 29, 2008 |
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C VENU Vs. SOUTHERN RAILWAY
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November 18, 2008 |
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CAPT SUBHASH KUMAR Vs. DEPT OF PERSONNEL AND TRAINING DOPT
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November 10, 2008 |
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CAPTAIN K K SHOREE Vs. STATE BANK OF INDIA GM AND CPIO AND
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October 7, 2008 |
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CHABUKSWAR SUHAS P Vs. CENTRAL RAILWAY
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February 27, 2008 |
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CHAND RAM Vs. DIRECTORATE OF VIGILANCE
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April 25, 2008 |
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CHANDERMA PRASAD DISTRICT CHIEF SECRETARY RTI TASK FORCE Vs. NORTH EASTERN RAILWAY
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September 29, 2008 |
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CHATURBHUJ DAS Vs. NORTH EASTERN RAILWAY
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March 25, 2008 |
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CHAUHAN DHARMENDRASINH M Vs. WESTERN RAILWAY
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September 5, 2008 |
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CHAUHAN DHARMENDRASINH M Vs. RAILWAY BOARD
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April 3, 2008 |
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CHAUTHI RAM HOSPITAL ATTENDANT/MEDICAL Vs. NORTH CENTRAL RAILWAY
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September 22, 2008 |
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CHETNA Vs. CPIO CENTRAL GOVERNMENT HEALTH SCHEME
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November 6, 2008 |
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CHITTARMAL MAHADEV GUPTA Vs. WESTERN RAILWAY
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November 18, 2008 |
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CHOTELAL NIM S/O LATE SHRI SHYAM LAL Vs. NORTH CENTRAL RAILWAY
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June 30, 2008 |
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CHUNILAL BASSON Vs. WESTERN RAILWAY
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April 11, 2008 |
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COL INDER PAUL Vs. MINISTRY OF DEFENCE MOD
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May 12, 2008 |
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COL N R KURUP Vs. ARMY HEADQUARTERS MINISTRY OF DEFENCE MOD
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August 6, 2008 |
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D C GARG Vs. DEPUTY COMMISSIONER MCD
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August 8, 2008 |
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D D MAHESHWARI Vs. UNION PUBLIC SERVICE COMMISSION U P S C
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January 29, 2008 |
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D M SOLANKI Vs. SOUTH EAST CENTRAL RAILWAY
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November 18, 2008 |
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D P GUPTA Vs. PUBLIC WORKS DEPARTMENT
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November 5, 2008 |
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D R GUPTA CHIEF MECHANICAL ENGINEER COFMOW/I R Vs. RAILWAY BOARD
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April 3, 2008 |
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D R HALDWANI PRESIDENT SC AND ST MEDICAL ASSOCIATION Vs. MINISTRY OF HEALTH AND FAMILY WELFARE ALL INDIA INSTITUTE OF MEDICAL SCIENCES
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August 12, 2008 |
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D RADHA KRISHNA Vs. UNION PUBLIC SERVICE COMMISSION UPSC
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October 29, 2008 |
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DARSHAN LAL GUPTA Vs. DY COMMISSIONER SADAR PAHARGANJ ZONE MUNICIPAL CORPORATION OF DELHI MCD
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May 16, 2008 |
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DAYA RAM HALDWANI Vs. DY COMMISSIONER OF POLICE DCP
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November 20, 2008 |
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DEBASHIS DAS GUPTA Vs. RAILWAY RECRUITMENT BOARD
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November 12, 2008 |
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DEEN DAYAL Vs. DY COMMISSIONER OF POLICE DCP POLICE CONTROL ROOM PCR
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November 20, 2008 |
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DEEP SINGH Vs. DELHI POLICE MINISTRY OF HOME AFFAIRS
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January 25, 2008 |
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DEEPAK KUMAR BANSAL Vs. NORTH WESTERN RAILWAY
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September 18, 2008 |
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DEEPAK KUMAR BANSAL Vs. NORTH WESTERN RAILWAY
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March 12, 2008 |
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DEEPAK KUMAR BANSAL Vs. NORTH WESTERN RAILWAY
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June 30, 2008 |
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DEEPAK SHARMA Vs. NORTH WESTERN RAILWAY
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May 15, 2008 |
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DEEPCHAND DUGAR Vs. RAILWAY BOARD
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January 15, 2008 |
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DEEPTA CHOPRA Vs. MINISTRY OF RURAL DEVELOPMENT NREGA DIVISION
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April 30, 2008 |
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DEO KUMAR ROY OS/GR II UNDER DME P EAST CENTRAL RAILWAY Vs. EAST CENTRAL RAILWAY
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June 30, 2008 |
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DES RAJ DHINGRA IAS Vs. DEPT OF PERSONNEL AND TRAINING DOPT
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June 26, 2008 |
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DEVENDER RAI Vs. NORTH CENTRAL RAILWAY
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March 25, 2008 |
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DEVENDER ROY Vs. EAST CENTRAL RAILWAY
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August 14, 2008 |
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DEVENDER SINGH WALIA Vs. NATIONAL BUILDING CONSTRUCTION CORPORATION LTD NBCC
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April 25, 2008 |
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DEVI SINGH RETD ELECTRICITY FITTER GRADE I Vs. NORTH WESTERN RAILWAY
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October 24, 2008 |
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DHARAM PRAKASH VERMA Vs. PRESIDENTS SECRETARIAT
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November 24, 2008 |
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DHARMESH SHAH Vs. NATIONAL ENVIRONMENTAL ENGG RESEARCH INSTITUTE NEERI
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July 10, 2008 |
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DHARVENDER NATH GUPTA Vs. EASTERN RAILWAY
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June 16, 2008 |
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DHARVENDRA NATH GUPTA Vs. NORTH EASTERN RAILWAY
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November 7, 2008 |
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DHARVENDRA NATH GUPTA Vs. NORTH EASTERN RAILWAY
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March 25, 2008 |
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DHEERAJ CHAUHAN S/O SHRI SOHAN LAL CHAUHAN Vs. RAILWAY RECRUITMENT BOARD
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August 25, 2008 |
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DHIREN GUPTA Vs. NATIONAL INSTITUTE OF SCIENCE COMMUNICATION AND INFORMATION RESOURCES NISCIR
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January 24, 2008 |
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DHIREN KUMAR PRATIHARI Vs. EAST COAST RAILWAY
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November 18, 2008 |
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DHIRENDRA KRISHNA Vs. CENTRAL BUREAU OF INVESTIGATION CBI
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February 29, 2008 |
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DIBAKAR BHOI Vs. SOUTH EASTERN RAILWAY
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March 31, 2008 |
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DIDAR SINGH Vs. DIRECTORATE OF HEALTH SERVICES AND DR N R AGGARWAL PIO
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October 13, 2008 |
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DILIP KUMAR SAMANTARAY Vs. EAST COAST RAILWAY
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November 18, 2008 |
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DILIP KUMAR SHUKLA S E P WAY Vs. EAST COAST RAILWAY
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November 18, 2008 |
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DIVAKAR SINGH Vs. NORTH EASTERN RAILWAY
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March 31, 2008 |
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DIVYA SHAH Vs. MINISTRY OF HOME AFFAIRS MHA
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January 3, 2008 |
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DIVYA TIWARI Vs. NORTH CENTRAL RAILWAY
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June 30, 2008 |
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DIWAKAR DHONDU KADAM Vs. MILITARY ENGG SERVICES
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October 13, 2008 |
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DWARIKA PRASAD SINGH Vs. EAST CENTRAL RAILWAY
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May 15, 2008 |
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DWARIKA SINGH Vs. NORTH EASTERN RAILWAY
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January 25, 2008 |
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E MURALIDHARAN Vs. SECURITIES AND EXCHANGE BOARD OF INDIA SEBI
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June 16, 2008 |
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ER SARNAJIT SINGH BEDI Vs. PUBLIC WORKS DEPARTMENT PWD GNCTD
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June 2, 2008 |
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FANKLIN CAESAR THOMAS Vs. MIN SOCIAL JUSTICE AND EMPOWERMENT
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June 30, 2008 |
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FARUK AHMED SARKAR Vs. CHITTARANJAN LOCOMOTIVE WORKS
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March 17, 2008 |
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G ATHIMULAM Vs. SOUTHERN RAILWAY
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February 27, 2008 |
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G ATHIMULAM Vs. SOUTHERN RAILWAY
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April 30, 2008 |
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G B SINGH Vs. DELHI DEVELOPMENT AUTHORITY DDA LM DEPT
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May 14, 2008 |
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G C GUPTA Vs. NORTHERN CENTRAL RAILWAY
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June 16, 2008 |
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G N RAJU Vs. NORTH FRONTIER RAILWAY
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January 25, 2008 |
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G NARENDRA KUMAR Vs. DEFENCE RESEARCH AND DEVELOPMENT ORGN DRDO MOD
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July 25, 2008 |
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G P S RANA Vs. DY COMMISSIONER OF POLICE DCP ECONOMIC OFFENCES WING
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November 14, 2008 |
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G R RAWAL Vs. DIRECTOR GENERAL OF INCOME TAX INVESTIGATION
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March 5, 2008 |
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GAJANAN JAGOBAJI GAJBHIYE Vs. CENTRAL RAILWAY
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January 25, 2008 |
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GAJENDER KUMAR SINGH Vs. EAST CENTRAL RAILWAY
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June 30, 2008 |
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GANESH DUTT PANDEY S/O SHRI JAGDAMBA PRASAD PANDEY Vs. RAILWAY BOARD
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September 30, 2008 |
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GANESH ELETRIC STORES Vs. CPWD
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January 5, 2008 |
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GANGA BISHAN MALIK Vs. NORTHERN RAILWAY
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August 14, 2008 |
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GAURI SHANKAR CHAUDHARY Vs. EAST CENTRAL RAILWAY
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January 15, 2008 |
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GAUTAM CHATTERJEE Vs. EAST CENTRAL RAILWAY
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February 27, 2008 |
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GAYA PRASAD NORTHERN RAILWAY Vs. NORTHERN RAILWAY
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October 24, 2008 |
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GEN V K SINGH Vs. CABINET SECRETARIAT
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November 28, 2008 |
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GIRIJA C Vs. SOUTHERN RAILWAY
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February 27, 2008 |
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GIRISH KUMAR SHARMA S/O SHRI M P SHARMA Vs. NORTHERN RAILWAY
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March 31, 2008 |
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GIRISH MITTAL Vs. CENTRAL INFORMATION COMMISSION CIC
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November 12, 2008 |
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GIRISH MITTAL Vs. NORTHERN RAILWAY
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December 31, 2008 |
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GIRJA SHANKAR SECTION ENGINEER Vs. NORTH CENTRAL RAILWAY
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July 18, 2008 |
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GITA DEWAN VERMA Vs. DELHI METRO RAIL CORPORATION DMRC
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May 9, 2008 |
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GITA DEWAN VERMA Vs. NEW DELHI MUNICIPAL CORPORATION NDMC
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January 30, 2008 |
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GITA DEWAN VERMA Vs. DELHI METRO RAIL CORPORATION DMRC
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June 3, 2008 |
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GLORIA KUMAR Vs. CENTRAL INFORMATION COMMISSION
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October 7, 2008 |
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GLORY APARTMENTS P LTD Vs. CENTRAL BANK OF INDIA
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October 13, 2008 |
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GOPAL KRISHAN MOHLA Vs. WESTERN RAILWAY
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January 25, 2008 |
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GOPAL PRASAD Vs. EAST CENTRAL RAILWAY
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October 23, 2008 |
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GOPAL SHANKAR GARG Vs. NORTH CENTRAL RAILWAY
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July 31, 2008 |
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GOPAL SHARMA Vs. NORTH WESTERN RAILWAY
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August 25, 2008 |
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GP CAPT K K SINGH Vs. D I G AIR BORDER SECURITY FORCE BSF
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January 30, 2008 |
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GULAB CHANDRA GUPTA Vs. NORTH CENTRAL RAILWAY
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April 30, 2008 |
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GURMINDER SINGH Vs. IRCTC
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January 18, 2008 |
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GURU BAKSH SINGH Vs. NORTH WESTERN RAILWAY
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January 25, 2008 |
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GURU BAKSH SINGH Vs. NORTH WESTERN RAILWAY
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May 12, 2008 |
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GYANCHAND CHARORIA Vs. WESTERN RAILWAY
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September 29, 2008 |
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GYANENDRA SINGH Vs. NORTHERN RAILWAY
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March 31, 2008 |
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GYANENDRA SINGH Vs. NORTHERN RAILWAY
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April 24, 2008 |
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H P SRIVASTAVA RETD ASSISTANT STATION MASTER Vs. NORTHERN RAILWAY
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October 18, 2008 |
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HANUMANTA T UTKUR KHALASI HELPER Vs. CENTRAL RAILWAY
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May 15, 2008 |
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HARI RAM MEENA Vs. NORTH WESTERN RAILWAY
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July 31, 2008 |
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HARI SHANKAR KATARA Vs. WESTERN RAILWAY
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May 15, 2008 |
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HARIDYAY NARAYAN STORE MAN Vs. NORTH CENTRAL RAILWAY
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October 23, 2008 |
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HARIKRISHNA S HOLLA Vs. TRADE MARKS REGISTRY AND CENTRAL PUBLIC INFORMATION OFFICER
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October 7, 2008 |
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HARIRATAN CHOUDHARY ADVOCATE Vs. WESTERN RAILWAY
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November 18, 2008 |
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HARISH CHANDER Vs. NORTHERN RAILWAY
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June 23, 2008 |
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HARISH CHANDER LATE SHRI KHEM CHANDER Vs. NORTHERN RAILWAY
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July 14, 2008 |
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HARISH KUMAR JOYA Vs. EASTERN RAILWAY
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November 18, 2008 |
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HARISHANKAR KUMAR S/O SHRI RAJENDRA RAI Vs. EAST CENTRAL RAILWAY
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July 14, 2008 |
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HARJINDER SINGH BRAR Vs. HOME DEPT UT
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June 16, 2008 |
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HEERA DEVI Vs. MUNICIPAL CORPORATION OF DELHI MCD SLUM AND JJ DEPT
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August 8, 2008 |
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HEERA SINGH Vs. UNION PUBLIC SERVICE COMMISSION UPSC
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October 27, 2008 |
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HEMA DEVI Vs. PRAKASH CHANDRA MISHRA ASSISTANT MANAGER AND PIO BIHAR AND JHARKHAND STATES NATIONAL INSURANCE COMPANY LIMITED
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April 29, 2008 |
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HEMA DSOUZA Vs. DEPUTY COMMISSIONER POLICE DCP
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August 29, 2008 |
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HEMA PANDEY W/O SHRI NIRMAL KUMAR PANDEY Vs. EAST CENTRAL RAILWAY
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May 9, 2008 |
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HEMANT GOSWAMI Vs. ADMINISTRATOR U T
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May 13, 2008 |
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HEMANT KUMAR Vs. WESTERN RAILWAY
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August 29, 2008 |
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HEMANT SARMA Vs. N F RAILWAY
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April 11, 2008 |
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HIMANSU SEKHAR FATE SINGH Vs. RAILWAY RECRUITMENT BOARD
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September 18, 2008 |
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IDDYA UMESH AND Vs. NATIONAL INSTITUTE FOR RESEARCH IN REPRODUCTIVE HEALTH
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August 12, 2008 |
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IFTIKHAR HASAN Vs. CANTONMENT BOARD
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October 6, 2008 |
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INDER CHAND SONI Vs. PRESIDENTS SECTT
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July 11, 2008 |
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INDER SINGH Vs. NORTHERN RAILWAY
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March 24, 2008 |
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INDERDEV PRASAD Vs. EAST CENTRAL RAILWAY
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April 30, 2008 |
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INDERJIT PAUL R C KHANNA AND CO Vs. NORTHERN RAILWAY
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June 16, 2008 |
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ISHWAR CHAND Vs. NORTHERN RAILWAY
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June 13, 2008 |
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ISHWAR LAL Vs. MINISTRY OF DEFENCE MOD
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August 7, 2008 |
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ISHWARI PRASAD Vs. PRESIDENTS SECRETARIAT
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October 1, 2008 |
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J A MISQUITTA Vs. WESTERN RAILWAY
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April 7, 2008 |
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J B SHARMA Vs. CPIO M/O HEALTH AND FAMILY WELFARE
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November 6, 2008 |
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J C GOEL Vs. S N SRIVASTAVA PIO DELHI JAL BOARD GOVERNMENT OF NCT OF DELHI AND SHRI P GOPINATH APPELLATE AUTHORITY DELHI JAL BOARD GOVERNMENT OF NCT OF DELHI
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May 15, 2008 |
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J K L KALRA EX C R S NORTHERN RAILWAY Vs. NORTHERN RAILWAY
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March 18, 2008 |
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J K MITTAL Vs. DY COMMISSIONER OF POLICE EAST
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August 29, 2008 |
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J P SHARMA Vs. MINISTRY OF DEFENCE MOD
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August 28, 2008 |
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J P SHARMA PRIVATE SECRETARY MINISTRY OF EXTERNAL AFFAIRS Vs. MINISTRY OF EXTERNAL AFFAIRS
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June 24, 2008 |
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JAG RAM CHAUDHARY RETD CTI TCR Vs. NORTH WESTERN RAILWAY
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May 9, 2008 |
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JAG ROOP SINGH Vs. DTE OF EDUCATION GNCT OF DELHI
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August 18, 2008 |
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JAGDISH AMBEDKAR Vs. DTE OF PROSECUTION TIS HAZARI COURTS
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July 10, 2008 |
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JAGDISH CHANDER SARDANA Vs. WESTERN RAILWAY
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April 23, 2008 |
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JAGJIT SINGH CHHABRA Vs. MINISTRY OF RAILWAYS
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March 24, 2008 |
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JAGRAM CHAUDHARY RETD CTI Vs. NORTH WESTERN RAILWAY
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September 29, 2008 |
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JAI PAL SINGH S/O LATE SHRI MACHAL SINGH Vs. RAILWAY RECRUITMENT BOARD
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June 2, 2008 |
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JAI PRAKASH Vs. CVO MINISTRY OF URBAN DEVELOPMENT
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May 15, 2008 |
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JAI PRAKASH AGARWAL AGARWAL ENGINEERS AND ASSOCIATES Vs. DLW
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March 31, 2008 |
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JAN MOHAMMAD Vs. NORTHERN RAILWAY
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October 24, 2008 |
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JANG BAHADUR TIWARI Vs. N C RAILWAY
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January 25, 2008 |
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JASWANT SINGH Vs. MINISTRY OF HOME AFFAIRS MHA
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June 26, 2008 |
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JAWAHAR LAL Vs. NORTHERN RAILWAY
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April 7, 2008 |
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JAYA KAKKAR Vs. DEPUTY COMMISSIONER OF POLICE DCP
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July 2, 2008 |
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JAYA KAKKAR Vs. DEPUTY COMMISSIONER OF POLICE DCP
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June 4, 2008 |
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JAYBAHADUR B YADAV Vs. WESTERN RAILWAY
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May 15, 2008 |
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JITENDER LAL KARAN Vs. EAST CENTRAL RAILWAY
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June 30, 2008 |
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JITENDRA KUMAR GUPTA ADVOCATE HIGH COURT Vs. SOUTH EAST CENTRAL RAILWAY
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April 29, 2008 |
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JITENDRA KUMAR SHARMA Vs. NORTH WESTERN RAILWAY
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November 28, 2008 |
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JITRAY TIU Vs. EAST COAST RAILWAY
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March 18, 2008 |
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JOGINDER PAL Vs. NORTHERN RAILWAY
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January 15, 2008 |
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K B THAKRE Vs. CENTRAL RAILWAY
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July 28, 2008 |
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K C JAIN Vs. RAILWAY BOARD
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September 22, 2008 |
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K C NIRMAL Vs. DY DIRECTOR OF EDUCATION NCT
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January 25, 2008 |
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K C PANDEY EX MEMBER OF PARLIAMENT LOK SABHA Vs. NORTH EASTERN RAILWAY
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May 26, 2008 |
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K D CHAKRABORTY Vs. NORTHERN RAILWAY
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March 31, 2008 |
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K D MAHTO EX SOM/VT MANAGER Vs. T K MUKHERJEE CPIO EASTERN COALFIELDS LIMITED AND SHRI R K SINHA APPELLATE AUTHORITY EASTERN COALFIELDS LIMITED
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May 21, 2008 |
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K D SHARMA Vs. DEPUTY COMMISSIONER SW AND MUNICIPAL CORP OF DELHI MCD
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August 29, 2008 |
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K G SHANKAR Vs. INDIAN RARE EARTHS LTD DEPT OF ATOMIC ENERGY
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August 7, 2008 |
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K HARICHANDRAN Vs. SOUTHERN RAILWAY
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April 29, 2008 |
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K K CHAUBEY Vs. WEST CENTRAL RAILWAY
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September 16, 2008 |
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K K GOENKA Vs. CENTRAL BUREAU OF INVESTIGATION CBI
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July 4, 2008 |
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K K NARAYANAN Vs. CONTROLLER GENERAL OF DEFENCE ACCOUNTS CGDA
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May 12, 2008 |
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K K SACHAN Vs. MUNICIPAL CORPN OF DELHI HOSPITAL ADMN
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July 24, 2008 |
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K LAL Vs. DY COMMISSIONER OF POLICE
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August 7, 2008 |
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K M VARSHNEY Vs. DIRECTOR GENERAL AUDIT DEFENCE SERVICES
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October 6, 2008 |
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K N JOSHI Vs. DIRECTOR ADMIN AND CPIO PRASAR BHARTI BROADCASTING COOPERATION OF INDIA DOORDARSHEN NEWS
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November 7, 2008 |
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K N SHARMA Vs. CENTRAL RAILWAY
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November 12, 2008 |
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K PONDAIAH Vs. SOUTHERN RAILWAY
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February 27, 2008 |
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K R RAM KUMAR SOUTHERN RAILWAY/PGT Vs. SOUTHERN RAILWAY
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April 30, 2008 |
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K R TEWARI Vs. PUNJAB NATIONAL BANK MR N JAYRAMAN DGM AND CPIO AND MR RANJAN DHAWAN GM AND APPELLATE AUTHORITY
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October 6, 2008 |
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K S BAKSHI Vs. CONTROLLER DEFENCE ACCOUNTS MOD
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July 18, 2008 |
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K SRINIVASAN Vs. DEPTT OF PERSONNEL AND TRAINING DOPT
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February 1, 2008 |
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K THIAGARAJAN Vs. INTEGRAL COACH FACTORY
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October 23, 2008 |
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K UNNIKUMARAN Vs. SOUTHERN RAILWAY
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November 18, 2008 |
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K VENKATA SWAMY BAPATLA COLLEGE OF PHARMACY Vs. SOUTH CENTRAL RAILWAY
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March 24, 2008 |
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KALPESH T JOSHI Vs. WESTERN RAILWAY
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November 24, 2008 |
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KALU RAM JAIN Vs. DIRECTORATE OF ENFORCEMENT
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July 16, 2008 |
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KALYAN MUKHERJEE Vs. NORTHERN RAILWAY
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April 25, 2008 |
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KAMAL ANAND Vs. CENTRAL BOARD OF DIRECT TAXES CBDT MINISTRY OF REVENUE DEPARTMENT OF FINANCE
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February 11, 2008 |
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KAMALJIT SINGH Vs. NORTHERN RAILWAY
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October 24, 2008 |
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KAMLAPATI DWIVEDI S/O LATE SHRI NATTHULAL DWIVEDI Vs. WEST CENTRAL RAILWAY
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April 7, 2008 |
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KAMLESH KUMAR YADAV Vs. NORTHERN RAILWAY
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April 30, 2008 |
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KAMLESH KUMARI Vs. NORTHERN RAILWAY
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June 13, 2008 |
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KANDHAI YADAV Vs. NORTHERN RAILWAY
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January 25, 2008 |
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KANHIYA LAL SHARMA Vs. NORTH WESTERN RAILWAY
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April 9, 2008 |
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KAPOOR CHAND Vs. WESTERN RAILWAY
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January 25, 2008 |
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KARAMBIR SINGH S/O SHRIRAM Vs. RAILWAY RECRUITMENT BOARD
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March 24, 2008 |
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KARELLA ESWARARAO Vs. GOVERNMENT RAILWAY POLICE
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January 22, 2008 |
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KARTHIK JAYASHANKAR Vs. MINISTRY OF ENVIRONMENT AND FORESTS MOEF
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January 11, 2008 |
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KASHINATH D BHOIR EX KHALASI HELPER Vs. CENTRAL RAILWAY
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October 23, 2008 |
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KHAGOTI DEVI W/O LATE SH CHANDAN SINGH MANRAL Vs. RAILWAY BOARD
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September 22, 2008 |
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KISHAN LAL BANSAL Vs. DY COMMISSIONER AND MUNICIPAL CORPORATION OF DELHI MCD
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January 1, 2008 |
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KISHAN LAL MEENA MECHANICAL DEPARTMENT Vs. RAILWAY BOARD
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April 3, 2008 |
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KISHAN LAL MEENA MECHNICAL DEPARTMENT Vs. WESTERN RAILWAY
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October 24, 2008 |
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KISHOR PRAKASH N W RAILWAY Vs. NORTHERN RAILWAY
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February 27, 2008 |
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KISHORE KUMAR DAS Vs. UNDER SECRETARY AND CPIO MINISTRY OF INFORMATION AND BORADCASTING
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November 7, 2008 |
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KOUSTHUBHA UPADHYAYA Vs. DEPT OF PERSONNEL AND TRAINING DOPT
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May 14, 2008 |
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KRISHAN MURARI Vs. MINISTRY OF DEFENCE MOD
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June 26, 2008 |
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KRISHAN SWAROOP SRIVASTAVA Vs. UNION BANK OF INDIA CENTRAL PUBLIC INFORMATION OFFICER APPELLATE AUTHORITY
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October 6, 2008 |
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KULDIP RAJ KAILA S/O LATE SH WADHAWA MAL Vs. NORTHERN RAILWAY
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June 30, 2008 |
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KUNWARPAL SINGH SAWARN Vs. NORTH EASTERN RAILWAY
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September 5, 2008 |
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KUSUM LATA Vs. DEPUTY COMMISSIONER OF POLICE DCP
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July 3, 2008 |
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KUSUMLATA W/O M P KUSHWAHA Vs. NORTH CENTRAL RAILWAY
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April 9, 2008 |
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L ARPUTHARAJ Vs. SOUTHERN RAILWAY
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April 16, 2008 |
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L ARPUTHARAJ Vs. SOUTHERN RAILWAY
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May 29, 2008 |
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L ARPUTHARAJ Vs. SOUTHERN RAILWAY
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February 27, 2008 |
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L P MAURYA AGENT BHARTIYA JIWAN BIMA NIGAM Vs. NORTHERN RAILWAY
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September 18, 2008 |
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LAL BAHADUR Vs. NORTHERN RAILWAY
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March 25, 2008 |
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LAL BAHADUR Vs. WESTERN RAILWAY
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January 25, 2008 |
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LALARAM SUB DIVISIONAL ENGINEER P AND D Vs. CPIO
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November 5, 2008 |
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LALIT GUPTA Vs. MUNICIPAL CORPORATION OF DELHI DEMS
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August 8, 2008 |
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LAXMAN S MEENA Vs. INSTITUTE OF GENOMICS AND INTEGRATIVE BIOLOGY COUNCIL OF SCIENTIFIC AND INDUSTRIAL RESEARCH
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May 30, 2008 |
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LIKIHI RAM Vs. SPORTS AUTHORITY OF INDIA AND MR SURESH HARMILAPI DIRECTOR COORD /CHIEF COORDINATOR
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October 13, 2008 |
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LILAVATHI Vs. JIPMER
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August 11, 2008 |
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LT COL AVTAR SINGH BERAR RETD Vs. DELHI SIKH GURUDWARA MANAGEMENT COMMITTEE
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July 10, 2008 |
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LT COL HARISH GULATI Vs. MINISTRY OF DEFENCE MOD
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January 10, 2008 |
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LT COL KARTAR SINGH Vs. MIN OF DEFENCE MOD
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June 20, 2008 |
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LT COL RETD NARENDRA BEHL Vs. DTE GEN OF MILITARY INTELLIGENCE
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June 12, 2008 |
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LT COL S C KALRA Vs. MINISTRY OF URBAN DEVELOPMENT MOUD
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August 12, 2008 |
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M A INBANATHAN Vs. HINDUSTAN AERONAUTICS LTD HAL
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August 29, 2008 |
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M D KALAL GUARD Vs. WESTERN RAILWAY
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September 10, 2008 |
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M EKAMBARAM RETD CGSR/KMU Vs. SOUTHERN RAILWAY
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October 24, 2008 |
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M G MAYAGANNA Vs. SOUTH WESTERN RAILWAY
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September 29, 2008 |
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M K AGRAWALA Vs. RAILWAY BOARD
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April 30, 2008 |
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M K GUPTA Vs. MUNICIPAL CORPN OF DELHI MCD
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October 13, 2008 |
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M K GUPTA Vs. MUNICIPAL CORP OF DELHI MCD
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June 26, 2008 |
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M K GUPTA Vs. CENTRAL RAILWAY
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January 9, 2008 |
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M K SAHAY Vs. EAST CENTRAL RAILWAY
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October 24, 2008 |
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M K SINHA Vs. CENTRAL VIGILANCE COMMISSION CVC
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July 24, 2008 |
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M L RAJAK Vs. RAILWAY BOARD
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September 15, 2008 |
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M M SUNDRAM Vs. SECURITIES AND EXCHANGE BOARD OF INDIA SEBI
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June 18, 2008 |
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M NATARAJAN RETD Vs. CPIO PCDA P
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November 10, 2008 |
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M O KOCHUPALIO Vs. SOUTH EAST CENTRAL RAILWAY
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November 12, 2008 |
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M O KOCHUPALIO RETD O S S E RAILWAY Vs. SOUTH EASTERN RAILWAY
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March 27, 2008 |
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M P RADHAKRISHNAN STATION MASTER Vs. SOUTHERN RAILWAY
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January 21, 2008 |
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M R JAKHAR Vs. DEPUTY COMMISSIONER DC NAJAFGARH ZONE MUNICIPAL CORPORATION OF DELHI MCD
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May 15, 2008 |
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M R KETHARAM CHIEF PLANNING INSPECTOR Vs. SOUTHERN RAILWAY
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October 24, 2008 |
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M RAJA MANOHAR Vs. ORDNANCE FACTORY
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June 13, 2008 |
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M RAJA MANOHAR Vs. ORDNANCE FACTORY
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June 19, 2008 |
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M RAMANI Vs. SOUTHERN RAILWAY
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October 24, 2008 |
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M RAMANI AND SHRI M R KETHARAM CHIEF PLANNING INSPECTOR Vs. SOUTHERN RAILWAY
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September 22, 2008 |
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M S ANSARI Vs. CENTRAL COUNCIL OF HOMOEOPATHIC SYSTEM OF MEDICINES AND REGISTRAR AND CPIO
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October 7, 2008 |
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M S BALI Vs. A K SINGH CPIO NATIONAL PROJECT CONSTRUCTION CORPORATION LIMITED AND SHRI S BASAK ADDL GENERAL MANAGER P AND A AND APPELLATE AUTHORITY NATIONAL PROJECT CONSTRUCTION CORPORATION LIMITED
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May 22, 2008 |
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M T CHACKO Vs. CENTRAL RAILWAY
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November 12, 2008 |
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MADAN LAL Vs. NORTHERN RAILWAY
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April 30, 2008 |
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MADAN MOHAN LAL SOBTI Vs. NORTHERN RAILWAY
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January 16, 2008 |
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MADAN MOHAN LAL SOBTI Vs. NORTHERN RAILWAY
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September 3, 2008 |
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MADAN MOHAN LAL SOBTI Vs. NORTHERN RAILWAY
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October 22, 2008 |
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MADHVANAND Vs. CENTRAL VIGILANCE COMMISSION CVC
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February 1, 2008 |
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MAHABIR SINGH Vs. MUNICIPAL CORPORATION OF DELHI MCD
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January 17, 2008 |
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MAHABIR SINGH Vs. DY COMMISSIONER WEST MUNICIPAL CORPORATION OF DELHI MCD
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January 25, 2008 |
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MAHADEB BARIK AND SHRI DIBAKAR BHOI Vs. SOUTH EASTERN RAILWAY
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May 1, 2008 |
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MAHAVIR Vs. ADMINISTRATIVE REFORMS DEPARTMENT NCT
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February 28, 2008 |
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MAHAVIR PRASAD VERMA Vs. NORTH EASTERN RAILWAY
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August 14, 2008 |
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MAHINDER KAUR Vs. MUNICIPAL CORPORATION OF DELHI MCD
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July 17, 2008 |
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MAJ GEN V K SINGH Vs. MINISTRY OF DEFENCE MOD
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October 13, 2008 |
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MAJ H O SHARMA Vs. RAILWAY BOARD
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April 29, 2008 |
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MAJ RETD P M RAVINDRAN Vs. RAILWAY BOARD
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April 30, 2008 |
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MAJID HUSSAIN Vs. NORTH EASTERN RAILWAY
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June 30, 2008 |
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MAJID HUSSAIN Vs. NORTH EASTERN RAILWAY
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July 31, 2008 |
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MALIK HAFIZUDDIN Vs. NORTH CENTRAL RAILWAY
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March 26, 2008 |
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MANGILAL H BANIYA Vs. WESTERN RAILWAY
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October 24, 2008 |
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MANJUSHA W/O SHRI L R GOSWAMI Vs. NORTH CENTRAL RAILWAY
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September 22, 2008 |
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MANOHAR SINGH CHAUHAN Vs. DY COMMISSIONER OF POLICE WEST
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November 7, 2008 |
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MANOJ K KAMRA Vs. NORTH WESTERN RAILWAY
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October 24, 2008 |
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MANOJ KUMAR SAFETY COUNSELLOR ENGG SOUTH EASTERN RAILWAY Vs. SOUTH EASTERN RAILWAY
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June 18, 2008 |
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MANOJ KUMAR SHARMA ADITOR OF SARASWATI MEGAZINE Vs. NORTHERN RAILWAY
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June 30, 2008 |
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MD SAFDER IMAM ADVOCATE Vs. INDIAN INSTITUTE OF YOUTH WELFARE
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January 5, 2008 |
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MD SHAKEEL AHMAD SECTION ENGINEER/P WAY Vs. EAST CENTRAL RAILWAY
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June 30, 2008 |
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MD YUSUF ABBASEE Vs. R M GARG CPIO AND SHRI LAXMAN DAS DIRECTOR GENERAL OF INCOME TAX EXEMPTIONS AND APPELLATE AUTHORITY
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January 24, 2008 |
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MEENA NIGAM Vs. NORTH WESTERN RAILWAY
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July 31, 2008 |
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MELA SINGH Vs. NORTHERN RAILWAY
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October 23, 2008 |
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MILAP CHORARIA Vs. S CHAKRAVARTY DIRECTOR OF INCOME TAX INV AND CPIO AND SHRI AJAI SINGH DIRECTOR GENERAL OF INCOME TAX INVESTIGATION AND APPELLATE AUTHORITY
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April 29, 2008 |
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MILAP CHORARIA Vs. PRESIDENTS SECRETARIAT
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April 4, 2008 |
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MILIND KOTAK Vs. CANARA BANK
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May 23, 2008 |
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MINESH GUPTA Vs. NORTH CENTRAL RAILWAY
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March 24, 2008 |
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MINTO RATTAN Vs. PANJAB UNIVERSITY
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October 23, 2008 |
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MISHRI RAJAK Vs. EAST CENTRAL RAILWAY
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October 18, 2008 |
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MOGGALLAN BHARAT CPS/M PHIL 3RD SEMESTER JAWAHARLAL NEHRU UNIVERSITY Vs. JAWAHARLAL NEHRU UNIVERSITY
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October 24, 2008 |
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MOHAMMAD YUSUF Vs. FOOD AND SUPPLY DEPARTMENT NCT
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January 25, 2008 |
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MOHAN K SAMTANI Vs. CUSTOMS DEPARTMENT
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October 10, 2008 |
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MOHD IQBAL Vs. MINISTRY OF PERSONNEL PUBLIC GRIEVANCES AND PENSIONS DEPTT OF PERSONNEL AND TRAINING DOPT
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November 10, 2008 |
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MOHD KASIM Vs. BHARAT REFRACTORIES LIMITED IFICO REFRACTORIES PLANT
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July 21, 2008 |
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MOHD MUSLIM Vs. NORTH CENTRAL RAILWAY
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September 18, 2008 |
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MOHD SAMAD KHAN Vs. NTPC LIMITED
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June 16, 2008 |
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MOHD SAQUEEL Vs. NORTHERN RAILWAY
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September 29, 2008 |
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MOHINDER LAL Vs. DDG ADMN DTE GENERAL DEFENCE ESTATES
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January 30, 2008 |
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MOOLCHAND PANDEY Vs. NORTHERN RAILWAY
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June 30, 2008 |
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MRITYUNJAY JHA Vs. CENTRAL GOVT EMPLOYEE WELFARE HOUSING ORGN CGEWHO
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June 12, 2008 |
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MS ANUPMA SINHA Vs. MUNICIPAL CORPORATION OF DELHI MCD DEPUTY COMMISSIONER DC
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February 28, 2008 |
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MUKESH CHATURVEDI Vs. N W RAILWAY
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April 11, 2008 |
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MUKESH KUMAR Vs. ADM NE NAND NAGRI
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June 4, 2008 |
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MUKESH KUMAR Vs. MUNICIPAL CORPORATION OF DELHI MCD
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October 13, 2008 |
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MUKESH KUMAR Vs. MUNICIPAL CORPORATION OF DELHI MCD
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August 6, 2008 |
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MUKESH KUMAR SHARMA S/O LATE SHRI SURESH CHAND SHARMA Vs. WESTERN RAILWAY
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April 25, 2008 |
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MUKESH L Vs. WESTERN RAILWAY
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April 3, 2008 |
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MUKESH SRIVASTAVA Vs. RAILWAY BOARD
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April 30, 2008 |
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MUKESH SRIVASTAVA Vs. NORTH CENTRAL RAILWAY
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January 25, 2008 |
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MUNI LAL SINGH S/O SHRI DHATURI PD SINGH Vs. RAILWAY RECRUITMENT BOARD
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November 18, 2008 |
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MUNI REDDY Vs. SOUTH CENTRAL RAILWAY
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April 11, 2008 |
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MURLIDHAR Vs. NORTHERN RAILWAY
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October 24, 2008 |
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MUZIBUR RAHMAN Vs. CENTRAL BUREAU OF INVESTIGATION CBI
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August 28, 2008 |
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N C SHARMA Vs. MUNICIPAL CORPORATION OF DELHI
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January 14, 2008 |
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N GOPALAKRISHNAN Vs. SOUTHERN RAILWAY
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February 27, 2008 |
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N KESAVA RAO Vs. SOUTH CENTRAL RAILWAY
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November 7, 2008 |
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N M CHAVDA Vs. UNION PUBLIC SERVICE COMMISSION UPSC
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May 8, 2008 |
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N N BAXLA Vs. SOUTH EASTERN RAILWAY
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March 17, 2008 |
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N P SINGH TECHNICAL ASSISTANT Vs. AIRPORT AUTHORITY OF INDIA
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June 24, 2008 |
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N S BHALLA Vs. DY COMMISSIONER OF POLICE NORTH
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January 28, 2008 |
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N VISWANATHAN NAIR Vs. WESTERN RAILWAY
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January 25, 2008 |
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NABADHAR BARUAH Vs. EASTERN RAILWAY
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March 17, 2008 |
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NABAW SINGH SANGER ADVOCATE Vs. NORTHERN CENTRAL RAILWAY
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June 13, 2008 |
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NAKUL K Vs. WESTERN RAILWAY
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November 12, 2008 |
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NAND KISHOR GUPTA Vs. NORTH WESTERN RAILWAY
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August 22, 2008 |
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NAND KISHORE GUPTA Vs. NORTH WESTERN RAILWAY
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April 22, 2008 |
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NAND LAL SHARMA Vs. SUPREME COURT OF INDIA
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November 21, 2008 |
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NANDKISHOR GUPTA S/O LATE SHRI G D KHANDELWAL Vs. NORTH WESTERN RAILWAY
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November 18, 2008 |
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NANDKISHOR GUPTA S/O LATE SHRI G D KHANDELWAL Vs. NORTH WESTERN RAILWAY
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November 24, 2008 |
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NANDLAL SHARMA Vs. NORTH WESTERN RAILWAY
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January 25, 2008 |
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NANHE RAM Vs. AGRICULTURE MARKET COMMITTEE MUNICIPAL CORPORATION
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June 18, 2008 |
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NARENDER KAUR Vs. A D M NORTH EAST NCT
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January 31, 2008 |
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NARENDRA KUMAR S/O SHRI TRILOK CHAND Vs. NORTH WESTERN RAILWAY
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May 15, 2008 |
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NARESH KUMAR Vs. CENTRAL VIGILANCE COMMISSION CVC
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July 17, 2008 |
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NARINDER SINGH NAGPAL Vs. CANTONMENT BOARD
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October 6, 2008 |
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NEERAJ KUMAR Vs. RAILWAY BOARD
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September 22, 2008 |
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NEERAJ KUMAR Vs. NORTHERN RAILWAY
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May 15, 2008 |
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NEERAJ KUMAR Vs. NORTHERN RAILWAY
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June 9, 2008 |
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NEETU SHARMA Vs. UNION PUBLIC SERVICE COMMISSION
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November 14, 2008 |
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NITA ARYA Vs. DEPT OF AYUSH MR AMIT MOHAN PRASAD DIRECTOR AND CPIO AND MR VERGHESE SAMUEL JOINT SECRETARY AND APPELLATE AUTHORITY
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January 7, 2008 |
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NOOR SABA Vs. PRESIDENTS SECRETARIAT
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June 13, 2008 |
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NRIPINDER NATH KALIA Vs. NORTHERN RAILWAY
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June 30, 2008 |
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NRIPINDER NATH KALIA Vs. NORTHERN RAILWAY
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September 12, 2008 |
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NRIPINDER NATH KALIA Vs. NORTHERN RAILWAY
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September 18, 2008 |
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NUSLI WADIA Vs. MINISTRY OF EXTERNAL AFFAIRS MEA
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January 16, 2008 |
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NUSLI WADIA Vs. MINISTRY OF EXTERNAL AFFAIRS MEA
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October 1, 2008 |
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NUSLI WADIA Vs. MINISTRY OF EXTERNAL AFFAIRS MEA
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June 19, 2008 |
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O P SHARMA Vs. CENTRAL RAILWAY
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January 25, 2008 |
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OM PRAKASH KAPOOR Vs. MINISTRY OF DEFENCE MOD
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June 2, 2008 |
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OM PRAKASH MAGLANI Vs. PROPERTY TAX DEPT MUNICIPAL CORPN OF DELHI MCD
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September 19, 2008 |
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OM PRAKASH SHARMA Vs. DIRECTOR GENERAL MILITARY INTELLIGENCE DGMI
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January 25, 2008 |
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OM PRAKASH SINGH Vs. NORTHERN RAILWAY
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September 29, 2008 |
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OM PRAKASH SRIVASTAVA Vs. EAST CENTRAL RAILWAY
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February 27, 2008 |
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OMKAR KASHYAP Vs. DEPUTY COMMISSIONER POLICE DCP
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July 4, 2008 |
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P ASHOK KUMAR Vs. SOUTHERN RAILWAY
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September 29, 2008 |
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P B SANT Vs. SOUTH EASTERN CENTRAL RAILWAY
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March 20, 2008 |
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P K AGRAWAL CHIEF SECURITY COMMISSIONER Vs. RAILWAY BOARD
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September 22, 2008 |
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P K PAHUJA Vs. DEPARTMENT OF PERSONNEL AND TRAINING DOPT
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August 29, 2008 |
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P K SARIN Vs. CENTRAL BUREAU OF INVESTIGATION CBI
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November 24, 2008 |
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P KARTHIKEYAN Vs. DIRECTORATE OF SCHOOL EDUCATION
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August 11, 2008 |
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P KULOTHUNGAN Vs. KHADI AND VILLAGE INDUSTRIES BOARD
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August 11, 2008 |
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P L SHAKHWAR Vs. REGISTRAR GENERAL OF INDIA
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May 13, 2008 |
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P MURUGAN Vs. SOUTHERN RAILWAY
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November 18, 2008 |
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P N BUDHOLIA RETIRED SR COMMERCIAL INSPECTOR Vs. RAILWAY BOARD
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April 3, 2008 |
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P N SEHGAL Vs. BRITISH INDIA CORPORATION LIMITED AND
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August 14, 2008 |
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P PARAMJYOTHI Vs. SOUTH CENTRAL RAILWAY
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January 25, 2008 |
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P RAJAGOPALAN SOUTHERN RAILWAY KARUR Vs. SOUTHERN RAILWAY
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February 27, 2008 |
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P VEERAPPAN Vs. ADMINISTRATIVE REFORM WING
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August 5, 2008 |
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P VENKATESWARLU Vs. SOUTH CENTRAL RAILWAY
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January 16, 2008 |
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P W POTEY Vs. S S TEMBHRE CRM AND CPIO LIFE INSURANCE CORPORATION OF INDIA AND THE SR DIVISIONAL MANAGER AND APPELLATE AUTHORITY LIFE INSURANCE CORPORATION OF INDIA
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April 28, 2008 |
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PANKAJ KUMAR CHIEF GOODS SUPERVISOR Vs. NORTH WESTERN RAILWAY
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August 22, 2008 |
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PANKAJ VORA Vs. R K MAHAJAN COMMISSIONER OF CUSTOMS GENERAL AND CPIO AND SHRI H O TEWARI CHIEF COMMISSIONER OF CUSTOMS MUMBAI CUSTOMS ZONE I AND APPELLATE AUTHORITY
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January 21, 2008 |
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PAPPU VICE CHAIRMAN U P CONGRESS PARTY HUMAN RIGHTS Vs. NORTH EASTERN RAILWAY
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September 30, 2008 |
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PARESH B BHARUCHA Vs. WESTERN RAILWAY
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January 25, 2008 |
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PARTHA CHATTERJEE DIRECTORATE OF AGRICULTURE TRAINING CELL Vs. NATIONAL INSTITUTE OF TECHNOLOGY
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January 5, 2008 |
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PAWAN GUPTA S/O SHRI RAVINDRA GUPTA Vs. NORTH CENTRAL RAILWAY
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January 25, 2008 |
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PRABHA P SHENAI Vs. REGIONAL PASSPORT OFFICE
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January 5, 2008 |
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PRABIR KUMAR DHAR Vs. NORTH FRONTIER RAILWAY
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June 13, 2008 |
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PRADEEP KUMAR Vs. DEPARTMENT OF POSTS
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June 30, 2008 |
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PRADEEP TIWARI S/O SHRI SHYAM SUNDER TIWARI Vs. NORTH CENTRAL RAILWAY
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August 22, 2008 |
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PRAKASHNATH GAUD Vs. CENTRAL RAILWAY
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January 25, 2008 |
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PRAN MATI W/O LATE SHRI SHAMBHU NATH UPADHAYA Vs. NORTHERN RAILWAY
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March 31, 2008 |
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PRANJAL DAGGA Vs. RAILWAY BOARD
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September 22, 2008 |
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PRANMATI Vs. NORTHERN RAILWAY
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October 24, 2008 |
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PRASHANT GARG Vs. DEPUTY COMMISSIONER POLICE DCP TRAFFIC
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August 21, 2008 |
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PRATAP SINGH GANDAS Vs. HIGH COURT OF DELHI
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November 10, 2008 |
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PRATAP SINGH GANDAS Vs. PRINCIPAL SECRETARY HOME NCT
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February 14, 2008 |
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PRAVEEN ARORA Vs. DY COMMISSIONER OF POLICE
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June 13, 2008 |
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PRAVEEN JAIN ADVOCATE Vs. WEST CENTRAL RAILWAY
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September 30, 2008 |
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PRAVEEN KUMAR Vs. NORTH WESTERN RAILWAY
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March 17, 2008 |
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PRAVEEN KUMAR Vs. NORTH WESTERN RAILWAY
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June 20, 2008 |
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PRAVEEN KUMAR Vs. NORTHERN RAILWAY
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September 18, 2008 |
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PREM CHAND S/O SHRI BISHAN DASS Vs. NORTHERN RAILWAY
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August 29, 2008 |
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PREM KUMAR SRIVASTAVA S/O LATE LAXMI NARAIN SRIVASTAVA Vs. NORTHERN RAILWAY
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March 31, 2008 |
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PREM PRAKASH SHRIVASTAVA Vs. NORTHERN RAILWAY
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March 24, 2008 |
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PREM SHANKAR SHARMA Vs. NORTHERN RAILWAY
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March 13, 2008 |
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PREM SINGH Vs. DEPARTMENT OF PERSONNEL AND TRAINING DOPT MINISTRY OF PERSONNEL PUBLIC GRIEVANCES AND PENSIONS
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July 17, 2008 |
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PREMCHAND PALETY Vs. INDIAN INSTITUTE OF MANAGEMENT
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January 5, 2008 |
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PRITHVIRAJ RAWAT S/O SHRI VIJAY SINGH RAWAT Vs. NORTH WESTERN RAILWAY
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March 17, 2008 |
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PROF RAJEEV KUMAR Vs. INDIAN INSTITUTE OF TECHNOLOGY
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May 26, 2008 |
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PUSHPA Vs. GURU TEG BAHADUR HOSPITAL
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November 24, 2008 |
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R C NIGAM Vs. NORTHERN RAILWAY
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March 20, 2008 |
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R C NIGAM Vs. NORTHERN RAILWAY
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January 25, 2008 |
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R K CHOUDHARY Vs. NORTHERN RAILWAY
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May 26, 2008 |
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R K GUPTA SECTION ENGG /DRG Vs. C/O DY CE/CON EAST CENTRAL RAILWAY
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January 21, 2008 |
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R K ROY Vs. EAST CENTRAL RAILWAY
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April 30, 2008 |
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R K ROY Vs. EAST CENTRAL RAILWAY
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August 14, 2008 |
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R K ROY Vs. EAST CENTRAL RAILWAY
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January 23, 2008 |
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R K ROY JE/P WAY/ECR Vs. EAST CENTRAL RAILWAY
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June 30, 2008 |
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R K SINGH Vs. CENTRAL RAILWAY
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August 29, 2008 |
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R K SINGH Vs. W C RAILWAY
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January 25, 2008 |
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R K SINGH Vs. NORTH CENTRAL RAILWAY
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August 18, 2008 |
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R K SINGH Vs. NORTHERN RAILWAY
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October 24, 2008 |
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R K SINGHAL Vs. NORTH WESTERN RAILWAY
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August 14, 2008 |
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R N DEY ASSISTANT REGISTRAR Vs. EASTERN RAILWAY
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October 24, 2008 |
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R O SHAH GENERAL ELECTRICAL CORPORATION Vs. WESTERN RAILWAY
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January 25, 2008 |
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R P GUPTA Vs. COMMISSIONER OF INDUSTRIES GNCT
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January 28, 2008 |
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R P SAXENA Vs. NORTH EASTERN RAILWAY
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July 31, 2008 |
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R R S SETH Vs. CENTRAL GOVT HEALTH SCHEME ADMINISTRATIVE OFFICER AND CPIO AND ADDL DIRECTOR AND APPELLATE AUTHORITY
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January 7, 2008 |
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R R SINGH Vs. NORTH WESTERN RAILWAY
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April 9, 2008 |
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R S KAUSHIK Vs. NORTHERN RAILWAY
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January 16, 2008 |
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R S SHUKLA Vs. MINISTRY OF RAILWAYS
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March 25, 2008 |
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RAAJ MANGAL PRASAD Vs. A D M NORTH
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January 30, 2008 |
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RABINDRA NATH DEY ASSTT REGISTRAR RAILWAY CLAIMS TRIBUNAL Vs. EAST CENTRAL RAILWAY
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February 28, 2008 |
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RADHA AGARWAL Vs. DELHI DEVELOPMENT AUTHORITY DDA
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July 11, 2008 |
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RADHA KRISHNA BATHAM Vs. NORTH CENTRAL RAILWAY
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January 16, 2008 |
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RADHEY SHYAM Vs. NORTHERN RAILWAY
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June 13, 2008 |
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RADHEY SHYAM TRIPATHI S/O SHRI RAM RAJ TRIPATHI Vs. NORTHERN RAILWAY
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March 31, 2008 |
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RAGHURAJ SINGH SISODIYA Vs. NORTH CENTRAL RAILWAY
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May 9, 2008 |
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RAJ KAMAL OJHA Vs. NORTH EASTERN RAILWAY
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June 20, 2008 |
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RAJ MANGAL PRASAD Vs. DEPARTMENT OF SOCIAL WELFARE GNCT
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November 6, 2008 |
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RAJ MOHAN KAUR PURI Vs. MUNICIPAL CORPORATION OF DELHI MCD A AND C DEPT
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August 8, 2008 |
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RAJ NARAYAN SUKHLA Vs. NORTHERN RAILWAY
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September 12, 2008 |
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RAJA JOHN BUNCH ST ELIAS HIGH SCHOOL Vs. WESTERN RAILWAY
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January 25, 2008 |
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RAJA RAM NIMAWAT SALUJA Vs. NORTH WESTERN RAILWAY LOCO
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March 17, 2008 |
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RAJAN TANDON Vs. NORTHERN RAILWAY
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September 18, 2008 |
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RAJBAHADUR SINGH Vs. NORTHERN RAILWAY
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January 25, 2008 |
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RAJEEV KUMAR OJHA PATRAKAR Vs. NORTHERN CENTRAL RAILWAY
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June 13, 2008 |
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RAJENDRA KUMAR SAXENA Vs. DELHI DEVELOPMENT AUTHORITY DDA
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August 7, 2008 |
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RAJENDRA PAMDHOI "MLA" Vs. SOUTH EAST CENTRAL RAILWAY
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January 5, 2008 |
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RAJENDRA SINGH Vs. CENTRAL BUREAU OF INVESTIGATION CBI DIRECTORATE OF PROSECUTION DOP
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November 14, 2008 |
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RAJENDRA SINGH Vs. CENTRAL BUREAU OF INVESTIGATION CBI
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November 27, 2008 |
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RAJESH KULSHRESTHA Vs. NORTH WESTERN RAILWAY
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April 9, 2008 |
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RAJESH KUMAR HEAD CLERK ADMINISTRATION DEPARTMENT Vs. EAST CENTRAL RAILWAY
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September 18, 2008 |
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RAJESH SUPATKAR Vs. SOUTH EAST CENTRAL RAILWAY
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October 17, 2008 |
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RAJESHWAR SINGAL Vs. CENTRAL VIGILANCE COMMISSION CVC
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June 12, 2008 |
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RAJESHWARI PRASAD SINHA Vs. EAST CENTRAL RAILWAY
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February 28, 2008 |
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RAJINDER KUMAR SHARMA Vs. DEPUTY COMMISSION POLICE DCP VIGILANCE
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July 3, 2008 |
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RAJINDER PRASAD S/O SHRI REWATI LAL Vs. DIRECTORATE OF HEALTH SERVICES GOVT OF NCT OF DELHI
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November 27, 2008 |
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RAJINDER SINGH Vs. MINISTRY OF URBAN DEVELOPMENT THROUGH DR M M KUTTY
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November 21, 2008 |
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RAJINDER SINGH Vs. NORTHERN RAILWAY
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May 9, 2008 |
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RAJIV BALI Vs. DEPUTY COMMISSIONER OF POLICE D C P
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November 28, 2008 |
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RAKESH AGGARWAL Vs. MUNICIPAL CORPORATION OF DELHI
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January 14, 2008 |
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RAKESH KUMAR CHATURVEDI Vs. MINISTRY OF DEFENCE MOD
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January 14, 2008 |
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RAKESH KUMAR GUPTA Vs. NORTH WESTERN RAILWAY
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April 9, 2008 |
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RAKESH SHARMA Vs. O/O DEPUTY COMMISSIONER OF POLICE DCP
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May 14, 2008 |
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RAKESH SRIVASTAVA Vs. NORTHERN RAILWAY
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September 22, 2008 |
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RAKESH VERMA Vs. NORTHERN RAILWAY
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March 31, 2008 |
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RAM BACHAN Vs. NORTH EASTERN RAILWAY
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June 13, 2008 |
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RAM DAS Vs. NORTH EASTERN RAILWAY
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May 26, 2008 |
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RAM DAS CHIEF TTE Vs. NORTH EASTERN RAILWAY
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March 31, 2008 |
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RAM DAYAL Vs. DEPUTY COMMISSIONER POLICE DCP VIGILANCE GNCT
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November 24, 2008 |
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RAM KELWAR PRASAD SINGH Vs. NEHRU YUVA KENDRA SANGATHAN AND MR RAVINDER MOHAN YOUTH COORDINATOR AND CPIO
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October 7, 2008 |
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RAM KUMAR CHOUDHARY Vs. NORTHERN RAILWAY
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July 31, 2008 |
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RAM NARAYAN S/O SHRI RAM NATH Vs. EAST CENTRAL RAILWAY
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September 10, 2008 |
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RAM NIWAS Vs. A D M SOUTH
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October 13, 2008 |
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RAM NIWAS GARG Vs. NORTHERN RAILWAY
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June 30, 2008 |
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RAM PRAKESH TIWARI Vs. NORTH CENTRAL RAILWAY
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September 22, 2008 |
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RAM SEVEK PATHAK Vs. NORTHERN RAILWAY
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June 30, 2008 |
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RAM SINGH Vs. INTEGRAL COACH FACTORY
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January 25, 2008 |
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RAMESH CHAND SHARMA Vs. NORTHERN RAILWAY
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March 20, 2008 |
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RAMESH CHANDER AZAD Vs. NORTH CENTRAL RAILWAY
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September 5, 2008 |
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RAMESH CHANDER KHATRI Vs. MINISTRY OF HOME AFFAIRS MHA
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July 4, 2008 |
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RAMESH CHANDRA VERMA Vs. NORTHERN CENTRAL RAILWAY
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June 13, 2008 |
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RAMESH PRASAD Vs. SOUTH EASTERN RAILWAY
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April 16, 2008 |
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RAMESH PRASAD S/O SHRI KAPIL DEV PRASAD Vs. NORTH EASTERN RAILWAY
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September 29, 2008 |
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RAMESHWAR DAYAL TUREHA Vs. NORTHERN RAILWAY
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March 18, 2008 |
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RAMNARASH MEENA Vs. NORTH CENTRAL RAILWAY
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August 22, 2008 |
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RANBIR SINGH Vs. RAILWAY BOARD
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September 18, 2008 |
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RANJIT SINGH Vs. CENTRAL BUREAU OF INVESTIGATION CBI
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July 17, 2008 |
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RATNAKAR RAMBHATT JOSHI Vs. WESTERN RAILWAY
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August 29, 2008 |
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RAVI AIRY Vs. CPIO MINISTRY OF DEFENCE
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November 6, 2008 |
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RAVI BHATNAGAR Vs. RAILWAY BOARD
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September 22, 2008 |
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RAVI SHANKAR RAVI Vs. DEPUTY COMMISSIONER POLICE DCP
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June 19, 2008 |
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RAVINDER BALWANI Vs. DEPT OF POWER
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August 8, 2008 |
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RAVINDER KUMAR Vs. DY COMMISSIONER OF POLICE SOUTH WEST
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November 10, 2008 |
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RAVINDER KUMAR ADVOCATE Vs. DTE OF VIGILANCE NCT
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July 9, 2008 |
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RAVINDRA MAHADEV Vs. CENTRAL RAILWAY
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January 25, 2008 |
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RAVINDRA NATH PANDEY S/O SHRI RAM LAKHAN PANDEY Vs. DRM OFFICE NORTHERN RAILWAY
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March 17, 2008 |
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REJI DAS P Vs. SOUTHERN RAILWAY
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November 18, 2008 |
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REKHA SABARWAL Vs. DEPUTY COMMISSIONER OF POLICE DCP
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June 19, 2008 |
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RENU CHATTERJEE Vs. EAST CENTRAL RAILWAY
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August 14, 2008 |
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RIZWANUL HAQ KHAN Vs. NORTH EASTERN RAILWAY
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May 9, 2008 |
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ROHIDAS GOPINATH TAWARE Vs. HIGH ENERGY MATERIALS RESEARCH LABORATORY HEMRL DEFENCE RESEARCH AND DEVELOPMENT ORGANISATION DRDO MIN OF DEFENCE MOD
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June 19, 2008 |
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ROHINI PACHORI Vs. NORTH CENTRAL RAILWAY
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August 29, 2008 |
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S BHATTACHARYA Vs. DELHI DEVELOPMENT AUTHORITY DDA
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February 28, 2008 |
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S C AGARWAL Vs. DEPT OF PERSONNEL AND TRAINING DOPT
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November 5, 2008 |
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S C AGRAWAL Vs. PRIME MINISTERS OFFICE PMO
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October 1, 2008 |
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S C AGRAWAL Vs. DEPARTMENT OF JUSTICE MINISTRY OF LAW AND JUSTICE
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October 1, 2008 |
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S C AGRAWAL Vs. PRESIDENTS SECRETARIAT
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October 1, 2008 |
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S C AGRAWAL Vs. SUPREME COURT OF INDIA
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February 27, 2008 |
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S C KHANNA Vs. NORTHERN RAILWAY
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January 17, 2008 |
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S C KHANNA Vs. NORTHERN RAILWAY
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March 31, 2008 |
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S C MARIA LEO Vs. RAILWAY BOARD
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April 30, 2008 |
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S C PATHAK ACM TICKET CHECKING Vs. CENTRAL RAILWAY
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August 22, 2008 |
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S C SHARMA Vs. DY COMMISSIONER OF POLICE EAST
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December 26, 2008 |
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S C UPADHYAY Vs. DRM OFFICE NORTHERN RAILWAY
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January 25, 2008 |
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S C UPADHYAY Vs. DRM OFFICE NORTHERN RAILWAY
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March 31, 2008 |
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S C WADHWA AND 6 ORS Vs. MUNICIPAL CORPN OF DELHI MCD
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July 17, 2008 |
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S D MISRA S/O SHRI REOTI RAM MISRA Vs. WESTERN RAILWAY
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September 29, 2008 |
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S D RAMOLA ASSISTANT/E/GP Vs. RAILWAY BOARD
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April 3, 2008 |
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S DORAI RAJ Vs. SOUTHERN RAILWAY
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April 29, 2008 |
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S DORAI RAJ Vs. SOUTHERN RAILWAY
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May 29, 2008 |
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S GNAANSAMBANDHAM ASC/RPF/S C RLY RETIRED Vs. RAILWAY BOARD
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April 30, 2008 |
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S J P NARAYANA Vs. STATE BANK OF INDIA AND MR P V R M PATNAIK AGM AND CPIO
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October 13, 2008 |
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S K BHATTACHARJEE Vs. RAILWAY BOARD
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September 22, 2008 |
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S K CHATTOPADHYAY Vs. CENTRAL RAILWAY
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March 27, 2008 |
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S K CHATTOPADHYAY Vs. CENTRAL RAILWAY
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February 27, 2008 |
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S K DEY Vs. LABOUR COMMISSIONER G N C T
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June 2, 2008 |
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S K KAPOOR Vs. MUKESH CHANDRA ADDL COMMISSIONER OF POLICE AND CPIO CRIME AND SHRI RANJIT NARAYAN JOINT COMMISSIONER OF POLICE CRIME AND APPELLATE AUTHORITY DELHI POLICE
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April 28, 2008 |
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S K MARWAH Vs. PUBLIC WORKS DEPARTMENT PWD GNCT
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July 21, 2008 |
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S K NAGARWAL Vs. NORTH WESTERN RAILWAY
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August 22, 2008 |
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S K NANDA Vs. RAILWAY BOARD
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April 3, 2008 |
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S K SAHIJPAL Vs. MINISTRY OF EXTERNAL AFFAIRS
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January 5, 2008 |
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S KALYANASUNDARAM RETD DY CE/HQ/MAS Vs. SOUTHERN RAILWAY
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April 29, 2008 |
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S KUMAR Vs. RAILWAY BOARD
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September 22, 2008 |
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S KUMAR Vs. NORTHERN RAILWAY
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June 30, 2008 |
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S L MEENA Vs. DEPT OF PERSONNEL AND TRAINING DOPT AND
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November 27, 2008 |
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S M MEHTA Vs. PRESIDENTS SECRETARIAT
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November 20, 2008 |
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S MOHAMED PARVAES Vs. R K NAIR CPIO SECURITIES AND EXCHANGE BOARD OF INDIA AND SHRI V K CHOPRA WHOLE TIME MEMBER SEBI
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April 28, 2008 |
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S N PANDEY TRAFFIC INSPECTOR Vs. EAST CENTRAL RAILWAY
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July 21, 2008 |
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S N SHARMA Vs. DELHI DEVELOPMENT AUTHORITY DDA
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May 15, 2008 |
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S P GOEL Vs. ITO THROUGH SHRI SURESH KAMBLE
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November 19, 2008 |
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S P GOYAL Vs. CENTRAL INFORMATION COMMISSION
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November 12, 2008 |
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S P GOYAL Vs. INCOME TAX DEPARTMENT
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July 21, 2008 |
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S P GOYAL Vs. CUSTOMS DEPARTMENT
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October 10, 2008 |
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S P GOYAL Vs. ROSHAN SAHAY DIRECTOR OF INCOME TAX INV AND CPIO AND SHRI V D S BALAHARA DIRECTOR GENERAL OF INCOME TAX INV AND APPELLATE AUTHORITY
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January 24, 2008 |
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S P KANSAL Vs. OFFICE OF THE REGISTRAR COOPERATIVE SOCIETIES GNCTD AND SHRI PREM CHAND GADODIA PRESIDENT RAJASTHAN COOPERATIVE GROUP HOUSING SOCIETY LIMITED
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May 22, 2008 |
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S P MUDGAL Vs. DELHI JAL BOARD GNCT
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January 3, 2008 |
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S P SHARMA Vs. NORTHERN RAILWAY
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July 31, 2008 |
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S P SHARMA ADVOCATE Vs. NORTH CENTRAL RAILWAY
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July 14, 2008 |
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S P SHUKLA ASSISTANT STATION MANAGER Vs. NORTHERN RAILWAY
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July 31, 2008 |
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S P SINGH TGT SOCIAL SCIENCE KENDRIYA VIDYALYA Vs. KENDRIYA VIDYALAYA
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October 23, 2008 |
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S S CHATHA Vs. CANARA BANK
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October 7, 2008 |
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S S DANDEKAR Vs. WESTERN RAILWAY
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September 22, 2008 |
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S SAIYAMMA W/O LATE SHRI S SATYAM Vs. EAST COAST RAILWAY
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October 24, 2008 |
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S SURESH Vs. TRANSPORT DEPARTMENT
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June 10, 2008 |
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SADIQUE KHAN S/O SHRI MOIDEEN KHAN Vs. NORTH WESTERN RAILWAY
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October 24, 2008 |
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SAIDURREHMAN Vs. NORTHERN RAILWAY
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September 18, 2008 |
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SAIDURREHMAN Vs. NORTHERN RAILWAY
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December 31, 2008 |
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SAIDURREHMAN Vs. NORTHERN RAILWAY
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July 31, 2008 |
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SAIDURREHMAN Vs. NORTHERN RAILWAY
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September 12, 2008 |
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SAIDURREHMAN Vs. NORTHERN RAILWAY
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September 29, 2008 |
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SAIDURREHMAN Vs. NORTHERN RAILWAY
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September 22, 2008 |
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SAIDURREHMAN Vs. EAST CENTRAL RAILWAY
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September 22, 2008 |
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SAIDURREHMAN Vs. NORTH EASTERN RAILWAY
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September 22, 2008 |
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SAIDURREHMAN Vs. NORTH CENTRAL RAILWAY
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September 22, 2008 |
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SAIDURREHMAN Vs. NORTHERN RAILWAY
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March 13, 2008 |
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SAIDURREHMAN Vs. NORTHERN RAILWAY
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March 17, 2008 |
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SAIDURREHMAN Vs. NORTHERN RAILWAY
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March 18, 2008 |
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SAIDURREHMAN Vs. NORTHERN RAILWAY
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January 25, 2008 |
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SANDEEP GARG Vs. DEPARTMENT OF PERSONNEL AND TRAINING DOPT
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April 11, 2008 |
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SANDEEP K PATIL Vs. WESTERN RAILWAY
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January 25, 2008 |
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SANDEEP KUMAR VERMA Vs. NORTHERN RAILWAY
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April 1, 2008 |
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SANJAY KUMAR DUBEY Vs. CENTRAL BUREAU OF INVESTIGATION CBI
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May 19, 2008 |
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SANJAY KUMAR SINGH Vs. EAST CENTRAL RAILWAY
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October 24, 2008 |
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SANJAY PURI Vs. NORTHERN RAILWAY
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June 30, 2008 |
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SANJU DEVI Vs. RAILWAYS
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April 11, 2008 |
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SANT RAM Vs. NORTHERN RAILWAY
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September 12, 2008 |
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SANTOSH KUMAR LAHIRI Vs. NORTH CENTRAL RAILWAY
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April 30, 2008 |
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SATISH J BRAHMBHATT Vs. WESTERN RAILWAY
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January 25, 2008 |
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SATISH SHRIVASTAVA Vs. WEST CENTRAL RAILWAY
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November 18, 2008 |
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SATYA NARAIN SHUKLA IAS RTD Vs. UNION PUBLIC SERVICE COMMISSION UPSC
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May 8, 2008 |
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SATYA NARAYAN SHARMA Vs. NORTH WESTERN RAILWAY
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November 7, 2008 |
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SATYARANJAN PRASAD SINGH Vs. SOUTH EASTERN RAILWAY
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March 20, 2008 |
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SATYAWAN S/O SHRI HARIKESH Vs. NORTHERN RAILWAY
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August 25, 2008 |
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SAURABH KUMAR Vs. ALLAHABAD UNIVERSITY
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May 9, 2008 |
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SECRETARY PUDUCHERRY KHADAR GRAMA THOZHIL VARIA PANNIYALARGAL NALA SANGAM Vs. PUDUCHERRY KHADI AND VILLAGE INDUSTRIES BOARD
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June 20, 2008 |
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SH ASHOK GOLAS Vs. BHARAT SANCHAR NIGAM LIMITED AND DEPARTMENT OF TELECOMMUNICATIONS
|
May 8, 2008 |
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SH DEEPCHAND JAIN Vs. BHARAT SANCHAR NIGAM LIMITED
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January 8, 2008 |
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SH DINESH KUMAR Vs. AIRPORTS AUTHORITY OF INDIA
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April 23, 2008 |
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SH I P SHARMA Vs. RAILWAY BOARD
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January 10, 2008 |
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SH JAGDISH PRASAD YADAV Vs. DIRECTORATE OF EDUCATION GNCT OF DELHI
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January 8, 2008 |
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SH KRISHAN KUMAR Vs. BHARAT SANCHAR NIGAM LIMITED
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January 14, 2008 |
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SH M D N PANICKER Vs. STEEL AUTHORITY OF INDIA LTD AND FERRO SCRAP NIGAM LIMITED
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January 6, 2008 |
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SH M K TYAGI Vs. MINISTRY OF PETROLEUM AND NATURAL GAS AND INDIAN OIL CORPORATION LTD
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January 11, 2008 |
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SH MAN SINGH Vs. NORTHERN RAILWAY
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January 24, 2008 |
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SH MD AASIF KHAN Vs. HATHKARGHA AND WASTRA UDYOG
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May 22, 2008 |
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SH MD RAFIQUE ANSARI Vs. DAMODAR VALLEY CORPORATION
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August 22, 2008 |
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SH NAND SINGH Vs. NORTHERN RAILWAY
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January 10, 2008 |
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SH RAJIV BHARTI AND SMT PARUL BHARTI Vs. DIRECTORATE OF EDUCATION GNCT OF DELHI AND S D SECONDARY SCHOOL GUJRAT
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April 28, 2008 |
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SH RAKESH AGARWAL Vs. DEPARTMENT OF POSTS
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September 4, 2008 |
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SH SHAILESH GANDHI Vs. MINISTRY OF PETROLEUM AND NATURAL GAS
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August 12, 2008 |
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SH SHIV KUMAR PATEL Vs. UNION PUBLIC SERVICE COMMISSION UPSC
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November 19, 2008 |
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SH SUBHASH CHANDRA AGRAWAL Vs. M/O PETROLEUM AND NATURAL GAS
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April 9, 2008 |
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SH VINOD KUMAR Vs. E P F O
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August 20, 2008 |
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SHABAB KHAN Vs. NORTH EASTERN RAILWAY
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June 30, 2008 |
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SHABAB KHAN Vs. NORTH EASTERN RAILWAY
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July 31, 2008 |
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SHABNAM SULTANA Vs. DELHI DEVELOPMENT AUTHORITY
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June 24, 2008 |
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SHAHWAR AHMED Vs. NORTHERN RAILWAY
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October 24, 2008 |
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SHAIKH HUSSAIN SHAIK GAFOOR FORMER HELPER KHALASI CARRIAGE AND WAGON DEPOT Vs. CENTRAL RAILWAY
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May 26, 2008 |
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SHAIKH IMRAN SALIM Vs. CENTRAL RAILWAY
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July 28, 2008 |
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SHAIKH IMRAN SALIM Vs. CENTRAL RAILWAY
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August 29, 2008 |
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SHAIKH IMRAN SALIM Vs. WESTERN RAILWAY
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January 25, 2008 |
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SHAIKH IMRAN SALIM Vs. WESTERN RAILWAY
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April 7, 2008 |
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SHAJI M K Vs. CENTRAL INFORMATION COMMISSION CIC
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February 25, 2008 |
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SHAM LAL S/O SHRI RIKHI RAM Vs. NORTHERN RAILWAY
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October 24, 2008 |
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SHAM LAL S/O SHRI RIKHI RAM Vs. NORTHERN RAILWAY
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June 30, 2008 |
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SHAMBHOO DAYAL Vs. NORTH CENTRAL RAILWAY
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November 18, 2008 |
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SHAMBHU SONAR Vs. SOUTH EAST CENTRAL RAILWAY
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January 18, 2008 |
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SHANKAR DAS FALWARIA Vs. DY COMMISSIONER OF POLICE DCP WEST ZONE
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November 14, 2008 |
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SHANKAR SHARMA S/O LATE SHRI TRILOKINATH SHARMA Vs. NORTHERN RAILWAY
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September 29, 2008 |
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SHANKAR SHARMA S/O LATE SHRI TRILOKINATH SHARMA Vs. NORTHERN RAILWAY
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October 24, 2008 |
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SHANKAR SHETTY SHETTY CONSTRUCTION CO PVT LTD ENGINEERS AND CONTRACTORS Vs. KONKAN RAILWAY CORPORATION LIMITED
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January 16, 2008 |
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SHASHI BHUSHAN DWIVEDI Vs. EASTERN RAILWAY
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November 28, 2008 |
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SHER SINGH Vs. FOOD CORPORATION OF INDIA
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July 8, 2008 |
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SHITAL PRASAD YADAV SOUTH EAST CENTRAL RAILWAY Vs. SOUTH EAST CENTRAL RAILWAY
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May 9, 2008 |
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SHIV KUMAR SAXENA Vs. DY DIRECTOR OF EDUCATION NCT
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January 28, 2008 |
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SHIV LAL S/O SHRI KISHAN LAL Vs. NORTHERN RAILWAY
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January 17, 2008 |
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SHIV SHANKAR MISHRA Vs. CONTROLLER OF DEFENCE A/CS
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May 12, 2008 |
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SHIVA KUMAR VERMA Vs. WESTERN RAILWAY
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January 25, 2008 |
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SHRILAL RADHU BHATORE Vs. CENTRAL RAILWAY
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September 30, 2008 |
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SHRIPAL JAIN Vs. NORTH WESTERN RAILWAY
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May 9, 2008 |
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SHRIPAL JAIN Vs. RAILWAY BOARD
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May 9, 2008 |
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SHRIPAL JAIN Vs. RAILWAY BOARD
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April 30, 2008 |
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SHRIPAL JAIN S/O LATE SHRI R S JAIN Vs. NORTH WESTERN RAILWAY
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May 26, 2008 |
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SHRIRAM DAGADUJI NAVTHALE Vs. CENTRAL RAILWAY
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July 31, 2008 |
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SHRUTI SINGH CHAUHAN Vs. HIGH COURT OF DELHI
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January 27, 2008 |
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SHRUTI SINGH CHAUHAN Vs. HIGH COURT OF DELHI
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April 10, 2008 |
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SHUB INDER SINGH Vs. MUNICIPAL CORPN OF DELHI MCD
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June 12, 2008 |
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SHYAM MOHAN PARASHAR Vs. WESTERN RAILWAY
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April 30, 2008 |
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SHYAM SINGH TYAGI Vs. NORTH CENTRAL RAILWAY
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January 22, 2008 |
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SHYAM SUNDER SHARMA Vs. CONTROLLER GENERAL DEFENCE ACCOUNTS CGDA
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January 25, 2008 |
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SHYAMAL KISHORE JHA Vs. CHITTARANJAN LOCOMOTIVE WORKS
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March 27, 2008 |
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SIKHI RAM Vs. MINISTRY OF RAILWAYS
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April 7, 2008 |
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SOHAN AL SETHI Vs. DY COMMISSIONER OF POLICE
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July 3, 2008 |
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SRI BHAGWAN Vs. DELHI DEVELOPMENT AUTHORITY DDA
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July 21, 2008 |
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SRICHAND Vs. DEPUTY COMMISSIONER MUNICIPAL CORPORATION OF DELHI MCD
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May 5, 2008 |
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ST CMS ELECTRIC COMPANY PVT LTD Vs. RAILWAY BOARD
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April 3, 2008 |
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STANLY PAUL P Vs. SOUTH CENTRAL RAILWAY
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November 12, 2008 |
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SUBHASH CHANDRA AGRAWAL Vs. SUPREME COURT OF INDIA
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November 5, 2008 |
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SUBHASH GUPTA Vs. DTE OF EDUCATION GNCT
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February 1, 2008 |
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SUBHASH PRASAD SINGH Vs. EAST CENTRAL RAILWAY
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June 30, 2008 |
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SUBHASH SINGH RATHORE JILA ADHYAKSH PANCHYATI RAJ PRAKOSTH UVA CONGRESS Vs. NORTH CENTRAL RAILWAY
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August 29, 2008 |
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SUDHA K PANDIT Vs. KONKAN RAILWAY CORPORATION LIMITED
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September 22, 2008 |
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SUHAS M MEHTA Vs. SOUTH CENTRAL RAILWAY
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September 29, 2008 |
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SUKH DEV RAJ SHARMA Vs. CENTRAL BUREAU OF INVESTIGATION CBI
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April 11, 2008 |
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SUKHLAL Vs. SOUTH EASTERN RAILWAY
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May 12, 2008 |
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SUMAN BAKSHI Vs. DIRECTORATE OF HEALTH SERVICES GOVT OF NCT OF DELHI
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November 26, 2008 |
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SUNIL CHAUHAN S/O SHRI TUKMAN SINGH Vs. NORTH CENTRAL RAILWAY
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January 25, 2008 |
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SUNIL CHAUHAN S/O TUKMAN SINGH Vs. NORTH CENTRAL RAILWAY
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June 13, 2008 |
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SUNIL CHAUHAN S/O TUKMAN SINGH Vs. NORTH CENTRAL RAILWAY
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July 18, 2008 |
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SUNIL KUMAR CHAKRABORTY Vs. EAST CENTRAL RAILWAY
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June 30, 2008 |
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SUNIL KUMAR CHAKRABORTY CONFIDENTIAL ASSITANT UNDER DIVISIONAL SECURITY COMMISSIONER RPF EAST CENTRAL RAILWAY Vs. EAST CENTRAL RAILWAY
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January 22, 2008 |
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SURAJ NARAYAN Vs. RAILWAY BOARD
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March 24, 2008 |
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SURENDERA PRASAD SHAW Vs. RAILWAY BOARD
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September 22, 2008 |
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SURENDRA KUMAR Vs. UNION PUBLIC SERVES COMMISSION UPSC
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November 27, 2008 |
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SURENDRA PRASAD Vs. EASTERN RAILWAY
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January 16, 2008 |
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SURENDRA SINGH Vs. NORTHERN RAILWAY
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December 31, 2008 |
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SURESH CHAND Vs. JT ELECTORAL OFFICER
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June 18, 2008 |
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SURESH KUMAR Vs. NORTH CENTRAL RAILWAY
|
April 30, 2008 |
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SURESH KUMAR PRIVATE SECRETARY II Vs. EAST CENTRAL RAILWAY
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March 20, 2008 |
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SURESH V KAPARE Vs. WESTERN RAILWAY
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January 25, 2008 |
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SURESHCHAND SHRIVASTAVA Vs. CENTRAL RAILWAY
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May 26, 2008 |
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SURINDER KAUR AND RANI KAUR Vs. DY COMMISSIONER WEST MUNICIPAL CORPN OF DELHI MCD
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October 27, 2008 |
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SURYA NATH SHUKLA Vs. RAILWAY RECRUITMENT BOARD
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May 29, 2008 |
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SURYA NATH SHUKLA Vs. RAILWAY RECRUITMENT BOARD
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April 30, 2008 |
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SUSANTA KUMAR SAHOO Vs. EAST COAST RAILWAY
|
March 13, 2008 |
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SUSHIL KUMAR RAI Vs. A D M NORTH G N C T
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April 10, 2008 |
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SUSHILA GAUTOM Vs. NORTH CENTRAL RAILWAY
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March 25, 2008 |
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SUSHMA JAIN Vs. CABINET SECTT
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October 6, 2008 |
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SUSSHANT SHARMA Vs. NORTH WESTERN RAILWAY
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July 31, 2008 |
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T V SURESH KUMAR SOUTHERN RAILWAY Vs. SOUTHERN RAILWAY
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July 28, 2008 |
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TAPAS DAS Vs. MS SOMA GIRI D/O GHANA SHYAM GIRI
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April 24, 2008 |
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TARA CHAND JAIN Vs. NORTHERN RAILWAY
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March 27, 2008 |
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TARABAI W/O LATE SHRI ANANDA DHAKNE Vs. SOUTH CENTRAL RAILWAY
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September 22, 2008 |
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TARUN KUMAR MOHANTY S/O CHATURBHUJA MOHANTY Vs. SOUTH EAST RAILWAY
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January 16, 2008 |
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TASNEEM AHMED Vs. INDIAN COUNCIL OF HISTORICAL RESEARCH
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October 10, 2008 |
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TEJPAL SOLANKI Vs. CENTRAL PUBLIC WORKS DEPT CPWD
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August 6, 2008 |
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TILAK RAJ BHARDWAJ Vs. NORTHERN RAILWAY
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June 30, 2008 |
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TURKMAN SINGH S/O SH BARNAM SINGH Vs. NORTHERN RAILWAY
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April 11, 2008 |
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U V RAMANA EDITOR SRI ASHOKA TELUGU MONTHLY Vs. SOUTH CENTRAL RAILWAY
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September 30, 2008 |
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UMA KANTI AND SHRI RAMESH CHANDRA JAWAHAR NAVODAYA VIDYALAYA DHOOM Vs. NAVODAYA VIDYALAYA SAMITI
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January 5, 2008 |
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UMA SANYAL Vs. DIRECTORATE OF DEFENCE ESTATES
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August 8, 2008 |
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UMA SHANKER TIWARI Vs. CENTRAL GOVT HEALTH SCHEME DR R ANAND ADDL DIRECTOR AND CPIO AND DIRECTOR AND APPELLATE AUTHORITY
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January 7, 2008 |
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UMAKANT PRASAD Vs. EASTERN RAILWAY
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January 16, 2008 |
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UPENDER Vs. DIRECTORATE OF HEALTH SERVICES GOVT OF NCT OF DELHI
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November 26, 2008 |
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UPENDRA KUMAR Vs. COUNCIL FOR SCIENTIFIC AND INDUSTRIAL RESEARCH CSIR
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May 12, 2008 |
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UPENDRA NATH CHAUBEY Vs. SOUTH EASTERN RAILWAY
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November 18, 2008 |
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USHA RANI Vs. EAST CENTRAL RAILWAY
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April 7, 2008 |
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V D BADI Vs. RAILWAY BOARD
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September 22, 2008 |
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V G WAKHALE Vs. WESTERN RAILWAY
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April 3, 2008 |
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V GUNASEKARAN Vs. SOUTHERN RAILWAY
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October 24, 2008 |
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V GUNASEKARAN Vs. SOUTHERN RAILWAY
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April 30, 2008 |
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V K GULATI Vs. DIRECTORATE GENERAL OF VIGILANCE CUSTOMS AND CENTRAL EXCISE DEPARTMENT
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June 17, 2008 |
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V K MALHOTRA Vs. COMMISSIONER OF INDUSTRIES GNCT
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February 7, 2008 |
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V K MARWAHA Vs. MUNICIPAL CORPORATION OF DELHI BUILDING DEPARTMENT
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May 7, 2008 |
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V K VISWANATHAN DSTE CONV Vs. CENTRAL RAILWAY
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November 12, 2008 |
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V M THAREJA Vs. DELHI DEVELOPMENT AUTHORITY
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May 29, 2008 |
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V NANDAKUMAR SOUTH WESTERN RAILWAY Vs. SOUTH WESTERN RAILWAY
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October 24, 2008 |
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V NIRMALA Vs. SOUTH EAST CENTRAL RAILWAY
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January 18, 2008 |
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V R ELIZA CPIO COMMISSIONER OF CUSTOMS AND YOGITA CHAVAN Vs. CENTRAL BOARD OF EXCISE AND CUSTOMS
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September 8, 2008 |
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V R SURI Vs. DELHI DEVELOPMENT AUTHORITY DDA AND MUNICIPAL CORPORATION OF DELHI MCD
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July 21, 2008 |
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V SAMBASIVAM RETD PASSENGER DRIVER Vs. SOUTHERN RAILWAY
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March 24, 2008 |
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V SAMBASIVAM RETD PASSENGER DRIVER Vs. SOUTHERN RAILWAY
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July 10, 2008 |
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V SAMBASIVAN RETD PASSENGER DRIVER Vs. SOUTHERN RAILWAY
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May 15, 2008 |
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V V SWAMY Vs. EAST COAST RAILWAY
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March 13, 2008 |
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VANDANA MITTAL Vs. DY COMMISSIONER OF POLICE DCO
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November 28, 2008 |
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VASANT RAYAPPA CHAVAN Vs. WESTERN RAILWAY
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April 22, 2008 |
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VASANT RAYAPPA CHAVAN Vs. WESTERN RAILWAY
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April 29, 2008 |
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VASANT RAYAPPA CHAVAN Vs. RAILWAY BOARD
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January 5, 2008 |
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VASANT RAYAPPA CHAVAN Vs. WESTERN RAILWAY
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July 31, 2008 |
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VASANT RAYAPPA CHAVAN Vs. WESTERN RAILWAY
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April 3, 2008 |
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VATS RAJ Vs. MINISTRY OF HOME AFFAIRS MHA
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August 6, 2008 |
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VED PRAKASH AGARWAL Vs. NORTH CENTRAL RAILWAY
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June 30, 2008 |
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VIJAY KUMAR Vs. SPIO MINISTRY OF HEALTH AND FAMILY WELFARE
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November 6, 2008 |
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VIJAY KUMAR GUPTA Vs. AIR FORCE HQ MINISTRY OF DEFENCE
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June 18, 2008 |
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VIJAY KUMAR ROY LOWER CLERK DIESEL LOBBY EAST CENTRAL RAILWAY Vs. EAST CENTRAL RAILWAY
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October 23, 2008 |
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VIJAY P BAXLA DY FA AND CAO/F AND B SOUTH EASTERN RAILWAY Vs. SOUTH EASTERN RAILWAY
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June 18, 2008 |
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VIJAY PAL SINGH Vs. HIGH COURT OF DELHI
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November 21, 2008 |
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VIJAY SINGH Vs. DEPT OF PERSONNEL AND TRAINING
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January 14, 2008 |
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VIJENDRA RANA EX CDR Vs. MINISTRY OF DEFENCE MOD NAVY
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July 16, 2008 |
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VIJENDRA SINGH Vs. BANK OF BARODA
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June 26, 2008 |
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VIKRAM I PATEL Vs. WESTERN RAILWAY
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September 22, 2008 |
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VIKRANT PURI ADVOCATE Vs. NORTHERN RAILWAY
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September 29, 2008 |
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VINAY KUMAR AND SHRI ARUN KUMAR Vs. EAST CENTRAL RAILWAY
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May 15, 2008 |
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VINAY KUMAR AND SHRI ARUN KUMAR Vs. EAST CENTRAL RAILWAY
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May 2, 2008 |
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VINAY KUMAR JAIN Vs. NORTHERN RAILWAY
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June 30, 2008 |
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VINDHESH KUMAR DUBEY Vs. NORTH CENTRAL RAILWAY
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September 18, 2008 |
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VINOD KUMAR Vs. NORTH EASTERN RAILWAY
|
August 14, 2008 |
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VINOD KUMAR PROGRESS ENGINEERS Vs. NORTHERN RAILWAY
|
April 7, 2008 |
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VINOD KUMAR S/O LATE SHRI NARENDRA KUMAR Vs. NORTH EASTERN RAILWAY
|
September 29, 2008 |
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VINOD KUMAR SEHGAL Vs. CENTRAL GOVT HEALTH SCHEME AND DR S C ANAND JOINT DIRECTOR AND CPIO
|
October 7, 2008 |
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VINOD KUMAR SHARMA PROFESSOR ENVIRONMENT INDIRA GANDHI INSTITUTE OF DEVELOPMENT RESEARCH Vs. MINISTRY OF HUMAN RESOURCE DEVELOPMENT
|
January 5, 2008 |
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VINOD KUMAR SHARMA SENIOR SECTION ENGINEER TPC TRD NORTH CENTRAL RAILWAY Vs. NORTH CENTRAL RAILWAY
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June 30, 2008 |
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VINOD SURANA Vs. VENKATESWARAN REGIONAL MANAGER CRM I AND CPIO LIFE INSURANCE CORPORATION OF INDIA AND SHRI B MANIVANNAN ZONAL MANAGER AND APPELLATE AUTHORITY LIFE INSURANCE CORPORATION OF INDIA
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May 30, 2008 |
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VINU T Vs. SOUTHERN RAILWAY
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April 29, 2008 |
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VINU T Vs. RAILWAY BOARD
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April 29, 2008 |
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VIPIN KUMAR KHURANA Vs. DY COMMISSIONER OF POLICE DCP
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November 27, 2008 |
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VIPIN KUMAR SARASWAT S/O LATE SH MADAN LAL SARASWAT Vs. NORTH EASTERN RAILWAY
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September 30, 2008 |
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VIVEK KUMAR Vs. BRANCH RECRUITING OFFICE MINISTRY OF DEFENCE
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January 25, 2008 |
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WG CDR ALOK JOSHI Vs. MINISTRY OF DEFENCE AIR HQ
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May 19, 2008 |
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YASHPAL MEHANDIRATTA Vs. R S TAXAK CPIO UNITED INDIA INSURANCE COMPANY LIMITED AND SHRI A ASTHANA GENERAL MANAGER AND APPELLATE AUTHORITY UNITED INDIA INSURANCE COMPANY LIMITED
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April 25, 2008 |
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YASWANT RAI PURI ADVOCATE Vs. NORTHERN RAILWAY
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February 27, 2008 |
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YATINDER NATH RAI S/O SHRI JAYANTI SHARAN RAI Vs. NORTHERN RAILWAY
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May 26, 2008 |
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YATISH KUMAR GOEL Vs. REGISTRAR COOPERATIVE SOCIETIES
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January 21, 2008 |
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YOGESH RAJARAO REDDY Vs. SOUTH EAST CENTRAL RAILWAY
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July 28, 2008 |
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ZILEY SINGH Vs. DY COMMISSIONER OF POLICE SOUTH
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July 18, 2008 |