A GANAPATHEESWARAN Vs. SOUTHERN RAILWAY
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August 13, 2007 |
A GANGOPADHYAYA SENIOR PASSENGER GUARD/DRUG SOUTH EAST CENTRAL RAILWAY Vs. SOUTH EAST CENTRAL RAILWAY
|
February 2, 2007 |
A J JOY Vs. SOUTHERN RAILWAY
|
September 27, 2007 |
A JANAKIRAM Vs. SOUTHERN RAILWAY
|
November 5, 2007 |
A K BOSE Vs. NORTH CENTRAL RAILWAY
|
March 26, 2007 |
A K GOYAL Vs. DELHI TRANSPORT CORPORATION DTC
|
October 25, 2007 |
A K JAIN CHIEF MECHANICAL ENGINEER DIESEL LOCOMOTIVE WORKS Vs. RAILWAY BOARD
|
January 5, 2007 |
A K MOHANTY IPS COMMISSIONER OF POLICE Vs. JISHNU BARUA DIRECTOR POLICE AND CPIO MINISTRY OF HOME AFFAIRS AND SHRI V N GAUR JOINT SECRETARY POLICE AND APPELLATE AUTHORITY MINISTRY OF HOME AFFAIRS
|
January 31, 2007 |
A L AGGARWAL Vs. TELECOM REGULATORY AUTHORITY OF INDIA MR A K TIWARI CPIO AND MRS INDU LIBERHAN APPELLATE AUTHORITY
|
February 15, 2007 |
A SAMPAT KUMAR AND MRS HARIMALA Vs. SOUTH EAST CENTRAL RAILWAY
|
November 16, 2007 |
A SAMPAT KUMAR AND SHRI KULVINDER SINGH LOCO PILOTS ELECT Vs. SOUTH EAST CENTRAL RAILWAY
|
January 18, 2007 |
ABID KHAN Vs. DELHI DEVELOPMENT AUTHORITY
|
March 13, 2007 |
ABID KHAN Vs. DY DIRECTOR OF EDUCATION NE NCT DELHI
|
December 7, 2007 |
ABID KHAN AND SHRI ARIF HUSSAIN Vs. DELHI DEVELOPMENT AUTHORITY
|
April 30, 2007 |
ABID ULLA KHAN Vs. NORTHERN RAILWAY
|
October 10, 2007 |
ABIDA BEGUM Vs. DELHI DEVELOPMENT AUTHORITY
|
March 8, 2007 |
AJAI KRISHNA YADAV Vs. NORTHERN RAILWAY
|
February 20, 2007 |
AJAY GANESH UBALE Vs. CENTRAL BUREAU OF INVESTIGATION CBI
|
December 6, 2007 |
AJAY JHURIA Vs. COUNCIL FOR THE INDIAN SCHOOL CERTIFICATE EXAMINATIONS
|
May 3, 2007 |
AJAY KUMAR GOEL Vs. D D A
|
May 10, 2007 |
AJAY KUMAR MAHAJAN AND SHRI VINOD KUMAR SHARMA Vs. DY COMMISSIONER WEST
|
August 29, 2007 |
AJAY WADHWA Vs. REGISTRAR COOPERATIVE SOCIETIES NCT DELHI
|
March 14, 2007 |
AJIT SINGH Vs. DELHI POLLUTION CONTROL COMMITTEE
|
May 8, 2007 |
AJIT SINGH MALIK Vs. DELHI DEVELOPMENT AUTHORITY
|
April 20, 2007 |
AJIT SINGH MALIK Vs. DELHI DEVELOPMENT AUTHORITY DDA
|
November 26, 2007 |
AKBERSHAH SYED HAMIDSHAH Vs. CENTRAL RAILWAY
|
December 5, 2007 |
AKRURA PRADHAN Vs. EAST COAST RAILWAY
|
May 7, 2007 |
AKRURA PRADHAN Vs. EAST COAST RAILWAY
|
September 29, 2007 |
AKRURA PRADHAN Vs. EAST COAST RAILWAY
|
March 16, 2007 |
AKRURA PRADHAN OS GR II OF SR DIVISION Vs. EAST COAST RAILWAYS
|
January 11, 2007 |
ALKA RAI ACADEMIC SECTION N S I T Vs. NETAJI SUBHASH INSTITUTE OF TECHNOLOGY
|
January 3, 2007 |
ALKNANDA N DHOTRE Vs. UNION PUBLIC SERVICE COMMISSION UPSC
|
October 25, 2007 |
AMIT GULIA Vs. UNION PUBLIC SERVICE COMMISSION
|
October 15, 2007 |
AMITAVA CHOUDHURY Vs. SOUTH EASTERN RAILWAY
|
August 28, 2007 |
AMRIT LAL ARORA Vs. NORTHERN RAILWAY
|
October 16, 2007 |
ANAND SARUP GARG Vs. CENTRAL BOARD OF SECONDARY EDUCATION
|
April 24, 2007 |
ANAND SHUKLA Vs. EAST CENTRAL RAILWAY
|
January 5, 2007 |
ANIL CHINTAMAN KHARE Vs. A K GARG COMMISSIONER OF INCOME TAX I AND CPIO AND SHRI SUPRAKAS LAHIRI CHIEF COMMISSIONER OF INCOME TAX AND AA
|
December 10, 2007 |
ANIL KUMAR Vs. EAST CENTRAL RAILWAY
|
July 18, 2007 |
ANIL KUMAR AATWAL Vs. DELHI DEVELOPMENT AUTHORITY
|
March 5, 2007 |
ANIL KUMAR GUPTA Vs. RAILWAY BOARD AND NORTH WESTERN RAILWAY
|
November 29, 2007 |
ANIL KUMAR SHARMA Vs. H P KAIN COMMISSIONER OF INCOME TAX II AND CPIO AND SHRI SUDEEP ROY CHIEF COMMISSIONER OF INCOME TAX AND APPELLATE AUTHORITY
|
April 4, 2007 |
ANIL SOOD Vs. UCO BANK MR C K MUKHERJEE PIO AND MR P K DASS G M LAW AND APPELLATE AUTHORITY
|
August 29, 2007 |
ANIL SRIVASTAVA Vs. INDIAN AIRLINES
|
May 3, 2007 |
ANJU MUSAFIR Vs. MINISTRY OF EXTERNAL AFFAIRS
|
March 26, 2007 |
ANNU SHARMA Vs. RAILWAY BOARD AND NORTH WESTERN RAILWAY
|
November 29, 2007 |
ANOOP KUMAR GUPTA Vs. AIRPORTS AUTHORITY OF INDIA
|
January 19, 2007 |
ANOOP KUMAR GUPTA Vs. AIRPORTS AUTHORITY OF INDIA
|
March 9, 2007 |
ANU SHARMA W/O SHRI GOPAL SHARMA Vs. NORTH WESTERN RAILWAY
|
March 26, 2007 |
APOORVA GUPTA Vs. CENTRAL BOARD OF SECONDARY EDUCATION
|
March 8, 2007 |
ARIF HUSSAIN Vs. DELHI DEVELOPMENT AUTHORITY
|
March 8, 2007 |
ARIF HUSSAIN Vs. DIRECTORATE OF EDUCATION GNCT
|
October 30, 2007 |
ARIF HUSSAIN Vs. ADDL DISTRICT MAGISTRATE ADM
|
September 21, 2007 |
ARIFF HUSSAIN Vs. NORTHERN RAILWAY
|
July 24, 2007 |
ARJESH KUMAR MADHOK Vs. CENTRE FOR FINGERPRINTING AND DIAGNOSTICS CDFD MOS AND T
|
October 26, 2007 |
ARUN JAITLY Vs. DOORDARSHAN PRASAR BHARATI
|
March 5, 2007 |
ARUN KUMAR CHATURVEDI Vs. NORTH WESTERN RAILWAY
|
February 5, 2007 |
ARUN KUMAR SHARMA Vs. CONTROLLER OF A/CS NCT DELHI
|
May 14, 2007 |
ARUN KUMAR VERMA Vs. STATE BANK OF INDIA/SBI CARDS GM AND CPIO CGM AND APPELLATE AUTHORITY AND MS ADITI ARORA MANAGER SBI CARDS
|
September 1, 2007 |
ARUNA ROY AND SHRI SHEKHAR SINGH Vs. MINISTRY OF PERSONNEL PUBLIC GRIEVANCES AND PENSIONS DEPARTMENT OF PERSONNEL AND TRAINING DOPT
|
November 12, 2007 |
ARUNA ROY AND SHRI SHEKHAR SINGH Vs. MINISTRY OF PERSONNEL PUBLIC GRIEVANCES AND PENSIONS DEPARTMENT OF PERSONNEL AND TRAINING DOPT
|
October 18, 2007 |
ARVIND KUMAR MISHRA Vs. WESTERN RAILWAY
|
November 21, 2007 |
ARVIND R PADWAL Vs. INDIAN AIRLINES LTD
|
January 19, 2007 |
ASHOK JAIN Vs. REGISTRAR COOPERATIVE SOCIETIES GNCT
|
November 8, 2007 |
ASHOK JANGID Vs. DELHI DEVELOPMENT AUTHORITY
|
March 12, 2007 |
ASHOK K WADWALKAR Vs. CENTRAL RAILWAY
|
September 25, 2007 |
ASHOK KUMAR Vs. LOK SABHA SECTT PRIME MINISTERS OFFICE AND PRESIDENTS
|
April 23, 2007 |
ASHOK KUMAR MATHUR Vs. NORTH WESTERN RAILWAY
|
September 10, 2007 |
ASHOK KUMAR YADAV Vs. NORTHERN RAILWAY
|
October 30, 2007 |
ASHOK RAINA Vs. MINISTRY OF INFORMATION AND BROADCASTING
|
August 28, 2007 |
AVIJIT CHANDRA Vs. COUNCIL OF SCIENTISM AND INDUSTRIAL RESEARCH CSIR
|
May 11, 2007 |
B C TALAVIA Vs. WESTERN RAILWAY
|
October 16, 2007 |
B CHENGALVA RAO Vs. CPIO CENTRAL VIGILANCE COMMISSION CVC
|
December 7, 2007 |
B J RAWADKA Vs. CENTRAL RAILWAY
|
December 18, 2007 |
B K GUPTA Vs. NORTH EASTERN RAILWAY
|
September 10, 2007 |
B K RAI Vs. NORTHERN RAILWAY
|
September 10, 2007 |
B K TIWARI Vs. MINISTRY OF ENVIRONMENT AND FORESTS ZOOLOGICAL SURVEY OF INDIA
|
August 30, 2007 |
B P BRADIA Vs. NORTH CENTRAL RAILWAY
|
July 10, 2007 |
B P SRIVASTAVA Vs. DC SHAHDARA NORTH ZONE MCD
|
April 26, 2007 |
B PREMANAND Vs. MINISTRY OF RAILWAYS
|
February 27, 2007 |
B PREMANAND Vs. A K AGRAWAL COMMISSIONER OF INCOME TAX AND CPIO AND MS SUNITA KAILA DIRECTOR GENERAL OF INCOME TAX INV AND APPELLATE AUTHORITY
|
February 26, 2007 |
B R CHAUDHARY Vs. CENTRAL RAILWAY
|
October 9, 2007 |
B R VOHRA Vs. MINISTRY OF URBAN DEVELOPMENT
|
April 27, 2007 |
B RAMACHANDRUDU Vs. SOUTH CENTRAL RAILWAY
|
August 17, 2007 |
B RAMAMOORTHY B E Vs. REGIONAL PASSPORT OFFICE
|
February 5, 2007 |
B S MEHLA Vs. NORTHERN RAILWAY
|
April 18, 2007 |
B S NAIDU Vs. SOUTH EAST CENTRAL RAILWAY
|
October 19, 2007 |
BADAL SENGUPTA Vs. WESTERN RAILWAY
|
March 8, 2007 |
BALBIR GAUTAM C/O SHRI HARDEV A C Vs. RAILWAY CLAIMS TRIBUNAL
|
July 27, 2007 |
BALDEEP SINGH Vs. DIESEL LOCO MODERNIZATION WORKS MINISTRY OF RAILWAYS
|
November 27, 2007 |
BANWARI LAL MEENA Vs. INDIAN OIL CORPORATION LIMITED
|
February 14, 2007 |
BASANT SINGH BAGGA ZILA ADHYAKSH UDYOG VYAPAR PRATINIDHI MANDAL Vs. NORTHERN RAILWAY
|
July 2, 2007 |
BELASH PRASAD Vs. NORTH EASTERN RAILWAY
|
November 6, 2007 |
BHABARANJAN RAY FA AND CAO/F AND B EASTERN RAILWAY Vs. RAILWAY BOARD
|
April 26, 2007 |
BHAGWAN CHAND SAXENA Vs. UNIVERSITY OF DELHI
|
March 5, 2007 |
BHAGWAN CHAND SAXENA Vs. NORTHERN RAILWAY
|
December 12, 2007 |
BHAIYYA MAHADEO RAMTEKE Vs. RAILWAY RECRUITMENT BOARD
|
March 5, 2007 |
BHARATBHAI BHAKTIRAM AGRAWAL Vs. WESTERN RAILWAY
|
July 31, 2007 |
BHAVNA TALWAR Vs. MUNICIPAL CORPORATION OF DELHI
|
May 7, 2007 |
BHIVUTI BHUSHAN DAY Vs. NORTHERN RAILWAY
|
April 27, 2007 |
BHOLANATH SRIVASTAVA Vs. NORTHERN RAILWAY
|
April 27, 2007 |
BHUDEVI HEAD CLERK Vs. NORTH CENTRAL RAILWAY
|
January 27, 2007 |
BHUPENDER KUMAR SHUKL Vs. NORTH EASTERN RAILWAY
|
October 30, 2007 |
BIJAY KUMAR DAS Vs. SOUTH EASTERN RAILWAY
|
March 16, 2007 |
BIJOY KUMAR BEHURA Vs. WESTERN RAILWAY
|
November 16, 2007 |
BIPIN KUMAR AGARWAL EX MUNICIPAL COMMISSIONER DHANBAD MUNICIPALITY Vs. EAST CENTRAL RAILWAY
|
October 16, 2007 |
BIPROJIT DUTTA Vs. N R RAILWAY
|
November 29, 2007 |
BISHAN LAL Vs. STATE BANK OF INDIA GM OL AND CS AND CPIO AND CGM BANKING OPERATION AND APPELLATE AUTHORITY
|
August 29, 2007 |
BRIG DALBIR SINGH MEHTA Vs. MINISTRY OF DEFENCE MOD
|
September 20, 2007 |
BRIG RAJINDAR KUMAR VSM RETD Vs. NORTHERN RAILWAY
|
December 15, 2007 |
BUNKER ROY SWRC/BAREFOOT COLLEGE Vs. MINISTRY OF EXTERNAL AFFAIRS
|
April 24, 2007 |
C C THOMAS Vs. SOUTH WESTERN RAILWAY
|
December 3, 2007 |
C MEENAKSHISUNDARAM Vs. SOUTHERN RAILWAY
|
November 7, 2007 |
C P ANTHONY Vs. NORTH WESTERN RAILWAY
|
December 10, 2007 |
C P RAI Vs. DELHI TRANSPORT CORPORATION DTC
|
November 8, 2007 |
C R KUMAR Vs. EASTERN RAILWAY
|
July 14, 2007 |
C RAMA RAO RETIRED CTI Vs. EAST COAST RAILWAYS
|
January 16, 2007 |
C T ADSULE Vs. WESTERN RAILWAY
|
November 7, 2007 |
C T ADSULE Vs. RAILWAY BOARD
|
December 20, 2007 |
CAPTAIN C P GUPTA Vs. INDIAN AIRLINES LIMITED
|
January 4, 2007 |
CHADRAVADAN PANDYA HONORARY SECRETARY JAMNAGAR REGION PASSENGERS ASSOCIATION Vs. WESTERN RAILWAY
|
January 19, 2007 |
CHAKLESHWAR PARASHAR Vs. NORTH CENTRAL RAILWAY
|
October 16, 2007 |
CHANDER MOHAN Vs. DIRECTORATE OF TRAINING AND TECHNICAL EDUCATION
|
August 30, 2007 |
CHANDERDEV GUPTA Vs. NORTH WESTERN RAILWAY
|
July 13, 2007 |
CHANDRAKANT MADHAV SALI SR GOODS GUARD Vs. CENTRAL RAILWAY
|
March 16, 2007 |
CHANDUBHAI BISANJI DEDHIA Vs. WESTERN RAILWAY
|
November 21, 2007 |
CHIRANJI LAL SINGHANIA Vs. NORTHERN RAILWAY
|
November 16, 2007 |
CHOBAR LAL VERMA Vs. NORTHERN RAILWAY
|
February 20, 2007 |
D B KASBE Vs. CENTRAL RAILWAY
|
August 10, 2007 |
D C DINKAR BODHI SATVA BABA SAHEB DR AMBEDKAR SMARAK SAMITI Vs. MINISTRY OF SOCIAL JUSTICE AND EMPOWERMENT
|
March 12, 2007 |
D J PARMAR Vs. WESTERN RAILWAY
|
November 21, 2007 |
D K JAIN Vs. DIRECTORATE OF EDUCATION GNCT
|
August 29, 2007 |
D K SHUKLA Vs. NORTH EASTERN RAILWAY
|
November 16, 2007 |
D K SHUKLA Vs. NORTH EASTERN RAILWAY
|
December 4, 2007 |
D K SRIVASTAVA DY CHIEF MATERIAL MANAGER WESTERN CENTRAL RAILWAY Vs. RAILWAY BOARD
|
March 8, 2007 |
D L C SEKHAR Vs. RAILWAY RECRUITMENT BOARD
|
November 27, 2007 |
D L CHANDHOK Vs. TELECOMMUNICATIONS CONSULTANTS INDIA LTD
|
February 28, 2007 |
D M SOLANKI Vs. CENTRAL RAILWAY
|
August 20, 2007 |
D M SOLANKI Vs. SOUTH EAST CENTRAL RAILWAY
|
February 20, 2007 |
D M SOLANKI Vs. CENTRAL RAILWAY
|
September 17, 2007 |
D M SOLANKI Vs. CENTRAL RAILWAY
|
October 29, 2007 |
D P BHADORIA Vs. HEALTH AND FAMILY WELFARE H AND FW DEPT GNCT
|
October 10, 2007 |
D P VERMA Vs. AMARJEET SINGH CPIO SECURITIES AND EXCHANGE BOARD OF INDIA AND SHRI V K CHOPRA APPELLATE AUTHORITY SECURITIES AND EXCHANGE BOARD OF INDIA
|
March 6, 2007 |
D R JEMIMABAI Vs. MMTC
|
October 31, 2007 |
D R SIDHANTY Vs. CENTRAL RAILWAY
|
November 1, 2007 |
D V BHANDARI Vs. INDIAN INSTITUTE OF TECHNOLOGY
|
March 5, 2007 |
DALIP CHAND Vs. NORTHERN RAILWAY
|
November 13, 2007 |
DAYA CHAND Vs. D D A
|
April 4, 2007 |
DEBASHIS DAS GUPTA Vs. RAILWAY BOARD MINISTRY OF RAILWAYS
|
August 10, 2007 |
DEBASHISH PAL Vs. SOUTH CENTRAL RAILWAY
|
November 5, 2007 |
DEEPAK KUMAR MORE Vs. N F RAILWAY
|
November 16, 2007 |
DHARAM RAJ Vs. NATIONAL INSTITUTE OF SCIENCE COMMUNICATION AND INFORMATION RESOURCES NISCAIR
|
May 10, 2007 |
DHARAMBIR KHATTAR Vs. J P S VERMA DEPUTY SECRETARY I S II AND CPIO MINISTRY OF HOME AFFAIRS AND SHRI L C GOYAL JOINT SECRETARY INTERNAL SECURITY AND APPELLATE AUTHORITY MINISTRY OF HOME AFFAIRS
|
April 4, 2007 |
DHARM PRAKASH VERMA Vs. RAILWAY BOARD
|
December 20, 2007 |
DINESH KUMAR KHATNAL SUPERINTENDENT TYPE I Vs. NORTH WESTERN RAILWAY
|
January 18, 2007 |
DINESH PRASAD SINHA Vs. NORTH EASTERN RAILWAY
|
May 9, 2007 |
DIVAKAR BHATT Vs. NORTH CENTRAL RAILWAY
|
August 20, 2007 |
DIVYA RAGHUNANDAN Vs. DEPTT OF BIOTECHNOLOGY
|
April 13, 2007 |
DURDANA ALI W/O LATE SHRI SYED AHMAD ALI Vs. BHARAT HEAVY ELECTRICALS LIMITED
|
January 18, 2007 |
DUSHYANT P DAVE Vs. WESTERN RAILWAY
|
September 18, 2007 |
E K RANGARI Vs. DELHI TOURISM AND TRANSPORTATION DEVELOPMENT CORPN DTTDC
|
December 10, 2007 |
FAHEEM AHMED KHAN Vs. RAILWAY BOARD
|
January 5, 2007 |
FAKIR CHAND Vs. DY DIRECTOR LM/EL D D A
|
March 22, 2007 |
FAQIR CHAND Vs. NORTH WESTERN RAILWAY
|
December 20, 2007 |
FAQIR CHAND Vs. NORTH WESTERN RAILWAY
|
March 5, 2007 |
FAQIR CHAND Vs. NORTH WESTERN RAILWAY
|
September 28, 2007 |
FAQIR CHAND Vs. NORTH WESTERN RAILWAY
|
May 21, 2007 |
FRIDAUS BANO W/O SHRI HAFEEZ UDDIN Vs. NORTH CENTRAL RAILWAY
|
July 31, 2007 |
G B SINGH Vs. DELHI DEVELOPMENT AUTHORITY DDA L M DEPT
|
August 13, 2007 |
G B SINGH Vs. DELHI DEVELOPMENT AUTHORITY
|
August 28, 2007 |
G B SINGH Vs. DEPUTY COMMISSIONER DC MUNICIPAL CORPN OF DELHI MCD
|
November 5, 2007 |
G LAKSHMINARAYANAN Vs. SOUTHERN RAILWAY
|
October 31, 2007 |
G N DESHPANDE Vs. UNION PUBLIC SERVICE COMMISSION UPSC /DEPT OF REVENUE
|
December 5, 2007 |
G N KUKRETI Vs. REGISTRAR COOPERATIVE SOCIETIES RCS GNCT DELHI
|
November 26, 2007 |
G N KUMAR Vs. WEST CENTRAL RAILWAY
|
September 12, 2007 |
G N KUMAR Vs. WEST CENTRAL RAILWAY
|
October 16, 2007 |
G N KUMAR Vs. WEST CENTRAL RAILWAY
|
November 19, 2007 |
G NEELAKANTA RAO Vs. RAILWAY BOARD
|
November 2, 2007 |
G S PAWAR Vs. SUPREME COURT OF INDIA SCI
|
November 26, 2007 |
G S REDDY SCIENTIST CENTRAL MECHANICAL ENGINEERING RESEARCH INSTITUTE Vs. CENTRAL MECHANICAL ENGINEERING RESEARCH INSTITUTE
|
March 8, 2007 |
G SOOSAI ANTONY Vs. MEDICAL COUNCIL OF INDIA AND DR A R N SETALVAD SECRETARY AND CPIO
|
August 29, 2007 |
GAJE SINGH Vs. MUNICIPAL CORPORATION OF DELHI MCD
|
November 26, 2007 |
GAURI SHANKAR GIRI Vs. ADDITIONAL DISTRICT MAGISTRATE ADM SOUTH WEST NCT
|
October 4, 2007 |
GAUTAM KOTHARI S/O SHRI HAJARIMAL KOTHARI Vs. RAILWAY BOARD
|
December 20, 2007 |
GAYA PRASAD LAW ASSISTANT NORTHERN RAILWAY Vs. NORTHERN RAILWAY
|
January 16, 2007 |
GEETA CHAUDHARY Vs. NORTHERN RAILWAY
|
October 28, 2007 |
GEETA DEVI Vs. TRADE AND TAX DEPARTMENT GNCT
|
October 8, 2007 |
GIRISH MITTAL Vs. NORTHERN RAILWAY
|
November 16, 2007 |
GITA DEWAN VERMA Vs. DELHI DEVELOPMENT AUTHORITY
|
August 28, 2007 |
GITA DEWAN VERMA Vs. D D A
|
April 4, 2007 |
GITA DEWAN VERMA Vs. MOUD
|
April 4, 2007 |
GITA DEWAN VERMA Vs. MUNICIPAL CORPORATION OF DELHI
|
April 12, 2007 |
GITA DEWAN VERMA PLANER Vs. DDA
|
April 12, 2007 |
GITA DEWAN VERMA PLANNER Vs. MOUD
|
March 23, 2007 |
GOMATHY AMMA Vs. SOUTHERN RAILWAY
|
December 3, 2007 |
GOMTI DEVI Vs. NORTHERN RAILWAY
|
November 7, 2007 |
GOPAL MAROTI WANKHEDE Vs. CENTRAL RAILWAY
|
November 16, 2007 |
GOPAL SHAH Vs. M/O OF HUMAN RESOURCE DEVELOPMENT
|
February 20, 2007 |
GOPAL SHARMA Vs. NORTH WESTERN RAILWAY
|
February 5, 2007 |
GROUP CAPTAIN M KAPOOR Vs. COL S THAPAR CPIO DIRECTOR MEDIA ADDL DTE GEN PUBLIC INFO DIRECTORATE GENERAL OF MILITARY INTELLIGENCE AND LT GEN M G GIRISH DG DC AND W AND APPELLATE AUTHORITY
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January 29, 2007 |
GUNINDER KAUR GILL AND SHRI PRABHAKAR DCP EOW Vs. PRABHAKAR DCP EOW SHRI JAI PARAKASH APIO AND SMT BIMLA MAKEN ADJ
|
August 2, 2007 |
GURBACHAN SINGH Vs. BRIG M R PATTAR CPIO AND THE CHIEF OF THE STAFF AND APPELLATE AUTHORITY
|
February 20, 2007 |
GURBAX SINGH Vs. SANT LONGOWAL INSTITUTE OF ENGINEERING AND TECHNOLOGY AND M/O HUMAN RESOURCE DEVELOPMENT
|
April 27, 2007 |
GURDEEP SINGH Vs. UNIVERSITY OF DELHI
|
March 8, 2007 |
GURMEET SINGH WALIA Vs. RAILWAY BOARD
|
November 16, 2007 |
GURUBAX KAUR Vs. DELHI DEVELOPMENT AUTHORITY
|
August 28, 2007 |
H N KAHATAK Vs. NORTHERN RAILWAY
|
November 22, 2007 |
H P PANDEY Vs. NORTHERN RAILWAY
|
March 21, 2007 |
H R KAUSHIK ADVOCATE Vs. RAVINDER YADAV DEPUTY COMMISSIONER OF POLICE AND CPIO AND SHRI RAJESH KUMAR JOINT COMMISSIONER OF POLICE AND APPELLATE AUTHORITY SOUTHERN RANGE
|
January 31, 2007 |
HANS RAJ JAIN Vs. ELECTION COMMISSION OF INDIA ECI
|
May 8, 2007 |
HARGOVIND SINGH SOLANKI Vs. WESTERN RAILWAY
|
October 4, 2007 |
HARI RAM MALIK Vs. CENTRAL BUREAU OF INVESTIGATION CBI ANTI CORRUPTION UNIT III
|
October 25, 2007 |
HARISH CHANDER Vs. NORTHERN RAILWAY
|
July 2, 2007 |
HARISH CHANDRA GULATI Vs. MINISTRY OF EXTERNAL AFFAIRS
|
March 8, 2007 |
HARISH KUMAR Vs. MUNICIPAL CORPORATION OF DELHI MCD
|
August 29, 2007 |
HARISH TRIPATHI Vs. NEW DELHI MUNICIPAL COUNCIL NDMC
|
December 10, 2007 |
HARMAN MEENA HEAD CLERK COMMERCIAL BRANCH Vs. NORTHERN RAILWAY
|
October 16, 2007 |
HARPAL SINGH K BHUMRA Vs. WESTERN RAILWAY
|
October 31, 2007 |
HARSH AGGARWAL Vs. DEPARTMENT OF FORESTS AND WILDLIFE GNCT DELHI
|
May 3, 2007 |
HASMUKH BHAI S SHAH Vs. WESTERN RAILWAY
|
November 21, 2007 |
HIMANSHU PUNWA Vs. SOUTH EAST CENTRAL RAILWAY
|
December 3, 2007 |
HIRALAL RAMNARAYAN GUPTA PRESIDENT FOCUS NGO GUPTA ESTATE Vs. PASSPORT OFFICE
|
April 27, 2007 |
INDER SINGH RATHORE Vs. WESTERN RAILWAY
|
March 19, 2007 |
INDRAJIT SINGH Vs. AIRPORT AUTHORITY OF INDIA
|
February 21, 2007 |
ISHWAR SINGH Vs. NORTHERN RAILWAY
|
July 25, 2007 |
J A MISQUITTA Vs. WESTERN RAILWAY
|
November 21, 2007 |
J B SHARMA Vs. DEPARTMENT OF PERSONNEL AND TRAINING
|
November 12, 2007 |
J C SHORI Vs. NORTHERN RAILWAY
|
April 18, 2007 |
J N BARROT PROPRIETOR SIDDESHWAR TRACK WORKS Vs. WESTERN RAILWAY
|
March 15, 2007 |
J NADEEMUDDIN Vs. RAILWAY BOAD MIN OF RAILWAYS
|
August 20, 2007 |
J NEELAKANTAN Vs. SOUTHERN RAILWAY
|
August 20, 2007 |
J P SHOKE Vs. CENTRAL RAILWAY
|
November 6, 2007 |
J P SINGH Vs. HOUSING AND URBAN DEVELOPMENT CORPN LTD HUDCO
|
May 8, 2007 |
J S BHATTACHARJEE Vs. N F RAILWAY
|
September 25, 2007 |
J S BHATTACHARJEE Vs. NF RAILWAY
|
September 25, 2007 |
J S CHAUHAN HEALTH INSPECTOR NORTH CENTRAL RAILWAY Vs. NORTH CENTRAL RAILWAY
|
November 26, 2007 |
J S CHAUHAN HEALTH INSPECTOR NORTH CENTRAL RAILWAY Vs. NORTH CENTRAL RAILWAY
|
December 15, 2007 |
J S HOODA Vs. NORTHERN RAILWAY
|
December 3, 2007 |
J S JENDU Vs. NEW DELHI MUNICIPAL CORPORATION NDMC
|
December 14, 2007 |
J SUNDARESAN PILLAI Vs. R K VERMA CPIO NISCAIR
|
March 12, 2007 |
J SUNDARESAN PILLAI Vs. COUNCIL OF SCIENTIFIC AND INDUSTRIAL RESEARCH CSIR
|
May 11, 2007 |
J SUNDARESAN PILLAI Vs. C S I R
|
April 19, 2007 |
JAGBIR SINGH Vs. P I O DTC NCT DELHI
|
April 3, 2007 |
JAGDISH CHANDRA Vs. NORTH EASTERN RAILWAY
|
January 31, 2007 |
JAGDISH K GIANCHANDANI Vs. MINISTRY OF EXTERNAL AFFAIRS
|
August 28, 2007 |
JAGDISH KUMAR S/O SHRI BHAGWAN DAS SR SECTION ENGINEER Vs. NORTHERN RAILWAY AMBALA DIVISION
|
December 20, 2007 |
JAGDISH MEENA S/O SHRI CHAGAN LAL MEENA Vs. NORTH WESTERN RAILWAY
|
April 27, 2007 |
JAGDISH PRASAD GUPTA Vs. WING CDR R L SYNGAL CPIO AND AIR MARSHAL J N BURMA AIR OFFICER IN CHARGE ADMINISTRATION
|
February 19, 2007 |
JAI KUMAR JAIN Vs. CE WING DELHI DEVELOPMENT AUTHORITY
|
April 27, 2007 |
JAI KUMAR JAIN Vs. DELHI TRANSPORT CORPORATION DTC GNCT
|
October 9, 2007 |
JAIKISHAN AGGARWAL S/O LATE SHRI MADAN LAL AGGARWAL Vs. NORTHERN RAILWAY
|
April 18, 2007 |
JAIVANTI DEVI Vs. RAILWAY PROTECTION FORCE N F RAILWAY
|
August 17, 2007 |
JANAKIRAM Vs. RAILWAY BOARD
|
December 20, 2007 |
JARNAIL SINGH Vs. REGISTRAR COOP SOCIETIES GNCT DELHI
|
April 9, 2007 |
JARNAIL SINGH Vs. DIESEL LOCO MODERNISATION WORKS MINISTRY OF RAILWAYS
|
October 4, 2007 |
JARNAIL SINGH DEOL Vs. ADDL DISTT MAGISTRATE ADM NW GNCT
|
October 29, 2007 |
JASWANT SINGH THROUGH SHRI RAGHVENDRA SINGH Vs. MINISTRY OF HOME AFFAIRS MHA
|
December 5, 2007 |
JAY PRAKASH SINGH SSE/ELECT /WORKS G EAST CENTRAL RAILWAY Vs. EAST CENTRAL RAILWAY
|
December 14, 2007 |
JAYANTI DUTTA DEPUTY DIRECTOR ACADEMIC STAFF COLLEGE Vs. GOVERNMENT COLLEGE OF ARTS
|
January 17, 2007 |
JITENDER SINGH YADAV Vs. NORTH WESTERN RAILWAY
|
October 16, 2007 |
JITENDERA KUMAR SHARMA Vs. UNIVERSITY OF DELHI
|
February 21, 2007 |
JITENDRA JOSHI Vs. INDIAN INSTITUTE OF TECHNOLOGY
|
February 5, 2007 |
JIWAN KUMAR GARG Vs. D D A
|
April 3, 2007 |
JOY MANGLANI Vs. INDIAN INSTITUTE OF TECHNOLOGY
|
May 3, 2007 |
JYOTI LEGHA Vs. UNION PUBLIC SERVICE COMMISSION
|
September 20, 2007 |
JYOTSNA MAJUMDAR ACORD Vs. DELHI DEVELOPMENT AUTHORITY
|
March 22, 2007 |
K C RAKESH Vs. MUNICIPAL CORPORATION OF DELHI MCD
|
December 24, 2007 |
K G BAFANA Vs. D S SAINI UNDER SECRETARY AND SHRI S K BISWAS JOINT REGISTRAR GENERAL
|
April 3, 2007 |
K G BAFANA Vs. D S SAINI UNDER SECRETARY AND SHRI R C SETHI ADDL REGISTRAR GENERAL
|
May 7, 2007 |
K G MALLIA Vs. PASSPORT OFFICER
|
March 19, 2007 |
K K CHATIWAL Vs. HINDUSTAN SALTS LIMITED
|
April 27, 2007 |
K K CHAWLA Vs. S D SINGH DIRECTOR BIFR AND CPIO DEPARTMENT OF ECONOMIC AFFAIRS BOARD OF INDUSTRIAL AND FINANCIAL RECONSTRUCTION AND SHRI P N THAKUR APPELLATE AUTHORITY DEPARTMENT OF ECONOMIC AFFAIRS BOARD OF INDUSTRIAL AND FINANCIAL RECONSTRUCTION
|
April 27, 2007 |
K KATHIRMATHIYON Vs. SOUTHERN RAILWAY
|
September 21, 2007 |
K L GUPTA Vs. DELHI STATE INDUSTRIAL DEVELOPMENT CORPORATION DSIDC
|
October 1, 2007 |
K L GUPTA Vs. DELHI STATE INDUSTRIAL DEVELOPMENT CORPN LTD DSIDC
|
December 10, 2007 |
K LALL Vs. NATIONAL HUMAN RIGHTS COMMISSION
|
August 28, 2007 |
K MAHESH ASSISTANT LOCO PILOT ELECT Vs. SOUTH EAST CENTRAL RAILWAY
|
January 17, 2007 |
K NANDAKUMAR GENERAL SECRETARY/RMU/SOUTH ZONE Vs. SOUTHERN RAILWAY
|
January 19, 2007 |
K R KUNJUKRISHNA PILLAI Vs. SOUTHERN RAILWAY
|
November 6, 2007 |
K RAGHUPATHY Vs. SOUTHERN RAILWAY
|
October 10, 2007 |
K S PRASAD Vs. STATE BANK OF INDIA GM OL AND CS AND CPIO AND CGM BANKING OPERATION AND APPELLATE AUTHORITY
|
August 28, 2007 |
K S SETHURAM Vs. SOUTHERN RAILWAY
|
November 6, 2007 |
K S VERMA Vs. N F RAILWAY
|
July 7, 2007 |
K S VERMA Vs. MINISTRY OF RAILWAY RAILWAY BOARD
|
June 8, 2007 |
K SAMBASIVA RAO Vs. DEPARTMENT OF ATOMIC ENERGY DOAE
|
October 26, 2007 |
K SIVASANKARAN Vs. SOUTHERN RAILWAY
|
October 15, 2007 |
K SIVASANKARAN Vs. SOUTHERN RAILWAY
|
December 3, 2007 |
KAILASH CHANDER KHURANA Vs. DELHI DEVELOPMENT AUTHORITY
|
March 26, 2007 |
KAILASH CHANDRA Vs. NORTHERN RAILWAY
|
August 16, 2007 |
KALIDAS Vs. NORTH CENTRAL RAILWAY
|
October 5, 2007 |
KALYAN JHABAKH Vs. LIFE INSURANCE CORPORATION OF INDIA
|
February 19, 2007 |
KAMAL DEEP GENERAL SECRETARY CONGRESS COMMITTEE Vs. NORTHERN RAILWAY
|
July 31, 2007 |
KAMAL DEEP GENERAL SECRETARY CONGRESS COMMITTEE Vs. RAILWAY BOARD
|
February 1, 2007 |
KAMAL DEEP GENERAL SECRETARY CONGRESS COMMITTEE Vs. NORTHERN RAILWAY
|
March 31, 2007 |
KAMAL SINGH Vs. NORTHERN RAILWAY
|
November 23, 2007 |
KAMALAPATI DWIVEDI TGT W C R MIDDLE SCHOOL Vs. WEST CENTRAL RAILWAY
|
December 20, 2007 |
KANCHAN MUTREJA Vs. RAILWAY BOARD
|
October 16, 2007 |
KANCHI KOHLI Vs. MOE AND F
|
March 22, 2007 |
KANWALJEET BHALLA Vs. REGISTRAR OF COOPERATIVE SOCIETIES GNCT
|
December 20, 2007 |
KARAMBIR SINGH Vs. RAILWAY RECRUITMENT BOARD
|
September 21, 2007 |
KARANJIT SINGH Vs. ADDITIONAL DISTRICT MAGISTRATE A D M
|
October 26, 2007 |
KARTAR SINGH Vs. P I O DELHI DEVELOPMENT AUTHORITY
|
March 22, 2007 |
KAVITA GUPTA Vs. MINISTRY OF RAILWAYS
|
November 7, 2007 |
KEDAR NATH KAPOOR Vs. RAILWAY BOARD
|
February 27, 2007 |
KIRAN BISHT D/O LATE SHRI RAVINDER SINGH Vs. NORTHERN RAILWAY
|
November 6, 2007 |
KISHAN LAL MEENA S/O SHRI KANIHYA LAL MEENA Vs. RAILWAY BOARD
|
August 16, 2007 |
KISHAN LAL MEENA S/O SHRI KANIHYA LAL MEENA Vs. NORTH WESTERN RAILWAY
|
September 18, 2007 |
KOBAN SANJAY DEVIDASRAO Vs. UNIVERSITY GRANTS COMMISSION
|
August 28, 2007 |
KRISHAN GOPAL GUPTA Vs. NORTHERN RAILWAY
|
September 24, 2007 |
KRISHAN GUPTA Vs. DEPT OF FOOD SUPPLIES AND CONSUMER AFFAIRS GNCT
|
October 29, 2007 |
KRISHAN KUMAR PANDEY S/O LATE SHRI KEDAR NATH PANDEY Vs. NORTHERN RAILWAY
|
August 28, 2007 |
KRISHNA KUMAR BHATNAGAR Vs. MINISTRY OF RAILWAYS
|
March 12, 2007 |
KRISHNA KUMAR BHATNAGAR Vs. MINISTRY OF RAILWAYS
|
August 14, 2007 |
KRISHNA KUMAR PANDEY Vs. NORTHERN RAILWAY
|
November 5, 2007 |
KULJIT SINGH Vs. DISTRICT CONSUMER DISPUTE REDRESSAL FORUM DCDRF
|
March 21, 2007 |
KULJIT SINGH Vs. PIO REGISTRAR COOP SOCIEITES
|
March 21, 2007 |
KUNWAR HIRENDER PRATAP Vs. RAILWAY BOARD
|
August 13, 2007 |
KUSHAL PAL SINGH Vs. NORTH WESTERN RAILWAY
|
April 27, 2007 |
L ARPUTHA RAJ Vs. SOUTHERN RAILWAY
|
September 21, 2007 |
L NARAYANA SWAMY Vs. MINISTRY OF LABOUR AND EMPLOYMENT
|
January 3, 2007 |
LAKSHMAN SINGH Vs. INDIA METEOROLOGICAL DEPARTMENT IMD
|
October 29, 2007 |
LAKSHMI CHAUHAN Vs. MINISTRY OF ENVIRONMENT AND FORESTS
|
December 24, 2007 |
LAL BAHADUR Vs. WESTERN RAILWAY
|
November 21, 2007 |
LALAN KUMAR Vs. EAST CENTRAL RAILWAY
|
October 11, 2007 |
LALCAND RAM Vs. BHARAT SANCHAR NIGAM LTD MR V K GUPTA JT DEPUTY DIRECTOR GENERAL AND CPIO AND MR N K NARANG DEPUTY DIRECTOR GENERAL AND APPELLATE AUTHORITY
|
January 15, 2007 |
LALIT NIRULA Vs. ADDITIONAL DISTRICT MAGISTRATE
|
November 16, 2007 |
LAXMI DEVI Vs. DY COMMISSIONER SOUTH ZONE MCD
|
April 19, 2007 |
LAXMI SHANKER AWASTHI Vs. NORTHERN RAILWAY
|
March 17, 2007 |
LT COL A K GUPTA Vs. NORTHERN RAILWAY
|
August 10, 2007 |
LT COL D S MANCHANDA Vs. MINISTRY OF INFORMATION AND BROADCASTING
|
February 1, 2007 |
LT COL PARDAMAN SINGH Vs. MINISTRY OF DEFENCE MOD
|
October 1, 2007 |
M A INBANATHAN Vs. HINDUSTAN AERONAUTICS LIMITED
|
April 27, 2007 |
M ARUMUGAM Vs. SOUTHERN RAILWAY
|
November 6, 2007 |
M GURU PRASAD Vs. CENTRAL RAILWAY
|
January 25, 2007 |
M K GARG Vs. NATIONAL PRODUCTIVITY COUNCIL DR AMBEDKAR INSTITUTE OF PRODUCTIVITY
|
February 21, 2007 |
M K GUPTA Vs. RAILWAY BOARD M/O RAILWAY
|
November 2, 2007 |
M K SHAJI Vs. SOUTH CENTRAL RAILWAY
|
November 6, 2007 |
M K SHAJI Vs. SOUTH CENTRAL RAILWAY
|
January 15, 2007 |
M K SHAJI Vs. SOUTH CENTRAL RAILWAY
|
March 16, 2007 |
M K SHARMA Vs. MINISTRY OF RAILWAYS
|
February 9, 2007 |
M K TYAGI Vs. MINISTRY OF PETROLEUM AND NATURAL GAS
|
October 22, 2007 |
M KANNABIRAN PRESIDENT ARTIFICIAL LIMB CENTRE EMPLOYEES UNION Vs. MAJOR P L SIMON CPIO ARTIFICIAL LIMB CENTRE AND BRIG H L KAKRIA COMMANDANT AND APPELLATE AUTHORITY ARTIFICIAL LIMB CENTRE
|
April 20, 2007 |
M L GUGLANI Vs. MUNICIPAL CORPORATION DELHI MCD VIGILANCE DEPT
|
August 31, 2007 |
M LINGAMAYYA RETD O S OF A AND N ADMINISTRATION Vs. ANDAMAN AND NICOBAR ADMINISTRATION
|
January 4, 2007 |
M M NOMANI Vs. JAMIA HAMDARD UNIVERSITY
|
April 24, 2007 |
M M SRIVASTAVA Vs. RESEARCH DESIGNS AND STANDARD ORGANISATION
|
October 16, 2007 |
M N SHARMA Vs. BHARAT HEAVY ELECTRICALS LTD
|
April 18, 2007 |
M P SINHA Vs. NORTH CENTRAL RAILWAY
|
September 25, 2007 |
M RANJINI Vs. CENTRAL VIGILANCE COMMISSION
|
October 1, 2007 |
M S DHINGRA Vs. INDIAN RAILWAY WELFARE ORGANISATION
|
May 3, 2007 |
M S SHARMA Vs. STATE BANK OF INDIA GM OL AND CS AND CPIO AND CGM BANKING OPERATION AND APPELLATE AUTHORITY
|
August 28, 2007 |
M T CHACKO Vs. RAILWAY BOARD
|
January 3, 2007 |
MADAN LAL GUGLANI Vs. DELHI METRO RAIL CORPORATION LIMITED
|
April 24, 2007 |
MADAN MOHAN LAL SOBTI S/O SHRI MALAWA RAM Vs. NORTHERN RAILWAY
|
July 7, 2007 |
MADAN VAID Vs. CPIO CAPITAL COOP THRIFT AND CREDIT SOCIETY
|
March 22, 2007 |
MADHU RAGHAV Vs. MINISTRY OF RAILWAYS
|
August 7, 2007 |
MADHUBLA SRIVASTAVA Vs. INDIAN OVERSEAS BANK SHRI T VENKAT REDDY CPIO SHRI B SANKAR DAS APIO AND SHRI K E VENUGOPAL APPELLATE AUTHORITY
|
January 18, 2007 |
MADHUSUDAN ROY Vs. SAHA INSTITUTE OF NUCLEAR PHYSICS
|
April 11, 2007 |
MAHABIR SINGH Vs. D D A
|
April 4, 2007 |
MAHABIR SINGH Vs. CPIO MCD
|
March 22, 2007 |
MAHABIR SINGH KASANA Vs. MINISTRY OF DEFENCE
|
October 23, 2007 |
MAHADEB BARIK Vs. SOUTH EASTERN RAILWAY
|
April 27, 2007 |
MAHAVEER PRASAD GUPTA Vs. NORTH WESTERN RAILWAY
|
March 26, 2007 |
MAHESH PRASAD KUSHWAHA Vs. NORTH CENTRAL RAILWAY
|
March 16, 2007 |
MAHESH PRASAD KUSHWAHA Vs. NORTH CENTRAL RAILWAY
|
October 16, 2007 |
MAHESH PRASAD KUSHWAHA Vs. NORTH CENTRAL RAILWAY
|
December 10, 2007 |
MANHAR DHANJIBHAI RAJYOGAR Vs. WESTERN RAILWAY
|
July 31, 2007 |
MANIRAM SHARMA Vs. NORTH WESTERN RAILWAY
|
November 16, 2007 |
MANISH KUMAR KHANNA Vs. SUPREME COURT OF INDIA
|
September 24, 2007 |
MANISH SISODIA Vs. NORTHERN RAILWAY
|
November 27, 2007 |
MANJEET KAUR AND DR D S BAL ADDITIONAL DIRECTOR TECHNICAL EDUCATION Vs. NATIONAL INSTITUTE OF TECHNOLOGY
|
December 20, 2007 |
MANJU RANI Vs. NORTH EASTERN RAILWAY
|
August 10, 2007 |
MANJU S KUMAR Vs. SANSKRITI SCHOOL
|
January 23, 2007 |
MANMOHAN SINGH CHANDEL OFFICE SUPDT II COMMERCIAL DEPARTMENT NORTH WESTERN RAILWAY Vs. NORTH WESTERN RAILWAY
|
July 2, 2007 |
MANOHAR SINGH Vs. NATIONAL THERMAL POWER CORPORATION
|
January 2, 2007 |
MANOJ K KAMRA Vs. MINISTRY OF RAILWAYS
|
February 28, 2007 |
MANOJ K KAMRA Vs. RITES BHAWAN
|
February 27, 2007 |
MANOJ KUMAR Vs. NORTHERN RAILWAY
|
March 1, 2007 |
MANOJ KUMAR Vs. NORTHERN RAILWAY
|
September 13, 2007 |
MANOJ KUMAR BHATNAGAR Vs. RAILWAY BOARD
|
August 14, 2007 |
MANOJ KUMAR PANDEY Vs. DIRECTORATE OF ESTATES MINISTRY OF URBAN DEVELOPMENT
|
April 27, 2007 |
MANOJ PAI Vs. NUCLEAR POWER CORPORATION
|
December 5, 2007 |
MANOJ SINGHANIA Vs. NORTHERN RAILWAY
|
December 5, 2007 |
MANOJ SINGHANIA Vs. UNIVERSITY OF DELHI
|
April 23, 2007 |
MARIAMMAL W/O LATE S SHANMUGAM Vs. SOUTHERN RAILWAY
|
October 16, 2007 |
MAYA DEVI W/O SHRI KUNILAL Vs. NORTH CENTRAL RAILWAY
|
July 11, 2007 |
MD ALI AZAD ANSARI SOCIAL ACTION INDIA TRUST Vs. NORTHERN RAILWAY MORADABAD DIVISION
|
July 10, 2007 |
MD NASIM SIDQUI Vs. WEST CENTRAL RAILWAY
|
March 5, 2007 |
MD SAFDER IMAM ADVOCATE Vs. JAMIA MILLIA ISLAMIA
|
August 28, 2007 |
MD TALAT AFIDI Vs. EAST CENTRAL RAILWAY
|
October 3, 2007 |
MEENA S KAMBLE Vs. CENTRAL RAILWAY
|
May 31, 2007 |
MEENAKSHI SINGH Vs. NEW DELHI MUNICIPAL COMMITTEE NDMC
|
September 18, 2007 |
MEENU SHARMA Vs. NORTHERN RAILWAY
|
January 20, 2007 |
MEENU SHARMA Vs. IRCON INTERNATIONAL LIMITED
|
August 28, 2007 |
MEHAR SINGH Vs. UNDER SECY HOME UTI
|
May 14, 2007 |
MILAP CHORARIA Vs. JAI RAJ SINGH COMMISSIONER OF INCOME TAX AND SHRI A K DASGUPTA CHIEF COMMISSIONER OF INCOME TAX AND APPELLATE AUTHORITY
|
April 9, 2007 |
MILAP CHORARIA Vs. PMO/DOPT
|
April 16, 2007 |
MILAP CHORARIA Vs. EASTERN RAILWAY
|
January 3, 2007 |
MILAP CHORARIA Vs. PRESIDENTS SECRETARIAT
|
November 16, 2007 |
MOHAN K GAWADA Vs. NORTHERN RAILWAY
|
March 8, 2007 |
MOHAN K GAWADA Vs. NORTHERN RAILWAY
|
September 13, 2007 |
MOHD IDRIS S/O SHRI ZUMMAN KHAN Vs. NORTH CENTRAL RAILWAY
|
October 16, 2007 |
MOHD JAMAL ANSARI Vs. DELHI DEVELOPMENT AUTHORITY LM SEZ
|
March 22, 2007 |
MOHD NASEEM SIDDIQUE Vs. WEST CENTRAL RAILWAY
|
November 27, 2007 |
MOHD SHAHID Vs. VIGILANCE DEPT M C D
|
March 22, 2007 |
MOHD YUSUF ABBASEE Vs. GOVERNMENT OF NCT OF DELHI
|
May 7, 2007 |
MOHINDER KAUR Vs. BANK OF INDIA
|
October 31, 2007 |
MOSHARRAF HUSSAIN Vs. EASTERN RAILWAY
|
December 7, 2007 |
MUKESH SRIVASTAV Vs. NORTH CENTRAL RAILWAY
|
August 13, 2007 |
MUKESH SRIVASTAVA Vs. NORTH CENTRAL RAILWAY
|
March 19, 2007 |
MUNNA RAM Vs. EAST CENTRAL RAILWAY
|
November 27, 2007 |
N C BAKSHI Vs. DEPUTY COMMISSIONER DC EXCISE DEPT OF ENTERTAINMENT TAX
|
November 5, 2007 |
N C SHARMA ADVOCATE Vs. DEPUTY COMMISSIONER MUNICIPAL CORPN OF DELHI MCD
|
October 25, 2007 |
N K ARORA Vs. DIRECTOR PERSONNEL MCD
|
April 4, 2007 |
N K GUPTA S/O SHRI G D KHANDELWAL Vs. RAILWAY BOARD
|
August 8, 2007 |
N K MOHAN RAM S/O LATE N KRISHNA IYENGAR Vs. MINISTRY OF INFORMATION AND BROADCASTING
|
March 13, 2007 |
N KESAVA RAO Vs. SOUTH CENTRAL RAILWAY
|
October 16, 2007 |
N KESAVA RAO Vs. SOUTH CENTRAL RAILWAY
|
October 11, 2007 |
N N TRIPATHI A A/STORES A/CS NORTH EASTERN RAILWAY Vs. NORTH EASTERN RAILWAY
|
April 27, 2007 |
N NANDAKUMAR GENERAL SECRETARY Vs. SOUTHERN RAILWAY
|
January 19, 2007 |
N P SINGH Vs. AIRPORTS AUTHORITY OF INDIA
|
May 3, 2007 |
N PRASAD Vs. C P W D
|
April 27, 2007 |
N R TULASI Vs. RAILWAY BOARD
|
March 12, 2007 |
N S MAHEEDHARA Vs. MINISTRY OF URBAN DEVELOPMENT
|
August 28, 2007 |
NADEEMUDDIN Vs. NORTHERN RAILWAY
|
April 18, 2007 |
NAGENDRA KUMAR Vs. NORTHERN RAILWAY
|
November 27, 2007 |
NAGESH VITHAL SONAWANE Vs. CENTRAL RAILWAY
|
October 16, 2007 |
NAND KISHORE GUPTA Vs. MINISTRY OF RAILWAYS
|
March 12, 2007 |
NAND KISHORE GUPTA Vs. RAILWAY BOARD
|
December 10, 2007 |
NAND KISHORE GUPTA Vs. MINISTRY OF RAILWAYS
|
January 31, 2007 |
NAND KISHORE GUPTA Vs. RAILWAY BOARD MINISTRY OF RAILWAYS
|
August 21, 2007 |
NAND KISHORE GUPTA Vs. NORTH WESTERN RAILWAY
|
November 6, 2007 |
NAND KISHORE SHARMA Vs. NORTH EASTERN RAILWAY
|
November 6, 2007 |
NARAN RAGHAV Vs. WESTERN RAILWAY
|
August 10, 2007 |
NARENDER KUMAR VASUDEVA Vs. DY CONSERVATOR OF FORESTS DCF GNCT
|
November 8, 2007 |
NARENDRA NATH TRIPATHI Vs. NORTH EASTERN RAILWAYS
|
November 2, 2007 |
NARENDRA SINGH AHLAWAT Vs. P C SHARMA SR SCIENTIST AND CPIO CENTRAL SOIL SALINITY RESEARCH INSTITUTE AND DR G B SINGH DIRECTOR AND APPELLATE AUTHORITY CENTRAL SOIL SALINITY RESEARCH INSTITUTE
|
January 31, 2007 |
NARESH CHATURVEDI Vs. CABINET SECRETARIAT
|
November 19, 2007 |
NASEEB REHMAN Vs. NORTH WESTERN RAILWAY
|
December 5, 2007 |
NEELAM SHARMA Vs. PIO MCD VIGILANCE DEPT
|
April 20, 2007 |
NEERAJ KUMAR Vs. NORTHERN RAILWAY
|
June 8, 2007 |
NEERAJ KUMAR Vs. NORTHERN RAILWAY
|
July 6, 2007 |
NEERU BAJAJ SHEEL VANSH Vs. D C PANT COMMISSIONER OF INCOME TAX II AND CPIO DEPARTMENT OF INCOME TAX AND SHRI VINOD KUMAR CHIEF COMMISSIONER OF INCOME TAX AND APPELLATE AUTHORITY DEPARTMENT OF INCOME TAX
|
February 21, 2007 |
NIDHI Vs. RAILWAY BOARD
|
July 16, 2007 |
NIRIPINDER NATH KALIA Vs. NORTHERN RAILWAY
|
November 21, 2007 |
NITIN K TYAGI Vs. NORTHERN RAILWAY
|
August 10, 2007 |
NRIPINDER NATHA KALIA Vs. NORTHERN RAILWAY
|
April 18, 2007 |
O P KHARE Vs. NORTH CENTRAL RAILWAY
|
November 27, 2007 |
O P MEHRA Vs. NORTH WESTERN RAILWAY
|
April 18, 2007 |
O P MEHRA Vs. NORTH WESTERN RAILWAY
|
May 31, 2007 |
O P MEHRA Vs. NORTH WESTERN RAILWAY
|
March 8, 2007 |
O P MEHRA DY CSTE/C/A/AJMER Vs. NORTH WESTERN RAILWAY
|
November 6, 2007 |
OM PARKASH Vs. FOOD AND SUPPLIES DEPT G N C T
|
October 29, 2007 |
OM PARKASH Vs. STATE TRADING CORPORATION OF INDIA LTD
|
May 9, 2007 |
OM PRAKASH SINGH Vs. NORTHERN RAILWAY
|
March 8, 2007 |
OM PRAKASH SINGH Vs. NORTHERN RAILWAY
|
May 31, 2007 |
OM PRAKASH SINGH ADVOCATE Vs. NORTHERN RAILWAY
|
April 18, 2007 |
OM PRAKASH SOOD Vs. MINISTRY OF URBAN DEVELOPMENT MOUD
|
December 27, 2007 |
P ARTHUR CLEMENT Vs. SOUTHERN RAILWAY
|
October 16, 2007 |
P D BINDORIA Vs. PRASAR BHARATI
|
April 27, 2007 |
P D DIVEKAR Vs. RAILWAY BOARD
|
October 16, 2007 |
P K BANERJEE EX CHIEF TLC AND SHRI DHARAM NARAIN LAL Vs. RAILWAY BOARD
|
July 17, 2007 |
P K JHA S/O SHRI PREM KANT JHA Vs. BHARAT HEAVY ELECTRICALS LIMITED
|
March 12, 2007 |
P K KUNJUKUTTY Vs. SOUTHERN RAILWAY
|
January 4, 2007 |
P K SARIN Vs. CENTRAL PUBLIC WORKS DEPARTMENT
|
August 28, 2007 |
P MURUGAN RETD CPO/S RAILWAY Vs. RAILWAY BOARD
|
July 24, 2007 |
P N UPADHYAY RETIRED DRIVER Vs. NORTHERN RAILWAY
|
December 15, 2007 |
P P SHARMA Vs. CENTRAL RAILWAY
|
July 31, 2007 |
P R NAVNEETHAKRISHNAN Vs. MINISTRY OF RAILWAY RAILWAY BOARD
|
June 8, 2007 |
P R SHENAI Vs. R K NAIR CENTRAL PUBLIC INFORMATION OFFICER SECURITIES AND EXCHANGE BOARD OF INDIA AND SHRI V K CHOPRA APPELLATE AUTHORITY SECURITIES AND EXCHANGE BOARD OF INDIA
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May 1, 2007 |
P RAJAN SANDHI Vs. G S KURUP COMMISSIONER OF INCOME TAX AND CPIO AND SHRI C RAJENDRAN CHIEF COMMISSIONER OF INCOME TAX AND APPELLATE AUTHORITY
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April 20, 2007 |
P S SANDHOO Vs. NORTHERN RAILWAY
|
December 3, 2007 |
P VENKATESWARLU Vs. SOUTH CENTRAL RAILWAY AND RAILWAY BOARD
|
November 7, 2007 |
P VENU Vs. MINISTRY OF PERSONNEL PUBLIC GRIEVANCES AND PENSION DEPARTMENT OF PERSONNEL AND TRAINING DOPT
|
October 26, 2007 |
PABITRA ROYCHAUDHURI Vs. REGIONAL PASSPORT OFFICE
|
March 8, 2007 |
PALLAV GARG Vs. PASSPORT OFFICE
|
April 27, 2007 |
PANDHARINATH SAKHARAM SONAWANE Vs. CENTRAL RAILWAY
|
March 8, 2007 |
PANKAJ KUMAR Vs. WESTERN RAILWAY
|
October 29, 2007 |
PARAMJIT SINGH Vs. DELHI DEVELOPMENT AUTHORITY
|
March 16, 2007 |
PARSHURAM VYAS S/O SHRI KANIHYALAL JAATI VYAS Vs. NORTH WESTERN RAILWAY
|
March 21, 2007 |
PARUL BHARTI AND SH RAJEEV BHARTI Vs. DIRECTORATE OF EDUCATION NCT DELHI
|
May 3, 2007 |
PARVEEN KUMAR JINDAL Vs. FOOD AND SUPPLY MINISTRY TOURISM MINISTRY DEPARTMENT OF CONSUMER AFFAIRS DEPTT OF PERSONNEL AND TRAINING DOPT
|
August 29, 2007 |
PARVEEN NARANG Vs. M C D
|
April 20, 2007 |
PATI RAM Vs. RAILWAY BOARD
|
September 27, 2007 |
PIYUSH MAHAPATRA Vs. MINISTRY OF ENVIRONMENT AND FORESTS MOEF
|
May 10, 2007 |
POOJA N BHATT Vs. MEDICAL COUNCIL OF INDIA DR P PRASAD PIO AND MR P K DASS G M LAW AND APPELLATE AUTHORITY
|
August 29, 2007 |
PRADEEP AGARWAL Vs. M C D
|
May 11, 2007 |
PRADEEP GUPTA Vs. SERVANTS OF THE PEOPLE\SOCIETY
|
May 1, 2007 |
PRADEEP KUMAR Vs. RAILWAY BOARD
|
December 20, 2007 |
PRADEEP KUMAR DAMODAR DAS Vs. CENTRAL RAILWAY
|
August 10, 2007 |
PRAKASH C SETH Vs. TARIFF ADVISORY COMMITTEE
|
January 15, 2007 |
PRAKASH R SHENAI Vs. IDBI BANK LTD
|
May 7, 2007 |
PRAKASH SANKPAL Vs. CENTRAL RAILWAY
|
October 3, 2007 |
PRAMOD MALHOTRA Vs. SONG AND DRAMA DIVISION MINISTRY OF INFORMATION AND BROADCASTING
|
March 19, 2007 |
PRAMOD RAHI SARAKSHA VIBHAG S E C L Vs. S K MITRA CPIO SOUTH EASTERN COALFIELDS LIMITED AND SHRI GAUTAM KUMAR RAY APPELLATE AUTHORITY SOUTH EASTERN COALFIELDS LIMITED
|
January 31, 2007 |
PRANESH CHAITANYA Vs. SUDHIR KUMAR DIRECTOR OF INCOME TAX E AND CPIO AND SHRI K L TILAKCHAND CHIEF COMMISSIONER OF INCOME TAX NORTH BENGAL AND SIKKIM REGION
|
April 4, 2007 |
PRASHANT KUMAR AGRAHARI Vs. NORTHERN RAILWAY
|
August 28, 2007 |
PRATAP NARAIN S/O SHRI GOKUL PRASAD Vs. NORTHERN RAILWAY
|
August 28, 2007 |
PRATAP SINGH Vs. DY DIRECTOR OF EDUCATION GNCT
|
December 13, 2007 |
PRAVEEN DALAL Vs. UNIVERSITY OF DELHI
|
February 20, 2007 |
PRAVEEN RASTOGI Vs. CENTRAL RAILWAY
|
October 16, 2007 |
PRAVEEN RASTOGI Vs. CENTRAL RAILWAY
|
August 10, 2007 |
PRAVIN CHANDRA MISHRA Vs. MINISTRY OF RAILWAYS RAILWAY BOARD
|
November 16, 2007 |
PREM CHAND Vs. NORTHERN RAILWAY
|
October 11, 2007 |
PREM SHANKAR SHARMA S/O SHRI S D SHARMA Vs. NORTHERN RAILWAY
|
January 20, 2007 |
PREM SHANKAR SHARMA S/O SHRI S D SHARMA Vs. NORTHERN RAILWAY
|
August 17, 2007 |
PREM VATI Vs. DC NAJAFGARH ZONE MCD
|
March 19, 2007 |
PRITAM SINGH DAGAR Vs. DY COMMISSIONER NAJAFGARH ZONE MCD
|
April 26, 2007 |
PROF D S BHARGAVA Vs. INDIAN INSTITUTE OF TECHNOLOGY
|
April 27, 2007 |
PROF J P SINGH DEPARTMENT OF MANAGEMENT STUDIES INDIAN INSTITUTE OF TECHNOLOGY Vs. INDIAN INSTITUTE OF TECHNOLOGY
|
February 5, 2007 |
PROF R P AGRAWAL Vs. RAILWAY BOARD
|
October 30, 2007 |
PROF RAJEEV KUMAR Vs. INDIAN INSTITUTE OF TECHNOLOGY
|
May 3, 2007 |
PURSHOTAM SHARMA Vs. ADDL DISTRICT MAGISTRATE ADM NE GNCT
|
November 8, 2007 |
PYARE LAL VERMA Vs. RAILWAY BOARD
|
January 22, 2007 |
PYARE LAL VERMA Vs. MINISTRY OF RAILWAYS RAILWAY BOARD AND MINISTRY OF PERSONNEL PUBLIC GRIEVANCES AND PENSIONS
|
January 2, 2007 |
PYARE LAL VERMA Vs. MINISTRY OF RAILWAYS RAILWAY BOARD AND MINISTRY OF PERSONNEL PUBLIC GRIEVANCES AND PENSIONS
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January 29, 2007 |
PYARE LAL VERMA Vs. MINISTRY OF RAILWAYS
|
August 16, 2007 |
R C VERMA Vs. D T C
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March 22, 2007 |
R D GANGOLIA Vs. CENTRAL RAILWAY
|
December 7, 2007 |
R K CHOUDHARY Vs. RAILWAY BOARD
|
August 10, 2007 |
R K GROVER Vs. MEERA BAI POLYTECHNIC
|
October 8, 2007 |
R K GROVER Vs. DIRECTORATE OF TRAINING AND TECHNICAL EDUCATION DTTE
|
November 27, 2007 |
R K ROY Vs. EAST CENTRAL RAILWAY
|
November 16, 2007 |
R K ROY Vs. EAST CENTRAL RAILWAY
|
July 10, 2007 |
R K ROY JE Vs. EAST CENTRAL RAILWAY
|
December 14, 2007 |
R K ROY JE/P WAY Vs. EAST CENTRAL RAILWAY
|
December 15, 2007 |
R KARPAGAM Vs. SOUTHERN RAILWAYS
|
August 13, 2007 |
R L GUPTA NATIONAL PRESIDENT ALL INDIA NEWSPAPER SOCIETY Vs. NORTH CENTRAL RAILWAY
|
March 8, 2007 |
R L KAIN Vs. DEPARTMENT OF POST MS KAVERY BANERJEE DDG AND CPIO AND MR I M G KHAN MEMBER PSB AND APPELLATE AUTHORITY
|
January 15, 2007 |
R L KAIN Vs. LOK SABHA SECTT
|
December 13, 2007 |
R L KAIN Vs. SERVICES DEPARTMENT DELHI SECTT G N C T
|
December 17, 2007 |
R L KAIN Vs. PRIME MINISTERS OFFICE
|
December 17, 2007 |
R L KAIN GENERAL SECRETARY DR B R AMBEDKAR VICHAR MACH REG Vs. M/O SOCIAL JUSTICE AND EMPOWERMENT
|
February 28, 2007 |
R L KAIN GENERAL SECRETARY DR B R AMBEDKAR VICHAR MACH REG Vs. M/O SOCIAL JUSTICE AND EMPOWERMENT
|
February 20, 2007 |
R L MAKHIJA Vs. MUNICIPAL CORPORATION DELHI MCD
|
August 30, 2007 |
R M JAIN Vs. R K NAIR CENTRAL PUBLIC INFORMATION OFFICER SECURITIES AND EXCHANGE BOARD OF INDIA
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January 31, 2007 |
R N GOEL Vs. DELHI TRANSPORT CORPORATION D T C
|
October 25, 2007 |
R O SHAH Vs. STATE BANK OF INDIA GM OL AND CS AND CPIO AND CGM BANKING OPERATION AND APPELLATE AUTHORITY
|
August 29, 2007 |
R P AGRAWAL MATRU ASHISH Vs. RAILWAY BOARD
|
July 25, 2007 |
R P JAIN Vs. NDMC
|
April 3, 2007 |
R PRASAD Vs. EAST CENTRAL RAILWAY
|
January 5, 2007 |
R S TIWARI Vs. RAILWAY BOARD
|
November 2, 2007 |
R S TIWARI Vs. RAILWAY BOARD
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March 12, 2007 |
R SHARMA Vs. NEW DELHI MUNICIPAL CORPN NDMC
|
November 8, 2007 |
R T L DSOUZA Vs. SERVICES DEPARTMENT GNCT DELHI
|
March 20, 2007 |
R U AHMAD Vs. DEPARTMENT OF AYUSH MR T S BHATIA UNDER SECRETARY AND CPIO AND MR VERGEESH SAMUALS JS AND APPELLATE AUTHORITY
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August 29, 2007 |
R VENKATARAMAN Vs. SOUTH CENTRAL RAILWAY
|
November 5, 2007 |
RAAJ MANGAL PRASAD Vs. MINISTRY OF WOMEN AND CHILD DEVELOPMENT
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August 28, 2007 |
RAAJ MANGAL PRASAD Vs. DELHI POLICE MINISTRY OF HOME AFFAIRS
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August 29, 2007 |
RADHA RAMAN TRIPATHY Vs. V JHA COMMISSIONER OF INCOME TAX AND CPIO
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April 3, 2007 |
RAGHURAJ SINGH Vs. DY DIRECTOR NEW LEASE DDA
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March 21, 2007 |
RAGHUVIR SAHAY AND SHRI SUSHIL KUMAR SRIVASTAVA Vs. NORTH EASTERN RAILWAY
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December 15, 2007 |
RAGHVANDRA RAO Vs. RAILWAY BOARD
|
October 9, 2007 |
RAJ KISHORE PANDEY Vs. MOTILAL NEHRU NATIONAL INSTITUTE OF TECHNOLOGY
|
February 28, 2007 |
RAJ KUMAR MISHRA Vs. WEST CENTRAL RAILWAY
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November 5, 2007 |
RAJ KUMAR UPADHYAY Vs. BENARAS HINDU UNIVERSITY
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December 20, 2007 |
RAJ KUMARI AGRAWAL Vs. JAIPUR STOCK EXCHANGE LTD
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June 7, 2007 |
RAJAN VERMA Vs. CANARA BANK
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November 8, 2007 |
RAJEEV MISRA Vs. NORTHERN RAILWAY
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January 10, 2007 |
RAJEEV SAPRA Vs. DC NAJAFGARH ZONE MCD
|
April 3, 2007 |
RAJEEV SHRIVASTAVA JOINT DIRECTOR DEFENCE ESTATES Vs. VIJAY SOOD CPIO DIRECTORATE OF DEFENCE ESTATES AND SHRI J S MAHI JOINT DIRECTOR AND APPELLATE AUTHORITY DIRECTORATE OF DEFENCE ESTATES
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February 22, 2007 |
RAJEEV SHRIVASTAVA JOINT DIRECTOR DEFENCE ESTATES Vs. VIJAY SOOD CPIO DIRECTORATE OF DEFENCE ESTATES AND SHRI J S MAHI JOINT DIRECTOR AND APPELLATE AUTHORITY DIRECTORATE OF DEFENCE ESTATES
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February 26, 2007 |
RAJEEV VERMA Vs. MINISTRY OF EXTERNAL AFFAIRS
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April 30, 2007 |
RAJENDRA PRASAD Vs. RAILWAY BOARD
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October 16, 2007 |
RAJENDRA PRASAD BASIA Vs. PIO DDA
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March 26, 2007 |
RAJENDRA SINGH Vs. CENTRAL BUREAU OF INVESTIGATION CBI
|
November 27, 2007 |
RAJESH HOODA Vs. A K DHINGRA DEPUTY SECRETARY RES AND CPIO DEPARTMENT OF EX SERVICEMEN WELFARE MINISTRY OF DEFENCE AND THE ADDL DIRECTOR GENERAL DISCIPLINE AND VIG AND APPELLATE AUTHORITY HUMAN RIGHTS CELL DEPARTMENT OF EX SERVICEMEN WELFARE MINISTRY OF DEFENCE
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March 19, 2007 |
RAJESH PAREKH Vs. STATE BANK OF INDIA GM OL AND CS AND CPIO AND CGM BANKING OPERATION AND APPELLATE AUTHORITY
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August 29, 2007 |
RAJINDER PRASAD Vs. NORTHERN RAILWAY
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December 20, 2007 |
RAJKUMAR GURNANI Vs. NORTH WESTERN RAILWAY
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March 16, 2007 |
RAJNARYAN SHUKLA Vs. NORTHERN RAILWAY
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August 28, 2007 |
RAJNI MATHUR Vs. DY DIRECTOR OF EDUCATION SOUTH
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September 24, 2007 |
RAJNIKANT CHATURVEDI S/O LATE SHRI K B CHOBE Vs. RASHTRIYA SANSKRIT SANSTHAN
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March 5, 2007 |
RAJU Vs. MUNICIPAL CORPORATION OF DELHI MCD
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November 22, 2007 |
RAKESH AGARWAL Vs. DEPENDRA PATHAK ADDL COMMISSIONER OF POLICE AND CPIO GENERAL ADMINISTRATION DELHI POLICE AND SHRI AJAY CHADHA JOINT COMMISSIONER OF POLICE AND APPELLATE AUTHORITY
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February 28, 2007 |
RAKESH KUMAR GUPTA Vs. INCOME TAX APPELLATE TRIBUNAL ITAT
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September 18, 2007 |
RAKESH KUMAR SHARMA Vs. WESTERN RAILWAY
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September 5, 2007 |
RAKESH KUMAR SINGH Vs. UNIVERSITY OF DELHI
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February 21, 2007 |
RAKESH KUMAR SINGH Vs. EAST CENTRAL RAILWAY
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February 21, 2007 |
RAKESH KUMAR SINGH Vs. HARISH CHANDER ASSISTANT DIRECTOR
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April 23, 2007 |
RAM ASHARE YADAV Vs. WEST CENTRAL RAILWAY
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December 3, 2007 |
RAM AVTAR Vs. A D M WEST MUNICIPAL CORPN OF DELHI MCD
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November 5, 2007 |
RAM CHANDER Vs. NORTHERN RAILWAY
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December 3, 2007 |
RAM DAS Vs. NORTH EASTERN RAILWAY
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November 16, 2007 |
RAM KISHAN Vs. NATIONAL COUNCIL OF EDUCATIONAL RESEARCH AND TRAINING
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March 1, 2007 |
RAM KISHAN Vs. K N RAVINDRA COMPANY SECRETARY AND PIO NATIONAL ALUMINIUM COMPANY LIMITED NALCO AND SHRI A RAY DIRECTOR P AND A AND APPELLATE AUTHORITY NATIONAL ALUMINIUM COMPANY LIMITED NALCO
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March 19, 2007 |
RAM KUMAR CHOUDHARY Vs. NORTHERN RAILWAY
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August 28, 2007 |
RAM KUMAR TANWAR Vs. MINISTRY OF RAILWAYS
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October 16, 2007 |
RAM LAKHAN Vs. NORTHERN RAILWAY
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May 21, 2007 |
RAM LAL ADLAKHA Vs. DY DIRECTOR OF EDUCATION DDE
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August 31, 2007 |
RAM SWARUP S/O SHRI NANHA RAM Vs. NORTH WESTERN RAILWAY
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July 16, 2007 |
RAM VILAS RAM Vs. NORTHERN RAILWAY
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January 20, 2007 |
RAM VILAS RAM Vs. NORTHERN RAILWAY
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July 2, 2007 |
RAMANAND Vs. ADDITIONAL DISTRICT MAGISTRATE ADM
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October 8, 2007 |
RAMESH CHANDER Vs. NORTH WESTERN RAILWAYS
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August 28, 2007 |
RAMESH CHANDER VERMA Vs. NORTH CENTRAL RAILWAY
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August 29, 2007 |
RAMESH CHANDER VERMA Vs. DELHI TRANSPORT CORPORATION
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April 30, 2007 |
RAMESH CHANDRA VERMA Vs. NORTH CENTRAL RAILWAY
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November 27, 2007 |
RAMESH KUMAR Vs. MINISTRY OF HEALTH AND FAMILY WELFRE
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January 4, 2007 |
RAMESH KUMAR AND SHRI SOHAN SINGH Vs. COMMISSIONER OF EXCISE MUNICIPAL CORPORATION OF DELHI MCD
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December 5, 2007 |
RAMESH LAL VERMA Vs. NORTH WESTERN RAILWAY
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December 20, 2007 |
RAMESH M WAGHMARE Vs. CENTRAL RAILWAY CST
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February 5, 2007 |
RAMESH M WAGHMARE Vs. CENTRAL RAILWAY
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January 31, 2007 |
RAMESH VISHWAKARMA S/O LATE BIRKA VISWAKARMA Vs. SOUTH EASTERN RAILWAY
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July 9, 2007 |
RAMESHWAR PRASAD PATEL Vs. WESTERN CENTRAL RAILWAY
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December 31, 2007 |
RAN BIR SINGH Vs. WESTERN RAILWAY
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May 3, 2007 |
RAN BIR SINGH Vs. WESTERN RAILWAY
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November 5, 2007 |
RANJANA BUNDELA W/O SHRI HEMRAJ BUNDELA Vs. NORTH CENTRAL RAILWAY
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December 13, 2007 |
RANJANA SINGH Vs. C P W D
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April 30, 2007 |
RATNESHWAR SINGH Vs. NORTH EASTERN RAILWAY
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November 16, 2007 |
RAVI KANT Vs. MINISTRY OF STATISTICS AND PROGRAM IMPLEMENTATION
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November 26, 2007 |
RAVINDER BALWANI Vs. DELHI TRANSCO LIMITED DTL
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April 27, 2007 |
RAVINDER KUMAR IPS RETD Vs. CPIO AND DIRECTOR POLICE MHA
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April 25, 2007 |
RAVINDER KUMAR SRIVASTAVA S/O SHRI HARIBANS RAI SRIVASTAVA Vs. NORTH EASTERN RAILWAY
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July 17, 2007 |
RAVINDER PD MISRA Vs. PRESIDENTS SECRETARIAT CENTRAL ADMINISTRATIVE TRIBUNAL CAT
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September 24, 2007 |
ROHIN HIBU DEPUTY COMMISSIONER OF POLICE Vs. ROHIN HIBU DEPUTY COMMISSIONER OF POLICE AND SHRI RAJESH KUMAR JOINT COMMISSIONER OF POLICE AND APPELLATE AUTHORITY
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March 14, 2007 |
ROHTAS Vs. MINISTRY OF HUMAN RESOURCE DEVELOPMENT
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January 5, 2007 |
ROSHAN LAL Vs. DELHI TRANSCO LIMITED GNCT
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October 23, 2007 |
S B KOLHE Vs. CENTRAL RAILWAY
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February 5, 2007 |
S B SATHE Vs. CENTRAL RAILWAY
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October 28, 2007 |
S B SAXENA Vs. RAM LAL ANAND COLLEGE
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August 29, 2007 |
S B SAXENA Vs. UNIVERSITY GRANTS COMMISSION
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August 29, 2007 |
S BASANT SINGH BAGGA Vs. RAILWAY BOARD
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October 1, 2007 |
S C JAIN Vs. WEST CENTRAL RAILWAY
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January 19, 2007 |
S C MAZUMDER Vs. SURVEY OF INDIA
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April 11, 2007 |
S C MAZUMDER Vs. SURVEY OF INDIA
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April 20, 2007 |
S C SHARMA Vs. UNION PUBLIC SERVICE COMMISSION/DIRECTORATE GENERAL EMPLOYMENT AND TRAINING DGE AND T MINISTRY OF LABOUR
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October 1, 2007 |
S C UPADHYAY Vs. DRM OFFICE NORTHERN RAILWAY
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November 23, 2007 |
S D BIND GENERAL MANAGER WEST BSNL Vs. CENTRAL PUBLIC WORKS DEPARTMENT
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March 26, 2007 |
S DORAI RAJ Vs. SOUTHERN RAILWAY
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November 16, 2007 |
S GANAPATHY Vs. SOUTHERN RAILWAY
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November 21, 2007 |
S J S OBEROI Vs. PUNJAB NATIONAL BANK MR J R SHARMA DY ZONAL MANAGER AND CPIO AND MR V M SHARMA ZONAL MANAGER AND APPELLATE AUTHORITY
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August 29, 2007 |
S K GAUR Vs. CENTRAL VIGILANCE COMMISSION
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October 1, 2007 |
S K GUPTA Vs. NORTH CENTRAL RAILWAY
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October 22, 2007 |
S K JAFFAR Vs. RAILWAY BOARD
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October 30, 2007 |
S K KAPOOR Vs. R K NAIR CPIO SECURITIES AND EXCHANGE BOARD OF INDIA AND SHRI V K CHOPRA APPELLATE AUTHORITY SECURITIES AND EXCHANGE BOARD OF INDIA
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February 21, 2007 |
S K MAHESHWARI Vs. DEPARTMENT OF PERSONNEL AND TRAINING DOPT UNION MINISTRY OF PERSONNEL PUBLIC GRIEVANCES AND PENSION
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October 5, 2007 |
S K NAGARWAL Vs. NORTH WESTERN RAILWAY
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March 8, 2007 |
S K NAGARWAL Vs. NORTH WESTERN RAILWAY
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February 5, 2007 |
S K NAGARWAL Vs. NORTH WESTERN RAILWAY
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September 28, 2007 |
S KRISHNAMURTHY Vs. SOUTHERN RAILWAY
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November 16, 2007 |
S M TAQUI ULLAH Vs. EASTERN RAILWAY
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December 20, 2007 |
S MAHMOODA Vs. KENDRIYA VIDYALAYA SANGATHAN
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April 27, 2007 |
S N TIWARY Vs. DEPARTMENT OF TELECOMMUNICATIONS
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August 22, 2007 |
S NATARAJAN Vs. RAILWAY BOARD
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December 3, 2007 |
S P GOYAL Vs. ROSHAN SAHAY DIRECTOR OF INCOME TAX INV AND CPIO AND SHRI V D S BALAHARA DIRECTOR GENERAL OF INCOME TAX INV AND APPELLATE AUTHORITY
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March 28, 2007 |
S P GOYAL Vs. RESERVE BANK OF INDIA
|
February 19, 2007 |
S R GOYAL Vs. PIO SERVICES DEPARTMENT COORDINATION BRANCH NCT DELHI
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March 26, 2007 |
S R SHARMA Vs. MUNICIPAL CORPORATION OF DELHI MCD
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October 1, 2007 |
S R VERMA Vs. NORTH WESTERN RAILWAY
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November 5, 2007 |
S S BHAMRA Vs. PRESIDENTS SECTT
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March 19, 2007 |
S VISWANATHAN Vs. STATE BANK OF INDIA GENERAL MANAGER AND CPIO SBI AND CGM BO AND AA SBI
|
September 1, 2007 |
SABIR AHMED KHAN Vs. EAST CENTRAL RAILWAY
|
December 6, 2007 |
SADA NAND KUMAR Vs. CHITTARANJAN LOCOMOTIVE WORKS
|
November 5, 2007 |
SAIDDURREHMAN S/O LATE SHRI SAGEER HUSSAIN Vs. NORTHERN RAILWAY
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March 21, 2007 |
SAIDUR REHMAN Vs. NORTHERN RAILWAY
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November 5, 2007 |
SAIDURAHMAN Vs. MINISTRY OF LABOUR AND EMPLOYMENT/CLC
|
January 15, 2007 |
SAIDURREHMAN Vs. NORTHERN RAILWAY
|
August 24, 2007 |
SAIDURREHMAN Vs. NORTHERN RAILWAYS
|
January 27, 2007 |
SAIDURREHMAN S/O LATE SHRI SAGEER HUSSAIN Vs. NORTHERN RAILWAY
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December 15, 2007 |
SAKHUBAI KHANDERAO MUNESHWAR Vs. CENTRAL RAILWAY
|
September 27, 2007 |
SALEEM AKHTAR U D C DEPARTMENT OF ELECTRONICS ALIGARH MUSLIM UNIVERSITY Vs. ALIGARH MUSLIM UNIVERSITY
|
August 28, 2007 |
SALEEM BAIG Vs. RAILWAY BOARD
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December 7, 2007 |
SALIM BAIG S/O HALIM BAIG Vs. RAILWAY BOARD
|
December 20, 2007 |
SANDEEP BEHL Vs. DELHI DEVELOPMENT AUTHORITY
|
March 26, 2007 |
SANDEEP GARG Vs. CENTRAL BUREAU OF INVESTIGATION CBI
|
September 21, 2007 |
SANDEEP KUMAR Vs. MINISTRY OF URBAN DEVELOPMENT
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March 14, 2007 |
SANDEEP KUMAR MISHRA Vs. NORTHERN RAILWAY
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November 7, 2007 |
SANDEEP KUMAR VERMA Vs. NORTHERN RAILWAY
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September 5, 2007 |
SANDEEP KUMAR VERMA S/O LATE SHRI RAJ KISHORE VERMA Vs. NORTHERN RAILWAY
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January 19, 2007 |
SANDEEP UNNITHAN Vs. INTEGRATED HQ MINISTRY OF DEFENCE NAVY
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December 31, 2007 |
SANDEEP VERMA Vs. NORTHERN RAILWAY
|
July 27, 2007 |
SANJAY KUMAR Vs. RAILWAY RECRUITMENT BOARD
|
October 29, 2007 |
SANJAY KUMAR SAHOO Vs. SOUTH EASTERN RAILWAY
|
March 16, 2007 |
SANJAY KUMAR TOMAR Vs. RAILWAY BOARD
|
October 22, 2007 |
SANJAY KUMAR TOMAR S/O SHRI KABOOL SINGH Vs. NORTHERN RAILWAY
|
July 9, 2007 |
SANJAY KUMAR TOMAR S/O SHRI KABOOL SINGH Vs. RAILWAY BOARD
|
February 27, 2007 |
SANJAY KUMAR TOMAR S/O SHRI QUABOOL SINGH Vs. NORTHERN RAILWAY
|
September 29, 2007 |
SANJEEV KHANNA Vs. CHIEF VIGILANCE OFFICER MUNICIPAL CORPORATION OF DELHI MCD
|
December 31, 2007 |
SANJIV SETH Vs. NORTH EASTERN RAILWAY
|
January 3, 2007 |
SANTOSH DWIVEDI Vs. CONTAINER CORPORATION OF INDIA
|
December 13, 2007 |
SATISH CHAND ASSISTANT PROFESSOR DIVISION OF COMPUTER ENGINEERING NSIT Vs. NETAJI SUBHASH INSTITUTE OF TECHNOLOGY
|
January 17, 2007 |
SATISH MEHRA Vs. SUPREME COURT OF INDIA
|
May 11, 2007 |
SATYA NARAYAN SHUKLA Vs. NORTHERN RAILWAY
|
November 29, 2007 |
SATYA PRAKASH SEN S/O SHRI NANU RAM SEN Vs. WESTERN RAILWAY
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May 3, 2007 |
SATYA VIJAY SINGH Vs. NORTH EASTERN RAILWAY
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January 17, 2007 |
SATYENDRA KUMAR GROVER Vs. NORTHERN RAILWAY
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November 6, 2007 |
SATYENDRA KUMAR SINGH Vs. GEOLOGICAL SURVEY OF INDIA
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December 7, 2007 |
SAYANTAN DASGUPTA Vs. MINISTRY OF HOME AFFAIRS
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July 5, 2007 |
SH MD AZAM ANSARI Vs. EAST CENTRAL RAILWAY
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October 11, 2007 |
SH RAJESH KUMAR JAIN AND SH SUNIL KUMAR GUPTA Vs. AIRPORTS AUTHORITY OF INDIA
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May 14, 2007 |
SH SHISUPAL RAGHUNATH LAWTAWAR Vs. RAILWAY BOARD
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November 5, 2007 |
SH SURESH K NAMBIAR Vs. WESTERN RAILWAY
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November 5, 2007 |
SHAKUNTALA DEVI Vs. NORTHERN CENTRAL RAILWAY
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August 16, 2007 |
SHAMA PARVEEN D/O SHRI AFTAB AHMED Vs. NATIONAL HUMAN RIGHTS COMMISSION
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April 18, 2007 |
SHAMA PRAVEEN Vs. DELHI POLICE
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September 24, 2007 |
SHAMBHU NATH Vs. INDIAN OVERSEAS BANK SHRI T VENKAT REDDY CPIO SHRI B SANKAR DAS APIO AND SHRI K E VENUGOPAL APPELLATE AUTHORITY
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January 18, 2007 |
SHAMBHU RATTAN BAJPAL S/O SHRI JAI NARAIN BAJPAL Vs. NORTHERN RAILWAY
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June 19, 2007 |
SHAMIM AHMAD Vs. NORTHERN RAILWAY
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November 27, 2007 |
SHAMIM KHATOON Vs. NORTHERN RAILWAY
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September 18, 2007 |
SHAMIM KHATOON Vs. NORTHERN RAILWAY
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August 28, 2007 |
SHAMIM KHATUN Vs. NORTHERN RAILWAY
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October 30, 2007 |
SHAMPA GANGULI Vs. GOVT OF NCT OF DELHI
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April 16, 2007 |
SHAMSHER SINGH SANDHU Vs. NORTH EASTERN RAILWAY
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December 3, 2007 |
SHARAD MEHROTRA Vs. NORTH CENTRAL RAILWAY
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November 29, 2007 |
SHARAD MEHROTRA S/O SHRI HAR NARAIN MEHROTRA Vs. NORTHERN RAILWAY
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May 21, 2007 |
SHASHIKIRAN SHETTY Vs. R K PANDEY PROJECT DIRECTOR AND ASSISTANT PUBLIC INFORMATION OFFICER NATIONAL HIGHWAYS AUTHORITY OF INDIA PROJECT IMPLEMENTATION UNIT AND SHRI A V SINHA CHIEF GENERAL MANAGER MC NATIONAL HIGHWAYS AUTHORITY OF INDIA
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January 31, 2007 |
SHASWATI DUTTA Vs. NORTHEAST FRONTIER RAILWAY
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November 21, 2007 |
SHATMANYU SHARMA Vs. N SASIDHARAN COMMISSIONER OF CUSTOMS GENERAL AND CPIO AND SHRI K M TIWARI CHIEF COMMISSIONER OF CUSTOMS
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February 26, 2007 |
SHEKH SHARIF Vs. CENTRAL RAILWAY
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November 6, 2007 |
SHIV BABU R Vs. RAILWAY BOARD
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December 20, 2007 |
SHIV CHARAN SHARMA Vs. REGISTRAR OF SOCIETIES GNCT DELHI
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November 29, 2007 |
SHIV RANJAN SINGH Vs. RAILWAY BOARD
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December 20, 2007 |
SHIVA KHANNA Vs. MINISTRY OF INFORMATION AND BROADCASTING
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March 26, 2007 |
SHRIPAL JAIN Vs. WESTERN RAILWAY
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December 6, 2007 |
SHRIPAL JAIN PRADESH ADHYAKSH RAJASTHAN PRADESH CONGRESS COMMITTEE Vs. RAILWAY BOARD
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April 30, 2007 |
SHRIPAL JAIN S/O LATE SHRI R S JAIN Vs. NORTH WESTERN RAILWAY
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March 8, 2007 |
SHYAM BIHARI LAL Vs. MINISTRY OF RAILWAYS RAILWAY BOARD
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February 5, 2007 |
SHYAM BUDHIRAJA Vs. DY COMMISSIONER
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November 22, 2007 |
SHYAM KUMAR GOSWAMI Vs. NORTHEAST FRONTIER RAILWAY
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December 7, 2007 |
SHYAM SINGH THAKUR Vs. DEPTT OF SCIENCE AND TECHNOLOGY
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January 22, 2007 |
SOBHANA KUMARI Vs. SOUTHERN RAILWAY
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March 8, 2007 |
SOMESH TIWARI Vs. NARAYAN BASU COMMISSIONER AND CPIO AND SHRI P N VITTL DASS CHIEF COMMISSIONER AND APPELLATE AUTHORITY
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April 27, 2007 |
STANLY PAUL Vs. SOUTH CENTRAL RAILWAY
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November 5, 2007 |
SUBHASH CHANDER AGRAWAL Vs. PRESIDENTS SECTT AND DEPARTMENT OF JUSTICE MINISTRY OF LAW AND JUSTICE
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March 23, 2007 |
SUBHASH CHANDRA Vs. NAVEEN CHANDRA ADDL COMMISSIONER OF INCOME TAX ADMN AND CPIO BIHAR AND JHARKHAND REGION AND SHRI RAJIVA DEVA CHIEF COMMISSIONER OF INCOME TAX AND APPELLATE AUTHORITY BIHAR AND JHARKHAND REGION
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February 26, 2007 |
SUBHASH CHANDRA AGRAWAL Vs. NATIONAL HUMAN RIGHTS COMMISSION
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January 10, 2007 |
SUDERSHAN WADEHRA Vs. DC WZ M C D
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May 11, 2007 |
SUDESH KUMAR Vs. S K S SOMVANSHI COMMISSIONER OF CENTRAL EXCISE AND CPIO AND SMT NISHA MALHOTRA CHIEF COMMISSIONER OF CENTRAL EXCISE DZ AND APPELLATE AUTHORITY
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April 3, 2007 |
SUDESH SACHDEVA Vs. NEW DELHI MUNICIPAL COUNCIL NDMC EDUCATION DEPARTMENT
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November 5, 2007 |
SUDESH SURI Vs. MINISTRY OF URBAN DEVELOPMENT
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March 26, 2007 |
SUDHIR CHOPRA Vs. MINISTRY OF INFORMATION AND BROADCASTING
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March 8, 2007 |
SUDHIR KUMAR PATNAIK Vs. AIRPORTS AUTHORITY OF INDIA
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May 14, 2007 |
SUDHIR KUMAR SRIVASTAVA Vs. RAILWAY PROTECTION FORCE RPF
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September 21, 2007 |
SUDHIR MADHAV JOSHI Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION
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March 8, 2007 |
SUJIT PAL Vs. PIO STAFF SELECTION COMMISSION DOPT
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April 30, 2007 |
SUKHBIR SINGH Vs. DELHI TRANSPORT CORPORATION
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April 19, 2007 |
SUNANDA BHIMRAO KHARAT Vs. CENTRAL RAILWAY
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February 9, 2007 |
SUNIL SINGH CHAUHAN S/O SHRI TUKMAN SINGH CHAUHAN Vs. N C RAILWAYS
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October 16, 2007 |
SURAJ MAL Vs. MUNICIPAL CORPORATION OF DELHI
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October 4, 2007 |
SURENDER KUMAR Vs. CENTRAL FORENSIC SCIENCE LABORATORY CFSL
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November 19, 2007 |
SURENDRA K Vs. DIRECTORATE OF EDUCATION GNCTD
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April 5, 2007 |
SURENDRA SHARMA Vs. J P SHEOKAND CHIEF REGIONAL MANAGER AND SPIO THE ORIENTAL INSURANCE COMPANY LIMITED AND SHRI S K CHANANA GENERAL MANAGER THE ORIENTAL INSURANCE COMPANY LIMITED
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December 6, 2007 |
SURESH CHAND SRIVASTAVA Vs. WEST CENTRAL RAILWAY
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November 21, 2007 |
SURESH KUMAR LOCO PILOTS ELECT Vs. SOUTH EAST CENTRAL RAILWAY
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January 17, 2007 |
SURESH KUMAR RANGA Vs. CONTAINER CORPORATION OF INDIA LIMITED
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March 5, 2007 |
SURESH KUMAR RANGA Vs. RAILWAY BOARD
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March 13, 2007 |
SURINDER KUMAR Vs. DELHI DEVELOPMENT AUTHORITY
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March 8, 2007 |
SURINDER KUMAR Vs. DRM OFFICE NORTHERN RAILWAY
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November 22, 2007 |
SURYA PRAKASH Vs. ADDITIONAL DISTRICT MAGISTRATE ADM SOUTH NCT
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October 4, 2007 |
SUSANTA KUMAR MISHRA ASSISTANT PERSONNEL OFFICER Vs. EAST COAST RAILWAY
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October 16, 2007 |
SUSHEELA RANI Vs. C P W D
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May 14, 2007 |
SUSHIL KANSAL SENIOR LECTURER S D COLLEGE Vs. UNIVERSITY GRANTS COMMISSION
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March 13, 2007 |
SUSHILA GAUTAM Vs. NORTH CENTRAL RAILWAY
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November 16, 2007 |
T C BANDYOPADHYAY Vs. SUPREME COURT OF INDIA SCI
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October 4, 2007 |
T C GOVINDASWAMY ADVOCATE Vs. J RAVI DEPUTY DIRECTOR P AND CPIO INDIAN COUNCIL OF AGRICULTURAL RESEARCH AND THE APPELLATE AUTHORITY INDIAN COUNCIL OF AGRICULTURAL RESEARCH
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April 4, 2007 |
T M MARIMUTHU Vs. RAILWAY BOARD
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December 20, 2007 |
T M MOHAN DAS U D C FS DESK MINISTRY OF INFORMATION AND BROADCASTING Vs. REGISTRAR OF NEWSPAPERS FOR INDIA
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March 12, 2007 |
T M MOHANDAS U D C FS DESK MINISTRY OF INFORMATION AND BROADCASTING Vs. REGISTRAR OF NEWSPAPERS FOR INDIA
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March 26, 2007 |
T N KAPOOR Vs. RAILWAY BOARD
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December 3, 2007 |
T S RAMAKRISHNAN Vs. SOCIETY APPLIED MICRO ELECT ENGINEERING AND RESEARCH MR S S PRASADH PIO AND MR A K BASU APPELLATE AUTHORITY
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April 26, 2007 |
T SABU Vs. SOUTH WESTERN RAILWAY
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October 4, 2007 |
T V VARGHESE Vs. BHARAT SANCHAR NIGAM LIMITED
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January 2, 2007 |
T VINU Vs. SOUTHERN RAILWAY
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March 12, 2007 |
TAHIR Vs. NORTHERN RAILWAY
|
November 16, 2007 |
TANMAY DATTA Vs. EASTERN RAILWAYS
|
January 16, 2007 |
TARIQ ISLAM READER DEPARTMENT OF PHILOSOPHY ALIGARH MUSLIM UNIVERSITY Vs. ALIGARH MUSLIM UNIVERSITY
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April 18, 2007 |
TARUN KUMAR MISHRA Vs. NORTH CENTRAL RAILWAY
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March 19, 2007 |
TARUN KUMAR MISHRA Vs. NORTH CENTRAL RAILWAY
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September 7, 2007 |
TARUN PARMAR Vs. SMALL INDUSTRY SERVICE INSTITUTE
|
February 5, 2007 |
TEJ BAHADUR SINGH Vs. EAST CENTRAL RAILWAY
|
January 4, 2007 |
TEJ BHAN SACHDEVA Vs. MINISTRY OF RAILWAYS
|
November 7, 2007 |
TEJA SINGH Vs. NORTHERN RAILWAY
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November 5, 2007 |
TEK CHAND DHURIA Vs. NORTHERN RAILWAY
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November 16, 2007 |
TINKU MAITRA Vs. SOUTH EASTERN RAILWAY
|
August 10, 2007 |
TOKKIR AHMED MULTANI REPRESENTATIVE BHASKAR DARSHAN NEWSPAPER Vs. NORTHERN RAILWAY
|
August 14, 2007 |
TOKKIR AHMED MULTANI REPRESENTATIVE BHASKAR DARSHAN NEWSPAPER Vs. NORTHERN RAILWAY MORADABAD DIVISION
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July 26, 2007 |
TORHI SINGH Vs. BHAGINI NIVEDITA COLLEGE
|
February 27, 2007 |
TRILOK CHAND Vs. DRM OFFICE NORTHERN RAILWAY
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November 22, 2007 |
TUFFAIL AHMAD KHAN Vs. NORTH EASTERN RAILWAY
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May 21, 2007 |
TUKMAN SINGH Vs. NORTH CENTRAL RAILWAY
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November 2, 2007 |
TUSHAR KANTI PAL Vs. NORTHERN RAILWAY
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December 3, 2007 |
U H JAISWAL Vs. CENTRAL RAILWAY
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October 26, 2007 |
U H SHEIKH Vs. CENTRAL RAILWAY
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October 30, 2007 |
U V RAMANA EDITOR SRI ASHOKA TELUGU MONTHLY Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION
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January 11, 2007 |
UDAI PRATAP NARAIN SRIVASTAVA Vs. NATIONAL TEXTILE CORPORATION LIMITED
|
February 14, 2007 |
UMA SHANKAR Vs. NORTHERN RAILWAY
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December 5, 2007 |
UMESH KUMAR NEMA Vs. NORTH WESTERN RAILWAY
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January 10, 2007 |
USHA Vs. NORTHERN RAILWAY
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December 5, 2007 |
V D BADI Vs. SOUTH CENTRAL RAILWAY
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November 6, 2007 |
V D BADI Vs. SOUTH CENTRAL RAILWAY
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March 12, 2007 |
V K CHATURVEDI Vs. NORTHERN RAILWAY
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July 31, 2007 |
V K GUPTA Vs. REGISTRAR OF COOP SOCIETIES
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April 19, 2007 |
V K RASTOGI Vs. MUNICIPAL CORPORATION OF DELHI MCD
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September 5, 2007 |
V M SHARMA Vs. NORTHERN RAILWAY
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January 5, 2007 |
V M SHARMA Vs. NORTHERN RAILWAY
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February 5, 2007 |
V P RAI Vs. SOUTH WESTERN RAILWAY
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December 3, 2007 |
V THIRUVENGADANATHAN MANAGING TRUSTEE Vs. SOUTHERN RAILWAY
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September 17, 2007 |
V V SAXENA Vs. RAILWAY BOARD
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November 16, 2007 |
VASANT RAYAPPA CHAVAN Vs. WESTERN RAILWAY
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November 21, 2007 |
VEENA CHAUHAN Vs. COUNCIL OF SCIENTIFIC AND INDUSTRIAL RESEARCH C S I R
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December 7, 2007 |
VEENA KESHAV RAO MESHRAM Vs. NORTH EASTERN RAILWAY
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October 3, 2007 |
VEENA OSWAL Vs. CANTONMENT BOARD GOLIBAR MAIDAN MINISTRY OF DEFENCE
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August 29, 2007 |
VEENA SIKRI Vs. DEPARTMENT OF PERSONNEL AND TRAINING
|
May 7, 2007 |
VEERESH MALIK Vs. LOK SABHA SECTT
|
April 16, 2007 |
VEERESH MALIK Vs. MINISTRY OF RAILWAYS
|
January 22, 2007 |
VIBHOR DILEEP BARLA Vs. CENTRAL RAILWAY
|
November 6, 2007 |
VIBHOR DILEEP BARLA Vs. CENTRAL EXCISE AND CUSTOMS
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July 9, 2007 |
VIGYAN SINGH Vs. PRASAR BHARATI
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March 5, 2007 |
VIJAY S NAIK Vs. CENTRAL BANK OF INDIA
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March 5, 2007 |
VIJAY SINGH Vs. NORTHERN RAILWAY
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May 21, 2007 |
VIJAY V MADNE Vs. CENTRAL RAILWAY
|
September 21, 2007 |
VIJENDRA KUMAR RAI Vs. DTE OF SOCIAL WELFARE GNCT
|
October 1, 2007 |
VIKAS YADAV Vs. CENTRAL RAILWAY
|
December 20, 2007 |
VINAY CHAND GARG Vs. DELHI JAL BOARD
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December 6, 2007 |
VINESH KAWATRA Vs. MCD
|
March 12, 2007 |
VINESH KAWATRA Vs. D C SOUTH ZONE M C D
|
March 22, 2007 |
VINOD JOSEPH Vs. UNIVERSITY GRANTS COMMISSION
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March 8, 2007 |
VINOD KUMAR DUBEY Vs. NORTH EASTERN RAILWAY
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July 17, 2007 |
VINOD PRAKASH VISHWAKARMA Vs. NORTHERN RAILWAY
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January 20, 2007 |
VINOD SHARMA Vs. ESTATE OFFICE U T
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April 11, 2007 |
VIPIN AGARWAL OATH COMMISSIONER CIVIL COURT Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION
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March 16, 2007 |
VIPIN KUMAR AGARWAL EX MUNICIPAL COMMISSIONER Vs. EAST CENTRAL RAILWAY
|
June 8, 2007 |
VIPIN KUMAR AGARWAL EX MUNICIPAL COMMISSIONER DHANBAD MUNICIPALITY Vs. EAST CENTRAL RAILWAY
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March 19, 2007 |
VIRENDRA PRASAD EXECUTIVE ENGINEER Vs. EASTERN RAILWAY
|
March 19, 2007 |
VISHAL KEDIA Vs. A B ATHAVALE ASSISTANT OFFICIAL LIQUIDATOR AND CPIO HIGH COURT BOMBAY AND THE OFFICIAL LIQUIDATOR AND APPELLATE AUTHORITY HIGH COURT BOMBAY
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April 14, 2007 |
VISHWAJEET AGRAWAL Vs. DEPT OF SCIENCE AND TECHNOLOGY
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May 10, 2007 |
VISHWANATH PODDAR Vs. CENTRAL VIGILANCE COMMISSION CVC
|
November 7, 2007 |
VIVEK V BHATNAGAR Vs. NORTHERN RAILWAY
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November 6, 2007 |
Y SINGH N RAJPUT Vs. K K TRIPATHI COMMISSIONER OF INCOME TAX III AND CPIO AND SHRI R B SINHA CHIEF COMMISSIONER OF INCOME TAX AND APPELLATE AUTHORITY
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October 31, 2007 |
YATINDER NATH RAI S/O LATE SHRI JAYANTI SHARAN RAI Vs. DRM OFFICE NORTHERN RAILWAY
|
November 6, 2007 |
YOGEN SHARMA Vs. CENTRAL INSTITUTE OF MEDICINAL AND AROMATIC PLANTS
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April 12, 2007 |
YOGENDRA KUMAR VERMA Vs. MUNICIPAL CORPORATION OF DELHI MCD
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November 27, 2007 |
ZAINULABEDIN Vs. NORTHERN RAILWAY
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April 18, 2007 |