REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A B LAL NTPC Vs. NTPC	August 4, 2006
A B LUTE Vs. EMPLOYEES PROVIDENT FUND ORGANISATION SHRI SHANKAR PATHAK CPIO AND SHRI K C PANDEY APPELLATE AUTHORITY	August 18, 2006
A J SEQUEIRA Vs. REGIONAL PROVIDENT FUND ORGANISATION AND SHRI D K SINGH REGIONAL PROVIDENT COMMISSIONER II	September 4, 2006
A K SHARMA Vs. KENDRIYA VIDYALAYA SANGATHAN	July 21, 2006
A K SINGH Vs. M S UPADHYE CPIO ADDL COMMISSIONER OF POLICE AND SHRI QAMAR AHMED APPELLATE AUTHORITY JT COMMISSIONER OF POLICE	July 11, 2006
A K SINGH SCIENTIST SR SCALE PLANT BREEDING Vs. J L SHARMA AAO AND PUBLIC INFORMATION OFFICER NATIONAL RESEARCH CENTRE ON RAPESEED MUSTARD NRCRM AND DR ARVIND KUMAR DIRECTOR AND APPELLATE AUTHORITY NATIONAL RESEARCH CENTRE ON RAPESEED MUSTARD NRCRM	September 18, 2006
A P NAGRATH Vs. DEPARTMENT OF EXPENDITURE MINISTRY OF FINANCE GOVERNMENT OF INDIA	June 29, 2006
A P S KHURANA Vs. REGISTRAR OF COMPANIES	June 30, 2006
A P SINGH Vs. PUNJAB NATIONAL BANK	March 14, 2006
A P SINGH Vs. PUNJAB NATIONAL BANK	June 9, 2006
A S ARAB SR TAX ASSISTANT CENTRAL EXCISE AND CUSTOMS Vs. OFFICE OF THE CHIEF COMMISSIONER CENTRAL EXCISE AND CUSTOMS	August 18, 2006
A S D ROY STA G MM CELL INDIAN BUREAU OF MINES Vs. C S GUNDEWAR CHIEF ORE DRESSING OFFICER AND AUTHORITY	July 4, 2006
A S LALL Vs. AJAY CHADHA JT COMMISSIONER OF POLICE AND APPELLATE AUTHORITY POLICE HEADQUARTERS ESTT DEPARTMENT AND SHRI B M SHARMA ASSTT COMMISSIONER OF POLICE LICENCING DEPARTMENT	June 2, 2006
A S LALL Vs. R P SINGH AA AND DIR GEN PRISONS AND SHRI C R GARG PIO AND DY INS GEN PRISONS	May 1, 2006
A S PARMAR Vs. DELHI TRANSCO LTD	January 17, 2006
A SANTOSH MATHEW Vs. DEPARTMENT OF PERSONNEL AND TRAINING MINISTRY OF PERSONNEL PUBLIC GRIEVANCES AND PENSIONS	September 11, 2006
A X S JIWAN SUPERINTENDENT OF CENTRAL EXCISE AND CUSTOMS Vs. COMMISSIONER CENTRAL EXCISE AND CUSTOMS	March 29, 2006
A Y ALURKAR Vs. HINDUSTAN ANTIBIOTICS LTD	August 23, 2006
AJAY GANESH UBALE Vs. DEPARTMENT OF PERSONNEL AND TRAINING DOPT MINISTRY OF PERSONNEL PUBLIC GRIEVANCES AND PENSIONS	November 24, 2006
AJAY KUMAR GOEL Vs. B S BRAR JT COMMISSIONER OF POLICE AND FIRST APPELLATE AUTHORITY AND SHRI MADHUP TEWARI ADDL COMMISSIONER OF POLICE GA AND PIO	May 26, 2006
AJAY KUMAR GOEL Vs. MCD	May 23, 2006
AJAY KUMAR GOEL Vs. MADHUP TEWARI PIO AND DCP EAST	June 28, 2006
AJAY KUMAR GOEL Vs. M S UPADHYE ADDITIONAL COMMISSIONER OF POLICE TRAFFIC	June 27, 2006
AJAY KUMAR KALIA Vs. GAIL INDIA LIMITED	November 9, 2006
AJAY KUMAR SAHAY Vs. CPIO DEPARTMENT OF POSTS SSPO	May 17, 2006
AJAY PAL SINGH Vs. B N PATRO EXECUTIVE OFFICER STATE FARMS CORPORATION OF INDIA LTD AND SHRI S P MAHLA RETD BRIG CMD STATE FARMS CORPORATION OF INDIA LTD	May 31, 2006
AJAY SRIVASTAVA Vs. UNION PUBLIC SERVICE COMMISSION	December 6, 2006
AJAYA MISHRA ORISSA GANA PRISHAD Vs. EAST COAST RAILWAY	September 18, 2006
AJAYA MISHRA ORISSA GANA PRISHAD Vs. EAST COAST RAILWAY	August 4, 2006
AJIT GUPTA Vs. ADDL DISTRICT MAGISTRATE NW GOVT OF NCT OF DELHI	November 27, 2006
AJIT GUPTA Vs. D D A	November 27, 2006
AJIT GUPTA Vs. DDA	October 3, 2006
AJIT KUMAR SINGH SR DEPARTMENTAL REPRESENTATIVE INCOME TAX DEPARTMENT Vs. CHIEF COMMISSIONER OF INCOME TAX	July 31, 2006
AJIT SINGH MALIK Vs. DDA	April 10, 2006
AKHAM BIRADHWAJA SINGH Vs. RESERVE BANK OF INDIA DEPTT OF ADMINISTRATION AND PERSONNEL MANAGEMENT	November 9, 2006
AMAL DAS Vs. ARUN MISHRA PIO AND ASSTT DIRECTOR TOURISM UT ADMINISTRATION OF DAMAN AND DIU DIRECTORATE OF TOURISM AND SHRI DHARMENDRA CPIO AND DEVELOPMENT COMMISSIONER ADMINSITRATION OF DAMAN AND DIU	June 28, 2006
AMAR NATH PRASAD S/O LATE SHRI LAXMI NARAYAN Vs. LT COL RAJESH SINGH OFFICER COMMANDING AND PIO AND BRIG S M PILLAI CHIEF ENGINEER AND APPELLATE AUTHORITY PROJECT DANTAK	November 22, 2006
AMARDEEP GOYAL Vs. BHARAT SANCHAR NIGAM LTD	August 28, 2006
AMARENDRA CHAUDHARY Vs. MINISTRY OF URBAN DEVELOPMENT	July 27, 2006
AMARJIT SINGH Vs. L R CHOHAN A O II AAD PERS AND PIO MILITARY ENGINEERING SERVICES HQ CHIEF ENGINEER CHANDIGARH ZONE AND	November 2, 2006
AMARJIT SINGH Vs. MAJ GENERAL V K NEGI ADGW ARMY AND CPIO E IN CS BRANCH ARMY HEADQUARTERS	July 14, 2006
AMIT JAIN Vs. CENTRAL BOARD OF EXCISE AND CUSTOMS MINISTRY OF FINANCE DEPARTMENT OF REVENUE	December 4, 2006
AMIT S/O SHRI ZILEY SINGH Vs. ANIL SHUKLA PIO DY COMMISSIONER OF POLICE AND SHRI BHIM SAIN BASSI JOINT COMMISSIONER OF POLICE SOUTHERN RANGE	November 2, 2006
AMIT SEN GUPTA Vs. ELECTION COMMISSION OF INDIA	June 15, 2006
AMRAT KAWAR Vs. STATE BANK OF HYDERABAD	September 14, 2006
AMRIT MEHTA Vs. CENTRAL INSTITUTE OF ENGLISH AND FOREIGN LANGUAGES	August 8, 2006
ANAND AKHILA Vs. COUNCIL OF SCIENTIFIC AND INDUSTRIAL RESEARCH CSIR	April 24, 2006
ANAND AKHILA Vs. COUNCIL OF SCIENTIFIC AND INDUSTRIAL RESEARCH CSIR	May 12, 2006
ANAND SHUKLA Vs. EAST CENTRAL RAILWAY	November 16, 2006
ANIL K SAHORE Vs. SHAILINDRAA K SINGH PIO COMMANDANT COAST GUARD HEADQUARTERS AND SHRI K R NAUTIYAL APPELLATE AUTHORITY DY INSPECTOR GENERAL AND DIRECTOR PERSONNEL COAST GUARD HEADQUARTERS	September 20, 2006
ANIL K SAHORE Vs. SHAILINDRAA KUMAR SINGH COMMANDANT CPIO COAST GUARD HEADQUARTERS SHRI K R NAUTIYAL DY INSPECTOR GENERAL APPELLATE AUTHORITY COAST GUARD HEADQUARTERS	July 13, 2006
ANIL KUMAR Vs. DEPARTMENT OF PERSONNEL AND TRAINING MINISTRY OF PERSONNEL PUBLIC GRIEVANCES AND PENSIONS GOVERNMENT OF INDIA	July 3, 2006
ANIL KUMAR Vs. DEPARTMENT OF TELECOMMUNICATION	June 12, 2006
ANIL KUMAR Vs. DEPARTMENT OF TELECOMMUNICATIONS	July 31, 2006
ANIL KUMAR Vs. INDIAN TELEPHONE INDUSTRIES LTD	June 5, 2006
ANIL MALHOTRA Vs. MCD	March 20, 2006
ANJU Vs. DEPARTMENT OF EXPENDITURE MINISTRY OF FINANCE	December 7, 2006
ANJU BALA Vs. M C D	December 1, 2006
ANUJ BANSAL Vs. EMPLOYEES PROVIDENT FUND ORG	November 13, 2006
ANUJ BANSAL Vs. EMPLOYEES PROVIDENT FUND ORG	December 5, 2006
ANUPAM SHARMA F C A Vs. COMMISSIONER OF INCOME TAX	August 28, 2006
ANUPMA VASHISHT Vs. INDIAN OIL CORPORATION LIMITED MARKETING DIVISION MARKETING CO ORDINATION	September 22, 2006
ANURAG Vs. NATIONAL THERMAL POWER CORPORATION LTD	November 20, 2006
ANURAG MITTAL Vs. NATIONAL INSTITUTE OF HEALTH AND FAMILY WELFARE AND DR T MATHIYAZHAGAN CPIO	June 29, 2006
ARCHANA GAWADA Vs. CABINET SECRETARIAT AND DOPT	November 30, 2006
ARCHANA S GAWADA Vs. EMPLOYEES STATE INSURANCE CORPORATION SHRI C SETHU ADDL COMMISSIONER AND CPIO AND DIRECTOR GENERAL ESIC APPELLATE AUTHORITY	September 22, 2006
ARIF HUSSAIN Vs. INSTITUTE OF HUMAN BEHAVIOUR AND ALLIED SCIENCES IHBAS	June 5, 2006
ARTI M SONI Vs. CENTRAL PUBLIC INFORMATION OFFICER DENA BANK	September 4, 2006
ARUN JAITLEY M P RAJYA SABHA Vs. CENTRAL BUREAU OF INVESTIGATION	August 1, 2006
ARUN KUMAR Vs. NORTHERN RAILWAY	September 19, 2006
ARUN KUMAR Vs. PUNJAB NATIONAL BANK BIHAR ZONE AND PUNJAB NATIONAL BANK HEAD OFFICE	April 20, 2006
ARUN KUMAR ANOKHE Vs. DEPARTMENT OF POSTS	June 2, 2006
ARUN KUMAR TIWARI CONVENOR JHARKHAND REGION NFITU Vs. PUBLIC ENTERPRISES SELECTION BOARD	July 5, 2006
ARUN VERMA Vs. MS UMPA CHAUDHARY JOINT SECRETARY A AND LH AND AA DEPARTMENT OF ANIMAL HUSBANDRY DAIRYING AND FISHERIES SHRI AJAY BHATTACHARYA JOINT SECRETARY FISHERIES AND AA DEPTT OF ANIMAL HUSBANDRY DAIRYING AND FISHERIES AND SHRI S K SRIVASTAVA CPIO DEPTT OF ANIMAL HUSBANDRY AND DAIRYING MINISTRY OF AGRICULTURE	June 26, 2006
ARUN VERMA Vs. DEPARTMENT OF COMPANY AFFAIRS GOVERNMENT OF INDIA	March 29, 2006
ARUN VERMA Vs. DIRECTOR GENERAL OF INCOME TAX SYSTEMS	March 3, 2006
ARVIND KEJRIWAL Vs. MINISTRY OF COMMERCE AND INDUSTRY	October 19, 2006
ARVIND KEJRIWAL Vs. CABINET SECRETARIAT	June 6, 2006
ARVIND KEJRIWAL C/O PARIVARTAN Vs. DEPARTMENT OF PERSONNEL AND TRAINING MINISTRY OF PENSIONS PERSONNEL AND TRAINING GOVERNMENT OF INDIA	July 14, 2006
ARVIND MEHTA Vs. REGISTRAR OF COMPANIES ROC DEPARTMENT OF COMPANY AFFAIRS	March 16, 2006
ASFAQ T KADIANI Vs. V V PETERS DEFENCE ESTATE OFFICE CHIEF PUBLIC INFORMATION OFFICER DEFENCE LANDS AND CANTONMENT AND SHRI S R NAYYAR APPELLATE AUTHORITY	July 6, 2006
ASGAR KHAN AIMSC Vs. JAMIA HAMDARD UNIVERSITY	July 3, 2006
ASGAR KHAN AIMSC Vs. JAMIA HAMDARD UNIVERSITY	July 28, 2006
ASHARFI DEVI Vs. M C D	September 7, 2006
ASHISH KUMAR KHARE Vs. K GOPALAKRISHNAN DY DIRECTOR GENERAL AND CPIO FISHERY SURVEY OF INDIA	October 25, 2006
ASHOK KUMAR Vs. DEPT OF EDUCATION NCT	August 10, 2006
ASHOK KUMAR AGGARWAL JOINT COMMISSIONER OF INCOME TAX Vs. DEPARTMENT OF REVENUE MINISTRY OF FINANCE	February 16, 2006
ASHOK MATHUR Vs. NORTH WESTERN RAILWAY	June 19, 2006
ASHWINI KUMAR KUKAR Vs. CPIO MINISTRY OF LABOUR	June 5, 2006
ATAM PARKASH SHARMA FINANCE AND ACCOUNTS OFFICER CIAE Vs. DILIP KAR PIO NATIONAL RESEARCH CENTRE FOR GROUNDNUT ICAR AND SHRI M S BASU DIRECTOR AND APPELLATE AUTHORITY NATIONAL RESEARCH CENTRE FOR GROUNDNUT ICAR	October 20, 2006
B B BHARMERA Vs. BHARAT SANCHAR NIGAM LIMITED	November 13, 2006
B BANDYOPADHYAY Vs. OFFICE OF THE COMMISSIONER OF CENTRAL EXCISE MINISTRY OF FINANCE DEPTT OF REVENUE	July 18, 2006
B D VAGHELA SENIOR MANAGER PPES INDIAN OIL CORPORATION LTD Vs. INDIAN OIL CORPORATION LTD	September 28, 2006
B H VEERESHA BRASHTACHARA NIRMOOLANA VEDIKE Vs. DEPUTY GENERAL MANAGER AND APPELLATE AUTHORITY PLANNING AND DEVELOPMENT WING CANARA BANK	March 27, 2006
B K DASH Vs. ALL INDIA INSTITUTES OF MEDICAL SCIENCES	November 13, 2006
B K DASH CHIEF OF PROTOCOL AND PUBLIC RELATIONS AIIMS Vs. ALL INDIA INSTITUTE OF MEDICAL SCIENCES AND CPIO SHRI DEBASHISH PANDA DEPUTY DIRECTOR	July 12, 2006
B K DASH CHIEF PROTOCOL AND PR AIIMS Vs. CPIO AND DEPUTY DIRECTOR ADMN AIIMS	May 16, 2006
B LAHIRI Vs. MAHANAGAR TELEPHONE NIGAM LTD	August 3, 2006
B LATHA Vs. OFFICE OF THE COMMISSIONER OF INCOME TAX	August 24, 2006
B M BADONI DPA A NATIONAL CRIME RECORDS BUREAU Vs. B S DHUPIA CPIO NATIONAL CRIME RECORDS BUREAU AND	July 3, 2006
B N BHATTACHARJEE Vs. LAND AND DEVELOPMENT OFFICE MINISTRY OF URBAN DEVELOPMENT	February 22, 2006
B P SRIVASTAVA Vs. DY COMMISSIONER CENTRAL ZONE MCD	November 14, 2006
B P SRIVASTAVA Vs. DY COMMISSIONER	September 18, 2006
B P SRIVASTAVA Vs. DY COMMISSIONER	September 15, 2006
B P SRIVASTAVA EDITOR SUB KI KHABAR Vs. EXECUTIVE ENGINEER PWD DIVN 23 AND EXECUTIVE ENGINEER PWD DIVN 29	November 30, 2006
B PREMANAND INDIAN SKEPTIC Vs. COMMISSIONERATE OF CUSTOMS	October 30, 2006
B R DUGAR Vs. NATIONAL INSURANCE CO LTD MR K BANERJEE CHIEF MANAGER AND CPIO AND MR S SENGUPTA DGM AND APPELLATE AUTHORITY	January 19, 2006
B R GHOSH Vs. SOFTWARE TECHNOLOGY PARK OF INDIA	November 20, 2006
B R MANHAS S/O LATE THAKUR LAL MANHAS Vs. MUKESH MITTAL PIO DIRECTOR IS III MINISTRY OF HOME AFFAIRS AND SHRI L C GOAL APPELLATE AUTHORITY JOINT SECRETARY IS MINISTRY OF HOME AFFAIRS	September 25, 2006
B VENKATESAN DATA PROCESSING ASSISTANT GRADE B NATIONAL CRIME RECORDS BUREAU Vs. B S DHUPIA ASST DIRECTOR ADMN AND CPIO NATIONAL CRIME RECORDS BUREAU AND	October 11, 2006
BAHOURI SINGH Vs. SAFDARJANG HOSPITAL	October 23, 2006
BAL KRISHAN Vs. EMPLOYEES PROVIDENT FUND ORGANISATION	June 26, 2006
BALBIR SINGH Vs. DELHI TRANSPORT CORPORATION	May 25, 2006
BALWANT SINGH IPS RETD Vs. CPIO BSNL SHRI RAKESH BABU DDG	June 7, 2006
BANI BARAL Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION	November 8, 2006
BANS GOPAL Vs. DEPARTMENT OF POSTS MS M R TSHERING DIRECTOR CPIO AND SHRI S SAMANT CPMG NEW DELHI APPELLATE AUTHORITY	July 19, 2006
BHAGAT SINGH Vs. OFFICE OF THE COMMISSIONER OF INCOME TAX	August 18, 2006
BHAGAT SINGH S/O SHRI PARTAP SINGH Vs. ARVIND DEEP DEPUTY COMMISSIONER OF POLICE AND SHRI DEEP CHAND JOINT COMMISSIONER OF POLICE	July 14, 2006
BHAGWAN CHAND SAXENA Vs. EXPORT INSPECTION COUNCIL OF INDIA MINISTRY OF COMMERCE	April 3, 2006
BHAGWAN CHAND SAXENA Vs. EXPORT INSPECTION COUNCIL OF INDIA SHRI S K TANDON PIO AND SHRI VIJAY KUMAR ADDL DIRECTOR APPELLATE AUTHORITY	September 18, 2006
BHAGWAN CHAND SAXENA Vs. CPIO SAFDARJANG HOSPITAL	April 3, 2006
BHAGWAN CHAND SAXENA Vs. EXPORT INSPECTION COUNCIL OF INDIA MINISTRY OF COMMERCE	April 13, 2006
BHAGWAN CHAND SAXENA Vs. EXPORT INSPECTION COUNCIL OF INDIA	December 4, 2006
BHAGWAN CHAND SAXENA Vs. EXPORT INSPECTION COUNCIL OF INDIA	July 20, 2006
BHAGWAN CHAND SEXENA Vs. EXPORT INSPECTION COUNCIL OF INDIA	November 6, 2006
BHAGWAN CHAND SEXENA Vs. EXPORT INSPECTION COUNCIL OF INDIA	December 4, 2006
BHAGWATI DEVI Vs. DELHI JAL BOARD DJB	October 6, 2006
BHARAT NARAIN RETIRED SECRETARY Vs. BANK OF BARODA	July 24, 2006
BHIK RAM Vs. A D M SOUTH GOVT OF NCT OF DELHI	November 28, 2006
BHIKU SADASHIV BHAGAT Vs. D RAMDEORAO PERSONAL MANAGER IR AND PIO WESTERN COALFIELDS LIMITED AND SHRI S A YUSUF CHIEF GENERAL MANAGER AND APPELLATE AUTHORITY WESTERN COALFIELDS LIMITED	November 23, 2006
BHIVRAM DHEKWAR DURG Vs. BSNL AND SHRI V K GUPTA JOINT DDG CPIO	July 10, 2006
BHOLA SINGH ADHIKARI Vs. MCD	May 12, 2006
BHUDEVI HEAD CLERK Vs. NORTH CENTRAL RAILWAY	December 13, 2006
BHUPENDRA KUMAR Vs. DIRECTORATE OF TRAINING AND TECHNICAL EDUCATION GOVT OF NCT	April 30, 2006
BIBHAV KUMAR Vs. UNIVERSITY OF DELHI	July 3, 2006
BIBHAV KUMAR Vs. UNIVERSITY OF DELHI	August 22, 2006
BIMLA KATOCH UTTAM INDANE GAS SERVICE Vs. INDIAN OIL CORPORATION LTD	May 31, 2006
BINA POPLI Vs. MINISTRY OF STATISTICS AND PROGRAMME IMPLEMENTATION	August 18, 2006
BINOD KUMAR SINHA Vs. MINISTRY OF ENVIRONMENT AND FORESTS	November 23, 2006
BIRENDRA SINGH MALLA Vs. A S BISHT	June 27, 2006
BOBY VERMA Vs. DIRECTORATE OF EDUCATION	March 27, 2006
BR PRANESH CHAITAINYA Vs. OFFICE OF THE DIRECTOR OF INCOME TAX EXEMPTION INCOME TAX DEPARTMENT	September 28, 2006
BRIG RETD ASIL SINGH Vs. BRIG M R PATTAR BRIG PERS AND ADMN AND PIO AND	November 6, 2006
BRIJ LAL JONAPURIA Vs. DIRECTORATE OF EDUCATION SOUTH ZONE MCD	October 27, 2006
BRIJENDRA PRASAD Vs. BHARAT PETROLEUM CORPORATION LTD	June 8, 2006
BRIJESH BARTHWAL Vs. S K GUPTA CPIO DIRECTOR PUBLICATION DIVISION GEOLOGICAL SURVEY OF INDIA NORTHERN REGION	July 10, 2006
BUNIYAD ALI KHAN SEMI PROFESSIONAL ASSISTANT DEPARTMENT OF ECONOMICS ALIGARH MUSLIM UNIVERSITY Vs. ALIGARH MUSLIM UNIVERSITY	October 27, 2006
C D JOSHI Vs. DEPARTMENT OF POSTS CPIO SENIOR SUPERINTENDENT OF POST OFFICES AND CPMG	June 13, 2006
C R RAIKWAR Vs. A K PARATE PIO AND JOINT SECRETARY UNIVERSITY GRANTS COMMISSION	June 2, 2006
C RAMESH Vs. MINISTRY OF PERSONNEL PUBLIC GRIEVANCES AND PENSIONS	August 8, 2006
C SURESH Vs. HUDCO	August 2, 2006
C SURESH Vs. HUDCO	November 2, 2006
CAPT VINODE K MOHINDRA Vs. DELHI DEVELOPMENT AUTHORITY	October 9, 2006
CHAMAN MATHUR Vs. HINDUSTAN PETROLEUM CORPORATION LTD	June 8, 2006
CHANCHAL GOEL Vs. DEPUTY COMMISSIONER OF POLICE AND SHRI DEEP CHAND JT COMMISSIONER OF POLICE NORTHERN RANGE	October 20, 2006
CHANDRA PRAKASH Vs. OFFICE OF THE COMMISSIONER OF INCOME TAX	November 7, 2006
CHIRAKKALATH DEVASIA EPHREM Vs. CENTRAL BOARD OF EXCISE AND CUSTOMS DEPARTMENT OF REVENUE MINISTRY OF FINANCE	August 14, 2006
COL RETD PRAKASH GOSWAMI Vs. DY COMMISSIONER SOUTH ZONE MCD	September 11, 2006
D B SINGH Vs. UNION PUBLIC SERVICE COMMISSION	April 17, 2006
D D SHARMA Vs. FOOD CORPORATION OF INDIA	August 18, 2006
D K SHARMA Vs. DELHI CENTRAL CIRCLE IV C P W D	October 30, 2006
D K SRIVASTAVA DEPUTY CHIEF MATERIAL MANAGER EAST CENTRAL RAILWAY Vs. RAILWAY BOARD	October 5, 2006
D L CHANDHOK Vs. CENTRAL WAREHOUSING CORPORATION	October 9, 2006
D M SOLANKI Vs. SOUTH EASTERN RAILWAY	May 19, 2006
D N SAHU Vs. LAND AND DEVELOPMENT OFFICE MINISTRY OF URBAN DEVELOPMENT	August 9, 2006
D P S MALLICK Vs. NATIONAL BANK FOR AGRICULTURE AND RURAL DEVELOPMENT NABARD	November 30, 2006
D P SANGAR Vs. MINISTRY OF ENVIRONMENT AND FORESTS	August 4, 2006
D S MEENA Vs. CPIO NORTH WESTERN RAILWAYS	February 10, 2006
D S NEGI Vs. SPIO DWARKA PROJECT GOVT OF NCT	November 14, 2006
D V RAO SUPERINTENDENT LEGAL DEPTT OF LEGAL AFFAIRS MINISTRY OF LAW AND JUSTICE GOVT OF INDIA Vs. YASHWANT SINGH APIO AND DEPUTY SECRETARY A DEPTT OF LEGAL AFFAIRS AND AND SHRI K D SINGH APPELLATE AUTHORITY RTI ACT 2005 AND ADDITIONAL SECRETARY ADMN DEPARTMENT OF LEGAL AFFAIRS	April 21, 2006
D V TOLANEY Vs. MUNICIPAL CORPORATION OF DELHI	October 30, 2006
DALBIR SINGH Vs. P S CHANDURKAR PLANT PROTECTION ADVISOR AND CPIO PLANT QUARANTINE DIVISION DIRECTORATE OF PLANT PROTECTION QUARANTINE AND STORAGE DEPARTMENT OF AGRICULTURE AND COOPERATION AND SHRI V K YADAVA JOINT DIRECTOR E IPM AND APPELLATE AUTHORITY DIRECTORATE OF PLANT PROTECTION QUARANTINE AND STORAGE DEPARTMENT OF AGRICULTURE AND COOPERATION	November 27, 2006
DASHARATHI Vs. FOOD AND CIVIL SUPPLIES DEPTT GOVT OF NCT	August 10, 2006
DAYANAND Vs. DEPARTMENT OF PERSONNEL AND TRAINING MINISTRY OF PERSONNEL PG AND PENSIONS	May 18, 2006
DEEPA BHATIA Vs. N D M C NAVYUG SCHOOLS EDUCATIONAL SOCIETY	October 30, 2006
DEEPAK CHHABRIA CHAIRMAN EMPLOYMENT PROMOTION COUNCIL OF INDIAN PERSONNEL Vs. MINISTRY OF OVERSEAS INDIAN AFFAIRS	May 19, 2006
DEEPAK THUKRAL Vs. INDIAN DRUG AND PHARMACEUTICAL LTD	September 12, 2006
DEV KANT Vs. YASHWANT SINGH DY SECRETARY AND ACPIO M/O LAW AND JUSTICE DEPTT OF LEGAL AFFAIRS AND SHRI R RAGHUPATHI JOINT SECRETARY AND CPIO M/O LAW AND JUSTICE DEPTT OF LEGAL AFFAIRS	June 29, 2006
DEVENDRA KUMAR Vs. RAJDHANI COLLEGE	November 6, 2006
DEVENDRA NARAIN Vs. MINISTRY OF HEALTH AND FAMILY WELFARE	September 12, 2006
DEVINDER MOHAN Vs. NATIONAL INFORMATICS CENTER	October 25, 2006
DEVYANI G SHAH Vs. UNION BANK OF INDIA	September 11, 2006
DEWAN SINGH Vs. LAND AND BUILDING DEPT DDA	November 2, 2006
DHANANJAY TRIPATHI Vs. BANARAS HINDU UNIVERSITY	November 9, 2006
DHANANJAY TRIPATHI Vs. BANARAS HINDU UNIVERSITY	October 19, 2006
DHANANJAY TRIPATHI Vs. BANARAS HINDU UNIVERSITY	September 6, 2006
DHANANJAY TRIPATHI Vs. BANARAS HINDU UNIVERSITY	July 7, 2006
DHARAM SINGH Vs. MINISTRY OF HEALTH AND FAMILY WELFARE	October 10, 2006
DHARAMBIR KHATTAR Vs. J P S VERMA CPIO DEPUTY SECRETARY IS II MINISTRY OF HOME AFFAIRS	July 12, 2006
DHARAMPAL SAINI Vs. S K DASS MEMBER D AND R AND APPELLATE AUTHORITY CENTRAL WATER COMMISSION	June 1, 2006
DHIRENDRA KRISHNA Vs. BHARAT HEAVY ELECTRICALS LIMITED	July 20, 2006
DHRUBA CHARAN NAIK Vs. DEPARTMENT OF POST THE SR SUPDT OF POST OFFICES AND CPIO AND SHRI S K KAMILA DIRECTOR POSTAL SERVICES APPELLATE AUTHORITY	September 22, 2006
DILIP KUMAR DY CONTROLLER OF ACCOUNTS MINISTRY OF URBAN DEVELOPMENT Vs. OFFICE OF CONTROLLER GENERAL OF ACCOUNTS DEPARTMENT OF EXPENDITURE MINISTRY OF FINANCE	July 10, 2006
DINESH BERRY Vs. BHARAT PETROLEUM CORPN LTD	March 6, 2006
DINKAR KHODIDAS BRAHMBHATT Vs. COMMISSIONERATE OF INCOME TAX	September 8, 2006
DIP NARAYAN PATHAK Vs. HEAVY ENGINEERING CORPORATION LIMITED	July 7, 2006
DIPANKAR CHAKRABARTI Vs. RESERVE BANK OF INDIA DEPARTMENT OF ADMINISTRATION AND PERSONNEL MANAGEMENT	August 18, 2006
DIVAKAR K MORAY Vs. CENTRAL VIGILANCE COMMISSION AND NUCLEAR POWER CORPORATION OF INDIA LTD	September 12, 2006
DIVYA JYOTI JAIPURIAR Vs. UNIVERSITY OF DELHI	July 4, 2006
ELDTHO T MATHEW Vs. GAIL INDIA LIMITED	August 31, 2006
ER RANJAN DAS S/O SHRI BABA CHARAN DAS Vs. SWAMI VIVEKANAND NATIONAL INSTITUTE OF REHABILITATION TRAINING AND RESEARCH	November 16, 2006
ER SARBAJIT ROY Vs. DELHI DEVELOPMENT AUTHORITY	February 25, 2006
ERIC FRANK NASIR Vs. M H KATE TECHNICAL OFFICER B AND PIO VEHICLES RESEARCH AND DEVELOPMENT ESTABLISHMENT DEFENCE RESEARCH AND DEVELOPMENT ORGANISATION AND	December 26, 2006
EX NB/SUB GURBACHAN SINGH JC 32487 Vs. LT GEN M G GIRISH DG	March 23, 2006
FAQIR CHAND Vs. NORTH WESTERN RAILWAY	December 15, 2006
FARANGI LAL MUTEJA Vs. MEDICAL COUNCIL OF INDIA	October 17, 2006
FARIDA HOOSENALLY Vs. CHIEF COMMISSIONER OF INCOME TAX IX	March 30, 2006
G B SINGH Vs. DELHI DEVELOPMENT AUTHORITY	December 21, 2006
G B SINGH Vs. D D A	September 27, 2006
G B SINGH Vs. D D A	September 22, 2006
G B SINGH Vs. A D M	December 7, 2006
G CHANDERSEKHARA PILLAI Vs. BHARAT SANCHAR NIGAM LIMITED	November 20, 2006
G N KUMAR Vs. WEST CENTRAL RAILWAY	November 16, 2006
G NEELAKANTA RAO Vs. STATE	July 4, 2006
G P S RANA Vs. MUKTESH CHANDER ADDL COMMISSIONER OF POLICE AND PIO AND SHRI RANJIT NARAYAN JT COMMISSIONER OF POLICE CRIME AND APPELLATE AUTHORITY	October 26, 2006
G P S RANA Vs. MUKTESH CHANDER ADDL COMMISSIONER OF POLICE AND PIO	December 5, 2006
G R PATHRABE Vs. UNION PUBLIC SERVICE COMMISSION	June 20, 2006
G R PATHRABE Vs. PIO S E NCC CPWD	March 21, 2006
G R SIDDHESHWAR Vs. CENTRAL RAILWAY CST	December 15, 2006
G R SIDDHESHWAR Vs. KOKAN RAILWAY CORPORATION LTD	December 8, 2006
G SREEKUMAR MENON COMMISSIONER Vs. O/O THE DIRECTORATE GENERAL OF VIGILANCE CUSTOMS AND CENTRAL EXCISE	October 9, 2006
G SREEKUMAR MENON COMMISSIONER CUSTOMS AND CENTRAL EXCISE TAX ARREARS RECOVERY Vs. DIRECTORATE GENERAL OF VIGILANCE CUSTOMS AND CENTRAL EXCISE MINISTRY OF FINANCE	July 10, 2006
G SRINIVASAN Vs. PIO NTPC LTD	May 16, 2006
G SRINIVASAN Vs. NATIONAL THERMAL POWER CORPORATION LTD	December 4, 2006
G SRINIVASAN Vs. NATIONAL THERMAL POWER CORPORATION LTD	October 19, 2006
G SRINIVASAN Vs. NTPC LIMITED	April 5, 2006
G SURESH Vs. G P CHAND GM ADMN AND CPIO NATIONAL HIGHWAYS AUTHORITY OF INDIA	June 29, 2006
GANESH KUMAR THEVAR Vs. COMMISSIONERATE OF CUSTOMS	September 1, 2006
GANGA AGNIHOTRI PROFESSOR IN ELECTRICAL ENGINEERING MAULANA AZAD NATIONAL INSTITUTE OF TECHNOLOGY Vs. MAULANA AZAD NATIONAL INSTITUTE OF TECHNOLOGY	May 2, 2006
GANGA PRAKASH Vs. INDIA SECURITY PRESS SECURITY PRINTING AND MINTING CORPORATION OF INDIA LTD	September 5, 2006
GAURAV KISAN Vs. NATIONAL INSTITUTE OF HEALTH AND FAMILY WELFARE PROFESSOR T MATHIYAZHAGAN CPIO AND DR K KALAIVANI APPELLATE AUTHORITY	July 10, 2006
GAURAV KISAN Vs. NATIONAL INSTITUTE OF HEALTH AND FAMILY WELFARE AND	July 31, 2006
GAYA PRASAD LAW ASSISTANT NORTHERN RAILWAY Vs. NORTHERN RAILWAY	December 6, 2006
GEETA DEWAN VERMA Vs. DELHI DEVELOPMENT AUTHORITY	November 20, 2006
GEETA PURI Vs. R V K KUTTY SECRETARY AND PIO NATIONAL OILSEEDS AND VEGETABLE OILS DEVELOPMENT BOARD MINISTRY OF AGRICULTURE AND	October 11, 2006
GENERAL SECRETARY HINDUSTAN CABLES LTD VRS EMPLOYEES WELFARE ASSOCIATION Vs. HINDUSTAN CABLES LTD	July 10, 2006
GEORGE PAUL Vs. BHARAT SANCHAR NIGAM LIMITED	June 29, 2006
GHANSHYAM LALACHAND NAVALAKHA Vs. INDIAN BANK	August 28, 2006
GITA DEWAN VERMA Vs. M C D	September 22, 2006
GITA DEWAN VERMA Vs. MINISTRY OF URBAN DEVELOPMENT	September 28, 2006
GITA DEWAN VERMA Vs. PRIME MINISTERS OFFICE	June 7, 2006
GITA DEWAN VERMA Vs. URBAN DEVELOPMENT DEPARTMENT	May 7, 2006
GITA DEWAN VERMA Vs. LT GOVERNORS SECTT	August 7, 2006
GITA DIWAN VERMA Vs. I B KARN CPIO DIRECTOR DELHI MINISTRY OF HOME AFFAIRS AND DR K S SUGATHAN APPELLATE AUTHORITY JOINT SECRETARY UT MINISTRY OF HOME AFFAIRS	July 13, 2006
GOPAL HAVELIA DOON VALLEY DISTILLERS LIQUORS UNIT Vs. NATIONAL SMALL INDUSTRIES CORPORATION LTD	October 4, 2006
GOPAL KUMAR SE DIR DESIGN E IN CS BRANCH Vs. MAJ GEN GAUTAM DUTT DGW E IN CS BRANCH ARMY HQS DHQ P O AND MAJ GEN GAUTAM BANERJEE ADG ARMY E IN CS BRANCH	July 13, 2006
GOPAL SINGH KUSHWAHA Vs. S K DIXIT OFFICE SUPERINTENDENT AND CPIO CANTONMENT BOARD AND	November 6, 2006
GOVIND JHA EE SG JT DIR POL E2W PPC E IN CS BRANCH Vs. MAJ GEN GAUTAM DUTT DGW E IN CS BRANCH AND MAJ GEN GAUTAM BANERJEE ADGW ARMY E IN CS BRANCH	June 1, 2006
GOVIND JHA EE SG JT DIRECTOR POL E2W PPC E IN CS BRANCH Vs. BRIG B B SHARMA DY DIRECTOR GENERAL PERS AND PIO E IN CS BRANCH AND MAJ GEN GAUTAM DUTT DGW	November 20, 2006
GOVIND PANDEY Vs. INDIRA GANDHI NATIONAL OPEN UNIVERSITY	December 8, 2006
GULAB Vs. DEPUTY COMMISSIONER SOUTH GOVT OF NCT OF DELHI	September 28, 2006
GUNINDER GILL Vs. MUKTESH CHANDER ADDL COMMISSIONER OF POLICE CRIME AND SHRI RANJIT NARAYAN JT COMMISSIONER OF POLICE CRIME	June 1, 2006
GURBACHAN SINGH Vs. COMMISSIONERATE OF INCOME TAX	September 4, 2006
GURBAX SINGH Vs. SANT LONGOWAL INSTITUTE OF ENGINEERING AND TECHNOLOGY	October 11, 2006
GURCHARAN SINGH Vs. ANIL SHUKAL DCP SOUTH DISTRICT AND CPIO AND SHRI BHIM SAIN BASSI JT COMMISSIONER OF POLICE AND APPELLATE AUTHORITY SOUTHERN RANGE	October 20, 2006
GURCHARAN SINGH Vs. COMMISSIONERATE OF TRADE AND TAXES	October 3, 2006
GURUPRASAD MADANGOPAL UPADHYAY ADVOCATE Vs. CHIEF COMMISSIONER OF INCOME TAX	July 31, 2006
H J MHATRE Vs. OFFICE OF THE CHIEF COMMISSIONER OF CENTRAL EXCISE	July 14, 2006
H K BANSAL Vs. MINISTRY OF COMMUNICATION AND IT	September 25, 2006
H K BANSAL Vs. MAHANAGAR TELEPHONE NIGAM LTD AND SHRI ANUPAM ANAND GENERAL MANAGER AND PIO AND SHRI K C GUPTA EXECUTIVE DIRECTOR AND APPELLATE AUTHORITY	September 25, 2006
H K BANSAL Vs. MINISTRY OF COMMUNICATIONS	August 29, 2006
H K BANSAL Vs. MINISTRY OF COMMUNICATION AND IT	September 26, 2006
H K CHAWLA Vs. INDIAN OIL CORPORATION LTD REFINERIES DIVISION	November 29, 2006
H K DALAL Vs. I B P COMPANY LIMITED	November 30, 2006
H R MALIK Vs. ORIENTAL BANK OF COMMERCE	July 25, 2006
H R VERMA Vs. DELHI DEVELOPMENT AUTHORITY	October 9, 2006
H R VERMA Vs. DELHI DEVELOPMENT AUTHORITY	November 17, 2006
H V VENKATESHA RAGHAVAN ASSTT GENERAL MANAGER UCO BANK Vs. UCO BANK MANAGEMENT SERVICES DIVN	November 23, 2006
HAJARI LAL MEENA SECTION OFFICER FID Vs. J B SINHA THE THEN DIRECTOR ESTT AND CPIO MINISTRY OF HOME AFFAIRS	July 13, 2006
HARPHOOL SINGH Vs. D D A /MCD	March 20, 2006
HARPHOOL SINGH Vs. COMMISSIONER PLANNING AND COMMISSIONER LM D D A	August 23, 2006
HEMA D SOUZA Vs. VIRENDER SINGH CHAHAL CPIO DY COMMISSIONER OF POLICE AND SHRI DEEP CHAND APPELLATE AUTHORITY JOINT COMMISSIONER OF POLICE NORTHERN RANGE	July 12, 2006
HEMA DSOUZA Vs. PUNJAB NATIONAL BANK	June 1, 2006
HEMANT KUMAR S JAIN Vs. COMMISSIONERATE OF INCOME TAX	August 14, 2006
HIMANSHU J MEHTA Vs. EMPLOYEES PROVIDENT FUND ORGANISATION	September 19, 2006
HIRA SINGH Vs. PRITPAL SINGH CEO AND MRS NIRMAL CHANDEL OFFICE SUPDT CPIO	May 26, 2006
HITENDER JAIN Vs. INDIAN RED CROSS SOCIETY AND HONY SECRETARY IRCS LUDHIANA CPIO	August 18, 2006
HITENDER JAIN Vs. INDIAN RED CROSS SOCIETY AND	November 9, 2006
I K BHALLA Vs. DEPARTMENT OF PERSONNEL AND TRAINING MINISTRY OF PENSIONS PERSONNEL AND TRAINING	June 26, 2006
INDER GROVER ASHI PRIVATE LIMITED Vs. MINISTRY OF RAILWAY RAILWAY BOARD	June 27, 2006
INTERNATIONAL SOCIETY FOR KRISHNA CONSCIOUSNESS Vs. DIRECTORATE GENERAL OF INCOME TAX 2ND EXEMPTION AND SHRI ABHIJIT MOREY	October 20, 2006
J B CHAUDHRY SENIOR MANAGER FIRST LINE INDIAN OVERSEAS BANK Vs. INDIAN OVERSEAS BANK	August 1, 2006
J B SHARMA Vs. MINISTRY OF HEALTH AND FAMILY WELFARE SHRI P S NAYYAR UNDER SECRETARY CPIO AND SHRI VINEET CHAUDHARY JOINT SECRETARY APPELLATE AUTHORITY	September 4, 2006
J B SHARMA Vs. MINISTRY OF HEALTH AND FAMILY WELFARE	December 4, 2006
J B SHARMA Vs. INDIAN COUNCIL OF MEDICAL RESEARCH	June 16, 2006
J JENA LECTURER SCHOOL OF APPLIED SCIENCES NETAJI SUBHAS INSTITUTE OF TECHNOLOGY Vs. NETAJI SUBHAS INSTITUTE OF TECHNOLOGY	August 9, 2006
J JENA LECTURER SCHOOL OF APPLIED SCIENCES NSIT AND Vs. NETAJI SUBHASH INSTITUTE OF TECHNOLOGY	October 5, 2006
J N BAROT PROPRIETOR SIDDESHWAR TRACK WORKS Vs. WESTERN RAILWAY	December 8, 2006
J N NARIANI MANAGER COST NATIONAL TEXTILE CO LTD Vs. NATIONAL TEXTILE CORPORATION LTD	November 30, 2006
J P SHOKE Vs. CENTRAL RAILWAY	December 20, 2006
J S ARORA Vs. CPIO DAMODAR VALLEY CORPORATION	August 25, 2006
J S GARG Vs. MINISTRY OF URBAN DEVELOPMENT	August 7, 2006
J S GARG Vs. MINISTRY OF URBAN DEVELOPMENT	May 29, 2006
J S SHAMI S/O LATE SHRI RAM KISHAN SINGH Vs. DY COMMISSIONER OF POLICE CRIME AGAINST WOMEN CELL AND CPIO	November 20, 2006
J SHAHBUDEEN Vs. CPIO DIRECTOR OF POSTAL SERVICES	May 18, 2006
J SUNDARESAN PILLAI Vs. NATIONAL INSTITUTE OF SCIENCE COMMUNICATION AND INFORMATION RESOURCES NISCAIR	April 21, 2006
JAGDISH AHUJA Vs. CENTRAL BOARD OF SECONDARY EDUCATION	August 9, 2006
JAGDISH AMBEDKAR Vs. RESERVE BANK OF INDIA	August 28, 2006
JAGDISH RAI AGARWAL SECRETARY GENERAL ALL INDIA EQUALITY FORUM Vs. PUBLIC INFORMATION OFFICER RAILWAY BOARD	July 24, 2006
JAGDISH RAI AGARWAL SECRETARY GENERAL ALL INDIA EQUALITY FORUM Vs. RAILWAY BOARD	December 8, 2006
JAI BHAGWAN AGGARWAL Vs. MUNICIPAL CORPORATION OF DELHI	October 9, 2006
JAI DEV Vs. DY COMMISSIONER SOUTH REVENUE M C D	August 7, 2006
JAI DEV AND Vs. DY COMMISSIONER SOUTH REVENUE MCD	September 15, 2006
JAI KANT GUPTA Vs. A MISHRA MANAGER P AND A AND CPIO NATIONAL PROJECTS CONSTRUCTION CORPORATION LIMITED AND SHRI ARBIND KUMAR CHAIRMAN AND MANAGING DIRECTOR AND APPELLATE AUTHORITY NATIONAL PROJECTS CONSTRUCTION CORPORATION LIMITED	November 16, 2006
JAI KANT GUPTA NPCC BASE WORKSHOP Vs. A MISHRA MANAGER P AND A AND CPIO NATIONAL PROJECTS CONSTRUCTION CORPORATION LIMITED AND	November 7, 2006
JAI KISHAN SHARMA S/O PT SURAT SINGH Vs. R P UPADHYAYA PIO DY COMMISSIONER OF POLICE VIGILANCE AND SHRI A K SINHA APPELLATE AUTHORITY JT COMMISSIONER OF POLICE VIGILANCE	September 25, 2006
JAI KUMAR JAIN Vs. DDA	March 7, 2006
JAI KUMAR JAIN Vs. D D A	August 8, 2006
JAI KUMAR JAIN Vs. DELHI TRANSPORT CORPORATION	September 5, 2006
JAI KUMAR JAIN Vs. DELHI DEVELOPMENT AUTHORITY	September 22, 2006
JAIKISHAN AGGARWAL Vs. DEPUTY COMMISSIONER OF POLICE AND CPIO AND SHRI B S BRAR JT COMMISSIONER OF POLICE AND APPELLATE AUTHORITY NORTHERN RANGE	October 30, 2006
JANARDAN DUBEY Vs. SHANKAR SINGH DY CAO A AND PIO MINISTRY OF DEFENCE AND SMT DAYAL RAY DIRECTOR R AND APPELLATE AUTHORITY MINISTRY OF DEFENCE	November 3, 2006
JASOBANTA PATRA Vs. STEEL AUTHORITY OF INDIA LIMITED ROURKELA STEEL PLANT	November 22, 2006
JASVINDER SINGH RANA Vs. BANK OF BARODA GREATER MUMBAI ZONE	March 29, 2006
JAVID YASIN PATHAN Vs. HINDUSTAN PETROLEUM CORPORATION LIMITED HPCL	July 12, 2006
JAWAHAR JAIN Vs. REGISTRAR COOPERATIVE SOCIETIES GOVT OF NCT	October 3, 2006
JAYANTILAL RAMJIBHAI SONI Vs. STATE BANK OF SAURASHTRA REGION B II	August 14, 2006
JEHANGIR B GAI Vs. BUREAU OF SECONDARY EDUCATION DEPT OF SECONDARY AND HIGHER EDUCATION MINISTRY OF HRD	July 21, 2006
JITENDER KUMAR AGGARWAL Vs. CENTRAL BOARD OF EXCISE AND CUSTOMS DEPARTMENT OF REVENUE MINISTRY OF FINANCE	June 14, 2006
JOY JAVANSIOUS K S LIJO AGENCIES Vs. STATE BANK OF INDIA	August 14, 2006
JOYTI SHANKAR Vs. DIRECTORATE GENERAL OF INCOME TAX VIGILANCE	September 7, 2006
JYOTSNA Vs. MEDICAL COUNCIL OF INDIA AND LT COL DR A R N SETALVAD SECRETARY CPIO	September 19, 2006
K ARUMUGAM Vs. MINISTRY OF YOUTH AFFAIRS AND SPORTS D/SPORTS	December 4, 2006
K B SINGH DEPUTY MANAGER QUALITY ASSURANCE HMT LIMITED Vs. HMT LIMITED	May 2, 2006
K C AGGARWAL Vs. DIRECTORATE OF EDUCATION GOVT OF NCT OF DELHI	November 27, 2006
K C AGGARWAL Vs. V D DUTT DY SECRETARY AND CPIO MINISTRY OF HOME AFFAIRS AND SHRI K S SUGATHAN JOINT SECRETARY AND APPELLATE AUTHORITY MINISTRY OF HOME AFFAIRS	July 14, 2006
K D MAHTO EX SOM/VT MANAGER DHEMOMAIN COLLIERY Vs. PRAVIR SARKAR CPIO AND SHRI AGARWAL CPIO AND REGIONAL COMMISSIONER COAL MINES PROVIDENT FUND COMMISSIONER	November 22, 2006
K GOPINATH Vs. A I C T E U G C AND J N T U	December 15, 2006
K H JAMBHULKAR FREEDOM FIGHTER Vs. HINDUSTAN PETROLEUM CORPORATION LTD HPCL	August 31, 2006
K K BABU Vs. BHARAT PETROLEUM CORPORATION LTD	November 30, 2006
K K JHA Vs. DIRECTORATE GENERAL SUPPLIES AND DISPOSALS	July 24, 2006
K K JHA Vs. DIRECTORATE GENERAL OF SUPPLIES AND DISPOSALS	October 25, 2006
K K MAHAJAN Vs. PRITPAL SINGH CANTONMENT EX OFFICER AND APPELLATE AUTHORITY AND MRS NIRMAL CHANDEL OFFICE SUPDT CPIO OFFICE OF THE CANTT BOARD	May 22, 2006
K K SHRIVASTAVA CPIO COMMISSIONER CENTRAL EXCISE Vs. PREM V P SINGH THE APPELLATE AUTHORITY CHIEF COMMISSIONER CENTRAL EXCISE	March 3, 2006
K L NARASIMHAN Vs. ALL INDIA INSTITUTE OF MEDICAL SCIENCES	October 30, 2006
K M TALERA Vs. M Y SHAIKH CHIEF EXECUTIVE OFFICER AND PIO AND SHRI S K SARDANA CANTONMENT EXECUTIVE OFFICER AND APPELLATE AUTHORITY	September 18, 2006
K N DUA Vs. NORTH WESTERN RAILWAY	December 8, 2006
K N GEHLOT Vs. WEST CENTRAL RAILWAY	December 15, 2006
K N GEHLOT Vs. WEST CENTRAL RAILWAY	November 2, 2006
K R SASHIKUMARAN Vs. DEPARTMENT OF POST	December 4, 2006
K RAJARAMAN ASSISTANT O/O DISTRICT ENVIRONMENT ENGINEER TAMIL NADU POLLUTION CONTROL BOARD Vs. IBP CO LIMITED	November 9, 2006
K S C BABU NTPC Vs. NATIONAL THERMAL POWER CORPORATION	August 8, 2006
K S PERIYASWAMY Vs. R RAMESH PR SCIENTIFIC OFFICER AND APIO CONTROLLER OF QUALITY ASSURANCE ELECTRONICS MINISTRY OF DEFENCE DGQA AND SHRI ASAD AHMED ADDL DGQA AND APPELLATE AUTHORITY MINISTRY OF DEFENCE DGQA ADDL DGQA	September 13, 2006
K S SANKARA RAO Vs. ATUL SEN SCIENTIST F AND CPIO DEFENCE RESEARCH AND DEVELOPMENT LABORATORY MINISTRY OF DEFENCE	November 20, 2006
KAILASH MISHRA Vs. BHARAT SANCHAR NIGAM LIMITED	June 19, 2006
KAILASHDATTA BHOI Vs. HINDUSTAN PETROLEUM CORPORATION LIMITED	August 9, 2006
KAMAL C TIWARI Vs. VICE ADMIRAL VIJAY SHANKAR DCIDS OPS AND APPELLATE AUTHORITY AND COL S S PATHANIA DIR IW AND IT PIO	November 23, 2006
KAMAL KAPOOR Vs. PUNJAB AND SINDH BANK	December 7, 2006
KAMAL KAUSHIK Vs. MUNICIPAL CORPORATION OF DELHI	December 29, 2006
KAMALESH LAL Vs. NATIONAL THERMAL POWER CORPORATION LTD	October 9, 2006
KAMLA UNIYAL Vs. FOREST RESEARCH INSTITUTE INDIAN COUNCIL OF FORESTRY RESEARCH AND EDUCATION	July 27, 2006
KAMLESH GAUD Vs. DISTRICT ELECTION OFFICE LEGISLATIVE ASSEMBLY	October 4, 2006
KANCHAN S SINGH Vs. DY DIRECTOR OF EDUCATION	September 8, 2006
KANCHI KOHLI Vs. MINISTRY OF ENVIRONMENT AND FORESTS MOEF	July 31, 2006
KANCHI KOHLI Vs. MINISTRY OF ENVIRONMENT AND FORESTS	October 25, 2006
KANDIKONDA SAIBABU Vs. STATE BANK OF INDIA	May 18, 2006
KANHAIYALAL MOTILAL TALERA Vs. ALLAHABAD BANK	July 21, 2006
KANTA Vs. DEPARTMENT OF SOCIAL WELFARE NCT	August 11, 2006
KANWAL JIT SINGH Vs. CPIO QUALITY COUNCIL OF INDIA MINISTRY OF COMMERCE AND INDUSTRY	April 3, 2006
KAPIL KAPOOR Vs. LAND AND DEVELOPMENT OFFICE	December 1, 2006
KARTIKEY VYAS Vs. EMPLOYEES PROVIDENT FUNDS ORGNISATION	December 4, 2006
KESHAV KUMAR BHARDWAJ DPA B NATIONAL CRIME RECORDS BUREAU Vs. B S DHUPIA ASST DIRECTOR ADMN AND CPIO MINISTRY OF HOME AFFAIRS NATIONAL CRIME RECORDS BUREAU AND SHRI V S YADAV DY DIRECTOR A AND R APPELLATE AUTHORITY MINISTRY OF HOME AFFAIRS NATIONAL CRIME RECORDS BUREAU	July 14, 2006
KESHAV KUMAR BHARDWAJ DPA B NATIONAL CRIME RECORDS BUREAU Vs. B S DHUPIA ASST DIRECTOR ADMN AND CPIO MINISTRY OF HOME AFFAIRS NATIONAL CRIME RECORDS BUREAU AND SHRI V S YADAV DY DIRECTOR A AND R APPELLATE AUTHORITY MINISTRY AND OF HOME AFFAIRS NATIONAL CRIME RECORDS BUREAU	July 13, 2006
KETAN KANTILAL MODI Vs. DEPARTMENT OF POST	October 23, 2006
KEWAL SEMLANI Vs. NEW INDIA ASSURANCE CO LTD	March 8, 2006
KISHAN LAL BANSAL Vs. M N TIWARI APIO O/O THE DY COMMISSIONER OF POLICE AND	October 9, 2006
KISHOR SHANKAR BHOIR Vs. INDIAN OIL CORPORATION LIMITED IOCL	July 5, 2006
KISHUR J AGARWAL EDITOR IN CHIEF NUURRIE MEDIA LTD Vs. INDIAN RENEWABLE ENERGY DEVELOPMENT AGENCY LIMITED	April 10, 2006
KISHUR J AGARWAL EDITOR IN CHIEF NUURRIE MEDIA LTD Vs. SYNDICATE BANK PLANNING AND DEVELOPMENT DEPARTMENT	April 7, 2006
KISHUR J AGGARWAL AND SHRI A K MIRCHANDANI Vs. PEC LIMITED AND SHRI NARESH CHETI CPIO	July 21, 2006
KISHUR J AGGARWAL EDITOR IN CHIEF NUURRI MEDIA LTD Vs. UCO BANK	April 10, 2006
KISHUR J AGGARWAL EDITOR IN CHIEF NUURRIE MEDIA LTD Vs. CORPORATION BANK	April 10, 2006
KOUSTUBHA UPADHYAYA Vs. CENTRAL GOVERNMENT HEALTH SCHEME	October 25, 2006
KRISHAN KUMAR KAPOOR Vs. STATE BANK OF INDIA	July 20, 2006
KRISHNA DEVI JHALANI Vs. REGIONAL PASSPORT OFFICE	November 8, 2006
KRISHNA H BAJAJ Vs. MINISTRY OF COMPANY AFFAIRS	May 18, 2006
KRISHNA RANGACHARYA HUNGUND Vs. UTI INVESTORS SERVICES LIMITED	August 23, 2006
KULDEEP KUMAR Vs. B S BRAR	May 11, 2006
KUMAR AVIKAL MANU Vs. DEPARTMENT OF PERSONNEL AND TRAINING MINISTRY OF PERSONNEL PUBLIC GRIEVANCES AND PENSIONS	December 22, 2006
KUNDAN LAL UPPAL Vs. DELHI DEVELOPMENT AUTHORITY	October 6, 2006
KUNDAN LAL UPPAL Vs. DELHI DEVELOPMENT AUTHORITY	November 3, 2006
KUSHAL NAB PRASAD Vs. INDIAN TELEPHONE INDUSTRIES LTD	July 20, 2006
KUSUM DEVI Vs. LANDS DEPARTMENT DELHI DEVELOPMENT AUTHORITY	August 24, 2006
KUSUM DEVI Vs. DELHI DEVELOPMENT AUTHORITY	August 17, 2006
KUSUM DEVI Vs. LANDS DEPARTMENT DELHI DEVELOPMENT AUTHORITY	September 5, 2006
L K PURI Vs. CENTRAL PUBLIC INFORMATION OFFICER	November 1, 2006
L K SINHA Vs. BHARAT SANCHAR NIGAM LTD MR PANKAJ KUMAR DGM A AND CPIO AND MR A C DEBNATH CGM AND APPELLATE AUTHORITY	November 29, 2006
LALIT KUMAR Vs. VIGILANCE DEPARTMENT DDA	October 5, 2006
LALIT KUMAR Vs. MINISTRY OF INFORMATION AND BROADCASTING AND ALL INDIA RADIO	August 25, 2006
LALIT KUMAR JAIN Vs. LAND AND BUILDING EVACUEE DEPTT GOVT OF NCT OF DELHI	October 3, 2006
LALIT MOHAN SHARMA Vs. VIRENDRA SINGH UNDER SECRETARY AND CPIO DEPARTMENT OF ROAD TRANSPORT AND HIGHWAYS	July 14, 2006
LALITA KUMARI W/O SHRI AMITESH KISHORE Vs. D K KASHYAP SAO AND PIO HQ CHIEF ENGINEER PROJECT DANTAK AND COL HEMANT BHARDWAJ DIRECTOR ORG AND APPELLATE AUTHORITY	November 22, 2006
LAV DASTUR Vs. IBP CO LIMITED	July 18, 2006
LAXMI DEVI W/O SHRI JAGRAM Vs. D P VERMA DY COMMISSIONER OF POLICE AND CPIO DELHI TRAFFIC POLICE AND SHRI QAMAR AHMED JOINT COMMISSIONER OF POLICE AND APPELLATE AUTHORITY	July 13, 2006
LEKH RAJ GOGIA Vs. J B SINHA CPIO DIRECTOR MINISTRY OF HOME AFFAIRS	July 12, 2006
LEKH RAJ GOGIA Vs. DIRECTOR HOSPITAL ADMN M C D	October 26, 2006
LEKH RAJ GOGIA Vs. DIRECTOR HOSPITAL ADMN M C D	October 3, 2006
LT COL K R DHARMADHIKARY RETD Vs. REGISTRAR OF COOPERATIVE SOCIETIES GOVT OF NCT	November 17, 2006
LT COL RETD N K GHAI Vs. MAJ GEN R S SUJLANA ADDL DIRECTORATE GENERAL OF PUBLIC INFORMATION DTE GENERAL OF MILITARY INTELLIGENCE AND	November 6, 2006
M A INBANATHAN MANAGER PURCHASE COMMERCIAL DEPARTMENT HINDUSTAN AERONAUTICS LIMITED Vs. HINDUSTAN AERONAUTICS LIMITED	March 30, 2006
M ANANDAM Vs. DEPARTMENT OF POSTS	December 7, 2006
M C PIPAL SENIOR PERSONNEL OFFICER WEST CENTRAL RAILWAY Vs. CENTRAL RAILWAY CST	January 15, 2006
M C VATS Vs. DEPUTY COMMISSIONER OF POLICE AND SHRI BHIM SAIN BASSI JT COMMISSIONER OF POLICE AND APPELLATE AUTHORITY	November 24, 2006
M DHARMALINGAM Vs. OFFICE OF THE COMMISSIONER OF INCOME TAX	August 7, 2006
M HARIKSISHNAN Vs. DEPARTMENT OF POSTS SUPERINTENDENT OF POST OFFICES AND CPIO SHRI R ANAND DIRECTOR POSTAL SERVICES AND APPELLATE AUTHORITY	January 10, 2006
M K KINHIKAR Vs. DEPARTMENT OF POSTS MS MANJU PILLAI DIRECTOR POSTAL SERVICES AND CPIO AND SMT K NOORJEHAN PRL CPMG	January 11, 2006
M K KINHIKAR Vs. DEPARTMENT OF POSTS AND MS MANJU PILLAI DIRECTOR POSTAL SERVICES CPIO AND SMT K NOORJEHAN PRL CPMG	January 11, 2006
M KAILASA PATHI EDITOR THE LABOUR NEWS Vs. STATE BANK OF INDIA	July 10, 2006
M KANNABIRAN Vs. LT COL R S BHATIA ADMN OFFICER AND PIO ARMED FORCES MEDICAL COLLEGE	November 1, 2006
M L KOHLI Vs. FOOD CORPORATION OF INDIA	August 4, 2006
M L MEENA Vs. MINISTRY OF HEALTH AND FAMILY WELFARE DR D K BORAH CHIEF MEDICAL OFFICER AND CPIO AND DR D KANUNGO ADDL DG STORES APPELLATE AUTHORITY	September 6, 2006
M L MEENA Vs. MINISTRY OF HEALTH AND FAMILY WELFARE SHRI B N PRASAD DEPUTY DIRECTOR ADMN AND CPIO AND DR BADRI NATH DDG MEDICAL DGHS APPELLATE AUTHORITY	September 6, 2006
M L MEENA Vs. MINISTRY OF HEALTH AND FAMILY WELFARE SHRI MOHAN LAL DEPUTY DIRECTOR ADMN AND CPIO AND DR ANANTHANARAYANAN DDG M DGHS APPELLATE AUTHORITY	September 6, 2006
M L MEENA Vs. MINISTRY OF HEALTH AND FAMILY WELFARE SHRI P K CHAKRAVARTY UNDER SECRETARY AND CPIO AND SHRI VINEET CHOUDHARY JOINT SECRETARY AND APPELLATE AUTHORITY	September 11, 2006
M L MEENA DDG MINISTRY OF HEALTH AND FW Vs. MINISTRY OF HEALTH AND FAMILY WELFARE AND SHRI ARUN BAROKA DIRECTOR AND CPIO	July 17, 2006
M L MEENA DY D G STORES DIRECTORATE OF HEALTH SERVICES Vs. MINISTRY OF HEALTH AND FAMILY WELFARE SHRI ANIL KUMAR DS CPIO AND SHRI VINEET CHOUDHARY JS APPELLATE AUTHORITY	July 3, 2006
M N SIVAN Vs. BHARAT SANCHAR NIGAM LTD	July 24, 2006
M N TRIVEL Vs. CENTRAL GOVERNMENT HEALTH SCHEME AND J P GUPTA CPIO AND SHRI J P GUPTA CPIO AND DR G T THAWANI APPELLATE AUTHORITY	June 13, 2006
M P CHAUDHARY Vs. UNIVERSITY OF DELHI	December 29, 2006
M P JANGDE Vs. S K MITRA PIO SOUTH EASTERN COALFIELDS LIMITED AND SHRI GAUTAM RAY APPELLATE AUTHORITY SOUTH EASTERN COALFIELDS LIMITED	November 29, 2006
M P PREMI Vs. ORIENTAL INSURANCE COMPANY LTD	October 31, 2006
M REKHA SENIOR RESEARCH OFFICER CENTRAL SERICULTURAL RESEARCH AND TRAINING INSTITUTE Vs. CENTRAL SILK BOARD MINISTRY OF TEXTILE GOVERNMENT OF INDIA	July 6, 2006
M S KAUSHIKA Vs. NEW DELHI MUNICIPAL COUNCIL	December 4, 2006
M S SIDHU Vs. INDIAN AIRLINES	May 18, 2006
M SEN Vs. REGIONAL METEOROLOGICAL CENTRE	April 14, 2006
M SURESH Vs. COMMISSIONERATE OF CENTRAL EXCISE	September 18, 2006
M YOGESHWAR RAJ Vs. AIR INDIA	October 5, 2006
MADAN LAL DEPUTY DIRECTOR NSO MINISTRY OF STATISTICS AND P I Vs. CPIO NATIONAL SAMPLE SURVEY ORGN	March 21, 2006
MADAN LAL MIRG Vs. DINESH SINGH JOINT SECRETARY FFR AND AA MINISTRY OF HOME AFFAIRS AND SHRI RAMA RAMAN DIRECTOR CUM CPIO	June 30, 2006
MADAN LAL MIRG Vs. DINESH SINGH JOINT COMMISSIONER FFR AND APPELLATE AUTHORITY M/O HOME AFFAIRS AND SHRI RAMA RAMAN DIRECTOR R AND CPIO REHABILITATION WING M/O HOME AFFAIRS	May 25, 2006
MADHU BHADURI Vs. DDA	April 27, 2006
MADHU BHADURI Vs. DIRECTOR LM DDA	January 30, 2006
MAHADEB BARIK Vs. GENERAL MANAGER SOUTH EASTERN RAILWAY	May 18, 2006
MAHAVEER SINGHVI Vs. CENTRAL PUBLIC INFORMATION OFFICER MINISTRY OF EXTERNAL AFFAIRS	August 30, 2006
MAHAVEER SINGHVI Vs. CENTRAL PUBLIC INFORMATION OFFICER MINISTRY OF EXTERNAL AFFAIRS	July 7, 2006
MAHAVIR SINGHVI Vs. MINISTRY OF EXTERNAL AFFAIRS	May 2, 2006
MAHENDRA GAUR Vs. HINDUSTAN PETROLEUM CORPORATION LIMITED HPCL AND	November 6, 2006
MAHENDRA GAUR Vs. MINISTRY OF COMPANY AFFAIRS	July 25, 2006
MAHENDRA GAUR Vs. DEPARTMENT OF CONSUMER AFFAIRS	June 23, 2006
MAHENDRA GAUR Vs. MINISTRY OF PETROLEUM AND NATURAL GAS AND BHARAT PETROLEUM CORPORATION LTD	June 14, 2006
MAHENDRA GAUR Vs. IBP COMPANY LIMITED AN INDIAN OIL GROUP COMPANY AND INDIAN OIL CORPORATION LIMITED NORTHERN REGION	July 4, 2006
MAHENDRA GAUR Vs. PRESIDENTS SECRETARIAT	April 19, 2006
MAHESH G JOSHI Vs. DENA BANK LEGAL DEPARTMENT	November 27, 2006
MAHINDER KUMAR Vs. NATIONAL BANK FOR AGRICULTURE AND RURAL DEVELOPMENT MAHARASHTRA REGIONAL	July 26, 2006
MAJ GEN RETD RAJENDRA PRAKASH Vs. HARBANS SINGH DIRECTOR PENSION AND CPIO DEPARTMENT OF EX SERVICEMEN WELFARE MINISTRY OF DEFENCE AND	November 6, 2006
MAJ J S KOHLI RETD Vs. COMMISSIONER OF ENTERTAINMENT TAX	August 23, 2006
MAJ J S KOHLI RETD Vs. CPIO TRAI	February 17, 2006
MAJ J S KOHLI RETD Vs. TELECOM REGULATORY AUTHORITY OF INDIA	June 30, 2006
MAJ J S KOHLI RTD Vs. CPIO TELECOM REGULATORY AUTHORITY OF INDIA TRAI	April 12, 2006
MALLU RAM JAKHAR Vs. RANJIT NARAYAN JOINT COMMISSIONER OF POLICE CRIME AND APPELLATE AUTHORITY	May 23, 2006
MALLU RAM JAKHAR Vs. JOINT COMMISSIONER OF POLICE CRIME BRANCH	April 20, 2006
MAMTA Vs. LIFE INSURANCE CORPORATION OF INDIA	October 6, 2006
MANGESH KAMLAKAR JOSHI Vs. BANK OF INDIA ZONAL OFFICE SAHAYADRI SHOPPING	June 8, 2006
MANGTO RAM Vs. MUKTESH CHANDER ADDL COMMISSIONER OF POLICE AND PIO OFFICE OF THE ADDL COMMISSIONER OF POLICE CRIME DELHI POLICE AND	December 26, 2006
MANGTO RAM Vs. MUKTESH CHANDER ADDL COMMISSIONER OF POLICE AND PIO AND SHRI RANJIT NARAYAN JT COMMISSIONER OF POLICE CRIME AND APPELLATE AUTHORITY	October 26, 2006
MANIK DAMODAR GAITONDE Vs. NEW INDIA ASSURANCE COMPANY LTD	July 31, 2006
MANISH DNYANESHWAR THOOL Vs. HINDUSTAN PETROLEUM CORPORATION LIMITED HPCL	April 20, 2006
MANISH SISODIA Vs. DDA	January 30, 2006
MANJU Vs. DIRECTORATE OF EDUCATION NCT	September 5, 2006
MANO CHAUDHRY Vs. NEEMO DHAR DIRECTOR PR DDA AND SHRI V M BANSAL COMMISSIONER CUM SECY	July 26, 2006
MANOHAR SINGH Vs. NATIONAL THERMAL POWER CORPORATION LTD	August 28, 2006
MANOHAR SINGH Vs. NTPC LIMITED NTPC	July 19, 2006
MANOHAR SINGH Vs. NATIONAL THERMAL POWER CORPORATION LTD	September 4, 2006
MANOHAR SINGH Vs. NTPC LIMITED NTPC	September 18, 2006
MANOJ CHAUDHRY Vs. NEEMO DHAR DIRECTOR PR DDA AND SHRI V M BANSAL COMMISSIONER CUM SECY	August 22, 2006
MANOJ JAIN FROM OFFICE OF THE MINISTER OF STATE FOR HOME G MINISTRY OF HOME AFFAIRS GOVT OF INDIA Vs. M L GUPTA JOINT SECRETARY OL AND AA DEPTT OF OFFICIAL LANGUAGE MIN OF HOME AFFAIRS AND SHRI B M S NEGI DRIECTOR POLICY AND CPIO DEPTT OF OFFICIAL LANGUAGE MINISTRY OF HOME AFFAIRS	May 22, 2006
MANOJ K KAMRA Vs. PUNJAB NATIONAL BANK	March 28, 2006
MANOJ SARIN OILMANS AUTO AIDS BHARAT PETROLEUM CORPORATION LIMITED Vs. BHARAT PETROLEUM CORPORATION LTD	November 24, 2006
MEHAR S RANU Vs. PUNJAB NATIONAL BANK	July 12, 2006
MILAP CHORARIA Vs. ELECTION COMMISSION OF INDIA	April 19, 2006
MILAP CHORARIA Vs. RAILWAY BOARD	December 20, 2006
MILAP CHORARIA Vs. MINISTRY OF CIVIL AVIATION AND DEPARTMENT OF DISINVESTMENT	August 11, 2006
MILAP CHORARIA Vs. MINISTRY OF CIVIL AVIATION AND DEPARTMENT OF DISINVESTMENT	September 8, 2006
MILAP CHORARIA Vs. OFFICE OF THE COMMISSIONER OF INCOME TAX	November 23, 2006
MILIND KUMAR DANGE Vs. CENTRAL BUREAU OF INVESTIGATION BANK SECURITIES AND FRAUD CELL	July 21, 2006
MISHA SINGH Vs. MINISTRY OF ENVIRONMENT AND FORESTS	October 16, 2006
MISHRI BABU S/O SHRI KHEM CHAND Vs. APPELLATE AUTHORITY NORTH WESTERN RAILWAY	May 8, 2006
MOHD YUSUF ABBASEE Vs. MUKTESH CHANDER ADDL COMMISSIONER OF POLICE AND CPIO CRIME BRANCH AND SHRI RANJIT NARAYAN JOINT COMMISSIONER OF POLICE CRIME AND APPELLATE AUTHORITY	November 24, 2006
MOHD YUSUF ABBASEE Vs. ROBIN HIBU DY COMMISSIONER OF POLICE AND CPIO AND SHRI BHIM SAIN BASSI JT COMMISSIONER OF POLICE SOUTHERN RANGE AND APPELLATE AUTHORITY	November 27, 2006
MONIKA INDIA Vs. COMMISSIONERATE OF INCOME TAX VII	November 27, 2006
MRIDUL UNIAL Vs. DEPARTMENT OF PERSONNEL AND TRAINING	November 14, 2006
MUJIBUR REHMAN Vs. SOUTH EASTERN COALFIELDS LTD	March 27, 2006
MUJIBUR REHMAN Vs. SOUTH EASTERN COALFIELDS LTD	May 12, 2006
MUKESH KUMAR Vs. HINDUSTAN PETROLEUM CORPORATION LTD	August 17, 2006
MUKESH KUMAR Vs. NATIONAL HUMAN RIGHTS COMMISSION	September 6, 2006
MUKESH KUMAR Vs. HINDUSTAN PETROLEUM CORPORATION LIMITED	August 1, 2006
MUKESH KUMAR Vs. NATIONAL COMMISSION FOR SCHEDULED CASTES	July 4, 2006
MUKESH KUMAR Vs. MINISTRY OF STEEL GOVERNMENT OF INDIA AND STEEL AUTHORITY OF INDIA LTD IISCO STEEL PLANT	July 7, 2006
MUKESH KUMAR Vs. S CHATTERJEE ADDL REGISTRAR SUPREME COURT OF INDIA AND DR P K SETH JOINT SECRETARY AND AA DEPARTMENT OF JUSTICE MINISTRY OF LAW AND JUSTICE	July 10, 2006
MUKESH KUMAR Vs. DEPARTMENT OF REVENUE MINISTRY OF FINANCE	February 22, 2006
MUKESH KUMAR Vs. NATIONAL COMMISSION FOR SCHEDULED CASTES	October 6, 2006
MUKUL MITTAL DIRECTOR MITTAL CONTRACTS PVT LTD Vs. IRCON INTERNATIONAL LIMITED	September 27, 2006
MUKUL MITTAL MITTAL CONTRACTS PRIVATE LIMITED Vs. IRCON INTERNATIONAL LIMITED	March 1, 2006
MUNNA LAL AND Vs. DIESEL LOCO WORKSHOP	December 29, 2006
MUNNA LAL AND SHRI ABDUL RAFIQUE DISEAL LOKO KARKHANA Vs. SENIOR PERSONNEL OFFICER	June 26, 2006
MURTI DEVI Vs. DDA	May 23, 2006
N ANBARASAN Vs. NATIONAL INFORMATICS CENTRE	November 15, 2006
N ANBARASAN Vs. NATIONAL INFORMATICS CENTER SHRI B V SHARMA CPIO AND SHRI R P SAXENA APPELLATE AUTHORITY	June 5, 2006
N JAYACHANDRAN Vs. OFFICE OF COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE AND SERVICE TAX	August 21, 2006
N K AGGARWAL Vs. BHARAT SANCHAR NIGAM LTD AND R B BANSAL GENERAL MANAGER AND PIO	August 28, 2006
N K SETHI Vs. INDIA TRADE PROMOTION ORGANISATION	June 12, 2006
N RAMANATHAN Vs. NEW INDIA ASSURANCE CO LTD	July 26, 2006
NAGENDRA PRASAD Vs. ALLAHABAD CENTRAL CIRCLE C P W D	May 17, 2006
NAGINDAS KASTURCHAND AND BROS THRU SH JIGNESH D SHAH PARTNER Vs. CENTRAL BUREAU OF INVESTIGATION BANK SECURITIES AND FRAUD CELL	August 21, 2006
NAHAR SINGH Vs. VIRENDER SINGH DEPUTY COMMISSIONER OF POLICE AND PIO NORTH WEST DISTRICT DELHI POLICE AND	December 28, 2006
NAHAR SINGH Vs. MANISH KUMAR AGRAWAL DY COMMISSIONER OF POLICE AND PIO AND SHRI B S BRAR JOINT COMMISSIONER OF POLICE NORTHERN RANGE AND APPELLATE AUTHORITY	November 2, 2006
NALIN KUMAR Vs. CENTRAL BOARD OF EXCISE AND CUSTOMS MINISTRY OF FINANCE	August 17, 2006
NANAK CHAND ARORA Vs. STATE BANK OF INDIA	June 30, 2006
NAND KISHORE GUPTA Vs. MINISTRY OF RAILWAYS	December 27, 2006
NARENDRA KUMAR ASTHANA Vs. UNION PUBLIC SERVICE COMMISSION	November 28, 2006
NARESH KUMAR Vs. PASSPORT OFFICE	October 23, 2006
NARESH KUMAR TREHAN Vs. LAKSHMIBAI COLLEGE DELHI UNIVERSITY	December 28, 2006
NASIM AHMED Vs. STAFF SELECTION COMMISSION	August 17, 2006
NAUBAT RAM Vs. TRANSCO	May 29, 2006
NAVDHA PUNIT ARORA Vs. OFFICE OF THE COMMISSIONER OF INCOME TAX	October 3, 2006
NAVNEET KAUR ASSISTANT DIRECTOR ESC Vs. CPIO DEPARTMENT OF INFORMATION TECHNOLOGY DIT /ELECTRONICS AND COMPUTER SOFTWARE EXPORT PROMOTION COUNCIL ESC	May 18, 2006
NAVNEET KAUR ASSISTANT DIRECTOR ESC Vs. CPIO DEPARTMENT OF INFORMATION TECHNOLOGY DIT /ELECTRONICS AND COMPUTER SOFTWARE EXPORT PROMOTION COUNCIL ESC	March 22, 2006
NEERAJ KUMAR Vs. D S S S B	December 21, 2006
NEERAJ KUMAR Vs. DEPT OF FOOD AND SUPPLIES NCT	September 4, 2006
NEERAJ KUMAR SINGHAL Vs. S B GANDHI SR DGM NORTH WEST RAILWAY	May 2, 2006
NEMKUMAR PORWAL Vs. ALLAHABAD BANK	October 3, 2006
NILAMADHAB JENA Vs. BUREAU OF ENERGY EFFICIENCY BEE AND SHRI AKASH TANEJA SECRETARY BEE	September 4, 2006
NIRMAL KUMAR GOYANKA Vs. COMMISSIONERATE OF INCOME TAX II	November 8, 2006
NIRMALA BHAGWAN HIRA Vs. NEW DELHI MUNICIPAL COMMITTEE	October 9, 2006
NISHAT KUMAR Vs. MINISTRY OF HUMAN RESOURCE DEVELOPMENT	October 5, 2006
NITA ARYA UDC DEPARTMENT OF HEALTH AND FAMILY WELFARE Vs. MINISTRY OF HEALTH AND FAMILY WELFARE	June 19, 2006
NITIN JAIN Vs. NORTHERN RAILWAY	December 4, 2006
NIZAMUDDIN Vs. DELHI DEVELOPMENT AUTHORITY	February 24, 2006
NIZAMUDDIN Vs. DIRECTORATE OF ESTATES AND MINISTRY OF URBAN DEVELOPMENT	May 17, 2006
O P ARYA Vs. OFFICE OF CHIEF COMMISSIONER CUSTOMS AND CENTRAL EXCISE CZ	June 28, 2006
O P KAPOOR Vs. COMMISSIONER OF INDUSTRIES GNCTD	June 28, 2006
O P MEHRA Vs. OFFICE OF THE SUPDT OF POLICE CENTRAL BUREAU OF INVESTIGATION	November 30, 2006
OM PRAKASH AGARWAL Vs. INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA	September 21, 2006
OM PRAKASH POKHRIYAL Vs. INDIAN AIRLINES LTD	June 6, 2006
OM PRAKASH SINGH ADVOCATE Vs. NORTHERN RAILWAYS	December 26, 2006
OM PRAKASH YADAV ASSISTANT COMMISSIONER SECURITY CA BUREAU OF CIVIL AVIATION SECURITY Vs. BUREAU OF CIVIL AVIATION SECURITY	July 24, 2006
P C SEKHAR Vs. NEW INDIA ASSURANCE COMPANY LIMITED	November 6, 2006
P C SRIVASTAVA ADVOCATE SUPREME COURT OF INDIA Vs. CENTRAL BUREAU OF INVESTIGATION POLICY AND COORD DIVISION	August 14, 2006
P D SAYAL Vs. ANIL SHUKLA DY COMMISSIONER OF POLICE AND CPIO AND SHRI RAJESH KUMAR JOINT COMMISSIONER OF POLICE AND APPELLATE AUTHORITY SOUTHERN RANGE	November 27, 2006
P K ROUT Vs. INDIAN RARE EARTHS LTD	March 2, 2006
P K SHARMA Vs. MOTILAL NEHRU COLLEGE EVENING	November 16, 2006
P K SHARMA Vs. ORIENTAL BANK OF COMMERCE	June 9, 2006
P L SANYAL Vs. AMIT JHA DIRECTOR AND CPIO DEPTT OF AGRICULTURAL AND COOPERATION AND	May 1, 2006
P N BALACHANDRAN Vs. PUNJAB NATIONAL BANK	August 29, 2006
P N KALRA Vs. OFFICE OF THE COMMISSIONER CUSTOMS AND CENTRAL EXCISE	June 19, 2006
P N KALRA Vs. OFFICE OF THE CHIEF COMMISSIONER CUSTOMS AND CENTRAL EXCISE	July 25, 2006
P P KHATTAR Vs. RESERVE BANK OF INDIA DEPTT OF ADMINISTRATION AND PERSONNEL MANAGEMENT	November 8, 2006
P PARAMASIVAM Vs. UNIVERSITY GRANTS COMMISSION	August 10, 2006
P R CHAUDHURI Vs. DEPARTMENT OF INCOME TAX	June 29, 2006
P R GOKUL Vs. OFFICE OF THE COMMISSIONER OF INCOME TAX	July 13, 2006
P RAJAN Vs. OFFICE OF THE COMMISSIONER OF INCOME TAX	July 25, 2006
P RAJAN Vs. MINISTRY OF COMPANY AFFAIRS	March 6, 2006
P S PATTABIRAMAN Vs. DEPARTMENT OF POST	November 2, 2006
P S SAWHNEY Vs. LAW AND PROSECUTION DEPT UT OF CHANDIGARH	September 15, 2006
PADAM KUMAR JAIN Vs. DENA BANK	May 2, 2006
PANKAJ BHATNAGAR Vs. DDA	April 19, 2006
PANKAJ BHATNAGAR Vs. MINISTRY OF URBAN DEVELOPMENT	May 15, 2006
PANKAJ KHANNA Vs. HINDUSTAN PETROLEUM CORPORATION LTD HPCL	March 14, 2006
PARAMVEER SINGH Vs. PUNJAB UNIVERSITY	June 15, 2006
PARESHBHAI ARUNBHAI KOTHARI Vs. WESTERN RAILWAY	September 8, 2006
PARNAB KUMAR BISWAS ORIENTAL BANK OF COMMERCE Vs. ORIENTAL BANK OF COMMERCE	August 2, 2006
PARSA S/O SHRI SHABBIR HUSSAIN Vs. GAIL INDIA LIMITED	November 30, 2006
PARSHURAM VYAS Vs. NORTH WESTERN RAILWAY	December 26, 2006
PARVEEN DUTT EXECUTIVE ENGINEER DY DIRECTOR C HQ CHIEF ENGINEER BATHINDA ZONE Vs. T K DE ADDL CE AND PIO CHIEF ENGINEER PATHANKOT ZONE AND	October 16, 2006
PARVEEN KUMAR VERMA Vs. DELHI DEVELOPMENT AUTHORITY	December 21, 2006
PARVEEN NARANG Vs. R P UPADHYAYA PIO DY COMMISSIONER OF POLICE VIGILANCE AND SHRI A K SINHA APPELLATE AUTHORITY JT COMMISSIONER OF POLICE VIGILANCE	September 25, 2006
PAVITAR SINGH Vs. CENTRAL BOARD OF EXCISE AND CUSTOMS MINISTRY OF FINANCE	July 26, 2006
PAVITAR SINGH Vs. DGFT AND SHRI C S RAO CPIO	September 4, 2006
PAVITAR SINGH CHARTERED ACCOUNTANT Vs. CPIO DIRECTORATE GENERAL FOREIGN TRADE	April 10, 2006
PAWAN KUMAR JAIN Vs. DELHI DEVELOPMENT AUTHORITY	December 4, 2006
PEOPLES UNION FOR CIVIL LIBERTIES THROUGH MRS KAVITA SRIVASTAVA GENERAL SECRETARY Vs. COMMISSIONERATE OF INCOME TAX	August 14, 2006
PIYUSH MOHAPATRA Vs. MINISTRY OF ENVIRONMENT AND FORESTS	May 30, 2006
POONAM KUMAR Vs. HINDUSTAN PETROLEUM CORPORATION LIMITED	July 25, 2006
PRADEEP MANI Vs. A P SIDDIQUI DEPUTY DIRECTOR I AND I AND CPIO NARCOTICS CONTROL BUREAU AND	November 3, 2006
PRAKASH RAMDEO JAISWAL Vs. FOOD CORPORATION OF INDIA	October 10, 2006
PRAKASH SHARMA ADVOCATE Vs. NEPA LIMITED	October 3, 2006
PRAMOD MEHTA PRESIDENT PROGRAMME STAFF WELFARE ASSOCIATION OF AIR AND DD Vs. ALL INDIA RADIO	October 3, 2006
PRAMOD MEHTA PROGRAMME STAFF WELFARE ASS OF AIR AND DDN Vs. ALL INDIA RADIO	August 9, 2006
PRASHANT BHUSHAN Vs. MINISTRY OF ENVIRONMENT AND FORESTS	September 5, 2006
PRATAP J SHAH Vs. DIRECTORATE OF ENFORCEMENT	March 28, 2006
PRATAP SINGH GANDAS Vs. DISTRICT ADMINISTRATION	April 24, 2006
PRATAP SINGH GANDAS Vs. CENTRAL PUBLIC WORKS DEPARTMENT	March 24, 2006
PRATAP SINGH GANDAS Vs. DERC	January 11, 2006
PRATAP SINGH GANDAS Vs. RAVI DASS PIO AND ENGINEER IN CHIEF AND	February 13, 2006
PRAVEEN SAKUJA Vs. EXPORT INSPECTION COUNCIL OF INDIA EIC	May 10, 2006
PRAVIN K LAD JEEVAN ADHAR SANGH CHAWL Vs. CENTRAL RAILWAY CST	January 15, 2006
PREM Vs. M C D	August 10, 2006
PREM CHAND GOEL Vs. MINISTRY OF COMPANY AFFAIRS	July 20, 2006
PREM PARKASH KUMAR Vs. NATIONAL FERTILIZERS LTD	June 19, 2006
PREM PEYARA Vs. DEPUTY COMMISSIONER OF POLICE AND PIO AND SHRI B S BASSI JT COMMISSIONER OF POLICE AND APPELLATE AUTHORITY SOUTHERN RANGE	November 1, 2006
PREM PRAKASH KUMAR Vs. NATIONAL FERTILIZERS LIMITED	August 28, 2006
PREM SINGH RAWAT S/O LATE SH GUMAN SINGH RAWAT Vs. MINISTRY OF EXTERNAL AFFAIRS	November 16, 2006
PRITI KHANNA Vs. HINDUSTAN PETROLEUM CORPORATION LIMITED	July 18, 2006
PROF B B LAL Vs. DELHI DEVELOPMENT AUTHORITY	November 28, 2006
PROF J S SHETE N D M V P SAMAJS COLLEGE OF PHARMACY Vs. MINISTRY OF HUMAN RESOURCES AUTHORITIES DEVELOPMENT AND UNIVERSITY GRANTS COMMISSION	August 22, 2006
PROMOD KUMAR Vs. INDIAN COUNCIL OF MEDICAL RESEARCH MINISTRY OF HEALTH AND FAMILY WELFARE	August 18, 2006
PROPRIETOR SHRI N D GARG BUILDEX METALS Vs. CENTRAL EXCISE COMMISSIONERATE AND DIRECTORATE OF REVENUE INTELLIGENCE	July 20, 2006
PUSHPA DEVI Vs. DEPARTMENT OF SOCIAL WELFARE NCT	March 16, 2006
PUSHPINDER PAUL KAUR RANA Vs. OFFICE OF THE DIRECTOR GENERAL OF INCOME TAX INVESTIGATION	May 4, 2006
PYARE LAL VERMA Vs. MINISTRY OF RAILWAY RAILWAY BOARD	July 13, 2006
R C DAS Vs. STEEL AUTHORITY OF INDIA LIMITED ROURKELA STEEL PLANT	November 22, 2006
R C SANKHLA Vs. CENTRAL BUREAU OF INVESTIGATION ANTI CORRUPTION UNIT VI	March 3, 2006
R C SANKHLA Vs. DIRECTORATE GENERAL OF VIGILANCE CUSTOMS AND CENTRAL EXCISE DEPARTMENT OF REVENUE MINISTRY OF FINANCE	February 24, 2006
R C VERMA Vs. OFFICE OF THE ASSISTANT COMMISSIONER CENTRAL EXCISE AND SERVICE TAX DIVISION	November 23, 2006
R G NANGIA S/O SHRI NOUNIT RAM Vs. KENDRIYA VIDYALAYA SANGATHAN	September 26, 2006
R G NANGIA S/O SHRI NOUNIT RAM Vs. KENDRIYA VIDYALAYA SANGATHAN	May 19, 2006
R K GARG Vs. A K YADAV DIRECTOR POLICE AND CPIO MINISTRY OF HOME AFFAIRS AND	November 3, 2006
R K GUPTA Vs. BHABHA ATOMIC RESEARCH CENTRE	September 7, 2006
R K JAIN APMG RTD Vs. CPIO DEPARTMENT OF POSTS	May 10, 2006
R K MIRG Vs. RAMA RAMAN DIRECTOR AND CPIO MINISTRY OF HOME AFFAIRS AND SHRI DINESH SINGH JOINT SECRETARY FFR AND APPELLATE AUTHORITY MINISTRY OF HOME AFFAIRS	November 3, 2006
R K MODI Vs. PUNJAB NATIONAL BANK MANAGEMENT AUDIT AND REVIEW DIVISION	March 22, 2006
R K PANDEY Vs. MINISTRY OF URBAN EMPLOYMENT AND POVERTY ALLEVIATION	May 19, 2006
R K SHARMA Vs. K S GAJBHIYE DIRECTOR NBSS AND LUP ICAR	July 6, 2006
R L KAIN Vs. MINISTRY OF SOCIAL JUSTICE AND AUTHORITY EMPOWERMENT	August 9, 2006
R M JAIN CHARTERED ENGINEER Vs. PUNJAB NATIONAL BANK PNB	November 22, 2006
R N GOEL Vs. URDU ACADEMY	August 31, 2006
R N MEENA DY CHIEF MATERIAL MANAGER/IV Vs. NORTH WESTERN RAILWAY	December 7, 2006
R N RAI Vs. FOOD CORPORATION OF INDIA	July 21, 2006
R N VIRMANI READER DEPARTMENT OF CHEMISTRY SHIVAJI COLLEGE Vs. SHIVAJI COLLEGE	July 7, 2006
R P AZAD CARPET TRAINING OFFICER Vs. UNION PUBLIC SERVICE COMMISSION	July 19, 2006
R P AZAD CARPET TRAINING OFFICER GR B Vs. OFFICE OF THE DEVELOPMENT COMMISSIONER HANDICRAFTS MINISTRY OF TEXTILES	July 13, 2006
R P JAIN Vs. N D M C	September 1, 2006
R P JAIN Vs. N D M C	July 31, 2006
R P JAIN Vs. NDMC	July 26, 2006
R P KATIYAR Vs. DEPARTMENT OF TELECOMMUNICATIONS	June 16, 2006
R S BHALLA ADVOCATE Vs. B V GOPINATH DIRECTOR I AND C AND CPIO MINISTRY OF HOME AFFAIRS	December 6, 2006
R S CHOUDHARY Vs. A D C R P CELL MCD	October 11, 2006
R S S KUMARI Vs. HINDUSTAN PETROLEUM CORPORATION LIMITED	November 28, 2006
R S SHARMA EDITOR WEEKLY HINDUSTAN AZAD Vs. ORIENTAL INSURANCE COMPANY LIMITED	August 14, 2006
R TANWAR Vs. V K MISHRA DY CAO P CPIO AND SMT DAYAL RAY DIRECTOR R APPELLATE AUTHORITY MINISTRY OF DEFENCE	September 13, 2006
R VEDAVALLI Vs. DIRECTORATE OF EDUCATION	October 11, 2006
RAAJ MANGAL PRASAD Vs. MINISTRY OF SOCIAL JUSTICE AND EMPOWERMENT	December 6, 2006
RAAJ MANGAL PRASAD Vs. MINISTRY OF SOCIAL JUSTICE AND EMPOWERMENT	July 13, 2006
RAAJ MANGAL PRASAD Vs. DEPTT OF SOCIAL WELFARE GOVT OF NCT	April 12, 2006
RAAN BAHATI Vs. DEPARTMENT OF TRAINING AND TECHNICAL EDUCATION GOVT OF NCT OF DELHI	May 15, 2006
RABI BHUSHAN SHARMA Vs. DENA BANK	August 21, 2006
RABI CHANDRA DAS Vs. STEEL AUTHORITY OF INDIA LIMITED SAIL ROURKELA STEEL PLANT	November 22, 2006
RABINDRA KUMAR Vs. D D A	November 27, 2006
RACHANA SHARMA Vs. B S PARMAR JT DIRECTOR RESEARCH AND PIO INDIAN AGRICULTURAL RESEARCH INSTITUTE AND SHRI S A PATIL DIRECTOR AND APPELLATE AUTHORITY INDIAN AGRICULTURAL RESEARCH INSTITUTE	October 25, 2006
RACHANA SHARMA Vs. A C GHOSH UNDER SECRETARY AE AND CPIO INDIAN COUNCIL OF AGRICULTURAL RESEARCH AGRICULTURAL EXTENSION DIVISION AND SMT SUSHMA NATH SECRETARY AND APPELLATE AUTHORITY INDIAN COUNCIL OF AGRICULTURAL RESEARCH AGRICULTURAL EXTENSION DIVISION	November 27, 2006
RADHA BHATTACHARYA Vs. SAHA INSTITUTE OF NUCLEAR PHYSICS	September 15, 2006
RAGHBIR SINGH ARMY HEADQUARTERS Vs. P N MAULIK CPIO DY CAO TCW MINISTRY OF DEFENCE O/O JOINT SECRETARY TRG AND CAO AND SMT DAYAL RAY APPELLATE AUTHORITY DIRECTOR R MINISTRY OF DEFENCE O/O JOINT SECRETARY TRG AND CAO	July 12, 2006
RAHUL CHANDRKANT BHARATEE Vs. COMMISSIONER OF INCOME TAX II	May 12, 2006
RAHUL MANGAONKAR Vs. PRIME MINISTERS OFFICE	August 4, 2006
RAHUL MANGAONKAR Vs. PRIME MINISTERS OFFICE	November 21, 2006
RAJ KUMAR Vs. MCD	January 27, 2006
RAJ KUMAR Vs. D C SRIVASTAVA DCP NE AND CPIO AND SHRI B S BRAR APPELLATE AUTHORITY JOINT COMMISSIONER OF POLICE NDR AND STF NEW DELHI RANGE	July 10, 2006
RAJ KUMAR SHARMA Vs. OFFICE OF THE COMMISSIONER OF INCOME TAX I	November 22, 2006
RAJAN BAHATI Vs. DEPT OF TRAINING AND TECHNICAL EDUCATION DTTE	June 2, 2006
RAJAN BAHATI AND SMT RENU BAHATI Vs. INFORMATION AND FACILITATION CENTRE ALL INDIA COUNCIL FOR TECHNICAL EDUCATION AICTE	May 31, 2006
RAJEEV GUPTA JOINT COMMISSIONER OF CENTRAL EXCISE Vs. DIRECTORATE GENERAL OF VIGILANCE CUSTOMS AND CENTRAL EXCISE	May 15, 2006
RAJEEV SHRIVASTAVA JOINT DIRECTOR Vs. R K ARORA ADDL CONTROLLER OF DEFENCE ACCOUNTS AND CPIO AND SMT NEETA KAPOOR PRINCIPAL CONTROLLER DEFENCE ACCOUNTS	October 26, 2006
RAJEEV SHRIVASTAVA JOINT DIRECTOR DEFENCE ESTATES Vs. N N OJHA DIRECTOR AND CPIO DEFENCE ESTATES AND SHRI BALSHARN SINGH PR DIRECTOR AND APPELLATE AUTHORITY DEFENCE ESTATES	October 26, 2006
RAJENDRA PRASAD JAIN Vs. CIVIL ENGINEERING DEPARTMENT N D M C	October 30, 2006
RAJENDRA PRASAD JAIN Vs. NEW DELHI MUNICIPAL COUNCIL	May 17, 2006
RAJENDRA PRASAD JAIN Vs. N D M C	August 17, 2006
RAJENDRA PRASAD JAIN Vs. NDMC	March 31, 2006
RAJESH BISSA Vs. HINDUSTAN PETROLEUM CORPORATION LTD	August 14, 2006
RAJESH PANDITA REGIONAL MANAGER NEPTUNE EQUIPMENT PRIVATE LTD Vs. CPIO DEPARTMENT OF POST	February 10, 2006
RAJEV GUPTA Vs. NEW INDIA ASSURANCE COMPANY LTD	June 14, 2006
RAJINDER SINGH Vs. DDA	April 10, 2006
RAJIV GUPTA Vs. DIRECTORATE GENERAL OF FOREIGN TRADE M/COMMERCE	November 6, 2006
RAJNISH KUMAR REGIONAL CONTROLLERATE OF SAFETY AMBAJHARI DEFENCE Vs. HARNAM SINGH MEMBER PERSONNEL AND APPELLATE AUTHORITY ORDNANCE FACTORY BOARD AND	October 9, 2006
RAJNISH SINGH CHAUDHARY Vs. UNION PUBLIC SERVICE COMMISSION	November 21, 2006
RAJPAL MANCHANDA Vs. MAHANAGAR TELEPHONE NIGAM LIMITED	December 5, 2006
RAKESH AGARWAL Vs. DELHI JAL BOARD	May 12, 2006
RAKESH AGARWAL Vs. MCD	June 1, 2006
RAKESH AGARWAL SECRETARY Vs. OFFICE OF THE COMMISSIONER OF INCOME TAX AND OFFICE OF THE DIRECTOR OF INCOME TAX INVESTIGATIONS	May 4, 2006
RAKESH KUMAR GUPTA Vs. TELECOM REGULATORY AUTHORITY OF INDIA	November 13, 2006
RAKESH KUMAR GUPTA Vs. DIRECTORATE GENERAL OF INCOME TAX VIG	June 1, 2006
RAKESH KUMAR GUPTA Vs. PRIME MINISTERS OFFICE	May 15, 2006
RAKESH KUMAR GUPTA Vs. OFFICE OF THE COMMISSIONER OF INCOME TAX DEPARTMENT OF INCOME TAX AND DEPARTMENT OF PERSONNEL AND TRAINING	June 20, 2006
RAKESH KUMAR GUPTA Vs. RESERVE BANK OF INDIA DEPTT OF ADMINISTRATION AND PERSONNEL MANAGEMENT	August 3, 2006
RAKESH KUMAR GUPTA Vs. DEPTT OF PROPERTY TAX MCD	August 11, 2006
RAKESH KUMAR GUPTA Vs. STATE BANK OF INDIA AND BANK OF BARODA	September 21, 2006
RAKESH KUMAR GUPTA Vs. OFFICE OF THE DIRECTORATE OF INCOME TAX INVESTIGATION CENTRAL BOARD OF DIRECT TAXES MINISTRY OF FINANCE AND DIRECTORATE GENERAL OF INCOME TAX VIGILANCE	August 17, 2006
RAKESH KUMAR SINGH Vs. UNIVERSITY OF DELHI	September 8, 2006
RAKESH KUMAR SINGH Vs. DELHI SUBORDINATE SERVICES SELECTION BOARD	October 23, 2006
RAKESH KUMAR SINGH Vs. UNIVERSITY OF DELHI	October 30, 2006
RAKESH KUMAR SINGH C/O SHRI SHYAM LAL YADAV Vs. STAFF SELECTION COMMISSION DEPARTMENT OF PERSONNEL AND TRAINING	June 23, 2006
RAKESH V NAVKHANDEWALA Vs. DOEACC CENTRE	November 22, 2006
RAM BHAVAN SINGH ASSISSTANT POST MASTER Vs. DEPARTMENT OF EXPENDITURE LEGAL AND COORDINATION CELL MINISTRY OF FINANCE AND DEPARTMENT OF PENSION AND PENSIONERS WELFARE MINISTRY OF PERSONNEL PUBLIC GRIEVANCES AND PENSIONS	July 14, 2006
RAM BHAWAN SINGH Vs. CHIEF POST MASTER GENERAL BIHAR CIRCLE	July 17, 2006
RAM KUMAR CHAUDHARY Vs. CENTRAL RAILWAY	September 28, 2006
RAM MOHAN ROY Vs. RAILWAY BOARD	December 13, 2006
RAM NATH Vs. SMALL INDUSTRIES DEVELOPMENT BANK OF INDIA SIDBI	July 19, 2006
RAM PHOOL S/O LATE SHRI JODHA Vs. ANIL SHUKLA PIO DY COMMISSIONER OF POLICE AND SHRI BHIM SAIN BASSI JOINT COMMISSIONER OF POLICE SOUTHERN RANGE	September 20, 2006
RAM RAKHA Vs. MINISTRY OF HEALTH AND FAMILY WELFARE	December 4, 2006
RAMACHANDRA S MENON PHYSICS DEPARTMENT INDIAN INSTITUTE OF TECHNOLOGY Vs. INDIAN INSTITUTE OF TECHNOLOGY	December 28, 2006
RAMESH AGRAWAL Vs. MINISTRY OF ENVIRONMENT AND FORESTS	November 6, 2006
RAMESH BHANDOOLA Vs. MAJ GEN R S SUJLANA ADDL DIRECTORATE GENERAL OF PUBLIC INFORMATION DTE GENERAL OF MILITARY INTELLIGENCE AND	November 6, 2006
RAMESH BHANDOOLA Vs. MUNICIPAL CORPORATION DELHI	August 24, 2006
RAMESH BHANDOOLA Vs. L AND DO MOUD	September 15, 2006
RAMESH CHAND BHANDARI Vs. STATE BANK OF BIKANER AND JAIPUR	August 31, 2006
RAMESH KUMAR Vs. MINISTRY OF HEALTH AND FAMILY WELFARE AND SHRI H R JOSHI DEPUTY SECRETARY CPIO	June 18, 2006
RAMESH KUMAR Vs. MINISTRY OF HEALTH AND FAMILY WELFARE AND SHRI H R JOSHI DEPUTY SECRETARY CPIO	August 18, 2006
RAMESH SHETTY IMPEX STATISTICS SERVICES Vs. CHIEF COMMISSIONER OF CUSTOMS DZ	March 10, 2006
RAMVATI Vs. M C D	August 14, 2006
RANJAN H PAREKH Vs. NATIONAL INSURANCE COMPANY LIMITED	November 24, 2006
RANJIT SINGH SAI Vs. SPORTS AUTHORITY OF INDIA	July 24, 2006
RANJIT VARMA Vs. BRIG S C NAIR DDGPI AND PIO AND LT GEN M G GIRISH DG DC AND W AND APPELLATE AUTHORITY	October 30, 2006
RANJU PRASAD IPOS Vs. DEPARTMENT OF POST	October 9, 2006
RASIKLAL RATILAL GANDHI Vs. INDIAN BANK	October 3, 2006
RAVI KUMAR Vs. SECRETARY AND CPIO COFFEE BOARD	August 4, 2006
RAVI KUMAR ARTIST CUM PHOTOGRAPHER CENTRAL COFFEE RESEARCH INSTITUTE Vs. COFFEE BOARD	April 13, 2006
RAVI KUMAR POTDAR Vs. ORIENTAL INSURANCE COMPANY LIMITED	June 30, 2006
RAVI KUMAR POTDAR Vs. UNITED INDIA INSURANCE CO LTD UIIC	July 4, 2006
RAVINDER BALWANI Vs. DELHI ELECTRICITY REGULATORY COMMISSION	October 4, 2006
RAVINDER BALWANI Vs. DEPARTMENT OF POWER GOVERNMENT OF NCT OF DELHI	October 5, 2006
RAVINDER BALWANI Vs. BHIM SAIN BASSI APPELLATE AUTHORITY AND JOINT COMMISSIONER OF POLICE SOURTHERN RANGE	May 5, 2006
RAVINDER KUMAR Vs. UNION PUBLIC SERVICE COMMISSION	October 3, 2006
RAVINDER KUMAR Vs. MUNICIPAL CORPORATION OF DELHI	March 1, 2006
RAVINDER KUMAR Vs. MCD	May 23, 2006
RAVINDER KUMAR ADVOCATE Vs. A K SINHA JOINT COMMISSIONER OF POLICE VIGILANCE	March 8, 2006
RAVINDER KUMAR ADVOCATE Vs. BHIM SAIN BASSI JOINT COMMISSIONER OF POLICE	June 30, 2006
RAVINDER KUMAR ADVOCATE Vs. KISHAN KUMAR CPIO ADDL COMMISSIONER OF POLICE	July 12, 2006
RAVINDER KUMAR ADVOCATE Vs. RANJIT NARAYAN JOINT COMMISSIONER OF POLICE CRIME BRANCH AND SHRI MUKTESH CHANDRA ADDL COMMISSIONER OF POLICE CRIME BRANCH	June 12, 2006
RAVINDER KUMAR ADVOCATE Vs. KARNAL SINGH JT COMMISSIONER OF POLICE	May 10, 2006
RAVINDER KUMAR ADVOCATE Vs. ARUN KUMAR SINHA JOINT COMMISSIONER OF POLICE VIGILANCE	May 5, 2006
RAVINDRA MAHADEV DESAI Vs. OFFICE OF THE COMMISSIONER OF INCOME TAX TECH III	July 25, 2006
REETA JAYASANKAR SENIOR SCIENTIST CENTRAL MARINE FISHERIES RESEARCH INSTITUTE CMFRI Vs. J RAVI DEPUTY SECRETARY P AND PIO INDIAN COUNCIL OF AGRICULTURAL RESEARCH	September 4, 2006
REKHA KOLI Vs. DDA	March 8, 2006
REKHA KOLI Vs. DDA	June 26, 2006
RISHAB KUMAR JAIN Vs. NATIONAL INSURANCE COMPANY LIMITED	August 14, 2006
RITA AGARWAL Vs. OFFICE OF THE CHIEF COMMISSIONER CUSTOMS AND CENTRAL EXCISE	August 17, 2006
RITA BABLANI Vs. RAJESH PANICKER PIO ESTATE DEPARTMENT	December 4, 2006
RITU MEHRA Vs. DIRECTORATE OF EDUCATION GOVT OF NCT OF DELHI	September 28, 2006
ROOP AND DR SANGEETA ROOP NETRALAYA Vs. OFFICE OF THE DIRECTOR GENERAL OF INCOME TAX INV	August 31, 2006
ROOPALI AGARWAL Vs. UNION PUBLIC SERVICE COMMISSION	August 29, 2006
S ANANDA Vs. SECURITIES APPELLATE TRIBUNAL DEPARTMENT OF ECONOMIC AFFAIRS MINISTRY OF FINANCE GOVERNMENT OF INDIA	July 19, 2006
S B SAXENA Vs. UNIVERSITY OF DELHI	November 16, 2006
S C BATRA Vs. CENTRAL WAREHOUSING CORPORATION SHRI O P BHARATI CPIO AND SHRI AJAY KHERA APPELLATE AUTHORITY	July 19, 2006
S C GARG Vs. KIRORI MAL COLLEGE DELHI UNIVERSITY	November 3, 2006
S C JAIN Vs. MINISTRY OF HEALTH AND FAMILY WELFARE	October 17, 2006
S C KATYAL Vs. QUALITY COUNCIL OF INDIA	October 23, 2006
S C MAHESHWARI GENERAL SECRETARY RETD RLY EMPLOYEES WELFARE ASSOCIATION Vs. NORTHERN RAILWAY	December 13, 2006
S C SHARMA Vs. L C GOYAL APPELLATE AUTHORITY AND JOINT SECRETARY INTERNAL SECURITY MINISTRY OF HOME AFFAIRS	May 5, 2006
S GANGAIAH NAYAKAR Vs. INDIAN OVERSEAS BANK CUSTOMERS SERVICE DEPARTMENT	September 21, 2006
S HAJA NAJEEMUDEEN TECHNICAL OFFICER Vs. C P THOMAS CHIEF ADM OFFICER AND PIO INDIAN VETERINARY RESEARCH INSTITUTE	November 23, 2006
S J GODHWANI ORDNANCE FACTORY ESTATE Vs. HARNAM SINGH MEMBER PERSONNEL AND APPELLATE AUTHORITY ORDNANCE FACTORY BOARD	October 10, 2006
S J S OBEROI DEPUTY MANAGER Vs. PUNJAB NATIONAL BANK	June 2, 2006
S K AGARWAL Vs. CABINET SECRETARIAT	June 6, 2006
S K BAGGA Vs. ESTATE OFFICE UNION TERRITORY OF CHANDIGARH	November 8, 2006
S K BANSAL Vs. ORIENTAL INSURANCE CO LTD	December 4, 2006
S K BANSAL Vs. RESERVE BANK OF INDIA	July 18, 2006
S K BANSAL Vs. RESERVE BANK OF INDIA DEPARTMENT OF ADMINISTRATION AND PERSONNEL MANAGEMENT	September 12, 2006
S K BOSE Vs. REGISTRAR OF COOPERATIVE SOCIETIES	October 9, 2006
S K JAIN Vs. OIL AND NATURAL GAS CORPORATION LIMITED	November 8, 2006
S K LAL Vs. MINISTRY OF RAILWAYS	December 29, 2006
S K MAHESHWARI Vs. TELECOMMUNICATIONS CONSULTANTS INDIA LTD	August 21, 2006
S K RATHOD NATIONAL CRIME RECORDS BUREAU MHA Vs. B S DHUPIA ASST DIRECTOR ADMN AND CPIO NATIONAL CRIME RECORDS BUREAU AND SHRI V S YADAV DEPUTY DIRECTOR A AND R AND APPELLATE AUTHORITY NATIONAL CRIME RECORDS BUREAU	October 31, 2006
S K SRIVASTAVA Vs. DEPT OF LEGAL AFFAIRS MINISTRY OF LAW AND JUSTICE	August 28, 2006
S K SRIVASTAVA Vs. DEPARTMENT OF PERSONNEL AND TRAINING MINISTRY OF PERSONNEL PUBLIC GRIEVANCES AND PENSIONS	November 9, 2006
S L AGARWAL CHIEF MANAGER INFORMATION SYSTEMS CORPORATE INFORMATION SYSTEMS IOCL WORLD TRADE CENTRE Vs. INDIAN OIL CORPORATION LIMITED	July 20, 2006
S L SAINI Vs. DENTAL COUNCIL OF INDIA AND S S ARORA SECRETARY	August 21, 2006
S L VERMA Vs. CENTRAL PROVIDENT FUND ORGANISATION SHRI K P PILLAI REGIONAL PROVIDENT FUND COMMISSIONER II CPIO AND SHRI V N SHARMA ADDL CENTRAL PROVIDENT FUND COMMISSIONER WEST	August 18, 2006
S LILAWATHI Vs. JIPMER	June 29, 2006
S LILAWATHI Vs. PONDICHERRY UNIVERSITY AND	October 9, 2006
S M SHETH Vs. OFFICE OF THE CHIEF COMMISSIONER OF CENTRAL EXCISE MINISTRY OF FINANCE	July 10, 2006
S MALIK MANAGER COMML NATIONAL HANDLOOM DEVELOPMENT CORPORATION LTD Vs. S K SRIVASTAVA DY GENERAL MANAGER NATIONAL HANDLOOM DEVELOPMENT CORPORATION LTD AND SHRI S S DHAKARWAL ASSTT PIO SN P AND A NATIONAL HANDLOOM DEVELOPMENT CORPORATION LTD	July 4, 2006
S N BHARGAVA Vs. COMMISSIONERATE OF INCOME TAX DELHI III	September 12, 2006
S N BHARGAVA Vs. MAHANAGAR TELEPHONE NIGAM LTD	August 18, 2006
S N GUPTA DGM Vs. MAHANAGAR TELEPHONE NIGAM LTD	October 30, 2006
S P GOYAL Vs. NAME OF THE PUBLIC AUTHORITY: OFFICE OF THE COMMISSIONER OF CUSTOMS	December 22, 2006
S P GOYAL Vs. OFFICE OF THE COMMISSIONER OF INCOME TAX 12 MINISTRY OF FINANCE	July 12, 2006
S P GUPTA Vs. C MS OFFICE GOVT OF NCT	September 15, 2006
S P JAIN Vs. DELHI DEVELOPMENT AUTHORITY	May 15, 2006
S P SHARMA C A O TR Vs. BHARAT SANCHAR NIGAM LTD	September 27, 2006
S P SINGH Vs. J P S VERMA DEPUTY SECRETARY IS II AND CPIO MINISTRY OF HOME AFFAIRS AND SHRI L C GOYAL JOINT SECRETARY IS AND APPELLATE AUTHORITY MINISTRY OF HOME AFFAIRS	November 27, 2006
S P SINGH TECHNICAL OFFICER AND MEMBER INSTITUTE JOINT STAFF COUNCIL INDIAN AGRICULTURAL STATISTICS RESEARCH INSTITUTE Vs. A K CHATURVEDI DY SECRETARY AND CPIO IASRI AND MS SUSHMA NATH SECRETARY ICAR	July 5, 2006
S R BURNEY Vs. BSNL AND SHRI G JAYARAMAN GM HQ CPIO	September 4, 2006
S R JEBAKUMAR Vs. DEPARTMENT OF ECONOMIC AFFAIRS MINISTRY OF FINANCE	December 6, 2006
S R PARSAD Vs. MINISTRY OF COMMERCE DEPT OF SUPPLY	October 4, 2006
S R PERSHAD DY DIRECTOR OF SUPPLIES DGS AND D Vs. DIRECTORATE GENERAL OF SUPPLIES AND DISPOSALS	June 26, 2006
S R SAWANT ADVOCATE Vs. DIRECTORATE GENERAL OF VIGILANCE CUSTOMS AND CENTRAL EXCISE MINISTRY OF FINANCE	May 1, 2006
S RAJAMOHAN Vs. DEPARTMENT OF POSTS MR G GURUNATHAN ASSTT DIRECTOR AND CPIO AND MR S P RAJALINGAM PMG AND AA	December 28, 2006
S S BHAGOD Vs. MINISTRY OF HRD DEPTT OF S AND H EDN AND MALAVIYA NATIONAL INSTITUTE OF TECH	July 4, 2006
S S KHAN Vs. DIRECTOR POSTAL SERVICES HQ AND CHIEF POST MASTER GENERAL	August 18, 2006
S S MEERA Vs. APPELLATE TRIBUNAL FOR ELECTRICITY MR JAGMOHAN GUPTA REGISTRAR AND CPIO AND MR GANGULY DIRECTOR AND APPELLATE AUTHORITY	December 27, 2006
S S TOMAR Vs. J RAVI DEPUTY SECRETARY P AND CPIO INDIAN COUNCIL OF AGRICULTURAL RESEARCH AND MS SUSHMA NATH SECRETARY INDIAN COUNCIL OF AGRICULTURAL RESEARCH	November 23, 2006
S SARAN GENERAL MANAGER E AND E Vs. RASHTRIYA ISPAT NIGAM LIMITED	September 11, 2006
S SHIVAKUMAR Vs. ORIENTAL BANK OF COMMERCE	October 18, 2006
S SIVAKUMAR Vs. ORIENTAL BANK OF COMMERCE	July 24, 2006
S SIVAKUMAR Vs. ORIENTAL BANK OF COMMERCE	July 26, 2006
S SIVAKUMAR Vs. ORIENTAL BANK OF COMMERCE	August 1, 2006
S V NAWANI DPA B NATIONAL CRIME RECORDS BUREAU Vs. B S DHUPIA ASSISTANT DIRECTOR ADMN AND CPIO NATIONAL CRIME RECORDS BUREAU AND SHRI V S YADAV DEPUTY DIRECTOR A AND R AND APPELLATE AUTHORITY NATIONAL CRIME RECORDS BUREAU	July 14, 2006
SACHIN CHAUHAN ADVOCATE Vs. K S GAJBHIYE DIRECTOR AND CPIO NATIONAL BUREAU OF SOIL SURVEY AND LAND USE PLANNING AND	October 6, 2006
SADACHARI SINGH TOMAR Vs. OFFICE OF THE SUPERINTENDENT OF POLICE CENTRAL BUREAU OF INVESTIGATION ANTI CORRUPTION BRANCH AND OFFICE OF THE SUPERINTENDENT OF POLICE CENTRAL BUREAU OF INVESTIGATION ACU VI	November 30, 2006
SADASHIV Vs. NORTHERN RAILWAY	October 30, 2006
SAGAR BHATIA ADVOCATE Vs. LIFE INSURANCE CORPORATION OF INDIA	November 9, 2006
SAMAY SINGH Vs. AIR INDIA LIMITED	December 4, 2006
SAMIR ACHARYA Vs. MINISTRY OF CULTURE ANTHROPOLOGICAL SURVEY OF INDIA	December 4, 2006
SANDEEP ANAND Vs. R K CHOUDHARY GENERAL MANAGER GEOLOGY AND PIO CENTRAL COALFIELDS LIMITED AND	November 2, 2006
SANDEEP JAIN Vs. INDIA METEOROLOGICAL DEPTT	September 8, 2006
SANJAY KUMAR Vs. NATIONAL THERMAL POWER CORPORATION LTD	July 17, 2006
SANJAY SHARAN JOINT COMMISSIONER OF CUSTOMS Vs. CENTRAL BOARD OF EXCISE AND CUSTOMS CBEC DEPARTMENT OF REVENUE MINISTRY OF FINANCE	August 17, 2006
SANJAY SINGH Vs. P W D	March 20, 2006
SANJAY SINGH Vs. DEPARTMENT OF INCOME TAX OFFICE OF CHIEF COMMISSIONER OF INCOME TAX	June 12, 2006
SANJIV KUMAR Vs. REGISTRAR COOPERATIVE SOCIETIES N C T	February 2, 2006
SANJIV KUMAR Vs. ELECTRICITY REGULATORY COMMISSION	July 20, 2006
SANJIV KUMAR JAIN Vs. ALL INDIA INSTITUTE OF MEDICAL SCIENCE	August 3, 2006
SANJIV KUMAR JAIN Vs. S K BANSAL DY DIRECTOR IB MINISTRY OF HOME AFFAIRS AND SHRI RAJESH KHURANA FRRO DELHI IB MINISTRY OF HOME AFFAIRS	April 27, 2006
SANJIV KUMAR JAIN Vs. REGIONAL PASSPORT OFFICE HUDCO AND ALL INDIA INSTITUTE MEDICAL SCIENCE	July 3, 2006
SANJIV KUMAR JAIN AND Vs. CPIO ALL INDIA INSTITUTE OF MEDICAL SCIENCES AIIMS	May 10, 2006
SANTOSHI PRASAD Vs. DY COMMISSIONER SOUTH REVENUE M C D	August 7, 2006
SARBAJIT ROY Vs. DELHI ELECTRICITY REGULATORY COMMISSION	November 30, 2006
SARBAJIT ROY Vs. DERC	January 3, 2006
SAROJ SINGH Vs. LAND ACQUISITION DEPTT NCT	October 23, 2006
SARVESH KAUSHAL Vs. FOOD CORPORATION OF INDIA	December 27, 2006
SARVJIT SEN Vs. DEPARTMENT OF CULTURE MS MANISHA SINHA DEPUTY SECRETARY AND CPIO MR A K SINGH DIRECTOR AND CPIO AND MR K JAYAKUMAR JOINT SECRETARY AND APPELLATE AUTHORITY	November 27, 2006
SATISH KUMAR CHOUDHARY Vs. MINISTRY OF COMMUNICATIONS AND IT	October 17, 2006
SATYA PRAKASH Vs. NEW DELHI MUNICIPAL COUNCIL	May 17, 2006
SATYAPAL Vs. CPIO TCIL	January 31, 2006
SEEMA BHATTACHARYA Vs. DEPUTY COMMISSIONER SHAHDARA NORTH ZONE MCD	November 20, 2006
SEJAL R PATEL Vs. UCO BANK	July 13, 2006
SGT RETD BALWANT RAI GODARA Vs. WING COMMANDER R L SYNGAL CPIO DTE OF PS AND THE AIR OFFICER COMMANDING AND APPELLATE AUTHORITY	November 2, 2006
SH A J GEDAM JAGANNATHSHREE Vs. STATE BANK OF HYDERABAD	September 20, 2006
SH A K JENA SECRETARY ROURKELA SHRAMIK SANGH AND SHRI DHARANIDHAR SUBUDHI VICE PRESIDENT ROURKALA SHRAMIK SANGH Vs. STEEL AUTHORITY OF INDIA LIMITED ROURKELA STEEL PLANT	November 22, 2006
SH A SAMAD DAWOOD BHAIYAT Vs. HINDUSTAN PETROLEUM CORPORATION LIMITED	September 18, 2006
SH ADITYA SINGH Vs. OFFICE OF THE CHIEF COMMISSIONER OF CUSTOMS PREVENTIVE	May 12, 2006
SH ALOK K GUPTA Vs. CENTRAL BOARD OF EXCISE AND CUSTOMS LEGAL SECTION DEPARTMENT OF REVENUE MINISTRY OF FINANCE	July 4, 2006
SH ANIL KUMAR Vs. DEPARTMENT OF CHEMICALS AND PETROCHEMICALS MINISTRY OF CHEMICALS AND FERTILIZERS	July 11, 2006
SH ANIL KUMAR Vs. UCO BANK	August 28, 2006
SH ANIL KUMAR SINHA Vs. UNITED INDIA INSURANCE CO LTD	September 20, 2006
SH ARVIND KEJRIWAL Vs. DEPTT OF ECONOMIC AFFAIRS MINISTRY OF FINANCE	October 30, 2006
SH ASHOK KUMAR SHARMA SUPERINTENDENT EX Vs. CENTRAL BUREAU OF NARCOTICS	August 17, 2006
SH ASIS KUMAR PANDA Vs. CENTRAL BOARD OF EXCISE AND CUSTOMS MINISTRY OF FINANCE	July 5, 2006
SH AVDESH SINGH E S II /E P F CONSUMER WELFARE SOCIETY Vs. EMPLOYEES PROVIDENT FUND ORGANISATION REGIONAL BRANCH	July 20, 2006
SH B BANDYOPADHYAY Vs. COMMISSIONERATE OF CENTRAL EXCISE	August 30, 2006
SH B D SINGH SUPERINTENDENT RRA Vs. COMMISSIONER OF CUSTOMS P MINISTRY OF FINANCE	July 10, 2006
SH B HARISH RAO Vs. SYNDICATE BANK PERSONNEL DEPARTMENT PERSONNEL ADMINISTRATION DIVISION OFFICERS	October 3, 2006
SH B HARISH RAO GENERAL SECRETARY TCBSA Vs. SYNDICATE BANK PERSONNEL DEPARTMENT HUMAN RESOURCE DEVELOPMENT DIVISION	November 9, 2006
SH B P BERRY Vs. DEPARTMENT OF REVENUE CENTRAL BOARD OF DIRECT TAXES	November 23, 2006
SH B P SINGH Vs. CENTRAL BOARD OF EXCISE AND CUSTOMS CBEC MINISTRY OF FINANCE DEPTT OF REVENUE	September 7, 2006
SH BALMUKAND RAI Vs. LIFE INSURANCE CORPORATION OF INDIA	August 25, 2006
SH BHAGAT SINGH Vs. DIRECTOR GENERAL OF INCOME TAX INVESTIGATION DEPARTMENT OF REVENUE MINISTRY OF FINANCE	May 8, 2006
SH BHUSHAN KRISHNAJI LIMAYE ADVOCATE Vs. OFFICE OF THE COMMISSIONER OF INCOME TAX I	August 25, 2006
SH CHANDRA PRAKASH Vs. OFFICE OF THE COMMISSIONER OF INCOME TAX II	August 24, 2006
SH CHO S RAMASWAMY Vs. DEPARTMENT OF DISINVESTMENT MINISTRY OF FINANCE	June 4, 2006
SH DEVANG MADHUSUDAN PARIKH Vs. OFFICE OF REGISTRAR OF COMPANIES GUJARAT MINISTRY OF COMPANY AFFAIRS	November 13, 2006
SH DHIRAJ MANILAL THAKKAR Vs. CENTRAL BOARD OF DIRECT TAXES DEPARTMENT OF REVENUE MINISTRY OF FINANCE	September 13, 2006
SH DINKAR KHODIDAS BRAHMBHATT Vs. OFFICE OF THE CHIEF COMMISSIONER OF INCOME TAX IV	September 4, 2006
SH G M CHAUHAN JR A R Vs. OFFICE OF THE CHIEF COMMISSIONER OF INCOME TAX 1	May 24, 2006
SH G P PATHAK Vs. COMMISSIONERATE OF INCOME TAX I	September 21, 2006
SH G P S RANA Vs. STATE BANK OF INDIA	August 31, 2006
SH GOPAL PRASAD JOSHI Vs. OFFICE OF THE COMMISSIONER CENTRAL EXCISE AND CUSTOMS	September 27, 2006
SH H K BANSAL Vs. DEPARTMENT OF PERSONNEL AND TRAINING MINISTRY OF PERSONNEL P G AND PENSIONS	September 6, 2006
SH H R SINGLA STATE BANK OF INDIA Vs. STATE BANK OF INDIA	July 10, 2006
SH HEMANT KUMAR JAIN PROP ALPHA EXPORTS Vs. COMMISSIONERATE OF INCOME TAX 7 CIT	September 22, 2006
SH INDRAVADAN A PADHYA Vs. SYNDICATE BANK	September 11, 2006
SH J B SHARMA Vs. MINISTRY OF PERSONNEL AND P G DEPARTMENT OF PERSONNEL AND TRAINING	May 26, 2006
SH J P SHARMA Vs. STATE BANK OF INDIA REGION 1	August 23, 2006
SH JAI KISHAN Vs. RESERVE BANK OF INDIA RBI	August 31, 2006
SH JARNAIL SINGH Vs. ALLAHABAD BANK	July 12, 2006
SH JASKARAN SINGH KHURANA Vs. PUNJAB NATIONAL BANK INSPECTION DEPARTMENT	July 12, 2006
SH JAYESH SHAH Vs. COMMISSIONERATE OF INCOME TAX 15	September 23, 2006
SH K K DAWAR Vs. DEPARTMENT OF PERSONNEL AND TRAINING M/O 3RD PERSONNEL PG AND PENSIONS	September 20, 2006
SH K K LOONA INSPECTOR I AND G COMMISSIONERATE Vs. OFFICE OF THE CHIEF COMMISSIONER OF CENTRAL EXCISE DZ	July 21, 2006
SH K M L ASTHANA Vs. LIFE INSURANCE CORPORATION OF INDIA	September 22, 2006
SH K S SAMAIYAR Vs. INDIAN OIL CORPORATION LIMITED IOCL	July 5, 2006
SH KETAN KANTILAL MODI Vs. DIRECTORATE GENERAL OF CENTRAL EXCISE INTELLIGENCE DGCEI MINISTRY OF FINANCE	July 5, 2006
SH KISHORE SINGHAL Vs. GAIL INDIA LIMITED	September 12, 2006
SH KRISHAN LAL BANSAL Vs. OFFICE OF THE COMMISSIONER OF INCOME TAX	August 17, 2006
SH LAKSHMAN PRASAD NUMERATORS INDIA Vs. RESERVE BANK OF INDIA DEPTT OF ADMN AND PERSONNEL MANAGEMENT	May 25, 2006
SH M D N PANICKER Vs. ROURKELA STEEL PLANT SAIL	September 27, 2006
SH MADHAV BALWANT KARMARKAR Vs. RESERVE BANK OF INDIA DEPARTMENT OF ADMINISTRATION AND PERSONNEL MANAGEMENT	September 6, 2006
SH MAHAVEER SINGHVI Vs. DEPTT OF PERSONNEL AND TRAINING MINISTRY OF PERSONNEL PUBLIC GRIEVANCES AND PENSIONS	July 11, 2006
SH MAHENDRA GAUR Vs. CENTRAL BUREAU OF INVESTIGATION JAIPUR REGION	November 6, 2006
SH MANGAL SEN SHARMA Vs. STATE BANK OF INDIA	September 6, 2006
SH MANJIT SINGH AND SH NARSI DASS GARG Vs. CUSTOMS PREVENTIVE COMMISSIONERATE	September 20, 2006
SH MANOJ K KAMRA Vs. HINDUSTAN PETROLEUM CORPORATION LIMITED JODHPUR RETAIL REGION	October 5, 2006
SH MD ZEESHAN AHMAD Vs. UNION PUBLIC SERVICE COMMISSION	October 3, 2006
SH MILAP CHORARIA Vs. RESERVE BANK OF INDIA DEPTT OF ADMINISTRATION AND PERSONNEL MANAGEMENT	July 10, 2006
SH MILIND KUMAR DANGE Vs. CENTRAL BUREAU OF INVESTIGATION CBI POLICY AND COORDINATION DIVISION	September 7, 2006
SH MUKESH SHARMA Vs. INDIAN DRUGS AND PHARMACEUTICALS LIMITED	August 30, 2006
SH N ANBARASAN APPLESOFT Vs. INDIAN OVERSEAS BANK	September 20, 2006
SH N R GOEL Vs. DEPARTMENT OF PERSONNEL AND TRAINING MINISTRY OF PERSONNEL PUBLIC GRIEVANCES AND PENSIONS	September 7, 2006
SH NADEEM M OOMERBHOY Vs. RESERVE BANK OF INDIA DEPTT OF ADMINISTRATION AND PERSONNEL MANAGEMENT	August 17, 2006
SH NIPUN MATHKAR Vs. COMMISSIONERATE OF CUSTOMS GENERAL	September 20, 2006
SH NITIN M GOKHALE AND SMT VAIJAYANTI M GOKHALE Vs. HINDUSTAN PETROLEUM CORPORATION LIMITED	September 22, 2006
SH P C GOEL Vs. INSTITUTE OF COMPANY SECRETARIES OF INDIA ICSI	September 7, 2006
SH P K SHARMA Vs. ORIENTAL BANK OF COMMERCE	July 12, 2006
SH P N BALACHANDRAN Vs. PUNJAB NATIONAL BANK	July 11, 2006
SH P RAMACHANDRAN ASSISTANT STATE BANK OF INDIA RAMESWARAM BRANCH Vs. STATE BANK OF INDIA	November 9, 2006
SH PARMOD KUMAR GUPTA Vs. CANARA BANK	August 28, 2006
SH PARVINDER SINGH Vs. CANARA BANK AND PUNJAB AND SIND BANK HO RISK MANAGEMENT DEPARTMENT	August 24, 2006
SH PAVITAR SINGH Vs. CUSTOMS P COMMISSIONERATE PUNJAB H P AND UT CHANDIGARH	August 23, 2006
SH PRADEEP KUMAR Vs. BHARAT PETROLEUM CORPORATION LTD	November 23, 2006
SH PRADIPTA DUTTA Vs. DIRECTORATE OF INCOME TAX LEGAL AND RESEARCH	September 20, 2006
SH PRAMOD PAGARE Vs. INDIAN OIL CORPORATION LIMITED WESTERN REGION	October 3, 2006
SH PRAMODKUMAR JAIKUMAR MISHRIKOTKAR Vs. OFFICE OF THE DIRECTOR OF INCOME TAX INVESTIGATION AND OFFICE OF THE COMMISSIONER OF INCOME TAX I	September 12, 2006
SH R L MEHRA CHARTERED ACCOUNTANT Vs. OFFICE OF THE REGISTRAR OF COMPANIES PUNJAB H P AND CHANDIGARH MINISTRY OF COMPANY AFFAIRS	August 31, 2006
SH R M JAIN CHARTERED ENGINEER Vs. ORIENTAL BANK OF COMMERCE	November 23, 2006
SH R M JAIN CHARTERED ENGINEER Vs. LIFE INSURANCE CORPORATION OF INDIA LIC	November 23, 2006
SH R P SINGH Vs. CENTRAL BOARD OF SCHOOL EXAMINATION	July 4, 2006
SH RAJ KUMAR Vs. DEPARTMENT OF REVENUE MINISTRY OF FINANCE	September 13, 2006
SH RAJESH KUMAR Vs. INDIAN OIL CORPORATION LIMITED NORTHERN REGION	September 13, 2006
SH RAJIV GUPTA Vs. UNION BANK OF INDIA	September 8, 2006
SH RAJIV GUPTA Vs. OFFICE OF THE COMMISSIONER OF CUSTOMS IMPORT	October 4, 2006
SH RAJNISH SINGH CHAUDHARY Vs. UNION PUBLIC SERVICE COMMISSION UPSC	September 1, 2006
SH RAKESH KUMAR GUPTA Vs. OFFICE OF THE CHIEF COMMISSIONER OF INCOME TAX DELHI CENTRAL AND ALLIED OFFICES MINISTRY OF FINANCE OFFICE OF THE CHIEF COMMISSIONER OF INCOME TAX DELHI IV AND CENTRAL BOARD OF DIRECT TAXES DEPTT OF REVENUE MINISTRY OF FINANCE	July 12, 2006
SH RAKESH KUMAR GUPTA Vs. DEPARTMENT OF PERSONNEL AND TRAINING MINISTRY OF PERSONNEL PG AND PENSIONS	September 13, 2006
SH RATTAN LAL SIKRI Vs. OFFICE OF THE CHIEF COMMISSIONER OF INCOME TAX	May 16, 2006
SH RAVIN RANCHCHODLAL PATEL Vs. RESERVE BANK OF INDIA DEPARTMENT OF ADMINISTRATION AND PERSONNEL MANAGEMENT	September 6, 2006
SH RITESH PARMAR Vs. COMMISSIONERATE OF CUSTOMS PREVENTIVE	September 21, 2006
SH S K NAGARWAL Vs. CENTRAL VIGILANCE COMMISSION CVC	July 7, 2006
SH S K VIBHUTE Vs. HINDUSTAN PETROLEUM CORPORATION LTD	May 26, 2006
SH S M LAMBA CHIEF MANAGER ORIENTAL BANK OF COMMERCE Vs. ORIENTAL BANK OF COMMERCE	May 26, 2006
SH S N KUMARASWAMY Vs. OFFICE OF THE COMMISSIONER OF INCOME TAX	September 18, 2006
SH S P SINGH Vs. CENTRAL BOARD OF EXCISE AND CUSTOMS MINISTRY OF FINANCE	August 21, 2006
SH S P TIWARY Vs. STEEL AUTHORITY OF INDIA LTD BOKARO STEEL PLANT	October 3, 2006
SH S RAMAKRISHNAN Vs. INDIAN BANK CUSTOMER SERVICE CELL	September 20, 2006
SH S S ASTHANA Vs. OFFICE OF THE COMMISSIONER OF INCOME TAX CENTRAL	September 7, 2006
SH S ZAKIR HUSSAIN Vs. OFFICE OF THE COMMISSIONER OF CUSTOMS	September 27, 2006
SH SABBIR YUSUF WADIA Vs. INDIAN OIL CORPORATION LIMITED	September 18, 2006
SH SADASHIV DATTATRAYA NIKAM Vs. OFFICE OF THE CHIEF COMMISSIONER OF INCOME TAX II	May 10, 2006
SH SANDEEP B AGRAWAL Vs. INDIAN OIL CORPORATION LIMITED WESTERN REGION	September 13, 2006
SH SANJEEV KUMAR CHADHA Vs. CENTRAL BOARD OF EXCISE AND CUSTOMS DEPTT OF REVENUE	November 9, 2006
SH SANTOSH V KOLHAPURE Vs. INDIAN OIL CORPORATION LIMITED WESTERN REGION	September 6, 2006
SH SHARABH DUBEY Vs. BRITISH INDIA CORPORATION LIMITED	September 21, 2006
SH SHASHI PRAKASH SHARMA Vs. CENTRAL BOARD OF EXCISE AND CUSTOMS DEPARTMENT OF REVENUE MINISTRY OF FINANCE	August 23, 2006
SH SHASHIKANT VASUDEO BARVE Vs. INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA	August 30, 2006
SH SOMESH TIWARI DEPUTY COMMISSIONER IRS Vs. CHIEF COMMISSIONER CUSTOMS AND CENTRAL EXCISE MADHYA PRADESH CHATTISGARH STATE	July 21, 2006
SH SUBHASH CHANDRA Vs. CENTRAL BOARD OF DIRECT TAXES	November 23, 2006
SH SUBHASH CHANDRA GUPTA Vs. M C D	August 8, 2006
SH SUDESH KUMAR Vs. COMMISSIONERATE OF CENTRAL EXCISE	September 11, 2006
SH SURYA PRAKASH BHARGAVA Vs. OFFICE OF THE COMMISSIONER OF INCOME TAX 1	September 6, 2006
SH SUSHIL KUMAR JAIN Vs. LIFE INSURANCE CORPORATION OF INDIA	August 25, 2006
SH T G NAOLAKHE Vs. OFFICE OF THE CHIEF COMMISSIONER OF INCOME TAX	August 24, 2006
SH TARUN JAMNADAS GHIA Vs. INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA ICAI	September 6, 2006
SH UJJWAL KUMAR CHOUDHARY Vs. INDIAN OIL CORPORATION LIMITED	September 18, 2006
SH V S CHAUBE EX SENIOR MANAGER HSCL Vs. HINDUSTAN STEELWORKS CONSTRUCTION LIMITED HSCL	August 25, 2006
SH V V S RAMAKRISHNA Vs. CORPORATION BANK	October 5, 2006
SH VEERESH MALIK Vs. STATE BANK OF INDIA	September 13, 2006
SH VIMAL KISHOR Vs. NATIONAL BANK FOR AGRICULTURE AND RURAL DEVELOPMENT NABARD	August 25, 2006
SH VINOD SURANA Vs. LIFE INSURANCE CORPORATION OF INDIA	September 6, 2006
SH VIVEK KUMAR Vs. UNION PUBLIC SERVICE COMMISSION	August 25, 2006
SH YOGESH BABULAL MEHTA Vs. SECURITIES AND EXCHANGE BOARD OF INDIA SEBI	September 6, 2006
SHABBER HABIB ALVI LECTURER SENIOR SCALE ALIGARH MUSLIM UNIVERSITY Vs. ALIGARH MUSLIM UNIVERSITY	October 10, 2006
SHAHID RAZA BURNEY Vs. BSNL	July 7, 2006
SHAHZAD AHMED Vs. R P UPADHYAYA PIO AND DY COMMISSIONER OF POLICE VIGILANCE AND SHRI AJAY KASHYAP JOINT COMMISSIONER OF POLICE VIGILANCE	September 20, 2006
SHAILENDRA SINGH Vs. DELHI DEVELOPMENT AUTHORITY	December 29, 2006
SHAMBUJI Vs. DEPARTMENT OF POSTS	November 13, 2006
SHAMIM AHMED KHAN Vs. DEPARTMENT OF POSTS	October 23, 2006
SHARAT CHANDRA AGARWAL Vs. MINISTRY OF RAILWAYS RAILWAY BOARD	November 16, 2006
SHASHI KUMAR NANDA HON SECRETARY GRACE DIEU CHS LTD Vs. INDUSTRIAL DEVELOPMENT BANK OF INDIA LTD IDBI	June 6, 2006
SHASHI TYAGI Vs. CENTRAL BUREAU OF INVESTIGATION	September 7, 2006
SHEKHAR SINGH SMT ARUNA ROY Vs. PRIME MINISTERS OFFICE	April 19, 2006
SHIV CHARAN JHA DY COMMANDANT Vs. H C MEENA IPS IGP CRPF AND SHRI J K SINHA IPS DGP CRPF	June 28, 2006
SHIV SHAMBHU AND SHRI SANJEEV KUMAR Vs. UNION PUBLIC SERVICE COMMISSION	November 13, 2006
SHUBH INDER SINGH Vs. LAND AND DEVELOPMENT OFFICE	November 6, 2006
SHUBH INDER SINGH Vs. LAND AND DEVELOPMENT OFFICE MINISTRY OF URBAN DEVELOPMENT	September 22, 2006
SHYAM SINGH THAKUR Vs. DOORDARSHAN KENDRA	July 3, 2006
SRI AJAY KUMAR MOHANTY Vs. EAST COST RAILWAYS	December 26, 2006
SRI KISHUR J AGARWAL Vs. INDIAN RARE EARTHS LTD DEPT OF ATOMIC ENERGY	June 2, 2006
SRI RAMESH CHAND SAI Vs. NATIONAL INSTITUTE OF SCIENCE COMMUNICATION AND INFORMATION NISCAIR	April 18, 2006
SUBHASH CHANDER Vs. MINISTRY OF URBAN EMPLOYMENT AND POVERTY ALLEVIATION	August 14, 2006
SUBHASH CHANDRA AGRAWAL Vs. LOK SABHA/RAJYA SABHA	September 8, 2006
SUBHASH CHANDRA AGRAWAL Vs. SUPREME COURT OF INDIA	February 7, 2006
SUBHASH CHANDRA AGRAWAL Vs. SUPREME COURT OF INDIA	April 3, 2006
SUBIR PAUL Vs. SCHOOL OF PLANNING AND ARCHITECTURE	September 25, 2006
SUCHI PANDEY Vs. MINISTRY OF URBAN DEVELOPMENT	May 15, 2006
SUDARSHAN WADEHRA Vs. MUNICIPAL CORPORATION OF DELHI	August 4, 2006
SUDEEP KUMAR JAIN Vs. DIESEL LOCO MODERNISATION WORKS	November 16, 2006
SUDHIR MADHAV JOSHI Vs. OFFICE OF THE DIRECTOR GENERAL OF INCOME TAX INVESTIGATION	July 31, 2006
SUKALYAN TARAFDAR Vs. LIFE INSURANCE CORPORATION OF INDIA LIC	August 21, 2006
SUMER SINGH CHAMPAWAT Vs. MINISTRY OF TEXTILES GOVERNMENT OF INDIA	September 20, 2006
SUMIT KUMAR MANNA Vs. SAHA INSTITUTE OF NUCLEAR PHYSICS SINP	November 20, 2006
SUNANDA BHARTI Vs. STEEL AUTHORITY OF INDIA LTD	June 1, 2006
SUNIL KUMAR PATHAK Vs. CENTRAL BANK OF INDIA	March 14, 2006
SUNITA Vs. RESERVE BANK OF INDIA DEPARTMENT OF ADMINISTRATION AND PERSONNEL MANAGEMENT	June 19, 2006
SURENDRA KUMAR Vs. DELHI DEVELOPMENT AUTHORITY DDA	March 20, 2006
SURENDRA NATH BHARGAVA Vs. HINDUSTAN PETROLEUM CORPORATION LIMITED AND BHARAT PETROLEUM CORPORATION LTD	August 1, 2006
SURENDRA SINGH CHADHA Vs. CENTRAL BUREAU OF INVESTIGATION ANTI CORRUPTION BRANCH	October 18, 2006
SURESH KUMAR RANGA Vs. DEPUTY COMMISSIONER OF POLICE AND SHRI ALOK KUMAR VERMA JT COMMISSIONER OF POLICE NEW DELHI RANGE	October 20, 2006
SURESH KUMAR RANGA Vs. CONTAINER CORPORATION OF INDIA	November 16, 2006
SURESH KUMAR RANGA Vs. CONTAINER CORPORATION OF INDIA	June 13, 2006
SURYA PRAKASH Vs. LAND AND BUILDING DEPT DDA	October 5, 2006
SUSHEELA MATHEW Vs. PUNJAB NATIONAL BANK INSPECTION AND AUDIT DEPARTMENT	September 14, 2006
SUSHIL KANSAL SR LECTURER IN ENGLISH S D COLLEGE Vs. RATTAN SINGH CPIO AND SMT SUJATHA GUPTA APPELLATE AUTHORITY AND DEFENCE ESTATES OFFICER	November 20, 2006
SWEETY KOTHARI Vs. R RAGUPATHI JOINT SECRETARY AND LEGAL ADVISER AND SHRI K D SINGH ADDL SECRETARY DEPARTMENT OF LEGAL AFFAIRS	June 7, 2006
T M SAMPATH ADMINISTRATIVE OFFICER NATIONAL WATER DEVELOPMENT AGENCY Vs. DR A K SHARDA DIRECTOR MDU AND CPIO NATIONAL WATER DEVELOPMENT AGENCY AND	October 10, 2006
T N MOLLYKUTTY Vs. DEPARTMENT OF POSTS KERALA CIRCLE MR MERWIN ALEXANDER DPS AND CPIO AND MR UDAI BALAKRISHNAN CPMG AND APPELLATE AUTHORITY	December 28, 2006
T R KATHURIA Vs. DELHI DEVELOPMENT AUTHORITY ROADS MAINTENANCE DEPARTMENT	October 25, 2006
T V S R K PRASAD Vs. STATE BANK OF INDIA	November 8, 2006
TAPAS DATTA Vs. INDIAN OIL CORPORATION LTD	March 28, 2006
TARACHAND AGRAWAL Vs. BHARAT PETROLEUM CORPORATION LIMITED	November 30, 2006
TARIQ ISLAM READER DEPT OF PHILOSOPHY ALIGARH MUSLIM UNIVERSITY Vs. ALIGARH MUSLIM UNIVERSITY	December 29, 2006
TARLOCHAN SINGH SETHI SOLE PROP MANOHAR SINGH AND SONS BPCL DEALER Vs. BHARAT PETROLEUM CORPORATION LIMITED	August 14, 2006
TEJ BAHADUR SINGH EX OFFICE SUPERINTENDENT Vs. EAST CENTRAL RAILWAY	November 16, 2006
TILAK MOHAN MATHUR Vs. DDA	June 1, 2006
TILAK RAJ ARORA Vs. ORIENTAL BANK OF COMMERCE	June 29, 2006
TREESA IRISH Vs. CPIO	February 6, 2006
TRILOK CHAND S TIWARI Vs. SR SUPERINTENDENT OF POST OFFICES	June 6, 2006
TUKARAM KASHINATH YESHI SCIENTIFIC OFFICER DAM SAFETY DN I Vs. COMMISSIONERATE OF INCOME TAX	November 17, 2006
U C LAVANIA Vs. COUNCIL OF SCIENTIFIC AND INDUSTRIAL RESEARCH CSIR	May 17, 2006
U C LAVANIA SCIENTIST F CENTRAL INSTITUTE OF MEDICINAL AND AROMATIC PLANTS Vs. A K SINGH HEAD TBD AND PIO CENTRAL INSTITUTE OF MEDICINAL AND AROMATIC PLANTS AND DR A H A FAROOQI APPELLATE AUTHORITY CENTRAL INSTITUTE OF MEDICINAL AND AROMATIC PLANTS	December 4, 2006
U D BAVISKAR Vs. HARNAM SINGH MEMBER PERSONNEL AND APPELLATE AUTHORITY ORDNANCE FACTORY BOARD	October 9, 2006
U M PRABHU Vs. O/O THE CHIEF COMMISSIONER OF CUSTOMS BANGALORE AND O/O THE CHIEF COMMISSIONER OF CUSTOMS MAHARASHTRA	November 13, 2006
UDAI K NATH EXECUTIVE DIRECTOR PRECISION TESTING MACHINES PVT LTD Vs. CPIO DEPARTMENT OF POST	February 27, 2006
UMAKANT K BOKADE SR TECH ASSTT ME OFFICE OF CONTROLLER OF MINES CENTRAL ZONE INDIAN BUREAU OF MINES Vs. A M KAMBLE APIO AND SR MINING GEOLOLGIST INDIAN BUREAU OF MINES AND SHRI M K PRASHER CPIO AND REG CONTROLLER OF MINES INDIAN BUREAU OF MINES	June 27, 2006
UMED SINGH DAHIYA Vs. PUNJAB NATIONAL BANK MANAGEMENT AUDIT AND REVIEW DIVISION	October 30, 2006
UPASANA SHARMA Vs. INDIRA GANDHI NATIONAL OPEN UNIVERSITY	July 31, 2006
V B KHAJURIA Vs. SHAHEED BHAGAT SINGH COLLEGE	November 16, 2006
V BALAJI Vs. CENTRAL BUREAU OF INVESTIGATION	November 30, 2006
V G MUNDRA Vs. SURJEET KUMAR MITRA CPIO SOUTH EASTERN COALFIELDS LIMITED AND SHRI GOUTAM ROY SOUTH EASTERN COALFIELDS LTD	July 10, 2006
V K GAUR Vs. POWER GRID CORPORATION	October 25, 2006
V K GUPTA Vs. INDIAN NATIONAL SCIENCE ACADEMY	August 4, 2006
V P SINGH Vs. DIRECTORATE OF AUDIT GOVT OF NCT OF DELHI	November 8, 2006
V R GOKHALE Vs. CENTRAL VIGILANCE COMMISSION	December 1, 2006
V R SHARMA DY LABOUR WELFARE COMMSISIONER CENTRAL INDIA SECURITY PRESS Vs. SHRIPRAKASH DIRECTOR E AND CPIO MINISTRY OF DEFENCE SECTT	July 4, 2006
V RAMAKRISHNAN DY COMMISSIONER OF CENTRAL EXCISE Vs. DIRECTORATE GENERAL OF VIGILANCE CUSTOMS AND CENTRAL EXCISE	September 20, 2006
V S A RAMARAO Vs. NATIONAL THERMAL POWER CORPORATION LTD	December 7, 2006
V S CHOUDHARY Vs. B S DHUPIA ASST DIRECTOR ADMN AND CPIO NATIONAL CRIME RECORDS BUREAU AND SHRI V S YADAV DEPUTY DIRECTOR A AND R AND APPELLATE AUTHORITY NATIONAL CRIME RECORDS BUREAU	July 14, 2006
VARSHA RAJESH DESAI Vs. EMPLOYEES PROVIDENT FUND ORGANIZATION	September 26, 2006
VED PRAKASH ARYA Vs. P R BRAHMANE DIRECTOR AND PIO KHADI AND VILLAGE INDUSTRIES COMMISSION AND SHRI V B GANGURDE DY CEO AND APPELLATE AUTHORITY KHADI AND VILLAGE INDUSTRIES COMMISSION	October 30, 2006
VEERESH MALIK Vs. INDIAN OLYMPICS ASSOCIATION/DEPTT OF SPORTS	November 28, 2006
VEERESH MALIK Vs. NATIONAL COMMISSION FOR MINORITIES	December 6, 2006
VEERESH MALIK Vs. MINISTRY OF PETROLEUM AND NATURAL GAS GOVERNMENT OF INDIA	September 11, 2006
VIJAY GOSWAMI Vs. UNIVERSITY OF DELHI	May 2, 2006
VIJAY JHA Vs. DEPT OF SCIENTIFIC AND INDUSTRIAL RESEARCH DSIR	May 17, 2006
VIJAY KUMAR CHOWDHARY Vs. DELHI DEVELOPMENT AUTHORITY	October 9, 2006
VIJAY KUMAR SHARMA Vs. NORTHERN RAILWAY DRM OFFICE	June 27, 2006
VIJENDRA SINGH SCIENTIST SENIOR SCALE DIVISION OF GENETICS INDIAN AGRICULTURAL RESEARCH INSTITUTE IARI Vs. SANJAY KANT SECRETARY AND PIO AGRICULTURAL SCIENTISTS RECRUITMENT BOARD INDIAN COUNCIL OF AGRICULTURAL RESEARCH AND DR C D MAYEE CHAIRMAN AND APPELLATE AUTHORITY AGRICULTURAL SCIENTISTS RECRUITMENT BOARD ASRB INDIAN COUNCIL OF AGRICULTURAL RESEARCH	November 27, 2006
VIMAL BAJPAI SAMSUNG INDIA ELECTRONIC LTD Vs. MINISTRY OF COMMERCE AND INDUSTRY DGFT	October 18, 2006
VIMAL KISHOR Vs. CENTRAL VIGILANCE COMMISSION	June 28, 2006
VINAY KUMAR TANEJA Vs. BHARAT PETROLEUM CORPORATION LTD	July 12, 2006
VINAY KUMAR TANEJA Vs. INDIAN OIL CORPORATION LTD MARKETING DIVISION AND HINDUSTAN PETROLEUM CORPORATION LTD	September 6, 2006
VINAY KUMAR WALIA Vs. COMMISSIONER ENTERTAINMENT TAX	September 11, 2006
VINOD KUMAR Vs. NATIONAL MUSEUM MINISTRY OF CULTURE	October 17, 2006
VINOD KUMAR SHARMA Vs. SHALINI SINGH DEPUTY COMMISSIONER OF POLICE VIG AND CPIO AND SHRI R P UPADHYAYA ADDL COMMISSIONER OF POLICE VIG AND APPELLATE AUTHORITY	November 23, 2006
VIRENDER PAL SINGH Vs. PRINCIPAL ACCOUNTS OFFICE GNCT	December 7, 2006
VISHAISH UPPAL Vs. PRIME MINISTER OFFICE	July 28, 2006
VISHAISH UPPAL Vs. KAMAL DAYANI CPIO PMO	September 22, 2006
VISHAISH UPPAL Vs. DEPARTMENT OF PERSONNEL AND TRAINING MINISTRY OF PERSONNEL PUBLIC GRIEVANCES AND PENSIONS	September 18, 2006
VISHWA NATH Vs. NDMC	June 1, 2006
VISHWANATH PODDAR Vs. INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA	August 9, 2006
VISHWANATH PODDAR Vs. REGIONAL DIRECTOR EASTERN REGION MINISTRY OF COMPANY AFFAIRS GOVERNMENT OF INDIA	September 28, 2006
WING COMMANDER SHAKUL TYAGI 25 WING AIR FORCE Vs. WING COMMANDER R L SYNGAL CPIO AIR FORCE AND AIR MARSHAL H S GANKAL APPELLATE AUTHORITY AIR OFFICER IN CHARGE ADMINISTRATION	September 20, 2006
Y N PRASAD Vs. INDIAN OIL CORPORATION LIMITED	November 22, 2006
Y V S S S V PRASADA RAO Vs. MAJ GEN UMANG KAPOOR DIRECTOR CENTRE FOR TECHNOLOGY EXTENSION AND COOPERATION C TEC DEFENCE RESEARCH AND DEVELOPMENT ORGANIZATION MINISTRY OF DEFENCE	November 6, 2006
YASHODABAI ARJUN PAWAR Vs. S M PILLAY CHIEF REV SUPDT AND CPIO AND SHRI A BHASKAR REDDY CANTONMENT EXECUTIVE OFFICER AND APPELLATE AUTHORITY	October 25, 2006
YASHPAL SINGH Vs. STAFF SELECTION COMMISSION DEPARTMENT OF PERSONNEL AND TRAINING	June 19, 2006
YOGA RANGATIA Vs. MINISTRY OF HEALTH AND FAMILY WELFARE AND SHRI MOHAN SINGH DIRECTOR SSM AND CPIO	August 28, 2006
YOGENDRA KUMAR GOEL Vs. AIRPORT AUTHORITY OF INDIA	November 6, 2006
YOGESH SHARMA Vs. SURVEY OF INDIA	March 1, 2006
ZAKIR HUSSAIN Vs. COMMISSIONERATE OF CUSTOMS AIR	November 9, 2006
ZIA UL HAQ SOZ HAQQI PRESIDENT BOMBAY MERCANTILE CO OPERATIVE BANK LTD SHARE HOLDERS ASSOCIATION Vs. RESERVE BANK OF INDIA PERSONNEL MANAGEMENT AND BOMBAY MERCANTILE CO OPERATIVE BANK LTD	August 23, 2006
ZILEY SINGH Vs. COLLEGE OF VOCATIONAL STUDIES	October 3, 2006
ZILEY SINGH S/O SHRI RAM PHOOL Vs. ANIL SHUKLA PIO DY COMMISSIONER OF POLICE AND SHRI BHIM SAIN BASSI JOINT COMMISSIONER OF POLICE SOUTHERN RANGE	November 2, 2006
ZILEY SINGH S/O SHRI RAM PHOOL Vs. ANIL SHUKLA PIO DY COMMISSIONER OF POLICE AND SHRI BHIM SAIN BASSI JOINT COMMISSIONER OF POLICE SOUTHERN RANGE	September 13, 2006

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