| Case Title | Date |
|---|---|
| CDR B S REKHI Vs. PIO AND DIRECTOR LM 1 DDA | May 11, 2005 |
| DAYA NAND GUPTA Vs. DELHI JAL BOARD | November 25, 2005 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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