| Case Title | Date |
|---|---|
| AVINASH SINGHANIA Vs. NEW INDIA ASSURANCE CO LTD | February 2, 2015 |
| CHHANNU LAL SAHU Vs. LIFE INSURANCE CORPORATION OF INDIA | October 1, 2015 |
| DALJIT SINGH SAINI AND ORS. Vs. PARSVNATH DEVELOPERS LIMITED AND ORS. | January 19, 2015 |
| JAI PRAKASH SAHU Vs. TATA MOTORS LTD. AND ORS. | February 25, 2015 |
| KALICHARAN SHARMA Vs. C.G. GOVERNMENT AND ORS. | February 28, 2015 |
| LOKESH VERMA Vs. S. AGRAWAL AND ORS. | October 1, 2015 |
| NILESH TIWARI Vs. UNITED INDIA INSURANCE CO. LTD. | February 25, 2015 |
| ORIENTAL INSURANCE CO LIMITED Vs. CHHATTISGARH RAJYA VIDYUT HOLDING CO MARYADIT | January 16, 2015 |
| ORIENTAL INSURANCE COMPANY LIMITED Vs. SHIVDHAN SAHU, S/O ABHEYRAM SAHU | January 9, 2015 |
| PARMINDER SINGH Vs. FIIT JEE LIMITED AND ORS. | January 21, 2015 |
| RAIPUR POWER AND STEEL LIMITED Vs. NEW INDIA ASSURANCE COMPANY LIMITED | October 13, 2015 |
| VIJAY LAL MOURYA Vs. BANK OF BARODA AND ORS. | January 22, 2015 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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