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BANK OF BARODA Vs. GAURAV AGRAWAL
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March 2, 2012 |
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BRANCH MANAGER, DURG-RAJNANDGAON GRAMIN BANK Vs. NARAD SINGH RAJPUT
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August 21, 2012 |
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C G STATE POWER DISTRIBUTION CO LTD DAGNIYA, RAIPUR THROUGH ITS MANAGING DIRECTOR & ANR Vs. PREETPAL KAUR
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January 12, 2012 |
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C G STATE POWER DISTRIBUTION COMPANY LIMITED Vs. SANJAY SINGHI
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March 6, 2012 |
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CHOLAMANDALAM INVESTMENT & FINANCE CO. LTD. Vs. NAJMUDDIN BABA
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December 10, 2012 |
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COMMISSIONER, EMPLOYEES PROVIDENT FUND SCHEME Vs. MOHAMMAD BASHIR KHAN
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June 13, 2012 |
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FAKEER CHAND Vs. MANISH SHRIVASTAVA
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August 27, 2012 |
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FEKURAM Vs. LIFE INSURANCE CORPORATION OF INDIA
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June 14, 2012 |
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HIND MOTORS INDIA LTD , INDUSTRIAL AREA Vs. SURINDER SINGH
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January 12, 2012 |
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LIFE INSURANCE CORPORATION OF INDIA Vs. CHUNNI BAI
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February 23, 2012 |
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MADANLAI SAHU Vs. MANAGER, UMANG FORCE
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November 12, 2012 |
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MEMBER SHEKHAR GUPTA, PROP Vs. DEEPAK GUPTA
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November 5, 2012 |
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NATIONAL INSURANCE COMPANY LTD. Vs. NISAR AHMAD KHAN
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August 9, 2012 |
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NEW INDIA ASSURANCE COMPANY LIMITED Vs. DEVANAND URF TEJUMAL AHUJA
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November 12, 2012 |
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NEW INDIA ASSURANCE COMPANY LTD Vs. SHANKAR CHAKRAWARTI THROUGH ATTORNEY HOLDER
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May 3, 2012 |
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ORIENTAL INSURANCE CO LTD Vs. SAVITRI DEVI
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January 16, 2012 |
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ORIENTAL INSURANCE CO. LTD. Vs. SHYAMKALI
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March 3, 2012 |
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ORIENTAL INSURANCE COMPANY LIMITED Vs. SAVITRI BAI
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March 20, 2012 |
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PRAKASH CHANDRA RAI Vs. BRANCH MANAGER, ORIENTAL INSURANCE COMPANY LTD
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January 9, 2012 |
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RAJNANDGAON Vs. FATTECHAND BAGDI
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March 6, 2012 |
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RAVINDRA KUMAR SINGH Vs. TATA MOTORS FINANCE PVT LTD
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April 4, 2012 |
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SHEIKH SULTAN S/O SHEIKH REHMAN Vs. PREETI DAWADA W/O PRAKASH DAWADA
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January 4, 2012 |
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STEEL AUTHORITY OF INDIA LTD THROUGH ITS MANAGING DIRECTOR Vs. M S BHASKARAN & ANR
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January 5, 2012 |
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TARACHAND KOSLE Vs. NATIONAL AVIATION OF INDIA LTD & ANR
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January 10, 2012 |
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VINOD KUMAR JAISWAL Vs. SHIVAM GRIH NIRMAN SAMITI MARYADIT
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October 11, 2012 |
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