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ASHOK KUMAR GUPTA AND ANR Vs. DIVISIONAL RAILWAY MANAGER
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February 26, 2011 |
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ASSISTANT ENGINEER, CHHATTISGARH HOUSING BOARD AND ORS Vs. GHURAU RAM, S/O LATE KHORA RAM AND ORS
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February 5, 2011 |
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BASTARIA Vs. DOLLY GHOSHAL
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May 3, 2011 |
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BRANCH MANAGER,MAGMA FINCORP LIMITED Vs. MOHAN PRASAD YADAV
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November 2, 2011 |
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CHHATTISGARH HOUSING BOARD, SHANKARNAGAR Vs. ANUPAM PANDEY
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November 8, 2011 |
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CHHATTISGARH STATE ELECTRICITY BOARD Vs. RAMBATI SINHA
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March 9, 2011 |
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CHIEF POST MASTER GENERAL, POSTAL DEPTT POSTAL LIFE INSURANCE (C G ), CIRCLE RAIPUR Vs. S KHALKHO
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January 13, 2011 |
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COMPETENT AUTHORITY (CLAIMS/OMKAR), H.D.F.C. STANDARD LIFE INSURANCE CO. LTD. Vs. KAMLA JAIN
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October 21, 2011 |
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D C JAIN Vs. NASIB KHAN
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May 4, 2011 |
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DHARAM KUMAR AGRAWAL Vs. BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD & ORS
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November 23, 2011 |
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EXECUTIVE ENGINEER Vs. DULICHAND DEWANGAN
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January 7, 2011 |
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G.U. WANKHEDE Vs. A.M. MANDAL
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October 11, 2011 |
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ICICI BANK LIMITED Vs. YOGESH KUMAR PODDAR
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March 11, 2011 |
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IIAS BHILAI (BHILAI CAMPUS) Vs. AMIT KUMAR JANGDE AND ORS
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February 3, 2011 |
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J.K. DANI Vs. AMRIT LAL YADAV
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November 17, 2011 |
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JAILAL PATEL Vs. BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD
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November 22, 2011 |
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MANAGER, ABHINANDAN PALACE Vs. RAMESH DAHIWALE
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October 11, 2011 |
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MANAGING DIRECTOR, MAGMA FINCORP LIMITED Vs. MOHAN PRASAD YADAV
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November 2, 2011 |
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NATIONAL INSURANCE CO LTD Vs. RAJESH TEXTILES & ANR
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December 2, 2011 |
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NATIONAL INSURANCE COMPANY LIMITED Vs. NIRAJ SINGH
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October 20, 2011 |
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NAZIMUDDIN S/O SHARIFUDDIN Vs. RUPAK KUMAR AGRAWAL
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January 17, 2011 |
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NEW INDIA ASSURANCE COMPANY LIMITED Vs. NANHURAM
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August 6, 2011 |
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ORIENTAL INSURANCE CO LTD Vs. SHER MOHAMMED, S/O RAHMT ALI AND ORS
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January 6, 2011 |
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ORIENTAL INSURANCE COMPANY LIMITED Vs. DEEPAK RAJE
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October 10, 2011 |
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PAWAN KUMAR PAWAR AND ORS Vs. SHANTA KHURANA AND ORS
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January 31, 2011 |
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POST MASTER, MAIN POST OFFICE, MUHENDRAGURH AND ANR Vs. KASIM ALI
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August 23, 2011 |
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PRINCIPAL, ST THOMAS COLLEGE Vs. KU PALOMI BENERJEE
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May 5, 2011 |
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R J P VERMA Vs. UNITED INDIA INSURANCE CO LTD
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February 1, 2011 |
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RAJENDRA PRASAD SRIVASTAVA Vs. C G STATE POWER DISTRIBUTION COMPANY LTD
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March 10, 2011 |
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RAJIYA BEGUM W/O ABUL MAZID Vs. BRANCH MANAGER, ORIENTAL INSURANCE COMPANY LIMITED
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January 14, 2011 |
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RAMASHANKAR YADAV Vs. MAGMA FINANCE LIMITED
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December 19, 2011 |
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RAMSHANKAR SHUKLA Vs. VISHAL MOTOR PROPRIETOR
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February 26, 2011 |
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RAVINDRA SHAHI Vs. MANAGING DIRECTOR, MEDICINE
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November 11, 2011 |
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RELIANCE GENERAL INSURANCE COMPANY LTD. Vs. THANWAR YADAV
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October 19, 2011 |
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ROSHAN SINGH PARIHAR Vs. STATE BANK OF INDIA AND ANR
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December 5, 2011 |
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ROYAL SUNDARAM ALLIANCE GENERAL INSURANCE COMPANY LIMITED Vs. SANJU DONGRE
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September 9, 2011 |
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SATYAM TRADERS Vs. NATIONAL INSURANCE CO LTD AND ORS
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January 12, 2011 |
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SHRIJI INFRASTRUCTURE INDIA PVT LTD Vs. VIMAL KUMAR SHUKLA
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January 12, 2011 |
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STATE BANK OF INDIA Vs. GHANSHYAM YADAV
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February 25, 2011 |
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STATE BANK OF INDIA Vs. ASHOK MANWANI S/O LATE H R MANWANI
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January 3, 2011 |
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SUDHIR KUMAR SHRIVASTAVA Vs. JAIN CONSTRUCTION
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November 30, 2011 |
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VAISHALIJHA Vs. AKANKSHA PROFESSIONAL CLASSES
|
March 9, 2011 |
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